SHAGUFTA BANO v. THE STATE OF JHARKHAND THROUGH THE SECRETARY SCHOOL EDUCATION AND LITERACY DEPTT, Jharkhand High Court, Judgment, Law, casemine.com

2025: JHHC:26312

IN THE HIGH COURT OF JHARKHAND AT RANCHI

W.P.(S) No. 582 of 2023

….…..

1. Mina Kumari, Aged about 35 years, W/o-Churaman Mandal, 33, High School Road Pachamba, Near Hanuman Mandir, Shanti Nagar, P.O.-Pachamba, PS- Jaridih, District-Giridih, Jharkhand -815316.

2. Salma Sultana, Aged about 36 years, D/o-Md. Sultan Ansari, Village- Dariadih, P.O. Pachamba, PS- Pachamba, District- Giridih, Jharkhand-815316

3. Alok Kumar Tiwari, Aged about 40 years, S/o-Vijay Kant Tiwari, Village Karua Kala, P.O.-Dumariya, PS- Garhwa, District- Garhwa, Jharkhand-822114

4. Kishor Kumar Paswan, Aged about 36 years, S/o- Jago Paswan, Village Batbigha, P.Ο.-Selhara Kala, PS- Choparan, District-Hazaribagh, Jharkhand -825406

5. Afroj Alam, Aged about 38 years, S/o- Abdul Rasid, Village Khairadohar, P.O.-Khairadohar, PS- Naudiha Bazar, District-Palamu, Jharkhand-822113

6. Mukesh Kumar Ram, Aged about 36 years, S/o- Satan Bhuiyan, Village- Saunia, P.O.-Itkhori, PS- Itkhori, District- Chatra, Jharkhand-825408

7. Ravindra Narayan Pathak, Aged about 47 years, S/o- Kailash Narayan Pathak, Village-Bazobar, P.O. Nawadih Damol, PS-Pathalgada, District Chatra, Jharkhand -

825408

8. Sonam Kumari, Aged about 32 years, W/o-Shiv Kishore Pandey, Village Ramtunda, P.O. Umta More, P.S. Chatra, District-Chatra, Jharkhand-825401

9. Umesh Kumar Pandey, Aged about 37 years, S/o- Bhuwneshwar Pandey, Village Pahra, P.O. Giddhour, P.S. Gidhour, District-Chatra, Jharkhand-825408

10. Neetu Singh, Aged about 40 years, W/o-Ravi Bhushan, Raj Kunj, Surya Puri, Nayak Chowk, Devi Mandap Road, Hehal P.Ο.-Hehal, PS- Hehal, District Ranchi, Jharkhand

834005

11. Rekha Kumari, Aged about 37 years, W/o- Ram Dular Ram, Village- Lembua, P.O.-Dhangada, PS- Tandwa, District Chatra, Jharkhand -825321

12. Kumari Poonam Raj, Aged about 31 years, C/o- Prashant Kumar, Village Bhusur, P.O. Bhusur, PS- Latehar, District- Latehar, Jharkhand -829206

13. Sanju Kumari, Aged about 40 years, W/o- Mahabir Saw, Near Durga Mandap, P.O. Jarwa, P.S. Charhi, District- Hazaribag, Jharkhand-825336

14. Sundar Lal Saw, Aged about 32 years, S/o- Sibal Saw, Village Beltu, P.O.-Kandaber, P.S. Keredari, District- Hazaribagh, Jharkhand -825311

15. Sumati Kumari, Aged about 36 years, W/o- Chandrika Sahu, R/o-889, Khirgaon, Teli Tola, Sahu Dharmsala, P.O. Sadar, PS-Sadar, District- Hazaribag, Jharkhand -825301

16. Mahendra Kumar Saw, Aged about 37 years, S/o- Nema Saw, Village Beltu, P.O.-Kandaber, P.S. Keredari, District- Hazaribagh, Jharkhand -825311

17. Chandan Kumar, Aged about 33 years, S/o- Santu Prasad, Village- Bandua, P.O.-Palheya, PS- Latehar, District- Latehar, Jharkhand-822126

18. Bharat Mahato, Aged about 29 years, Village Kurchi, P.O. Gortopa, PS- Govindur, District- Dhanbad, Jharkhand -828109

19. Kavita Kumari, Aged about 40 years, W/o- Lalji Shaw, Village Chhatatand, P.O.-Birajpur, PS- Barwadda, District- Dhanbad, Jharkhand-828113

20. Kajal Kumar Pandey, Aged about 43 years, S/o-

Ramnath Pandey, R/o-1, Bhowra, 12 No. Jharia, P.O.- Kanchanpur, PS- Jharia, District- Dhanbad, Jharkhand

828302

21. Sanjay Kumar Mahato, Aged about 40 years, W/o- Maheshwar Mahto, Village-Suyadih, P.O.- Batbinor, PS- Chandankiyari, District- Bokaro, Jharkhand-827013

22. Santosh Kumar Lodha, Aged about 43 years, S/o- Hanuman Prasad Lodha, R/o-Flat No.- B-1,FF, Pushpa Heritage, Denobli School, CMRI, Jayprakash Nagar, P.O.- Dhanbad, PS- Dhanbad, District- Dhanbad, Jharkhand -

826001

23. Md Afzal Ansari, Aged about 37 years, S/o- Md Moinudin, R/o- Lokbad, P.O.-Lokbad, PS- Dhanbad, District- Dhanbad, Jharkhand -828402

24. Bharti Kumari, Aged about 30 years, W/o- Jodhan Kumar Sao, R/o- Quarter No.-3/2 Aakar Colony, Opposite Teachers Colony., P.O.- Bulandsahar, PS- Bulandsahar, District- Bulandsahar, U.P. - 203001

25. Nurjahan Bano, Aged about 39 years, W/o- Md. Afroj Ansari, R/o- House no.-83, Madrasa Mohalla, Irba, P.O. Irba, PS- Irba, District- Ranchi, Jharkhand -835219

26. Soma Das, Aged about 42 years, W/o- Jayanto Das, R/o- H.N.- 5, Parsudih, Halludbani, Near Sidhu Kanhu Chowk,, P.O. Tatanagar, PS- Parsudih Jamshedpur, District- East Singhbhum, Jharkhand-831002

27. Manoj Kumar Gupta, Aged about 36 years, S/o- Badri Saw, Village- Banha, P.O.-Nawada, PS- Katkamsandi, District-Hazaribagh, Jharkhand-825302

28. Mukesh Kumar Gupta, Aged about 37 years, S/o- Shivnandan Prasad Gupta, R/o-Q/N-B-14/7 Rajrappa Project, Near SVM School, Sanri, P.O.+P.S. Sandi, District- Ramgarh, Jharkhand -829150

29. Md. Shamshad Alam, Aged about 35 years, S/o- Md. Mirjafar Ansari, Village-Bhanjpur, P.O.- Bhanjapur, PS- Mahagama, District- Godda, Jharkhand -814154

30. Lakshmi Kumari, Aged about 39 years, W/o- Krishna Mohan Upadhyay, R/o- Shanti Niketan Palli, Nayabazar, P.O.- Chakuliaya, PS- Jamshedpur, District West Singhbhum, Jharkhand -832301.

31. Dwarika Prasad Sahu, Aged about 47 years, S/o- Laldhari Sahu, Village- Lembua, P.O.- Dhangada, PS- Tandawa, District-Chatra, Jharkhand -825321

32. Angad Kumar Mahto, Aged about 48 years, C/o- Doman Mahto, Village Bansia, P.O.- Bansia, PS- Silli, District- Ranchi, Jharkhand -835102

33. Chandrakala Kumari, Aged about 30 years, W/o- Umesh Chandra Mahto, R/o-Sarugori, Rahe, P.O.- Bansia, PS- Ranchi, District- Ranchi, Jharkhand -835204 ..… Petitioner(s)

Versus

1. The State of Jharkhand through the Chief Secretary, Government of Jharkhand, having office at Project Building, Dhurwa, P.O. & P.S. Dhurwa, District -Ranchi

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Project Building, Dhurwa, P.O: Dhurwa, P.S-Dhurwa, District- Ranchi

3. The Principal Secretary, Department of Personnel, Administrative Reforms and Raj Bhasha, Government of Jharkhand, Project Building, Dhurwa, P.O: Dhurwa, P.S- Dhurwa, District- Ranchi

4. The Director, Secondary Education, Government of Jharkhand, Project Building, Dhurwa, P.O: Dhurwa, P.S- Dhurwa, District- Ranchi

5. The Chairman, Jharkhand Staff Selection Commission,

At Kalinagar, Chai Bagan, P.O. & P.S.- Namkum, Ranchi-

834010

6. The Secretary, Jharkhand Staff Selection Commission, At- Kalinagar, Chai Bagan, P.Ο. & P.S.- Namkum, Ranchi-

834010

7. The Examination Controller, Jharkhand Staff Selection Commission, at Kalinagar, Chai Bagan, P.O. & P.S. Namkum, Ranchi,834010. ..... Respondents

with

W.P.(S) No. 6775 of 2018

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Deepak Kumar aged about 35 yrs., S/o Jay Prakash Sah, R/o Bandh Para, Near T.B. Ward, Dumka, P.O. Dumka, P.S. Dumka(T), District - Dumka. … Petitioner(s) Versus

1. The State of Jharkhand.

2. The Secretary, Rural Development Department, Govt. of Jharkhand, P.O. & P.S. Dhurwa, District-Ranchi.

3. The Joint Secretary Rural Development Department, Govt. of Jharkhand, P.O. & P.S. Dhurwa, District - Ranchi,

4. The Deputy Commissioner, Jamtara, P.O.., P.S. &, District - Jamtara.

5. The Deputy Development Commissioner, Jamtara, P.O., P.S. & District Jamtara. ..... Respondents

with

W.P.(S) No. 1204 of 2019

Prasenjeet Dutta, aged about 33 years, S/o Rajendra Nath Dutta, R/o Mohalla Hirapur, P.O., P.S. & District- Dhanbad. .… Petitioner(s)

Versus

1. The State of Jharkhand through the Secretary/Principal Secretary, School Education and Literacy Department,

having office at MDI Building, Dhurwa, P.O. & P.S. Dhurwa, Town and District-Ranchi.

2. Jharkhand Staff Selection Commission, through its Secretary, having office at Kali Nagar, Chai Bagan, Namkum, P.O. & P.S. Namkum, Town and District-Ranchi.

3. The Examination Controller, Jharkhand Staff Selection Commission, having office at Kali Nagar, Chai Bagan, Namkum, P.O. & P.S. Namkum, Town and District-Ranchi. ..... Respondents

with

W.P.(S) No. 111 of 2023

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1. Sumit Kumar Sinha, aged about-41 years, gender-male, S/o-arun prasad sinha, R/o-near congress office baksidih road giridih, PO-giridih, PS- giridih, jharkhand 815301.

2. Usha dutta, aged about-38 years, gender -female, C/o- surya kanta dutta, gamaria, R/o- bandhpara, bada near vidya sagar school, chota gamaria, P.O.+P.S. Gamharia, Saraikela- kharsawan, jharkhand-832108.

3. Babli kumari gupta, aged about-39 years, gender- female, w/o- ajay kumar sah, R/o-dangalpara, PO.+P.S. dumka, jharkhand- 814101.

4. Mahendra pratap, aged about 44 years, gender-male, S/o- mithilesh kumar jaiswal, R/o Vill- Sarna colony road no- 3 boreya road, PO- kanke, PS- bariatu, chiroundi, District- ranchi, jharkhand 834006.

5. Ramesh marandi, aged about 31 years, gender- male, S/o-nanku marandi, R/o gram- rukutand, PO+PS-gandey, District giridih, jharkhand-815312.

6. Raghwendra kumar seth, aged about-41 years, gender- male, S/o- om prakash seth, R/o-power house chowk, PO+PS- giridih, barganda, District giridih, jharkhand

815301.

7. Ravi raj, aged about-38 years, gender- male, S/o- raj kishor prasad, R/o-239b.b. Cottage road new barganda, po+ps- giridih, District giridih, jharkhand 815301.

8. Kush kumar, aged about 29 years, gender- male, S/o- raj kumar ram, R/o-near darsan yayurved bhawan, po+ps- giridih, chandori road, District- giridih, jharkhand 815301.

9. Santosh kumar tyagi, aged about 42 years, gender male, S/o shri shakti kanth yadav, R/o-gram-nawahar, P.S. bengabad, po- khurchutta, District giridih, jharkhand-

815312.

10. Uma kant tiwari, aged about-34 years, gender- male, S/o- madan tiwari, R/o gram- tiwaridih, po- kharagdiha, ps- deori, asko, Dist- giridih, jharkhand-815314.

11. Abu akhtar ansari, aged about 37 years, S/o Md. Jalil Ansari, gender- male, R/o-panchayat-manjori, vill- manderdih, PO+PS. chapuadih, giridih, jharkhand-

815312.

12. Priyanka kumari, aged about-34 years, gender- female w/o- yugal kishor bharti, R/o-dhurgargi, P.S. Jamua, P.O- tara, District.-Giridih, jharkhand 815318

13. Sujit kumar barnwal, aged about 32 years, gender- male, S/o- dhaneshwar modi, R/o vill+ PO- motiledha, PS- bengabad, giridi, jharkhand- 815302

14. Md. Siraj uddin, aged about- 41 years, gender- male, S/o- late md. Samid, R/o-vill- quazimagha, PO+PS- jamua, District giridih, jharkhand 815318

15. Md. Irfan, aged about-42 years, gender- male, S/o-md. Suleman, R/o-vill- nawadih, po- chapuadih, P.S. bengabad, District giridih, jharkhand- 815312.

16. Mukesh kumar pandey, aged about- 35 years, gender- male, S/o- chandrama pandey, R/o-vill tingarhwa, po-

khurchutta, P.S. bengabad, District giridih, jharkhand-

815312

17. Sudhir kumar sharma, aged about- 38 years, gender- male, S/o khubhlal hazam, R/o-vill- naitand, po- khurchutta, PS.-harila, giridih, jharkhand- 815312.

18. Priyanka kumari, aged about 34 years, gender- female, w/o- rajesh kumar, R/o-vill- manjhiladih, po+ps- bagodar, District giridih, jharkhand- 825322.

19. Tarannum ara, aged about-40 years, gender- female, w/o- md. Asad alam, R/o-vill- nawadih, PO chapwadih, P.S. bengabad, District giridih, jharkhand po-815312.

20. Umesh kumar, aged about-31 years, gender- male, S/o-keshav prasad verma, R/o-gram- kenduwagaraha, po- motiledha, P.S. bengabad, District giridih, jharkhand-

815312.

21. Sitaram yadav, aged about 33 years, gender male, S/o- bhikhan mahto, R/o-at- gajodih, P.O. keshodih, ps- birni, District giridih, jharkhand- 825324

22. Sanjeev kumar yadav, aged about 37 years, gender- male, S/o- navin chandra yadav, R/o-vill-bhalsundhiya, po+ps khariyani, District- godda, jharkhand-814147

23. Ashwini kumar ruhidas, aged about- 32 years, gender- male, S/o dhirendra nath ruhidas, R/o-vill-dubcharka, PO+P.S. purulia, haram janga, West Bengal- 723148

24. Suchand mahto, aged about 34 years, gender- male, S/o-dalgobind mahto, R/o-vill-sawdih, po-chokahatu, ps- sonahatu, District- ranchi, jharkhand-835225

25. G pushpa, aged about 43 years, gender female, W/o santiosh kumar rao, R/o 183, west layout, road nо. 5, PO+P.S sonari, Jamshedpur, east singhbhoom, jharkhand -831011.

26. Bikash kumar, aged about-43 years, gender male, S/o

mahendra prasad, R/o buxidih road, giridih, p.o + p.s- giridih, jharkhand, 815301.

27. Salgi kachhap, aged about 46 years, gender-female, W/o banwari uraon, R/o 209, p.o jingi, P.S. kuru, lohardagga, jharkhand 835213

28. Salil kuamr tiwary, aged about 47 years, gender-Male, S/o shiv narayan tiwary, R/o-vill-. chihardhaniya, pod tapovan, PO+P.S kunda, deoghar, jharkhand 814143.

29. Manisha kumari, aged about 30 years, gender -female, D/o laldev kushwaha, R/o village- chikur, post- bhadani nagar, P.S. Chikos, District- ramgarh, jharkhand 829105.

30. Sirajuddaula, aged about 36 years, gender-male, S/o- abdul rashid, R/o gram quaziamagha, po+ps-jamua, District giridih jharkhand 815318

31. Wajid ali, aged about- 37 years, gender- male, S/o- shaukat ali, R/o gram- quaziamagha, po+ps-jamua, District- giridih jharkhand 815318

32. Md. Ahteshamul haque, aged about-42 years, gender male, R/o gram- quaziamagha, PO+PS- jamua, District- giridih jharkhand 815318

33. Md allauddin ansari, aged about- 34 years S/o- md. Ahmad ansari, R/o vill- parsatand, po-chatro, P.S. deori, District- giridih jharkhand 815314

34. Chandan kumar sinha, aged about 39 years, gender- male, S/o- bhagwati charan prasad, R/o vill-sarpatta, po- sarath, ps-sarwan, District-deoghar, jharkhand- 814149

35. Trilochan pramanik, aged about- 34 years, gender- male, S/o- ramkrishna hazam, R/o-vill- dowaru, po- dowaru, ps- silli, ranchi, jharkhand-835102

36. Deepak Chandra Mahto, aged about 36 years, gender- male, S/o- Paresh Nath Mahto, R/o vill + p.o T.T. mankidih, P.S- Sonahatu, District- Ranchi jharkhand-

835102

37. Sanoj kumar, aged about- 33 years, gender- male, S/o- mahendra prasad yadav, R/o-gram- mathadih, po- nandudih, ps- kodarma, jharkhand-825132

38. Virendra kumar singh, aged about- 46 years, gender- male, S/o- ramsawrup singh, R/o-vill- pihara, PO+PS gawan, giridih, jharkhand-815313

39. Md. Naimuddin ansari, aged about 42 years, gender- male, S/o- md. Rasmuddin ansari, R/o-vill-buchaam, ps- shikaripara, Po-barmashia, District- dumka, jharkhand-

816118

40. Parwati kumari, aged about-34 years, gender- female, d/o- chandeshwar mistry, R/o-vill- barajamua, po- kalyanpur, ps- barwadah, dhanbad, jharkhand-826004.

41. Sunil kumar verma, aged about-36 years, gender- male, R/o gram- kenduwagarha, P.O. motiledha, ps- bengabad, District- giridih

42. Laxmi kumari aged about-43 years, gender- female, w/o ugendra kumar dangi, R/o-villege harli, P.O. harli, P.S. barkagaon harli, hazaribagh jharkhand 825311.

43. Anant Kumar Mahto, aged about 33 years, gender- male, S/o Chamru Mahto, R/o sao din, PO+P.S. Chooka hatu, Ranchi, Jharkhand -835225

44. Kishore Kumar Vishwakarma, aged about-34 years, gender-male, S/o Kripal Vishwakarma, R/o Village + post + PS Dhab, Kodarma, Jharkhand 825407.

45. Mukesh Kumar Verma, aged about 32 years, gender- male, S/o Tarni Mahto, R/o village-Bhanwardih, Post- Badwara, P.S- Bengabad, Giridih, Jharkhand 815312.

46. Janmenjay mahto, aged about 37 years, gender- male, S/o- keshav chandra mahto, R/o vill+po+ps Pogra, ranchi jharkhand-835102.

47. Ashutosh Kumar, aged about 39 years, gender male, S/o Ramkrishna Prasad, vill-dhirosinga, p.o.-remba, P.S. hirodih, Bermo, District-Giridih, Jharkhand-835412. ..… Petitioner(s)

Versus

1. The State of Jharkhand through the Chief Secretary.

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Ranchi.

3. The Principal Secretary, General Administration and Raj bhasha Department

4. The Director, Secondary Education, Government of Jharkhand, Ranchi.

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi.

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi.

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi. ..... Respondents

with

W.P.(S) No. 148 of 2023

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1. Nazrana Shakil, aged about 30 years, D/o Late Shakil Ahmad, R/o Yarab Lane, Mujahidnagar, Hindpiri, P.O. & PS- Hindpiri, District- Ranchi (Jharkhand), Pin Code-

834001.

2. Md. Parwez Akhtar, aged about 40 years, S/o Late Md. Raja, R/o Village- Bariatu Basti, Masjid 2nd Street, Bakra Ghar, P.O. & PS- Bariatu, District- Ranchi (Jharkhand), Pin Code- 834009

3. Mahendra Prasad Yadav, aged about 47 years, S/o Bishnu Kant Yadav, R/o Village Jamni Paharpur, P.O. & PS- Jamuni Paharpur, District- Goidda (Jharkhand), Pin

Code-814133.

4. Abdul Karim, aged about 30 years, S/o Md. Chiraguddin, R/o Village- Jeruwa, PO- Sinduri, PS- Narayanpur, Sindri, District-Jamtara (Jharkhand), Pin Code-815352.

5. Vijay Kumar Ram, aged about 38 years, S/o Suresh Ram, R/o Village- Khutheriya, PO- Kushaha, PS- Kandi, Khutheria, District-Garhwa (Jharkhand), Pin Code-

822120.

6. Priya Ranjan Das, aged about 43 years, S/o Tushar Kanti Das, R/o Village- Lahathi, P.O. & PS- Lahathi, Pathargama, District-Godda (Jharkhand), Pin Code-

814147.

7. Kiran Mahto, aged about 42 years, W/o Rajiv Lochan Kumar, R/o Premtola, Amarpur, P.O. & PS- Amarpur, District- Godda (Jharkhand), Pin Code-814133.

8. Mamta Kumari, aged about 33 years, W/o Kaushal Kishor Mahto, R/o 89, Barawa Tola, Nonbatta, P.O. & PS- Nonbatta, District-Godda (Jharkhand), Pin Code-814156.

9. Md. Talha, aged about 34 years, S/o Md. Shahid Azam, R/o Village Line Mohalla, Akhada Gali, P.O. & PS- Chatra, District- Chatra (Jharkhand), Pin Code-825401.

10. Reshma Khatoon, aged about 37 years, W/o Gulam Rasul Ansari, R/o Village- Urba, P.O. & PS- Bariatu, District- Ramgarh (Jharkhand), Pin Code-829110.

11. Tarun Kumar Mandal, aged about 31 years, S/o Basudev Mandal, R/o Village- Babupur, PO- Babupur, PS- Kundahit, District- Jamtara (Jharkhand), Pin Code-

815359.

12. Tapas Kumar Mandal, aged about 32 years, S/o Kanai Mandal, R/o Village- Kundahit, P.O. & PS- Kundahit, District-Jamtara (Jharkhand), Pin Code-815359.

13. Md. Equbal, aged about 32 years, S/o Late Mohammad Maslauddin, R/o Village- Behind Bhola Madarsa, Assanbani, P.O. & PS- Assanbani, District- Godda (Jharkhand), Pin Code-814133.

14. Md. Jafar Hassan, aged about 37 years, S/o Md. Muslaquem, R/o Village- Rasuliganj, Hazaribagh, Barkagaon, P.O. & PS-Barkagaon, District- Hazaribagh (Jharkhand), Pin Code-825301.

15. RekhaKumari, aged about 37 years, W/o Devendra Nath Mahto, R/o Maisudih, Ranchi, P.O. & PS- Ranchi, District-Ranchi (Jharkhand), Pin Code-835102.

16. Md. Altaf Hussain, aged about 45 years, S/o Md. Mustkim Ansari, R/o Panchayat Aoura, Block- Bagodar, Village- Aoura, PO- Aoura, PS- Bagodar, District- Giridih (Jharkhand), Pin Code-825322.

17. Raushan Jahan, aged about 34 years, D/o Asgar Ali, R/o Village- Khalari, PO- Khalari, Jehli Tand Karkadih, PS- Khalari, District- Ranchi (Jharkhand), Pin Code-829205.

18. Priyanka Kumari, aged about 31 years, W/o Ashish Kumar Tiwari, R/o Nimiya Tikar, Village- Tolra, PO-Tolra, PS- Rehala Tolera, Bishrampur, District- Palamu (Jharkhand), Pin Code-822124.

19. Kokila Kumari, aged about 36 years, W/o Nareh Mahto, R/o BIT More, Village- Hombai, PO- Neori Vikash, PS- Sadar Neori, District- Ranchi (Jharkhand), Pin Code-

835217.

20. Khirod Prasad Sah, aged about 43 years, S/o Janki Prasad Sah, R/o Village Lahathi, PO- Lahathi, PS- Mahagama Pathargama, District- Godda (Jharkhand), Pin Code-814147.

21. Md. Maqsood Alam, aged about 37 years, S/o Md. Qasim, R/o Village- Rajdhar, PO- Bahera, PS- Piparwar,

District-Chatra (Jharkhand), Pin Code-825322.

22. Md. Sharif Ansari, aged about 32 years, S/o Paradhan Mian, R/o Village- Kharjori, P.O. & PS- Margomunda, Madhupur, District- Deoghar (Jharkhand), Pin Code-

815353.

23. Md. Arif, aged about 33 years, S/o Abdul Qasmi Jalol, R/o Madarsa Mohalla, Nawada, P.O. & PS- Hazaribagh, District-Hazaribagh (Jharkhand), Pin Code- 825312.

24. Md. Jasim Aftab, aged about 31 years, S/o Sharfuddin Miyan, R/o Tekwadih, Nawada, P.O. & PS- Hazaribagh, District-Hazaribagh (Jharklıand), Pin Code- 825312.

25. Priyanka Kumari, aged about 35 years, D/o Arvind Narayan Deo, R/o Bahoriyadih, PO- Gadinawdiha, PS- Jamuagadi, District- Giridih (Jharkhand), Pin Code-

815312.

26. Md. Haroon Rashid, aged about 36 years, S/o Abdul Rashid Ansari, R/o Village- Jabra, PO- Daru, Jabra, PS- Daru, District-Hazaribagh (Jharkhand), Pin Code- 825313.

27. Tinku Gorain, aged about 31 years, W/o Gautam Kumar Gorain, R/o Village- Babupur, PO- Babupur, PS- Kundahit, Babupur, District- Jamtara (Jharkhand), Pin Code-815359.

28. Rajendra Yadav, aged about 34 years, S/o Dwarika Mahto, R/o Panchayat Kargali Khurd, Block- Dhanwar, Village-Kusamay, PO-Kubari, PS- Dhanwar Kubri, District- Giridih (Jharkhand), Pin Code-823418.

29. Nazia Hussain, aged about 35 years, W/o Sarfaraz Alam, R/o Manitola Pathar Road, Hinoo, P.O. & PS- Doranda, District-Ranchi (Jharkhand), Pin Code-834002.

30. Ashok Kumar, aged about 41 years, S/o Thirak Dhobi, R/o Kandtari, PO- Sandh, PS- Barkagaon, District- Hazaribagh (Jharkhand), Pin Code- 825311.

31. Shiv Kumar Bhagat, aged about 34 years, S/o Basuki Nath Bhagat, R/o Village- Sarouni Bazar, P.O. & PS- Sarouni, District-Godda (Jharkhand), Pin Code-814156

32. Asha Kumari, aged about 47 years, W/o Anil Kumar Vishwakarma, R/o 25 Mangal Bazar, Near Alka Hotel, PO- Hazaribagh, PS- Sadar Hazaribagh, District- Hazaribagh (Jharkhand), Pin Code-825301.

33. Mahendra Kumar Sah, aged about 42 years, S/o Anand Kishore Sah, R/o Sarauni, Saroun Bazar, Poreyahat, P.O. & PS-Saround Bazar, District- Godda (Jharkhand), Pin Code-814156.

34. Vindu Kumari, aged about 36 years, D/o Hiralal Pandit, R/o Kurmi Chak Poreyahat, PO- Godda, PS- Godda, District-Godda (Jharkhand), Pin Code-814156.

35. Rajendra Prasad Yadav, aged about 40 years, S/o Darshu Yadav, R/o Alkapuri, P.O. & PS- Giridih, District- Giridih (Jharkhand), Pin Code-815301.

36. Nakul Kumar Mahto, aged about 36 years, S/o Tulsi Prasad Mahto, R/o 158, Sahara Tola, Sundarmor, Sarouni Bazar, PO-& PS- Godda, District- Godda (Jharkhand), Pin Code-814156.

37. Md. Manjur Alam, aged about 37 years, S/o Md. Mukhtal Alam, R/o Village Noneya Chaubey Tola, PO- Noneya, PS-Noneya, District- East Champaran (Bihar), Pin Code-845422.

38. Ruhi Naz, aged about 33 years, D/o Md. Quamruddin, R/o Village- Rajganj, P.O. & PS- Rajganj, District- Dhanbad (Jharkhand), Pin Code- 828113.

39. Rishiraj Kumar, S/o Parasnath Prasad, Aged About 34 Years, R/o Vill Dandai, P.O. & P.S. Dandai, District Garhwa

40. Jaykant Prasad, S/o Shukdew Prasad Agarwal, Aged

About 35 Years, R/o Panchyar Utri, Doranda, Vill Doranda, P.O. Doranda, P.S. Dhanwar, District Giridih Jharkhand

41. Shankar Kumar Ray, S/o Mathura Ray, Aged About 35 Years, R/o Doranda, P.O. Doranda, P.S. Dhanwar, District Giridih

42. Ghulam Rasool, S/o Abdul Aziz, Aged About 33 Years, R/o Piparwar Kalyanpur, P.O. & P.S. & District Chatra

43. Ranjit Kumar Sharma, S/o Chakradhar Sharma, Aged About 35 Years, R/o Nawadih, P.O. Chiksia, P.S. Mupsil Chiksia, District Bokaro

44. Mahfuzur Rahman, S/o Aminpur Rahman, Aged About

40 Years, R/o Panchayat Kundelwadah, P.O. Taratand, P.S. Taratand Kundelwada Phuljharia, District Giridih, Jharkhand

45. Nilesh Kumar, S/o Brahmadeo Pandey, Aged About 40 Years, R/o Mahudar Masratu, Rewali, P.O. & P.S., District Hazaribagh

46. Shameem Reyazee, S/o Md Reyauddin Ansari, Aged About 35 Years, R/o Vill Izra, P.O. Izra, P.S. Sangrampur, District East Champaran Bihar

47. Rakesh Kumar Sah, S/o Bangali Sah, Aged About 31 Years, R/o Ijara, P.O. Ijara, P.S. Sangrampur Jalaha, District East Champaran Bihar

48. Rameshwar Mahto, S/o Ghasiya Mahto, Aged About 38 Years, R/o Heth Balalong Tamar Arki, P.O. & P.S. Arki, District Khunti

49. Md Mubarak Ansari, S/o Md Jainul Ansari, Aged About

36 Years, R/o Vill Sukhdeo Mahua, P.O. Chatro, P.S. Bhelwaghati Deori, District Giridih Jharkhand

50. Upendra Vishwakarma, S/o Ranjit Vishwakarma, Aged About 33 Years, R/o Hemrodih, P.O. Hemrodih, P.S. Dhanwar, District Giridih Jharkhand

51. Sanjay Kumar, S/o Parshuram Singh, Aged About 45 Years, R/o Kuru Lohardaga, P.O. & P.S. Lohardaga, District Lohardaga

52. Surendra Yadav, S/o Neman Yadav, Aged About 30 Years, R/o Vill Bakaspura Panchayat Nawadih, P.O. Markacho Nawadih, P.S. Markacho Nawadih, District Koderma

53. Pradeep Ramani, S/o Jarman Ramani, Aged About 37 Years, R/o Kasturiya Barmasiya, P.O. & P.S., District Godda

54. Subodh Kumar Das, S/o Munshi Ravidas, Aged About

36 Years, R/o Hemrodih Dhanwar Vill Sonbad, P.O. Hemrodih, P.S. Dhanwar, District Giridih

55. Babita, W/o Rajesh Kumar Jha, Aged About 34 Years, R/o New Colony Jatrahibag, P.O. Chatra, P.S.+District Chatra

56. Shilpi Kumari, W/o Devendra Pandit Dibha, Aged About 35 Years, R/o Mohalla Chatra, P.O. & P.S. Chatra, District-Chatra

57. Manohar Kumar Rajak, S/o Ugan Ram, Aged About 38 Years, R/o Ward No. 5 Nawadih, P.O. & P.S. Koderma, District-Koderma, Jharkhand

58. Harun Rashid, S/o Md Ashique Ansari, Aged About 24 Years, R/o Deoria Kalan Garikala, P.O. & P.S. Hazaribagh, District Hazaribagh

59. Sanju Kumari, W/o Sajjan Kumar Sharma, Aged About

30 Years, R/o Kumharlalo, P.O., P.S. & District Giridih

60. Mukhlal Kumar Yadav, S/o Kisun Yadav, Aged About

30 Years, R/o Vill Bishnpur, Purnanagar, Block Markacho, P.O. Nawalshahi, P.S. Nawalshahi Nawadih, District Koderma

61. Amzad Ali, S/o Wali Mohammad, Aged About 41 Years,

R/o Parsawan, P.O. Bedhna, P.S. Chauparan, District Hazaribagh

62. Rinku Kumari, W/o Rameshwar Yadav, Aged About 38 Years, R/o 121 Nagwan Chatra, P.O. & P.S. Chatra, District Chatra Jharkhand

63. Nirmala Kumari, D/o Chhotu Gope, Aged About 34 Years, R/o 126 Noora Gwan Toli Noora Kalyan Kunwar Chowk, P.O. & P.S. Hazaribagh, District Hazaribagh

64. Tankeshwar Yadav, S/o Saudagar Yadav, Aged About

41 Years, R/o Dasturiya Barmasiya Pathargama, P.O. & P.S., District Godda

65. Ganesh Kumar Pandey, S/o Bhuneshwar Pandey, Aged About 46 Years, R/o Vill Barkattha Panchayat Tulsi Tand Block Birni, P.O. & P.S. Birni, District Giridih

66. Dineshwar Mahto, S/o Somar Mahto, Aged About 41 Years, R/o Vill Kusmaraja, P.O. Bandkharo, P.S. Bagodar, District Giridih Jharkhand

67. Aisha Khatoon, W/o Md Mujahair Hussain, Aged About

39 Years, R/o Kutumsukri, P.O. & P.S. Hazaribagh, District Hazaribagh

68. Md Wasim, S/o Md Mohsin, Aged About 38 Years, R/o Vill Govindpur, P.O. & P.S. Govindpur, District Dhanbad Jharkhand

69. Sujeet Murmu, S/o Saheblal Murmu, Aged About 33 Years, R/o Vill Ghatiyari, P.O. & P.S. Ghatiyari, District Godda Jharkhand

70. Punam Madhura Lakra @ Punam Kumari, S/o Leonard Lakra, Aged About 40 Years, R/o Vill Khursutta, P.O. Kansir, P.S. Raidih, District Gumla Jharkhand

71. Md Dilshad Ahmad, S/o Abdul Hamid, Aged About 35 Years, R/o Hondaga Kisko, P.O. & P.S. Lohardaga, District Lohardaga

72. Raju Ram, S/o Ramu Ram, Aged About 28 Years, R/o

262 Sado Ki Dhani Chauhan Nagar, P.O. & P.S. Nagaur, District Nagaur Rajasthan

73. Naveen Kumar Rankawat, S/o Babu Lal, Aged About

32 Years, R/o Dangawas Near Hospital, P.O. & P.S. Nagaur, District Nagaur Rajasthan

74. Sanjeevan Kujur, S/o Bhuneshwar Bhagat, Aged About

35 Years, R/o Torar Sama Toli, P.O. Jorai, P.S. Senha, District Lohardaga

75. Deepa Kumari, D/o Manoj Kumar Bhagat, Aged About

31 Years, R/o Tilaiya Chak Bazar, P.O. & P.S. Kathikund, District Dumka Jharkhand

76. Goutam Kumar Dhiraj, S/o Dev Balak Singh, Aged About 43 Years, R/o Vill Chatro, P.O. Chatro, P.S. Deori, District Giridih Jharkhand

77. Wasi Ahmad, S/o Razi Haider, Aged About 35 Years, R/o Vill Mohanpur, P.O. Pachamba, P.S.+District Giridih Jharkhand

78. Sohail Ahmad, S/o Abdul Quddus, Aged About 35 Years, R/o Vill Gajkunda, P.O. Phuljharia, P.S. Ahilyapur, District Giridih Jharkhand

79. Badal Chandra Biswas, S/o Birendra Nath Biswas, Aged About 34 Years, R/o Ramkrishnapuri Mahish Bathan, P.O. Nadia, P.S. Nadia, District Nadia West Bengal

80. Praful Kumar Mandal, S/o not known, Aged About 30 Years, R/o Bharthkita Poreyahat, P.O. & P.S. Poreyahat, District Godda Jharkhand

81. Hemant Kumar Mahto, S/o Puran Mahto, Aged About

44 Years, R/o Vill Bansanilli, P.O. Chhota Muri, P.S. Silli, District Ranchi

82. Sunil Das Guru, S/o Naresh Das Guru, Aged About 44 Years, R/o Vill Darid Petarwar, P.O. & P.S. Petarwar,

District Bokaro Jharkhand

83. Zeenat Aman, W/o Hasmuddin Ansari, Aged About 35 Years, R/o 304 Dhangar Toli, P.O. & P.S. Chatra, District Chatra Jharkhand

84. Asraful Dewan, S/o Habibur Rehman, Aged About 32 Years, R/o Bankura Radipur, P.O. & P.S. Radipur, District Pakur

85. Mohammadul Hasan, S/o Md Hefjur Rehman, Aged About 35 Years, R/o Gadarpara, P.O. & P.S. Birkitti Maheshpur, District Pakur Jharkhand

86. Tabrej Ali, S/o Nakfuru Mondal, Aged About 33 Years, R/o Bankura, P.O. & P.S. Maheshpur, District Pakur Jharkhand

87. Md Abu Raihan Ansari, S/o Md Suleman Ansari, Aged About 33 Years, R/o Sisai Basti, P.O. & P.S. Sisai, District Gumla Jharkhand

88. Iliyas Ahmad, S/o Hatim Ali Ansari, Aged About 45 Years, R/o Vill Mohanpur, P.O. Gurugain, P.S. Burmu, District Ranchi Jharkhand

89. Praveen Bharti, S/o Basudeo Yadav, Aged About 34 Years, R/o Sundar Nagar, P.O. & P.S. Koderma, District Koderma Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Secretary, School Education and Literacy Deptt, Govt. of Jharkhand, Telephone Building, Dhurwa Ranchi, P.O. & P.S. Dhurwa, District Ranchi

2. The Director, Secondary Education, School Education and Literacy Deptt, Govt. of Jharkhand, Telephone Building, Dhurwa, Ranchi, P.O. & P.S. Dhurwa, District Ranchi

3. The Chairman, Jharkhand Staff Selection Commission

(JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. & P.S. Namkom, District Ranchi

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. & P.S. Namkom, District Ranchi

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi

6. The State Of Jharkhand Through The Secretary, Deptt Of Personnel Administrative Reform, Project Bhawan Dhurwa, P.O. & P.S. Dhurwa, District Ranchi ..... Respondents

with

W.P.(S) No. 301 of 2023

------

1. Md Iqbal Hussain, S/o Md Hanif Ansari, Aged About 40 Years, R/o Vill Pochari, P.O. Pochari, P.S. Barora, District Dhanbad

2. Sunil Kumar, S/o Kameshwar Mahto, Aged About 33 Years, R/o Vill Bhawanathpur, District Garhwa

3. Pradeep Kumar Sharma, S/o Bigan Sharma, Aged About

37 Years, R/o Vill Sangrahekala, P.O. Sangrahekala, P.S. Garhwa, District Garhwa

4. Md Ayub Ansari, S/o Md Jalaluddin Ansari, Aged About

34 Years, R/o Garam Bahadurpur, P.O. Bahadurpur, P.S. Jaridih, District Bokaro

5. Rajesh Sahu, S/o Kritashu, Aged About 33 Years, R/o Vill Kuttirangenia, P.O. Jabra, P.S. Simaria, District Chatra

6. Ranjit Kumar Sharma, S/o Chakra Dhar Sharma, Aged About 35 Years, R/o Gram Nawadih, P.O. Chiksia, P.S. Chas Mufsil, District Bokaro

7. Bhutnath Mahatha, S/o Sitaram Mahatha, Aged About

44 Years, R/o Gram Bhelatand, P.O. Kumirdoba, P.S. Chandankiyari, District Bokaro

8. Nitay Singh Choudhary, S/o Tirath Singh Choudhary, Aged About 35 Years, R/o Gram Tupra, P.O. Pindrajora, P.S. Pindrajora, District Bokaro

9. Md Rafique, S/o Md Shamsul, Aged About 31 Years, Ram Sultan Nagar, P.O. Chas, P.S. Chas, District Bokaro

10. Md Harun Rasid, S/o Md Bhaluddin, Aged About 38 Years, Vill Jamdiha, P.O. Nagar Kiyari, P.S. Govindpur, District Dhanbad

11. Md Niyaz Ahmad, S/o Md Jalaluddin, Aged About 34 Years, Gram Jala, P.O. Ghatiyali, P.S. Pindrajora, District Bokaro

12. Tahira Anjum, W/o Belal Ansari, Aged About 31 Years, Gram Madhuniya, P.S. Alkusha, P.S. Siyaljori, District Bokaro

13. Biltu Singh, S/o Tapan Kumar Singh, Aged About 34 Years, Vill Locoshedpara, P.S. Purulia, West Bengal

14. Ziaul Haque Ansari, S/o Abdul Jabbar Ansari, Aged About 30 Years, Gram Dudhia, P.O. Moko, P.S. Baliapur, District Dhanbad

15. Sanjay Kumar, S/o Lakshman Shaw, Aged About 35 Years, 3212 Salbagan, P.O. & P.S. Mihijam, District Jamtara

16. Rajesh Ranjan, S/o Maheshwar Prasad Mahto, Aged About 41 Years, R/o Garam Ranghatia Chilauna, P.O. & P.S. Godda Muffasil, District Godda

17. Baraj Bihari Saw, S/o Akal Saw, Aged About 39 Years, Gram Jabra, P.O. Jabra, P.S. Simaria, District Chatra

18. Pawan Kumar, S/o Munshi Saw, Aged About 39 Years, Village Bengwari, P.O. Hewali, P.S. Keredari, District

Hazaribag

19. Md Wasim, S/o Md Mohsin, Aged About 38 Years, Gram+ P.O. Gortopa, P.S. Govindpur, District Dhanbad

20. Maraj Ansari, S/o Lal Mohammad, Aged About 32 Years, Gram Kharpoka, P.O. Khukhra, P.S. Pirtand, District Giridih

21. Pawan Kumar Mandal, S/o Basudew Mandal, Aged About 32 Years, Gram Nagarkeshwari, P.O. Keshwari, P.S. Sariya, District Giridih

22. Shahid Akhtar Siddiquiee, S/o Abdul Mannan, Aged About 39 Years, R/o Gram Quazimagha, P.O. And, P.S. Jamua, District Giridih

23. Md Mahtab Alam, S/o Waizul Islam, Aged About 45 Years, R/o Gram Quazimagha, P.O. And, P.S. Jamua, District Giridih

24. Md Khalid, S/o Late Md Kamruddin, Aged About 43 Years, R/o Gram Quazimagha, P.O. And, P.S. Jamua, District Giridih

25. Md Zabir Hussain, S/o Md Mozaffaruddin Ahmad, Aged About 33 Years, R/o Gram Quazimagha, P.O. And, P.S. Jamua, District Giridih

26. Abdul Zalil, S/o Sahdali Ansari, Aged About 37 Years, R/o Aoura, P.O. Aoura, P.S. Bagodar, District Giridih

27. Pinky Devi, W/o Pawan Kumar, Aged About 35 Years, R/o Vill Parhepat Janwal, P.S. + P.O. Kisko Lohardaga

28. Shakuntala Kujur, W/o Prakash Oraon, Aged About 37 Years, R/o At Nadi Nagra, P.O. Nagra, P.S. Lohardaga, District Lohardaga

29. Pradeep Pater Munda, S/o Bhuwneshwar Pater Munda, Aged About 37 Years, R/o Vill Chirgaldih, P.O. Danadih, P.S. Sonahatu Ranchi

30. Asha Kumari, W/o Panchanand Singh, Aged About 41

Years, R/o Vill Bansiya, P.O. Bansiya, P.S. Silli Ranchi

31. Binita Kumari, D/o Late Birendra Kumar Singh, Aged About 30 Years, R/o Vill Ulgara, P.O. Jalim Latehar

32. Amuliya Prasad, S/o Late Jayanandan Mahto, Aged About 43 Years, R/o Vill Korchey, PO, P.S. & District Ramgarh

33. Sandipa Kumari Minz, D/o Late Anabel Minz, Aged About 39 Years, R/o Vill + P.O. Toto, P.S. & District Gumla

34. Nasrin Fatma, W/o Md Jamil Akhtar, Aged About 46 Years, R/o Vill Bangla Road Azad Basti Ward No 3 Lohardaga

35. Rajan Kumar, S/o Banwari Singh, Aged About 43 Years, R/o Ram Krishnpuri Kanke Road Ranchi

36. Ram Nandan Pathak, S/o Hari Prasad Pathak, Aged About 47 Years, R/o 109 Pathak Tola Gola Ramgarh

37. Hema Kumari, D/o Birendra Nath Verma, Aged About

36 Years, Vill Jamune, P.O. Rajwadih, P.S. Daltonganj, District Palamau

38. Abhishek Ranjan, S/o Saryu Thakur, Aged About 38 Years, At Shantipuri Police Line Daltonganj, District Palamau

39. Vinita Kumari, D/o Basant Prasad Yadav, Aged About

34 Years, Vill Sudna, P.S. Medininagar Daltonganj, District Palamau

40. Pankaj Kumar, S/o Sankar Ram, Aged About 39 Years, Vill Near Sadar Hospital Road Hamidganj, P.S. Daltonganj, District Palamau

41. Rekha Kumari, W/o Rajesh Prasad, Aged About 37 Years, At Hotel Madhuban Ranchi Road Redma, P.S. Daltonganj, District Palamu

42. Nilam Kumari, D/o Raghubar Pathak, Aged About 41 Years, At V D Duber Road, P.S. Hamidganj Daltonganj,

District Palamu

43. Imtyaz Ansari, S/o Md Sadiq Ansari, Aged About 40 Years, Vill Ambabar, P.O. Ambabar, P.S. Pipratand, District Palamu

44. Sangita Kumari, D/o Sudarshan Ram, Aged About 31 Years, Vill Sathe, P.O. Patan, P.S. Patan, District Palamu

45. Durgesh Kumar Tiwary, S/o Chhote Lal Tiwary, Aged About 30 Years, Vill Bauliya, P.O. Ranka Bauliya, P.S. Ranka, District Garhwa

46. Gaytri Kumari, W/o Prabhat Ranjan Tiwari, Aged About 33 Years, Vill Karua Kalan, P.O. Dumariya, P.S. Garhwa, District Garhwa

47. Bindu Kumari, W/o Sandip Kumar Soni, Aged About

31 Years, Vill Kurain Patra, P.O. Lesliganj, P.S. Lesliganj, District Palamu

48. Rashmi Kumari, D/o Vijay Kumar Yadav, Aged About

33 Years, Ward No 7 Village Sagma, P.O. Katahar Kala, P.S. Dhurki, District Garhwa

49. Yogendra Kumar, S/o Uma Shankar Vind, Aged About

34 Years, At Ward No 6 Village Nawada, P.O. Nawada, P.S. Garhwa, District Garhwa

50. Anand Kumar, S/o Ramraj Singh, Aged About 33 Years, R/o Gram Siram, P.O. Loharsi, P.S. Panki, District Palamu

51. Richa Kumari, D/o Harihar Prasad, Aged About 33 Years, R/o Gram Siram, P.O. Loharsi, P.S. Panki, District Palam

52. Md Athar Hussain, S/o Md Alauddin, Aged About 39 Years, Gram + P.O. Aliganj, P.S. Chandradeep, District Jamui Bihar

53. Kiran Kumari, W/o Anurodh Kumar, Aged About 35 Years, Gram Barano, P.O. Maskedih, P.S. Chalkusha,

District Hazaribagh

54. Md Mahfuzur Rahman, S/o Abdul Salam, Aged About

35 Years, Gram Ramkhetari, P.O. Rajkhanda, P.S. Aurai, District Muzaffarpur Bihar

55. Md Majhar Alam, S/o Md Yasin Ansari, Aged About 37 Years, Gram+PO Isri Bazar P.S. Dumri, District Giridih

56. Sanjay Kumar Saw, S/o Balchand Saw, Aged About 35 Years, Gram Mahuda More, P.O. Ramnagar Garh, P.S. Mahuda, District Dhanbad

57. Arbind Kumar Mahato, S/o Nagendra Mahato, Aged About 38 Years, Gram Moonidih Basti, P.O. Lalpur, P.S. Putki, District Dhanbad

58. Santosh Kumar Sharma, S/o Thanu Thakur, Aged About 29 Years, Gram Badki Bergi, P.O. Chalmo Baramsiya, P.S. Dumri, District Giridih

59. Pradeep Kumar Mandal, S/o Bhanu Bhushan Mandal, Aged About 36 Years, R/o Vill Kouria, P.O. Kadma, P.S. Kathikund Dumka

60. Sunil Prasad Verma, S/o Narayan Mahato, Aged About

33 Years, Gram Ghosko, P.O. Budhudih, P.S. Ahilyapur, District Giridih

61. Kavita Kumari, C/o Pritam Kumar, Aged About 34 Years, P.O. Kelabari Sahebganj, P.S. Radhanagar, District Sahebganj

62. Abdul Kalim Ansari, S/o Md Abdul Zabbar Ansari, Aged About 36 Years, Gram Bichhiyapahari, P.O. Kalajhar, P.S. Kathikund, District Dumka

63. Ruchira Satpathy, C/o Prakash Kumar Mandal, Aged About 30 Years, Gram Ringochingo, P.O.+P.S. Jamtara, District Jamtara

64. Prakash Yadav, S/o Damar Yadav, Aged About 41 Years, Gram Keshwari, P.O. Keshwari, P.S. Sariya Giridih

65. Ruksana Tarannum, D/o Moinuddin Ansari, Aged About 39 Years, Gram Jhirkey, P.O. Kathara, P.S. Gomia, District Bokaro

66. Arun Kumar Pandey, S/o Hare Krishna Pandey, Aged About 45 Years, Gram Manakdiha, P.O. Chatro, P.S. Deori, District Giridih

67. Sabyasachi Singha, S/o Swapan Kumar Singha, Aged About 32 Years, Gram Jamtora, P.O. Jamtora, P.S. Chhatna, District Bankura West Bengal

68. Debasish Paramanik, S/o Jabbar Paramanik, Aged About 35 Years, Gram Mantumra, P.O. Mantumra, P.S. Chhatna, District Bankura W.B.

69. Sudam Datta, S/o Nimai Datta, Aged About 34 Years, At Upar Dihi Bankura West Bengal

70. Sapna Kumari, D/o Ashok Kumar Mishra, Aged About

34 Years, Gram Telodih, P.O. Doranda, P.S. Dhanwar, District Giridih

71. Nazia Rizwan, W/o Noorul Hoda, Aged About 36 Years, Vill Bazar Tand, P.O. Chitarpur, P.S. Chitarpur, District Ramgarh

72. Abdul Ghani, S/o Abul Kalam, Aged About 40 Years, Gram Baru, P.O. Baru, P.S. Jaridih, District Bokaro

73. Sunita Kumari, W/o Arun Rajak, Aged About 37 Years, Vill Lawalong, P.O. Lawalong, District Chatra

74. Bhim Prajapati, S/o Late Jagadish Prajapati, Aged About 39 Years, Vill Bachra, P.O. Darha P.S. Balumath, District Latehar

75. Dayanand Kumar, S/o Prayag Mahto, Aged About 30 Years, Vill Bargaon, P.O. Dahunawada, P.S. Tandwa, District Chatra

76. Ranjit Kumar Pandey, S/o Shiv Kumar Pandey, Aged About 43 Years, Vill Dumari, P.O. Tatra, P.S. Rajpur,

District Chatra

77. Birendra Kumar, S/o Chhathu Mistri, Aged About 41 Years, Vill Belgada, P.O. Dundua, P.S. Simaria, District Chatra

78. Binod Kumar Prajapati, S/o Ramdew Prajapati, Aged About 36 Years, Vill Rol, P.O. And, P.S. Simaria, District Chatra

79. Uday Kumar Gupta, S/o Bhukhlal Saw, Aged About 33 Years, Gonea, P.O. Shibla, P.S. Balumath, District Latehar

80. Jitendra Kumar, S/o Duryodhan Sav, Aged About 36 Years, 108 VTC Misrol, P.O. Khadaiya, P.S. Tandwa, District Chatra

81. Kumari Shweta Rani, W/o Pramod Tiwari, Aged About

37 Years, Vill Jagat Purwa, P.O. And, P.S. Lesliganj, District Palamu

82. Radha Kumari, W/o Deen Dayal Prasad, Aged About

37 Years, Nagwan DC Office, P.S. Chatra, District Chatra

83. Anil Kumar Sahu, S/o Baleshwar Saw, Aged About 37 Years, R/o Kutti Rangenia, P.O. Jabra, P.S. Simaria, District Chatra

84. Ravi Kant Keshari, S/o Ram Narayan Prasad Keshari, Aged About 40 Years, Gudri Bazar, P.O. And, District Chatra

85. Zeenat Aman, W/o Hasmuddin Ansari, Aged About 36 Years, 304 Dhangar Toli Chatra, P.S. Chatra, District Chatra

86. Binay Kumar, S/o Laxman Saw, Aged About 38 Years,

65 Awal Muhalla, P.S. Chatra, District Chatra

87. Geeta Kumari, D/o Moti Saw, Aged About 46 Years, R/o Kishunpur Near New Petrol Pump, P.S. Chatra, District Chatra

88. Babita, W/o Rajesh Kumar Jha, Aged About 35 Years,

New Colony Jatrahibag, P.S. Chatra, District Chatra

89. Shabana Azmi, W/o Md Islam Kazmi, Aged About 43 Years, Line Muhalla, P.S. Chatra, District Chatra

90. Anil Kumar Yadav, S/o Mahabir Yadav, Aged About 34 Years, Vill Nawada, P.O. Daihar, P.S. Itkhori, District Chatra

91. Krishna Kumar, C/o Nandkishor Sahu, Aged About 37 Years, Vind Muhalla, P.O. And, P.S. Chatra, District Chatra

92. Juhi Rani, W/o Prabhat Kumar Verma, Aged About 45 Years, Vill+ P.O. Hazaribagh, P.S. And, District Hazaribagh

93. Harishankar Saw, C/o Dipan Saw, Aged About 38 Years, Vill Belgadda, P.O. Dundua, P.S. Simaria, District Chatra

94. Dhiren Kumar Mahato, S/o Jodhi Mahto, Aged About

34 Years, Ravindra Nagar, Fase 1, Fase 2, Vill Chiroundi, P.O. Morabadi, P.S. Bariatu, District Ranchi

95. Sitaram Saw, S/o Prayag Saw, Aged About 38 Years, Vill Teliyadih, P.O. Khadhaiya, P.S. Tandwa, District Chatra

96. Sikendra Kumar Yadav, S/o Gobind Yadav, Aged About

36 Years, Ward No 5, P.O. Pathaldiha, P.S. Koderma, District Koderma

97. Narayan Thakur, S/o Dwarika Thakur, Aged About 38 Years, Vill Brinda, P.O. Khadhaiya, P.S. Tandwa, District Chatra

98. Shiv Kumar Pandit, S/o Bishpati Pandit, Aged About

34 Years, R/o Vill Kurmichak Godda

99. Ashish Ranjan Kumar, S/o Ramdeo Prasad, Aged About 35 Years, R/o Chandsar, P.S. Dharmodih, P.S. Mahagama, District Godda

100. Sanjeev Kumar, S/o Gangadhar Mandal, Aged About

44 Years, R/o Vill Gaytri Nagar Bhatdiha Godda

101. Nishi Shekhar, S/o Shambhu Manjhi, Aged About 38 Years, R/o Vill+ P.O. Ramla Ramladikwani, District Godda

102. Shiwani Kumari, W/o Yogesh Kumar, Aged About 31 Years, R/o Vill Runji, P.O. Baniyadih, P.S. Thakur Gangti, District Godda

103. Jaykant Pandit, S/o Dashrath Pandit, Aged About 44 Years, R/o Vill Kurmichak, P.S. Kurmichak Godda

104. Sita Kumari, W/o Jayakant Pandit, Aged About 33 Years, R/o Vill Kurmichak, District Godda

105. Md Mozaffer Alam, S/o Md Sultan, Aged About 38 Years, R/o Gram Pachwakitta, P.O. Sanour, P.S. Basantrai Godda

106. Sushma Kumari, C/o Ranjeet Kumar Sahu, Aged About 33 Years, R/o Bandu, P.O. And, P.S. Lawalong, District Chatra

107. Smita Kumari Mittal, D/o Rajesh Mittal, Aged About

34 Years, House No 121 Dhangar, P.O. And, P.S. Chatra, District Chatra

108. Rekha Yadav, W/o Mukesh Kumar, Aged About 31 Years, Vill Herhanj, P.O. Herhanj, P.S. Herhanj, District Latehar

109. Sandhya Verma, D/o Santan Prasad, Aged About 32 Years, Vill And, P.O. And, P.S. Chatra, District Chatra

110. Priyanka Pran, D/o Yadav Vikram, Aged About 35 Years, Shadev Angar, Vill + P.O. Yadav Nagar, P.S. Pratappur, District Chatra

111. Rimjhim Kumari, D/o Ashok Prasad, Aged About 36 Years, Village Panki, P.O. And, P.S. Panki Ward No 6, District Palamu

112. Balaram Gorain, S/o Purana Chandra Gorain, Aged About 33 Years, Gram Bandhgarh, P.O. Chharra, P.S.

Purulia, District Purulia West Bengal

113. Mritunjay Mahto, S/o Brajeshwar Mahto, Aged About

43 Years, R/o Vill Barudih, P.O.+P.S- B. Nawadih (Rahe), Ranchi

114. Banmali Kumar, S/o Golak Nath Mahto, Aged About

36 Years, Vill Kanshidih, P.O. Baburamdih, P.S. Tamar Ranchi

115. Kavita Kumari, W/o Shailesh Kumar, Aged About 34 Years, Q. No. DL2 253 Domgarh, Near Top Sindri, PO+PS- Nirsha, Dhanbad

116. Makardhwaj Mahto, S/o Kali Kamal Mahto, Aged About 32 Years, P.O. Raikera Tartara, P.S. Manoharpur, District West Singhbhum

117. Kamala Rani, D/o Niranjan Mahto, Aged About 40 Years, Vill Peraidih Tamar, P.O. Janumpiri, P.S. Tamar, District Ranchi

118. Kiran Kumari, D/o Abhimanyu Mahto, Aged About 32 Years, R/o Vill Virat Nagar Lowadih, P.O. And, P.S. Namkum Ranchi

119. Sangeeta Sahu, D/o Gulender Sahu, Aged About 32 Years, Vill Barwa Toli, P.O. And, P.S. Lohradagga District Lohardagga

120. Aprila Khalkho, W/o Alok Toppo, Aged About 42 Years, Vill Chatter Bagicha, P.O. And, P.S. Lohardagga, District Lohardagga

121. Veena Kumari, D/o Jainath Prasad, Aged About 40 Years, R/o H. No. 35A Road No. 2 Nandnagar Gwala Basti Bhuiyadih, P.O. Agrico, P.S. Sidhgora Jamshedpur Agrico Purbisinghbhum

122. Pankaj Kumar Vishwakarma, S/o Dinanath Vishwakarma, Aged About 43 Years, DP Singh Road Police Line, P.S. Chaibasa West Singhbhum

123. Nandlal Kundu, S/o Sumantlal Kundu, Aged About

37 Years, R/o Vill Purana Bazar Toli, P.O. Thana Bundu Ranchi

124. Lalit Kumar Behra, S/o Khageshwar Behra, Aged About 32 Years, R/o Vill Ichakuti, P.O. Nayagaon Ashram, P.S. Majhgaon, District West Singhbhum

125. Rajeev Kumar Sao, S/o Laxman Prasad Sao, Aged About 35 Years, R/o 22/B Bara Nimdih, P.O. Chaibasa West Singhbhum

126. Samit Pradhan, S/o Arkhit Pradhan, Aged About 33 Years, R/o Kenke, P.O. Roladih, P.S. Toklo West Singhbhum

127. Umakant Pradhan, S/o Bipin Chandra Pradhan, Aged About 34 Years, R/o Village Saraswatipur, P.O. Jaintgarh, P.S. Jagnnathpur, District West Singhbhum

128. Susheela Hansdak, W/o Charles Soren, Aged About

35 Years, R/o Gram Ghat Banka, P.O. Sarauni Bazar Sarauni Godda

129. Basanti Kumari, Aged About 32 Years, D/o Gobind Mahto, W/o Jagarnath Mahto, R/o Vill Shosho, P.O. Bansiya, P.S. Silli Ranchi

130. Subhadra Kumari, D/o Somaru Mahto, Aged About

34 Years, R/o Vill Kumhardaga, P.S. Gola, P.S. Kumhardaga Ramgarh

131. Kalpana Kumari, D/o Shankar Mahto, Aged About 39 Years, R/o Vill 32B Ladhup, P.O. Bansiya, P.S. Silli Ranchi

132. Kiran Kumar Mahto, S/o Lakshmi Narayan Mahto, Aged About 37 Years, R/o Vill Chhota Bambo, P.O. Bara Bambo, District Saraikela Kharsawan

133. Vijeta Kumari, W/o Dinesh Kumar Pandey, Aged About 32 Years, R/o At Shanti Kunj Road No 2 HTIF Cooperative Colony Tetri Toli Namkum Ranchi

134. Sukhanti Kumari, C/o Mahadeo Oraon, Aged About

37 Years, R/o Vill Aine Ghaghari Toli, P.O.+P.S. Bagha Lohardaga

135. Sharmila Ekka, W/o Gutam Kerketta, Aged About 36 Years, R/o Vill Torar Sarna Toli, P.O. Juria, P.S. Senha Lohardaga

136. Basanti Kujur, D/o Etwa Oraon, Aged About 36 Years, R/o Khawasambawa, P.O. Nagjuwa, P.S. Kairo, District Lohardaga

137. Rajbala, D/o Krishna Murari Singh, Aged About 31 Years, R/o Vill Babhangama Rajput Tola Devghar

138. Bishwanath Oraon, S/o Baijnath Oraon, Aged About

41 Years, R/o Vill Tati, P.O. Tati, P.S. Kairo Lohardaga

139. Baby Kumari, W/o Bhola Prasad Deo, Aged About 33 Years, Gram Jaruwatand, P.O. Kurumba, P.S. Chandarpura, District Bokaro

140. Dipak Kumar Thakur, S/o Shankar Napit, Aged About 33 Years, Gram Baswaria, P.O. Khanudih, P.S. Baghmara, District Dhanbad

141. Dilip Kumar Mahto, S/o Dhananjay Mahto, Aged About 33 Years, Gram Bhimkanali Near BCCL Colony, P.O. Khanudih, P.S. Baghmara, District Dhanbad

142. Niranjan Kumar Mahto, S/o Soharay Mahto, Aged About 37 Years, Gram Khanoodih, P.O. Khanoodih, P.S. Baghmara, District Dhanbad

143. Binod Kumar Sahu, S/o Vishnu Charan Shahu, Aged About 41 Years, Gram Dugda Basti, Dugda, Coal Washrey, PO+PS+District Bokaro

144. Rajendra Thakur, S/o Shambhu Hazam, Aged About

34 Years, Gram Hariharpur Shakhatanda, P.O. Hariharpur, P.S. Hariharpur Gomoh, District Dhanbad

145. Rajesh Kumar Das, S/o Pronab Kumar Das, Aged

About 32 Years, R/o Vill Dogachi, P.S. Samserganj, District Murshidabad West Bengal

146. Anita Kumari, W/o Ghanshayam Mahto, Aged About

39 Years, Gram Palaidih, P.O. Kharni, P.S. Barwadda, District Dhanbad

147. Binay Kumar Dey, S/o Anadi Baran Dey, Aged About

38 Years, Mayranawatanr, P.O. & PS- Dhanbad, District Dhanbad

148. Dipankar Kumar Khawas, S/o Mahadev Chandra Khawas, Aged About 40 Years, Gram Ajanta Para Near North Loco Tank Hirapur, District Dhanbad

149. Amit Kumar Saw, S/o Omkumar Saw, Aged About 32 Years, Gram Bastacolla, P.O. Dhansar, P.S. Jharia, District Dhanbad

150. Md Aslam, S/o Abdul Latif, Aged About 46 Years, Gram Mohlidih, P.O. Bhuli, P.S. East Basuria, District Dhanbad

151. Amit Kumar Mahto, S/o Tarun Kumar Mahato, Aged About 33 Years, Gram Pradhankhanta, P.S. Baliapur, District Dhanbad

152. Dinesh Kumar Khawas, S/o Mahadev Chandra Khawas, Aged About 41 Years, Gram Solagidih Near Loknath Temple, P.O.+P.S. Chas, District Bokaro

153. Rukhsana Parween, W/o Md Inayat Ansari, Aged About 29 Years, Gram+P.O. Gunghasa, P.S. Hariharpur Gomoh, District Dhanbad

154. Goutam Kumar Sharma, S/o Ramawatar Sharma, Aged About 34 Years, Gram Asanbani, P.O. Yadavpur, P.S. Barwadda, District Dhanbad

155. Ajit Kumar Mahto, S/o Neman Mahato, Aged About

37 Years, Gram Chalkari, P.O. Dumdumi, P.S. Topchanchi, District Dhanbad

156. Md Ahteshamuddin, S/o Md Serajuddin, Aged About

40 Years, Gram Bichhakata, P.O. And, P.S. Hariharpur Gomoh, District Dhanbad

157. Md Shamser Alam, S/o Samsuddin Ansari, Aged About 33 Years, Gram Chaurapatti, P.O. And, P.S. Hariharpur, District Dhanbad

158. Kamal Kishore Rawat, S/o Gandouri Rawat, Aged About 30 Years, Gram Purnadih, P.O. Papilo, P.S. Tisri, District Giridih

159. Pappu Kumar Ray, S/o Kailash Ray, Aged About 31 Years, Gram Laxmipur, P.O. Papilo, P.S. Tisri, District Giridih

160. Md Masum Ansari, S/o Md Mahboob Ansari, Aged About 42 Years, Gram Bhuiyan Chitro, P.O. Ghunghusa, District Dhanbad

161. Rizwan Anwar, S/o Sultan Hussain Ansari, Aged About 39 Years, Gram Bhuiya Chitro, P.O. Ghunghusa, District Dhanbad

162. Mala Kumari, D/o Shyam Narayan Singh, Aged About

30 Years, Gram Parasbania, P.O. Khasjinagora, P.S. Baliapur, District Dhanbad

163. Sanjay Kumar Verma, S/o Chhotelal Mahato, Aged About 45 Years, R/o Vill Chilga, P.O. Sonardih, P.S. Jamua Giridih

164. Ravinder Mahato, S/o Sahadeo Mahto, Aged About 34 Years, Gram Ratanpur, PO+PS Tundi, District Dhanbad

165. Niwas Kumar, S/o Pawan Kumbhakar, Aged About 34 Years, Gram Barki Bowa, P.O. Bhuli, P.S. Tetulmari, District Dhanbad

166. Sakhdeo Singh, S/o Charan Singh, Aged About 44 Years, Near Shakti Hostel Tata Sijua No 12, PO+PS+District Dhanbad

167. Jiten Chandra Gope, S/o Sailen Gope, Aged About 33 Years, Sripur Colliery Staff Quarter, P.O. Sripur Bazar, P.S. Jamuria, District Paschim Bardhaman, West Bengal

168. Kousik Maji, S/o Kalipada Maji, Aged About 34 Years, Gram Bansayer, P.O.+P.S. Geruapahari, District Birbhum, West Bengal

169. Sunita Kumari, W/o Krishna Kumar Mahato, Aged About 35 Years, Gram Santhaldih, P.O. Kuru, P.S. Pindrajora, District Bokaro

170. Mini Hansda, W/o Hemant Kumar Tudu, Aged About

35 Years, Gram Khokra Pahari, PO+PS Ledharia, District Dhanbad

171. Sonachand Dutt, S/o Premanand Dutt, Aged About

38 Years, R/o At Post Jamni Paharpur, P.S. Godda, District Godda

172. Rajeev Ranjan, S/o Narsingh Rana, Aged About 34 Years, R/o Charkaghat, P.O. Latouna, P.S. Pathargama, District Godda

173. Parmanand Kumar Sah, S/o Naresh Sah, Aged About

35 Years, Vill Khatnahi, PO+PS+District Godda

174. Md Iqubal Ansari, S/o Md Iskandar Ansari, Aged About 33 Years, Vill Kolkha, P.O. Borio, P.S. Borio, District Sahebganj

175. Abhishek Raj, S/o Fanilal Sah, Aged About 32 Years, R/o Vill Gathiyari PO+PS Sundarpahari Godda

176. Milan Kumar Mandal, S/o Madhusudan Mandal, Aged About 33 Years, R/o Vill Chilkara, Govind, PO+PS+District Godda

177. Md Parvez Alam, S/o Md Salimuddin Ansari, Aged About 33 Years, Ward No 2 Kusum Tola, P.O. Sarouni, P.S. & District Godda

178. Manoj Kumar Dutt, S/o Nimai Dutt, Aged About 33

Years, P.O. Sarouni Bazar, P.S. Godda, District Godda

179. Nafisa Yasmin, W/o Md Iqbal Hussain, Aged About 39 Years, Gram + P.O. Pochari, P.S. Barora, District Dhanbad

180. Md Latif Ansari, S/o Md Gulabi Ansari, Aged About

35 Years, Gram+P.O. Pochari, P.S. Barora, District Dhanbad

181. Anil Soren, S/o Kristofer Soren, Aged About 39 Years, R/o Vill Bahadurchak Lahadih, PO+PS+District Godda

182. Imran Ansari, S/o Kalimuddin Ansari, Aged About 33 Years, Gram Hariharpur, P.O. Panjaniya, P.S. Barwadda, District Dhanbad

183. Saradlaxmi Chakraborty, W/o Suprabhat Banerjee, Aged About 41 Years, At 143 J C Malick Road Near Khokon Talab, PO+PS+District Dhanbad

184. Amit Kumar Dey, S/o Anil Chandra Dey, Aged About

36 Years, Locoshed Para Purulia Muncipility Ward 11, District Purlia West Bengal

185. Md Rizwan Ansari, S/o Md Sharif Ansari, Aged About

32 Years, R/o Gram Bastipur, P.O. Bagsuma, P.S. Govindpur, District Dhanbad

186. Sanjay Kumar Mandal, S/o Ramu Mandal, Aged About 37 Years, Gram Jagadih, P.O. Karanjo, P.S. Karonjo, District Deoghar

187. Sanjay Kumar Verma, S/o Janki Mahto, Aged About

33 Years, R/o Gouria Karma, P.S. Barhi, District Hazaribag

188. Mahendra Kumar, S/o Kailash Saw, Aged About 32 Years, Gram Beltu, P.O. Kandaber, P.S. Keredari, District Hazaribagh

189. Sunil Kumar Yadav, S/o Banwari Yadav, Aged About

31 Years, R/o Gouria Karma, P.O.+P.S. Barhi, District Hazaribag

190. Ashish Ranjan, S/o Heeraman Prasad Mehta, Aged

About 30 Years, Gram Gotea, P.O. Manjhigawan, P.S. Padma, District Hazaribagh

191. Mukesh Yadav, S/o Kishun Yadav, Aged About 31 Years, Gram Kharkhari, P.O. Kisutand, P.S. Tisri, District Giridih

192. Suraj Kumar, S/o Jhubar Saw, Aged About 36 Years, Gram Beltu, P.O. Kandaber, P.S. Keradari, District Hazaribagh

193. Sujit Kumar Yadav, S/o Ramchandra Yadav, Aged About 29 Years, R/o Vill Lathia, P.O. Kewal, P.S. Barhi, District Hazaribag

194. Parmanand Kumar Dubey, S/o Kedar Dubey, Aged About 33 Years, R/o Vill Baledewari, P.O. Pandu, P.S. Keredari Baledeori Hazaribag

195. Anita Toppo, D/o Manoj Toppo, Aged About 35 Years, Vill Karam Toli, P.O. Morabadi, P.S. Lalpur, District Ranchi

196. Ajay Kumar, S/o Ramswarup Prasad, Aged About 48 Years, R/o Sankosai Road No 1 Dimna Road Near Ram Nagar BSNL Tower, PO+PS Mango, Jamshedpur East Singhbhum

197. Brajeshwar Pramanik, S/o Chandrakant Pramanik, Aged About 43 Years, R/o Bindhayawasni Nagar Road No

02 Lower Chutia, P.S. Chutia, P.S. Namkum, District Ranchi

198. Laxmina Kumari, W/o Kamlesh Kumar Vishwakarma, Aged About 49 Years, R/o South Office Para PO+PS Doranda Ranchi

199. Saryu Prajapati, S/o Bigan Prajapati, Aged About 43 Years, R/o Vill Bengwari Hazaribagh

200. Sudhir Kumar, S/o Mahesh Thakur, Aged About 40 Years, R/o Baba Path Hurhuru, P.S. Sadar, P.O. And, District Hazariabgh

201. Chandan Lal, S/o Kunjbihari Lal, Aged About 35 Years, R/o Near Hanuman Mandir Vill Koenjra, P.O. Patia, District Gumla

202. Vikash Kumar Gupta, S/o Baldeo Prasad Gupta, Aged About 37 Years, Vill Mirzaganj, P.O. Mirzaganj, P.S. Jamua, District Giridih

203. Md Sahabuddin, S/o Md Yusuf, Aged About 37 Years, Vill Lataki, P.O. Lataki, P.S. Jamua, District Giridih

204. Md Waseem, S/o Md Taslim, Aged About 42 Years, Koyri Tola Pachamba, P.O. Pachamba, P.O. And, District Giridih

205. Prabhu Prasad, S/o Gopi Prasad, Aged About 45 Years, R/o Anand Puri, P.O. College More, District Hazaribag

206. Geeta Kumari, W/o Purushotam Kumar Gupta, Aged About 36 Years, R/o Vill Master Mohalla Jori Kalan PO+PS+District Chatra

207. Shailendra Kumar Paswan, S/o Jagdish Ram, Aged About 41 Years, R/o P.O.-Manjhildih, P.S. Birni, Makhmargo, District Giridih

208. Bhikhdew Paswan, S/o Baldew Paswan, Aged About

37 Years, R/o Gram Lewra, P.O. Bangrakala, P.S. Birni, District Giridih

209. Mahendra Kumar Das, S/o Chitu Ravidas, Aged About 38 Years, R/o Near Samudayik Bhawan Vill Hesalong Kheratoli PO+PS Giddi, Hazaribag

210. Anandi Kumari, D/o Anil Prasad Keshri, Aged About

37 Years, R/o Vill Saran Gali Pandra Bazar Samiti, P.O.+P.S. Hehal, District Ranchi

211. Suresh Karmali, S/o Basudeo Karmali, Aged About

30 Years, Vill Jobo, P.O. Bhadani Nagar, P.S. Patratu, District Ramgarh

212. Md Akhtar Ansari, S/o Katti Ansari, Aged About 32 Years, Vill Kundelwadah, P.O. And, P.S. Taratand, District Giridih

213. Manoj Kumar Mandal, S/o Surendra Prasad Mandal, Aged About 41 Years, At Sarouni Bazar, P.O. Sarouni Bazar, P.S. Godda, District Godda

214. Phaldeo Kumar Mandal, S/o Chhatarapati Mandal, Aged About 38 Years, Niyamatchak, P.O.+P.S. Thakurgangti, District Godda

215. Anup Kumar Rana, S/o Daso Rana, Aged About 33 Years, At Sirsa, P.O. Sirsa, P.S. Pathrol, District Deoghar

216. Salil Kumar Tiwary, S/o Shiv Narayan Tiwary, Aged About 46 Years, At Chihar Dhaniya, P.O. Tapovan Kunda District Deoghar

217. Nalini Kumari, D/o Kartik Jhariyat, Aged About 29 Years, Burhadih, P.O.+P.S. Burhadih, Ranchi

218. Rajesh Kumar, S/o Mahendra Prasad Sah, Aged About 40 Years, P.O. Pathargama, P.S. Tulsikitta, District Ranchi

219. Ashok Kumar, S/o Rabindra Nath Manjhi, Aged About 40 Years, Pangura, P.O. Baredih, P.S. Bundu, District Ranchi

220. Dayanand Kumar, S/o Mohan Mahto, Aged About 35 Years, At Koriyatand, P.O. Achaljamu, P.S. Bishungarh, District Hazaribag

221. Supriya Mondal, S/o Sanat Kumar Mondal, Aged About 33 Years, B.R.M.B. Road, Mother Teresa Sarani Ismile Asansol, P.O. Asansol, P.S. Hirapur, District West Burdwan, West Bengal

222. Mintu Chakraborty, S/o Asit Chakraborty, Aged About 30 Years, Vill Joreberia, P.O. Joreberia, P.S. Para, District Purulia, West Bengal

223. Debasis Mahato, S/o Gurupada Mahato, Aged About

28 Years, R/o Vill+P.O. Fusrabaid, P.S. Para, District Purulia W.B.

224. Bikram Das, S/o Purna Chandra Das, Aged About 32 Years, Vill+P.O. Jamgram, P.S. Baraboni, District Pachim Bardhaman W.B.

225. Pradeep Kumar, S/o Sahdeo Mahto, Aged About 33 Years, Baratand, P.O. Barkatha, P.S. Gorhar, District Hazaribagh

226. Roiza Khatun, Aged About 33 Years, Vill Upper Hatia Muslim Mohalla, P.O. Hatia, P.S. Jagannathpur, District Ranchi

227. Md Waziullah, S/o Mohammad Farooque, Aged About

47 Years, At Near Public Urdu Library Lake Road, P.O. GPO, P.S. Hindpiri, District Ranchi

228. Seema Rani, W/o Dr Indradev Prasad, Aged About 42 Years, At Koria Tand Sirya, P.O. Achaljamu, P.S. Bishungarh, District Hazaribag

229. Subhash Prasad Saw, S/o Panchu Lal Mahato, Aged About 34 Years, Udaypur, P.O. Kalyanpur, P.S. Barwadda, District Dhanbad ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Office At Project Building, Dhurwa, P.O. And P.S. Dhurwa, District Ranchi

2. The Principal Secretary, School Eduation and Literacy Department, Govt. of Jharkhand, Project Building, Dhurwa, P.O. And, P.S. Dhurwa, District Ranchi

3. The Principal Secretary, Personnel Administration Reforms Raj Bhasha Department, Govt. of Jharkhand, Project Building, Dhurwa, P.O. And, P.S. Dhurwa, District Ranchi

4. The Director, Secondary Eduation, Govt. of Jharkhand, Project Building, Dhurwa, P.O. And, P.S. Dhurwa, District Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.S. Namkum, Ranchi

6. The Secretary Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.S.+P.O. Namkum, Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.S.+P.O. Namkum, Ranchi ..... Respondents

with

W.P.(S) No. 739 of 2023

------

1. Mantu Mandal, S/o Karu Mandal, Aged About 37 Years, R/o Vill Shimla, P.O. Sabanpur, P.S. Narayanpur, District Jamtara Jharkhand

2. Madhu Sudan Modak, S/o Suresh Modak, Aged About

38 Years, R/o Vill Tundi, P.O. & P.S. Tundi, District Dhanbad Jharkhand

3. Ajit Kumar Mali, S/o Devendra Kumar Mali, Aged About

41 Years, R/o At Lalten Angarpathra Near Devi Mandir, P.O. & P.S. Katrasgarh, District Dhanbad Jharkhand

4. Manoj Kumar Modak, S/o Shrikant Modak, Aged About

37 Years, R/o At P.O. Tundi, P.S. Tundi, District Dhanbad Jharkhand

5. Manoj Kumar Bhandari, S/o Abilas Bhandari, Aged About 37 Years, R/o Vill Dhowatand, P.O. Dhorio Mahubani, P.S. Govindpur, District Dhanbad Jharkhand

6. Shahida Khatoon, W/o Shahezilani Ansari, Aged About

33 Years, R/o Vill Bhalber, P.O. Ankduara, P.S. Nirsa, District Dhanbad Jharkhand

7. Kumari Preety Mandal, S/o Mihir Chandra Mandal, Aged About 34 Years, R/o Vill Parasi, P.O. Barwa East, P.S. Govindpur, District Dhanbad Jharkhand

8. Manoj Kumar Mahto, S/o Bhuwneshwar Mahto, Aged About 33 Years, R/o At Marmo, P.O. Khetko, P.S. Bishnugarh, District Hazaribagh Jharkhand

9. Pankaj Kumar, S/o Puran Mahto, Aged About 40 Years, R/o At Madmo, P.O. Khetko, P.S. Bishnugarh, District Hazaribagh Jharkhand

10. Sushil Kumar Pandey, S/o Janardan Pandey, Aged About 43 Years, R/o Vill Garhitand, P.O. Maledih, P.S. Jasidih, District Deoghar Jharkhand

11. Anju Kumari, D/o Dinesh Raut, Aged About 32 Years, R/o Vill Banpokharia, P.O. Topavan, P.S. Kunda, District Deoghar Jharkhand

12. Sanju Ojha, W/o Sanjay Tiwari, Aged About 46 Years, R/o Pandedih Jamtara, P.O. & P.S. & District Jamtara Jharkhand

13. Rita Kumari, W/o Surendra Kumar Shaw, Aged About

31 Years, R/o Vill Saraidhela, P.O. & P.S. Saraidhla, District Dhanbad Jharkhand

14. Ashok Kumar Mahato, S/o Amulya Ratan Mahto, Aged About 38 Years, R/o Bhawanipur Side Kushalbandha, P.O. & P.S. Chas, District Bokaro Jharkhand

15. Sanjay Kumar, S/o Mutukdhari Prasad, Aged About 39 Years, R/o Mandaikhurd, P.O. Reformatri School, P.S. Sadar, District Hazaribagh Jharkhand

16. Gitan Mahto, S/o Kaila Mahto, Aged About 37 Years, R/o Arahara, P.O. Chepakala, P.S. Barkagoan, District Hazaribagh Jharkhand

17. Deepak Kumar, S/o Ghanshyam Prasad, Aged About

37 Years, R/o Chakrawali, P.O. Maganpur, P.S. Gola,

District Ramgarh Jharkhand

18. Pankaj Kumar, S/o Rajendra Ram, Aged About 39 Years, R/o Tetariya Salaidih, P.O. Gando, P.S. Birni, District Giridih Jharkhand

19. Gautam Kumar Prajapati, S/o Nand Kishore Prajapati, Aged About 34 Years, R/o Swarnkar Mohalla Mahto Tola, Chas, P.O. & P.S. Chas, District Bokaro Jharkhand

20. Gokul Kumar Mahto, S/o Bahadur Mahto, Aged About

29 Years, R/o Vill Siyal Jori, P.O. Yogidih, P.S. Chandankiyari, District Bokaro Jharkhand

21. Sandeep Tiwari, S/o Ganesh Tiwari, Aged About 33 Years, R/o Bargaon, P.O. Bargaon, P.S. Mandu, District Ramgarh Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary, School Education and Literacy Deptt., Telephone Building Dhurwa Ranchi, P.O. & P.S. Dhurwa, District Ranchi

2. The Director, Secondary Education School Education and Literacy Department, Telephone Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

6. The State of Jharkhand Through the Secretary, Deptt Of Personnel Administrative Reforms, Project Bhawan Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

..... Respondents

with

W.P.(S) No. 755 of 2023 ------

1. Tarannum Begam, W/o Parwez Alam, Aged About 42 Years, R/o 92 Noora Mandai Road Near Hindi School, P.O. & P.S. Hazaribagh, District Hazaribagh Jharkhand

2. Sajid Hussain, S/o Md. Shahadat Hussain, Aged About

33 Years, R/o Islam Nagar Ward No 1 Lohardaga, P.O. & P.S. Lohardaga, District Lohardaga Jharkhand

3. Rakib Alam, S/o Rauf Ansari, Aged About 37 Years, R/o Vill Mohanpur, P.O. Gurugain, P.S. Burmu, District Ranchi

4. Md. Sarfaraz Imam, S/o Athar Imam, Aged About 41 Years, R/o Vill Gulzar Road Itki Itkithakurgaon, P.O. Itki, P.S. Itki, District Ranchi

5. Md. Perwaiz Ansari, S/o Md. Abbas Ansari, Aged About

33 Years, R/o Tatakjori, P.O. Karanjo, P.S. Margomunda, District Deoghar

6. Manoj Kumar Mandal, S/o Sudhir Mandal, Aged About

33 Years, R/o H. Sankhya 07 Dhoriya, P.O. & P.S. Deoghar, District Deoghar Jharkhand

7. Anil Verma, aged About 40 Years, S/o Shivdhari Ram, R/o Vill Kathouiya Chatra, P.O. & P.S. Chatra, District Chatra

8. Anita Kumari, D/o Ashok Kumar, Aged About 28 Years, R/o Behind Ranchi College Sarna Toli Hatma, P.O. Hatma, P.S. Ranchi, District Ranchi Jharkhand

9. Md. Zahid Ansari, S/o Md. Abdul Latif, Aged About 48 Years, R/o Ansar Nagar, Chatra, P.O. & P.S., District Chatra

10. Md. Minhaz Ansari, S/o Gulam Mustafa, Aged About

41 Years, R/o Vill Chatniyabag, P.O. Saram, P.S. Gomia, District Bokaro

11. Govind Kumar Gupta, S/o Lochan Saw, Aged About 40 Years, R/o Gothwar Tand, P.O. Roshan Tunda, P.S. Nimiyaghat, District Giridiah

12. Nasim Ahmad, S/o Abdul Samad Mansuri, Aged About

46 Years, R/o Pathan Toli Muhallah Garhwa, P.O., P.S. & District Garhwa

13. Md. Adil Masoor Azmi, S/o Mohammad Zulfaquar Anwar, Aged About 36 Years, R/o Near Jama Masjid Irba, P.O. Irba, P.S. Ormanjhi, District Ranchi

14. Md. Akbar Hussain, S/o Md. Jasmuddin, Aged About

47 Years, R/o 64 Chatti Muslim Mohalla, Gdm Balika Uchh Vidyalaya Barkagoan, P.O. & P.S. Barkagoan, District Hazaribagh

15. Kanchi Charan Mishra, S/o Kashi Charan Mishra, Aged About 45 Years, R/o Kali Mandi Hanuman Tikari, P.O. & P.S., District Deoghar

16. Sudhir Kumar, S/o Jathu Saw, Aged About 40 Years, R/o Hazi Mohalla Hariharpur, P.O. Gomoh, P.S. Hariharpur, District Dhanbad

17. Md. Tanweer Akram, S/o Abdul Jalil, Aged About 38 Years, R/o Near Sukudih Masjid, Sukudih, Gunghasa, P.O., P.S. & District Dhanbad

18. Shamim Akhtar, S/o Asghar Hussain, Aged About 48 Years, R/o Vill Baraudi, P.O. Baraudi, P.S. Burmu, District Ranchi

19. Iftekhar Alam, S/o Dildar Hussain, Aged About 41 Years, R/o Vill Gulzar Road Itki Itkithakurgoan, P.O. & P.S. Itki, District Ranchi

20. Md. Attaullah @ Md. Attaullah Ansari, S/o Md. Sayeed Ansari, Aged About 45 Years, R/o Mahuwa Khurha, P.O.

Sarle, P.S. Sarle, District Ranchi

21. Suraj Kumar, S/o Rajendra Prasad, Aged About 44 Years, R/o Vill & P.O. Gawan, Near Bank Of India, P.O. & P.S. Gawan, District Giridih

22. Anand Kumar Singh, S/o Sharwan Kumar Singh, Aged About 36 Years, R/o Subhadra Cottage Near Kali Mandir Hanuman Tikri Ward 5, P.O. & P.S. Deoghar, District Deoghar

23. Sunaina Kumari Pandey, D/o Akxay Pandey, Aged About 34 Years, R/o Vill Aloudi Gosai Toli, P.O. Aloudi, P.S. Senha, District Lohardaga

24. Ruby Sahu, D/o Naresh Sao, Aged About 30 Years, R/o At P.O. Kuru, P.O. & P.S. Kuru, District Lohardaga

25. Sanaullah Ansari, S/o Md. Khalil Ansari, Aged About

44 Years, R/o Vill Mohanpur, P.O. Gurugain, P.S. Burmu, District Ranchi

26. Narendra Kumar Singh, S/o Kamakhaya Prasad Singh, Aged About 45 Years, R/o Gram Chatro, P.O. Chatro, P.S. Deori, District Giridih

27. Kiran Kumari, W/o Pramod Prasad, Aged About 33 Years, R/o 36 Vill Id, P.O. Sila, P.S. Simaria, District Chatra

28. Sudesh Kumar Keshri, S/o Akshay Kumar Keshri, Aged About 37 Years, R/o Vill Lodhma, P.O. Lodhma, P.S. Karra, District Khunti Jharkhand

29. Kanhaiya Kumar, S/o Satya Narayan Prasad, Aged About 41 Years, R/o Ward No 15 Satti Chaura Chhoti Ballia, P.O. & P.S. Ballia, District Begusarai Bihar

30. Md. Khurshid Ansari, S/o Md Alimuddin Ansari, Aged About 38 Years, R/o Vill Kanchadih Bich Kulhi, P.O. Mugma, P.S. Nirsa, District Dhanbad Jharkhand

31. Cheraguddin @ Ashfaque Ahmed, S/o Saju Mian, Aged

About 44 Years, R/o Gajkunda, P.O. Phuljharia, P.S. Ahilyapur, District Giridih

32. Binod Kumar Bhogta, S/o Badree Bhogata, Aged About

38 Years, R/o Vill Manlyamandi, P.O. Manlyamandi, P.S. Handhadih, District Giridih

33. Punam Priyadarshini, W/o Birendra Kumar, Aged About 38 Years, R/o Gram Unta Gandhariya, P.O. Unta, P.S. Chatra, District Chatra Jharkhand

34. Gulam Jilani, S/o Md Fahimuddim Ansari, Aged About

35 Years, R/o Chatniyabag, P.O. Saram, P.S. Gumia, District Bokaro Jharkhand

35. Ranjeeta Kujur, D/o Jeetbahan Oraon, Aged About 36 Years, R/o Vill Nini, P.O. & P.S. Lohardaga, District Lohardaga

36. Shahina Khatoon, D/o Md. Yakub Ansari, Aged About

37 Years, R/o Vill Murpa, P.O. Murpa, P.S. Gola, District Ramghar

37. Manjur Ansari, S/o Rasul Ansari, Aged About 33 Years, R/o Jhagrudih Panchayat Chachal, P.O. Chatro, P.S. Dhelwaghati, District Giridih

38. Pratibha, D/o Taradevi, Aged About 34 Years, R/o H No 166/2/4 Raidih, P.O. & P.S. Aditiyapur, District Seraikela Khersawan

39. Sanju Kumari, W/o Holi Kumar Mahto, Aged About 34 Years, R/o Vill Kasturiya, P.O. & P.S. Godda, District Godda

40. Kavita Kumari, W/o Santosh Kumar, Aged About 33 Years, R/o Vill Guruchati, P.O. & P.S. Barkagoan, District Hazaribagh

41. Raziuddin Ahmad, S/o Md Izhar Hussain, Aged About

44 Years, R/o At Post Jamtara, P.O. & P.S. Jamtara, District Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary, School Education and Literacy Deptt., Telephone Building, Dhurwa Ranchi, P.O. & P.S. Dhurwa, District Ranchi

2. The Director, Secondary Education School Education and Literacy Department, Telephone Building, Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan, Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

6. The State of Jharkhand Through The Secretary, Department Of Personnel Administrative Reform, Project Bhawan, Dhurwa, P.O. & P.S. Dhurwa, District Ranchi ..... Respondents

with

W.P.(S) No. 937 of 2023

------

1. Santosh Kumar, S/o Hemchand Mahto, Aged About 38 Years, R/o Vill Naitand, P.O. Khurchutta, P.S. Bengabad, District Giridih Jharkhand

2. Jai Prakash Verma, S/o Gulab Chand Verma, Aged About 40 Years, R/o Vill Bhandaro, P.O. Naitand, P.S. Dumri, District Giridih Jharkhand

3. Rajesh Kumar Roy, S/o Raniit Kum Roy, Aged About 43 Years, R/o Vill Bhatdih, P.O. Pathardih Coal Washery, P.S. Sudamdih, District Dhanbad Jharkhand

4. Ravi Shankar, S/o Hemchandra Mahto, Aged About 43 Years, R/o Vill Naitand, P.O. Khurchutta, P.S. Bengabad, District Giridih Jharkhand

5. Ranvijay Singh, S/o Dayanidhi Nath Singh, Aged About

42 Years, R/o H No 193 Vill Rampur, P.O. Lawalong, P.S. Lawalong, District Chatra Jharkhand

6. Pramod Prasad, S/o Ranvilash Prasad, Aged About 38 Years, R/o Vill Rajpur, P.O. Koura, P.S. Pratappur, District Chatra Jharkhand

7. Vinod Kumar Agrawal, S/o Baijnath Prasad Agrawal, Aged About 40 Years, R/o C/o SK Medicacy At Jailhata Road Near Bus Stand Daltongal, District Palamo Jharkhand

8. Anand Kumar, S/o Sri Birendra Kumar Sinha, Aged About 41 Years, R/o Indraprashtha Colony Near Dr Sujit Kashyap Nursingh Home, P.O. Itatu, P.S. Ratu, District Ranchi Jharkhand

9. Zeba Parween, W/o Ezaz Ansari, Aged About 33 Years, R/o Vill Fudi, P.O. Fudi, P.S. Khunti, District Khunti Jharkhand

10. Parsihan Sahu, S/o Ramhans Sahu, Aged About 33 Years, R/o Vill Chiruwan, P.O. Kapilo, P.S. Suriya, District Giridih Jharkhand

11. Sanjit Prasad Verma, S/o Ghanshyam Mahto, Aged About 35 Years, R/o Vill Bandkharo, P.O. Bandkharo, P.S. Suriya, District Giridih Jharkhand

12. Sitaram Mahatha (Handicapped), S/o Kanilal Mahtha, Aged About 41 Years, H No. 42 At Pathakdih Chandankyari Bijulia, P.S. Chas, District Bokaro Jharkhand

13. Atul Kumar Pandey, S/o Sri Duryodhan Pandey, Aged About 42 Years, R/o Vill Hirapur, P.O. Singdaha, P.S. Topchanchi, District Dhanbad Jharkhand

14. Anil Kumar Mahto, S/o Sri Gupteshwar Mahto, Aged About 32 Years, R/o Vill Tondra Near Middle School, P.O. Bhaski, P.S. Jaridih, District Bokaro Jharkhand

15. Pravin Kumar Ghansi, S/o Sri Raghunath Ghansi, Aged About 33 Years, R/o Vill Tondra, P.O. Bhaski, P.S. Jaridih, District Bokaro Jharkhand

16. Niranjan Kumar, S/o Sri Basudeo Mahto, Aged About

33 Years, R/o Vill Nawadih, P.S. Dumma, P.S. Jamua, District Giridih Jharkhand

17. Tuplal Prasad Verma, S/o Sri Lachho Mahto, Aged About 33 Years, R/o Vill Bhanodih, P.O. Charghara, P.S. Jamua, District Giridih Jharkhand

18. Subhash Chandra Mahto, S/o Sri Nakul Ram Mahto, Aged About 36 Years, R/o Vill Karma, P.O. Karma, P.S. Kasmar, District Bokaro Jharkhand

19. Rita Kumari, W/o Sri Manoj Kumar Mahto, Aged About

37 Years, R/o Vill Kandra Tola Partand, P.O. Kura, P.S. Pindrajora Chas, District Bokaro

20. Pradeep Kumar Saw, S/o Sri Champa Charan Saw, Aged About 36 Years, R/o Vill Khudi Beda, P.O. Karma, P.S. Kasmar, District Bokaro Jharkhand

21. Shabnam Parween, W/o Md Sanaullah Ansari, Aged About 35 Years, R/o New Pindargoriya Chandankyari Road, P.O. & P.S. Chas, District Bokaro

22. Rajesh Kumar Sinha, S/o Sri Nand Kishore Lal, Aged About 44 Years, R/o Matri Chhaya Sri Ganpati Nagar Melony Club Near Imli Tree, P.O. Ramgarh, P.S.+District Ramgarh

23. Baljeet Singh Chawla, S/o Sri Harjeet Singh Chawla, Aged About 30 Years, R/o Satsang Nagar Bouripara, P.O. Dumka, P.S. Dumka, District Dumka

24. Deepak Pandey, S/o Sri Balgovind Pandey, Aged About

30 Years, R/o Vill Koiridih Ward No. 4 Shiv Mandir, P.O. Koiridih, P.S. Sariya, District Giridih Jharkhand

25. Pratima Kumari, W/o Deep Narayan Mahto, Aged About 34 Years, R/o Vill Bhandardih, P.O. Karma, P.S. Kasmar, District Bokaro Jharkhand

26. Dr Kunal Kishor, S/o Sri Surendra Kumar, Aged About

43 Years, R/o Vill Gangjori, P.O. Gangjori, P.S. Jaridih, District Bokaro Jharkhand

27. Shweta Rani, W/o Sri Pankaj Kumar Mehta, Aged About 36 Years, R/o Gali No 1 PTC Chowk Bansidhar Colony Hazaribagh, P.O., P.S. & District Hazaribagh

28. Rajeev Ranjan, S/o Sri Baleshwar Prasad Verma, Aged About 31 Years, R/o Vill Purrekh Kala, P.O. Khijarsota, P.S. Parsan, District Giridih

29. Sandeep Kumar Rowani, S/o Sri Ramadhar Rowani, Aged About 34 Years, R/o Vill Bhalkhuria, P.O. Debiana, P.S. Nirsa, District Dhanbad Jharkhand

30. Dinesh Kumar Roy, S/o Sri Dushyant Roy, Aged About

36 Years, R/o Colony Hazaribagh At Badidih, P.O. Doranda, P.S. Rajdhanwar, District Giridih

31. Prabhat Kumar Sharma, S/o Sri Arun Kumar Sharma, Aged About 40 Years, R/o Vill Dhobani, P.O. Alkusa, P.S. Chas, District Bokaro

32. Dolly Kumari, W/o Sri Raju Kumar, Aged About 31 Years, R/o Jainagar Road Patratu, P.O. & P.S. Patratu, District Ramgarh

33. Sima Kumari, W/o Sri Suresh Pandit, Aged About 34 Years, R/o Vill Khawa, P.O. Khawa, P.S. Giridih, District Giridih

34. Chandan Pandey, S/o Sri Damodar Pandey, Aged About 37 Years, R/o Parvati Bhawan Road No 2 Ayodhyapuri, P.O. Chutiya, P.S. Chutiya, District Ranchi

35. Lata Kumari, W/o Sri Markanday Kumar Mishra, Aged About 39 Years, R/o Vill Pipra, P.O. Pipra, P.S. Pipra, District Palamu

36. Suraj Kumar Suman, S/o Lakshman Pandit, Aged About 33 Years, R/o Vill Barhouna, P.O. Barhouna, P.S. Barahat, District Banka Bihar

37. Rupu Kumari, W/o Sri Pankaj Kumar Gupta, Aged About 30 Years, R/o Katkamdag, P.O. Sultana, P.S. Katkamdag, District Hazaribagh

38. Dharani Mondal, S/o Dhanapati Mondal, Aged About

34 Years, R/o Vill Muraberia, P.O. Bagdahari, P.S. Bagdahari, District Jamtara Jharkhand

39. Jyotirmay Ojha, S/o Shankari Prasad Ojha, Aged About 32 Years, R/o Vill Khamarbendi, P.O. Khamarbendi, P.S. Chas, District Bokaro Jharkhand

40. Soni Kumari, C/o Manish Kumar, Aged About 33 Years, R/o Ambedkarpuri, Lohsinghna, P.O. & P.S. & District Hazaribagh

41. Sukhen Gop, S/o Sri Bibelananda Gope, Aged About

33 Years, R/o Vill Muraberia, P.O. Jahidpur, P.S. Bagdahari, District Jamtara Jharkhand

42. Christopher Dungdung, S/o Peter Dungdung, Aged About 46 Years, R/o Vill Aghrama, Korkotoli, P.O. Aghrama, P.S. Kolibera, District Simdega

43. Amit Kumar Gaurav, S/o Bhagwan Das, Aged About

42 Years, R/o Gopal Nagar, P.O. Nawada, P.S.+District Nawada, Bihar

44. Harhar Yadav, S/o Chhatradhari Yadav, Aged About

34 Years, R/o Vill Pichhri, P.O. Dighi, P.S. Saraiyahat, District Dumka

45. Punam Kumari, W/o Sunil Kumar Yadav, Aged About

38 Years, R/o W. No. 9 Sahara Jarmundi, P.S. Taljhari,

District Dumka

46. Rakesh Kumar, S/o Mahabir Mahto, Aged About 32 Years, R/o Vill Baridari, P.O. Tiria, P.S. Mahuatand, District Bokaro Jharkhand

47. Rajendra Kumar, S/o Jhaman Mahto, Aged About 38 Years, R/o Upper Tola Hanuman Mandir At Vill Nawadih, P.O. Bargaon, P.S. Mandu, District Ramgarh

48. Arun Ram, S/o Naresh Ram, Aged About 33 Years, R/o W. No. 10 Vill Kharoundhi, P.O. & P.S. Kharoundhi, District Garhwa

49. Rakesh Kumar, S/o Fulo Yadav, Aged About 32 Years, R/o Vill Ulanj, P.O. & P.S. Katkamsandi, District Hazaribagh

50. Binod Mahto, S/o Badri Nath Mahto, Aged About 42 Years, R/o Vill Belut, P.O. Alkusha, P.S. Chas, District Bokaro Jharkhand

51. Sunita Kumari, W/o Upendra Kumar, Aged About 42 Years, R/o Q No 238 Sec 3/d Bokaro, P.O. Sec III, P.S. City, P.S. Sec I, District Bokaro

52. Miteswar Pandey, S/o Nilkant Pandey, Aged About 33 Years, R/o Vill Kurumba, P.O. Kurumba, P.S. Dugda, District Bokaro

53. Kumar Ratiballabh, S/o Manoj Kumar Britia, Aged About 29 Years, R/o Sarover Nagar Dem Side Hesal Devi Mandap Road, P.O. Hehal, P.S. Sukhdevnagar, District Ranchi

54. Niranjan Prasad Dangi, S/o Nemdhri Dangi, Aged About 46 Years, R/o Vill Pitiz, P.O. Pitiz, P.S. Itkhori, District Chatra

55. Brahamdeo Kumar Ram, S/o Bhuneshwar Ram, Aged About 39 Years, R/o Bilari, P.O. & P.S. Piparwar, District Chatra

56. Dibya Bharti, S/o Sri Narayan Ram, Aged About 35 Years, R/o Vill Sinduari, P.O. Hafua, P.S. Chatra, District Chatra

57. Kumar Akhilesh, S/o Late Krishna Kumar Pathak, Aged About 45 Years, R/o Vill Paneribandh, P.O. Shahpur, P.S. Chainpur, District Palamu Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Project Building Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi

3. The Principal Secretary, General Administration and Raj Bhasha Department, Govt. of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi

4. The Director Secondary Education, Govt. Of Jharkhand, Project Building Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi

5. The Chairman, Jharkhand Staff Selection Commission Ranchi, Project Building Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Project Building Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Project Building Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi ..... Respondents

with

W.P.(S) No. 1476 of 2023

------

1. Uma Kumari, W/o Shiv Shankar Narayan, Aged About

39 Years, R/o Vill And P.O. Bhanjpur, P.S. Mahagama, District Godda

2. Suresh Prasad Singh, S/o Shakti Prasad Singh, Aged About 43 Years, R/o Vill Shitalpur, P.O. And P.S. Maniadih, District Dhanbad

3. Jay Krishna Sharan, S/o Harihar Prasad Lala, Aged About 36 Years, R/o Vill Rengha Manjhiladih, P.O. And, P.S. Tundi, District Dhanbad

4. Shweta Kumari, W/o Ranjit Kumar Singh, Aged About

37 Years, R/o Vill Madhuban, P.O. Shikharji, P.S. Madhuban, District Giridih

5. Najir Hossain, S/o Khosmohammad SK, Aged About 33 Years, R/o Vill And, P.O. And, P.S. Pulinda, District Murshidabad, West Bengal

6. Asraful Hoque, S/o Ibrahim, Aged About 33 Years, R/o Vill And, P.O. And, P.S. Pulinda, District Malda, West Bengal

7. Prosenjit Das, S/o Kartik CH Das, Aged About 31 Years, R/o Vill Krishnanagar, P.O. Malancha, P.S. Samserganj, District Murshidabad, West Bengal

8. Subir Sarkar, S/o Sashibrat Sarkar, Aged About 31 Years, R/o Vill Dahapara, P.O. DLSSJ Dham, P.S. Jiaganj, District Murshidabad, West Bengal

9. Yogendra Prasad Yadav, S/o Uma Prasad Yadav, Aged About 43 Years, R/o Vill And, P.O. Bagara, P.S. Simaria, District Chatra

10. Suman Kumar Keshri, S/o Suresh Prasad Keshri, Aged About 35 Years, R/o Vill, P.O. Bagara, P.S. Simaria, District Chatra

11. Goutam Kumar Yadav, S/o Nageshwar Yadav, Aged About 33 Years, R/o Vill Singali Tola, P.O. And, P.S. Gomia, District Bokaro

12. Mahadeo Kumar, S/o Baldeo Saw, Aged About 39 Years, Near Setu Printers, Sarai Tand, P.O. New Area, P.S. Morabadi, District Ranchi

13. Sandeep Kumar, S/o Deonarayan Prasad, Aged About

33 Years, R/o Vill Lodh, P.O. Chatakpur, P.S. Mahuadatand, District Latehar

14. Madhubala Kumari, S/o Yashwant Kumar Singh, Aged About 34 Years, 11, Siram,P.O. Loharasi, P.S. Panki, District Palamu

15. Chanda Kumari, W/o Ramesh Rabidas, Aged About 39 Years, R/o Patartoli, Ward No 6, P.O., P.S. And District Lohardaga

16. Rahul Kumar, S/o Dinesh Bhatt, Aged About 35 Years, R/o Suresh Singh Chowk Road No 2 Village Baralota, P.O. And, P.S. Medininagar, District Palamu

17. Rishikesh Choudhary, Awdhesh Kumar Choudhary, Aged About 36 Years, R/o Kumhartoli Village Redma Dakshni, P.O. And, P.S. Daltonganj, District Palamu

18. Sujata Mahato, Aged About 32 Years, R/o Vill Amalatola, P.O. Amalatola, P.S. Rajnagar, District Kharsawan. ..… Petitioner(s)

Versus

1. The State of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Office At Project Building Dhurwa, P.O. And, P.S. Dhurwa, District Ranchi

2. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, District Ranchi

3. The Principal Secretary, Department Of Personnel Administrative Reforms and Raj Bhasha, Govt. of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, District Ranchi

4. The Director, Secondary Education, Govt. of Jharkhand, Project Building Dhurwa, P.O. Dhurwa, P.S. Dhurwa, District Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Kalinagar Chai Bagan, P.O. And, P.S. Namkum, Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Kalinagar, Chai Bagan, P.O. And, P.S. Namkum, Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Kalinagar, Chai Bagan, P.O. And, P.S. Namkum Ranchi

.... Respondents

with

W.P.(S) No. 1503 of 2023

------

1. Anil Kumar Yadav, S/o Punit Yadav, Aged About 38 Years, R/o Vill Dasharo Khurd Ward No 5, P.O. Dasharo Khurd, P.S. Markacho, District Koderma Jharkhand

2. Ashok Kumar, S/o Sohadri Devi, Aged About 38 Years, R/o Vill Kheroun, P.O. Dasharo Khurd, P.S. Markacho, District Koderma Jharkhand

3. Rajendra Yadav, S/o Prayag Yadav, Aged About 38 Years, R/o Vill Barotand Ward No 02, P.O. Barotand, P.S. Markacho, District Koderma Jharkhand

4. Anil Kumar Yadav, S/o Bhikhan Mahto, Aged About 35 Years, R/o Vill Dasharo Khurd Ward No 05, P.O. Dasharo Khurd, P.S. Markacho, District Koderma Jharkhand

5. Umesh Kumar Yadav, S/o Murli Yadav, Aged About 34 Years, R/o Vill Nariahi Ward No 02, P.O. & P.S. Markacho, District Koderma Jharkhand

6. Ashish Ram, S/o Binod Ram, Aged About 33 Years, R/o Vill Katiya Ward No 04, P.O. Parsabad, P.S. Jainagar, District Koderma Jharkhand

7. Ram Narayan Yadav, S/o Chotu Mahto, Aged About 48 Years, R/o Vill Gadgi, P.O. Gadgi, P.S. Jainagar, District Koderma Jharkhand

8. Sukhdev Yadav, S/o Bishun Gerai, Aged About 29 Years, R/o Vill Simariya, P.O. Jamu, P.S. Markacho, District Koderma Jharkhand

9. Rohit Ram, S/o Atwari Ram, Aged About 40 Years, R/o Vill Dasharo Khurd Ward No 04, P.O. Dasharo Khurd, P.S. Markacho, District Koderma Jharkhand

10. Suresh Yadav, S/o Pachu Yadav, Aged About 33 Years, R/o Vill Simaria Ward No 01, P.O. Dasharo Khurd, P.S. Markacho, District Koderma Jharkhand

..… Petitioner(s)

Versus

1. The State of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Office At Project Building, Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

2. The Principal Secretary School Education and Literacy Department, Govt. of Jharkhand, Project Building, Dhurwa, P.O. & P.S. Dhurwa, District Ranch

3. The Principal Secretary, Personnel Administrative Reforms and Rajbhasha Deptt, Govt. of Jharkhand, Project Building, Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

4. The Director, Secondary Education, Govt. of Jharkhand, Project Building, Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. & P.S. Namkum, District Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. & P.S. Namkum, District Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. & P.S. Namkum, District Ranchi.

..... Respondents

with

W.P.(S) No. 1693 of 2023

------

1. Md Shahid, S/o Shafatullah, Aged About 41 Years, R/o Shaharpur, P.O. Sinduri, P.S. Narayanpur, District Jamtara

2. Md Shabbir, S/o Md Sayeed, Aged About 30 Years, R/o Vill Chirudih, P.O. Jainpur, P.S. Narayanpur, District Jamtara

3. Abdullah, S/o Md Yusuf, Aged About 38 Years, R/o Vill Koldaha, P.O. Karanjo, P.S. Karanjo, District Deoghar

4. Md Furqan, S/o Md Sirajuddin, Aged About 33 Years, R/o Vill Gajkunda, P.O. Phuljhariya, P.S. Ahilyapur, District Giridih

5. Wasim Akhtar, S/o Asbullah, Aged About 36 Years, R/o Vill Chengaidih, P.O. Dhobna, P.S. Jamtara, District Jamtara

6. Piyush Kumar, S/o Sri Govind Pathak, Aged About 42 Years, R/o Indraprasth Colony, Joda Talab, Bariatu, P.O. RMCH, P.S. Bariatu, District Ranchi

..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Secretary, School Education and Literacy Department, Govt. of Jharkhand, Office At Proejct Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

3. The Secretary, Personnel Administrative Reforms and Rajbhasha Department, Govt. of Jharkhand, Office At

Project Building, Dhurwa, P.O. And P.S. Dhurwa, District Ranchi

4. The Director, Secondary Eduation School Education and Literacy Department, Govt. of Jharkhand, Office At Project Building, Dhurwa, P.O. And P.S. Dhurwa, District Ranchi

5. The Jharkhand Staffs Selection Commission Through Its Secretary, Ranchi, Office At Kali Nagar Chai Bagan, Namkum, P.O. And P.S. Namkum, District Ranchi

6. The Examination Controller, Jharkhand Staffs Selection Commission, Ranchi, Office At Kali Nagar Chai Bagan, Namkum, P.O. And, P.S. Namkum, District Ranchi ..... Respondents

with

W.P.(S) No. 1756 of 2023

------

1. Sushma Kumari, W/o Sri Amrit Lal Bedia, Aged About

33 Years, R/o Vill Tongi, P.O. Hesalong, P.S. Giddi, District Hazaribag

2. Suresh Karmali, S/o Basudeo Karmali, Aged About 31 Years, R/o Vill Jobo Amba Tola, P.O. Bhadaninagar, P.S. Patratu, District Ramgarh

3. Maria Goretti Mahukal, Aged About 36 Years, R/o Vill Palsa, P.O. Larta, P.S. Patratu, District Ramgarh

4. Roshni Toppo, W/o Ropa Oraon, Aged About 33 Years, R/o Vill Karcha Toli, P.O. + P.S. Lohardaga, District Lohardaga

5. Yogendra Kumar, S/o Mohan Ram, Aged About 33 Years, R/o Vill Pokharia, P.O. + P.S. Ichak, District Hazaribag

6. Manita Barla, D/o Joakim Barla, Aged About 31 Years, R/o Vill Badkitand, P.O. Maheshmunda, P.S. Gandey, District Giridih

7. Subodh Prasad Verma, S/o Ramdeo Prasad Verma, Aged About 34 Years, R/o Vill Chitarna, P.O. Gando, P.S. Birni, District Giridih

8. Khiro Prasad Mahto, S/o Kailash Mahto, Aged About 48 Years, R/o Vill + P.O. Beko, P.S. Bagodar, District Giridih

9. Ajay Kumar Das, S/o Mangal Das, Aged About 38 Years, R/o Vill Tandwa, P.O. + P.S. Garhwa, District Garhwa

10. Shweta Rani, W/o Pankaj Kumar Mehta, Aged About

36 Years, R/o Gali No. 1, PTC Chowk Banshidhar Colony, P.O. Hazaribag, P.S. Korrah, District Hazaribag

11. Riti Kumari, W/o Naresh Kumar Arya, Aged About 40 Years, R/o Vill Belgara, P.O., P.S. And District Chatra

12. Karmchand Kumar Mahto, S/o Niranjan Mahto, Aged About 33 Years, R/o House No 6 Near Ashok Chowk, P.O. Karma, P.S. + District Ramgarh

13. Nakul Chandra Mahto, S/o Bhim Mahto, Aged About

49 Years, R/o Vill Sijua, P.O. + P.S. Dugda, District Bokaro

14. Vishnu Kumar Patel, S/o Mahesh Mahto, Aged About

34 Years, R/o Vill+PO Balsagra, P.S. Mandu, District Hazaribag

15. Shyam Deo Mahto, S/o Govind Mahto, Aged About 45 Years, R/o Vill Kodwe, P.O. + P.S. Rabodh, District Hazaribag

16. Chandrashekhar Mahto, S/o Murlidhar Mahto, Aged About 32 Years, R/o Vill Bansaruli, P.O. + P.S. Chotamuri, District Ranchi

17. Anjan Kumar, S/o Kolkeshwar Mahto, Aged About 32 Years, R/o Vill Chaingada, P.O. Chaingada, P.S. Patratu, District Ramgarh

18. Tirath Nath Mahto, S/o Fanindra Mahto, Aged About

33 Years, R/o Vill Usra Raiyatand, P.O. Korchey, P.S. Rajrappa, District Ramgarh

9. Sunil Kumar Mahto, S/o Ritulal Mahto, Aged About 41 Years, R/o Vill Kendua Tungri, P.O. Kander, P.S. Mahuatand, District Bokaro

20. Ram Lakhan Yadav, S/o Mohan Yadav, Aged About 37 Years, R/o Vill Banua, P.O. Sangbar, P.S. Lesliganj, District Palamu … Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary, Project Building, P.O. And, P.S. Dhurwa, District Ranchi

2. Secretary, Department Of Personnel Administrative Reforms and Rajbhasha, Project Building, P.O. And, P.S. Dhurwa, District Ranchi

3. Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar, Chaibagan, PO+PS Namkum, District Ranch

4. Secretary, Jharkhand Staff Selection Commission (J.S.S.C.), Kali Nagar, Chaibagan, PO+PS Namkum, District Ranchi

5. Controller of Examination, Jharkhand Staff Selection Commissioner Through Its Chairman, Kali Nagar, Chaibagan, PO+PS Namkum, District Ranchi ..... Respondents

with

W.P.(S) No. 1840 of 2023

……

1. Raghuraj Prasad Gupta, S/o Yamuna Saw, Aged About

33 Years, R/o Vill Karmakala, P.O. And, P.S. Chhatarpur, District Palamu

2. Sanjay Kumar Paswan, S/o Kail Paswan, Aged About 39 Years, R/o Vill Jarhi, P.O. Jarhi, P.S. Dandai, District Garhwa

3. Harihar Nath Ravi, S/o Mahadev Ram, Aged About 39

Years, R/o Vill Ghurua, P.O. Ranandih, P.S. Kandi, District Garhwa

4. Satyendra Ram, S/o Sagar Ram, Aged About 38 Years, R/o Vill Jarhi, P.O. Jarhi, P.S. Dandai, District Garhwa

5. Pankaj Kumar Sinha, S/o Rajeshwar Mehta, Aged About

41 Years, R/o Vill Dipauwa, P.O. Dipauwa, P.S. Nawa Jaypur, District Palamu

6. Shekhar Satyaketu, S/o Ram Naresh Tiwary, Aged About 35 Years, R/o Vill Kala Pahar, P.O. Loinga, P.S. Patan, District Palamu

7. Anuj Sharma, S/o Shrawan Sharma, Aged About 34 Years, R/o Vill Sakaldipa, P.O. Patan, P.S. Patan, District Palamau

8. Renu Kumari, W/o Rahul Kumar, Aged About 32 Years, R/o Vill Baralota, P.O. GLA College Daltonganj, P.S. Daltonganj Sadar, District Palamu

9. Anita Kumari, W/o Umesh Pathak, Aged About 43 Years, R/o Vill Manika, P.O. And, P.S. Manika, District Latehar

10. Nilima Kumari, W/o Vikash Kumar Dubey, Aged About

35 Years, R/o Vill Ambabar, P.O. Ambabar, P.S. Pipratand, District Palamu

11. Akhilesh Kumar, S/o Aditya Saw, Aged About 42 Years, R/o Vill Semari, P.O. Patan, P.S. Patan, District Palamau

12. Ravi Shankar Mehta, S/o Ajay Mahto, Aged About 31 Years, R/o Vill Manjholi, P.O. Nawa Jaypur, P.S. Patan, District Palamu

13. Sanjay Thakur, S/o Ramprit Thakur, Aged About 42 Years, R/o Vill Tenar, P.O. Latdag, P.S. Meral, District Garhwa

14. Mukhlal Yadav, S/o Antu Yadav, Aged About 29 Years, R/o Vill Jhotar, P.O. Jarhi, P.S. Dandai, District Garhwa

15. Manoj Kumar Ravi, S/o Bideshi Ram, Aged About 36

Years, R/o Vill Gerua, P.O. Deogana, P.S. Meral, District Garhwa

16. Kameshwar Thakur, S/o Dilver Thakur, Aged About 39 Years, R/o Vill Peshka, P.O. Peshka, P.S. Meral, District Garhwa

17. Farhana Anjum, D/o Md Sajjad, Aged About 34 Years, R/o Vill Barki Pona, P.O. Barki Pona, P.S. Rajrappa, District Ramgarh

18. Sandhya Kumari, W/o Vijay Kumar Prasad, Aged About 35 Years, R/o Vill Barwaia Kala, P.O. Barwaia, P.S. Manika, District Latehar

19. Rakesh Kumar, S/o Banarsi Mistry, Aged About 31 Years, R/o Vill Saraidih, P.O. Panki, P.S. Panki, District Palamu

20. Simpal Kumari, D/o Baijnath Prasad, Aged About 31 Years, R/o Vill Sinjo, P.O. Manika, P.S. Manika, District Latehar

21. Pranjal Kumar Dubey, S/o Satyadeo Dubey, Aged About 37 Years, R/o Vill Ambabar, P.O. Ambabar, P.S. Pipratand, District Palamu

22. Animesh Kumar Ratan, S/o Gulab Chand Yadav, Aged About 36 Years, R/o Vill Kharoundhi, P.O. And, P.S. Kharoundhi, District Garhwa

23. Deoraj Kumar Singh, S/o Jaleshwar Singh, Aged About

33 Years, R/o Vill Ganeshpur, P.O. Ganeshpur, P.S. Balumath, District Latehar ..… Petitioner(s) Versus

1. The State Of Jharkhand

2. Principal Secretary, School Education and Literacy Department, Office At Project Bhawan, P.O. Dhurwa, P.S. Jagarnathpur, District Ranch

3. Principal Secretary, General Administration and

Rajbhasa Department, Office At Project Bhawan, P.O. Dhurwa, P.S. Jagarnathpur, District Ranch

4. Director, School Education, Office At Project Bhawan, P.O. Dhurwa, P.S. Jagarnathpur, District Ranch

5. Chairman, Jharkhand Staff Selection Commission, Ranchi, Office At Chaibagan Gali, Kali Nagar, P.O. And, P.S. Namkum, District Ranchi

6. Secretary, Jharkhand Staff Selection Commission, Ranchi, Office At Chaibagan Gali, Kali Nagar, P.O. And, P.S. Namkum, District Ranchi

7. Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Office At Chaibagan Gali Kali Nagar, P.O. And, P.S. Namkum, District Ranchi ..... Respondents

with

W.P.(S) No. 1869 of 2023

------

1. SK Abdullah, S/o Ajmal Hossain, Aged About 31 Years, R/o Gram Siteshnagar, P.O. Siteshnagar Panchayat Prithvinagar Prithinagar, PS+District Pakur

2. Md Sufi Ansari, S/o Mansur Main, Aged About 34 Years, R/o Rolagram, P.O. Rolagram, P.S. Maheshpur, District Pakur

3. Tarak Nath Chattarji, S/o Ratan Lal Chatterjee, Aged About

46 Years, R/o Malgodam Road Bagti Para, PO+PS+District Pakur

4. Md Sabir Ali, S/o Md Jalaluddin, Aged About 35 Years, R/o Vill Panchayat Kanijhara, P.O. Dharmakhanpur, P.S. Mahespur, District Pakur

5. Bishwajit Kumar, S/o Tik Narayan Saha, Aged About 31 Years, R/o Raj High School Road, P.O. & P.S. Pakur, District Pakur

6. Chiranjit Kumar, S/o Tik Narayan Saha, Aged About 35

Years, R/o Raj High School Road, P.O. & P.S. Pakur, District Pakur

7. Ramesh Kumar, S/o Late Bihari Lal Jaiswal, Aged About

37 Years, R/o Malgodam Road Kailash Nagar, PO+PS+District Pakur

8. Reshma Kumari, W/o Baidynath Ram, Aged About 38 Years, R/o Yogichak Lalban PO Tinpahar, PS Pakur, District Sahebganj

9. Stella Murmu, D/o Mahendra Murmu, Aged About 33 Years, R/o Domuhani, P.O. Paliadaha,P.S. Pakuria District Pakur

10. Leela Murmu, W/o James Soren, Aged About 41 Years, R/o Ward No 01 Panchyat Talpahari Vill Darajmarh, P.O. Dangapara, P.S. Litipara District Pakur

11. Md Ali Ahammad, S/o Md Kamruzzaman, Aged About 42 Years, R/o Borha P.O. Radipur,P.S. Maheshpur District Pakur

12. Jubeda Khatun, D/o Basar S K, Aged About 34 Years, R/o Vill Gangadda, P.O. Radipur, P.S. Maheshpur, District Pakur

13. Md Noor Hasan, S/o Md Ansarul Huda, Aged About 35 Years, R/o Vill Borha, P.O. Radipur P.S. Maheshpur Raj, District Pakur

14. Md Gulam Rasool, S/o Moinuddin Mandal, Aged About

32 Years, R/o Vill Gadarpara, P.O. Birkity, P.S. Maheshpur, District Pakur

15. Assunta Murmu, C/o Kisto Murmu, Aged About 39 Years, R/o Vill Jamkanali Panchayat Jamugaria,P.O. Poderkola P.S. Amrapara Salpatra, District Pakur

16. Md Nursalam Shaikh, S/o Md Hafijuddin, Aged About 34 Years, R/o Darajpur, P.O. Birkitty, P.S. Pakur, District Pakur

17. Mobinuddin Sheikh, S/o Maniruddin Sheikh, Aged About

40 Years, R/o Vill Khanpur, P.O. Khanpur, P.S. Maheshpur,

District Pakur

18. Sandhya Kumari, D/o Manoranjan Mahto, Aged About 30 Years, R/o Korakel,P.O+P.S. Murhu, District Khunti

19. Alok Kumar Mondal, S/o Thakaur Prasad Mondal, Aged About 39 Years, R/o Murlidih, P.O+P.S Karmatar, District Jamtara

20. Gour Hari Yadav, S/o Man Mohan Mahato, Aged About

38 Years, R/o Vill, P.O. Sapchal Ranga, P.S. Masliya, District Dumka

21. Bhaskar Yadav, S/o Budhar Yadav, Aged About 40 Years, R/o Vill Sejapahari, P.O. Uppar Sitwa P.S. Jama, District Dumka

22. Janarden Prasad Yadav, S/o Karpuri Manjhi, Aged About

37 Years, R/o, P.O+P.S. Hansdiha Pagwara Pachhimpatti, District Dumka

23. Rasbihari Singh, S/o Dwijendra Nath Singh, Aged About

37 Years, R/o Vill Kundahit, P.O. & P.S. Kundahit, District Jamtara

24. Umesh Kumar, S/o Panchanan Choudhary, Aged About

38 Years, Vill Tamra, P.O. Saraiyahat,P.S Changabuthan Bhelwadangal Chandubathan, District Dumka

25. Sushant Kumar Paul, S/o Gopal Chandra Paul, Aged About 46 Years, R/o Vill Masalia, P.O. Masalia, P.S. Masalia, District Dumka

26. Mehedi Hassan, S/o Md Ataur Rahaman, Aged About 36 Years, R/o, P.O. Kankjol,P.S. Kotalpokhar. District Sahibganj

27. Amirul Sekh, S/o Late Sherajul Sekh, Aged About 37 Years, R/o Kasva Sirasin Ganeshpur,P.O. Ganeshpur P.S. Barharwa District Sahibganj

28. Md Shamim Abdur Rouf, S/o Abu Tahir, Aged About 35 Years, R/o Mehandi Nagar, P.O. Risor, P.S. Barharwa District Sahibganj

29. Sandeep Singh, S/o Tarkeshwar Prasad Singh, Aged About 32 Years, R/o Vill Siulidanga, P.O. & P.S. Kotalpokhar, District Sahebganj

30. Amit Kumar Mandal, S/o Vijay Chandra Mandal, Aged About 32 Years, R/o Near Panchayat Bhawan Maheshbathan, P.O. & P.S. Radhanagar, District Sahibganj

31. Md Manirul Hoque, S/o Md Sarajuddin, Aged About 40 Years, R/o Gram Usmalli Tola Jamnagar, P.O. Jamnagar, P.S. Rjmahal District Sahibganj

32. Abhinandan Kumar, S/o Shankar Prashad Singh, Aged About 34 Years, R/o Gram Dhuliyar Babupur Tinpahar Rs Rajmahal, P.O. Jonka P.S. Tinpahar District Sahebgan

33. Rukshana Parween, W/o Md Mozafferul Hoque, Aged About 45 Years, R/o Vill Bindupara, P.O. Goalkhor Bindupara, P.S. Barharwa District Sahebganj

34. Sanjay Rajak, S/o Late Kartik Rajak, Aged About 35 Years, R/o Manikpur Darlaghat Tinpahar R S P.O+P.S Tinpahar , District Sahebganj

35. Sukdeb Rajak, S/o Chhutu Ram Rajak, Aged About 38 Years, R/o Panchayat Soro, P.O. Soro, P.S. Ichagarh Adardih, District Saraikela Kharsawan

36. Nitya Nanda Shaw, S/o Anirudhya Shaw, Aged About 34 Years, R/o Gram Bangshidharpur Jaypura,P.O. Jaypura P.S. Barsoli District East Singhbhum

37. Pran Krishna Rajak, S/o Rahin Rajak, Aged About 34 Years, R/o 36 Madhabpur, P.O. Jaypura P.S. Barsoli District East Singhbhum

38. Kumari Pinky Mahto, W/o Tarun Kumar Mahato, Aged About 31 Years, R/o Pandra Road Saraikela Ward No 08, P.O.+P.S Saraikela District Saraikela Kharsawan

39. Kumari Lipi Rani Pradhan, D/o Laxmikant Pradhan, Aged About 33 Years, R/o Vill Balijuri, P.O. Balijuri, P.S

Gurabenda District East Singhbhum

40. Jagdamba Oraon, D/o Tribhuwan Oraon, Aged About 43 Years, R/o 127a Christain Basti Rahargora, P.O.+P.S Rahargora Jamshedpur, District Purbi Singhbhum

41. Sangeeta Kumari Mahto, W/o Birendra Nath Mahato, Aged About 42 Years, R/o 122 Bhatia Basti Adityapur Near Shiv Mandir, P.O. Industrial Area Adityapur, P.S. Adityapur District Saraikela Kharsawan

42. Debasish Das, S/o Annada Prasad Das, Aged About 34 Years, 53a Bankuchia, P.O. Bankuchia, P.S. Kamalpur, District East Singhbhum

43. Anita Besra, D/o Bharat Besra, Aged About 33 Years, R/o H No 167 Merai, P.O.+P.S. Mosabani, District Purbi Singhbhum

44. Ruby Rani Mahato, D/o Sushil Chandra Mahto, Aged About 33 Years, R/o Vill Purnapani Posut P.O+P.S. Chakulia, District East Singhbhum

45. Rachna Kumari, W/o Keshav Lal Mahato, Aged About 39 Years, R/o Road No D Saldih Near E S I D Hospital Gate, P.O. +P.S.Adtiyapur Jamshedpur, District Seraikela Kharsawan

46. Kumari Bhawani Mahato @ Bhawani Mahato, W/o Shakti Pada Mahato, Aged About 33 Years, R/o 83 Bargidih, P.O. Aditypur Industrial Area,P.S. Adityapur District Saraikela Kharsawan

47. Shibeshwar Mahato, C/o Rampada Mahato, Aged About

37 Years, R/o Tola Jamdih Panchayat Situ, P.O. Situ, P.S. Ichagarh Sity, District Saraikela Kharsawan

48. Hemant Kumar, S/o Sunil Pan, Aged About 35 Years, R/o Vill Ramdevkundi P.O +P.S Pakuria, District Pakur

49. Amit Kumar, S/o Dilip Thakur, Aged About 35 Years, R/o Naya Bazar Barharwa, P.O +P.S Barharwa District Sahibganj

50. Soni Kumari, D/o Dilip Thakur, Aged About 36 Years, R/o

Naya Bazar Barharwa, P.O +P.S Barharwa District Sahibganj

51. Sabbir Ansari, S/o Safatulla Ansari, Aged About 36 Years, R/o Kajladaha,P.O Kajladaha P.S. Shikaripara, District Dumka

52. Shailesh Kumar, S/o Dr Ramesh Mishra, Aged About 31 Years, R/o 180c Azad Nagar Kumharpara, P.O +P.S Dumka, District Dumka

53. Prabir Kumar Maji, S/o Sunil Kumr Maji, Aged About 36 Years, R/o Vill Dalabora, P.O +P.S Nala, District Jamtara

54. Tarun Kumar Pandit, S/o Khudiram Pandit, Aged About

34 Years, R/o Mohlidih P.O. Bhoktadih P.S. Masalia, District Dumka

55. Sudip Kumar Singh, S/o Darshan Singh, Aged About 41 Years, R/o Vill Narganjo, P.O. Karma, P.S. Taljhari, District Dumka

56. Rakhi Saha, D/o Baskinath Saha, Aged About 30 Years, R/o Vill Banskuli, P.O. Banskuli, P.S. Tongra Ranishwar, District Dumka

57. Bhajan Kumar Singha, S/o Narhari Singha, Aged About

46 Years, R/o Vill Ampara, P.O. Kumardaha, P.S. Ranishwar, District Dumka

58. Talamai Kisku, W/o Etwary Soren, Aged About 45 Years, R/o Ward No 7 Nawadih PO+PS Litipara, District Pakur

59. Girija Shankar Yadav, S/o Dip Narayan Yadav, Aged About 29 Years, R/o H No 6 D, P.O. Shikarpur, P.S. Masaliya Bhangahir, District Dumka

60. Nishant Kumar, S/o Dwarka Prasad Mahato, Aged About

47 Years, R/o Jaynathpur Ward No 18, P.O. Ningni PS+District Lohardaga

61. Rajesh Kumar Jha, S/o Ganesh Chandra Jha, Aged About

40 Years, Bejbindha, P.O. Bamanbandhi, P.S. Fatehpur, District Jamtara

62. Md Sattar, S/o Ased Shaikh, Aged About 31 Years, R/o Vill Matiyal, P.O. Matiyal, P.S. Rajmahal, District Sahebganj

63. Md Shamim Raza, S/o Late Md Hezab Ali, Aged About 32 Years, R/o Mansingha Lakhipara PO+PS Sajanpur, District Sahebganj

64. Md Habib Haque, S/o Md Hussain, Aged About 34 Years, R/o Vill Kathal Bari, P.O. Phudkipur, P.S. Radhanagar, District Sahebganj

65. Alok Ranjan Mishra, S/o Lakshmi Kant Mishra, Aged About 38 Years, R/o Madhupur P.O. Beldaha, P.S. Taljhari District Dumka

66. Goutam Kumar Mahato, S/o Murlidhar Mahato, Aged About 39 Years, R/o Vill, P.O. Kumir, P.S. Kamalpur, District East Singhbhum

67. Dipak Pandit, S/o Umesh Pandit, Aged About 34 Years, R/o Sahebdanga P.O. Ganeshpur, P.S. Barharwa District Sahebganj

68. Anil Kumar Sahu, S/o Rajkumar Sahu, Aged About 35 Years, R/o Salgi, P.O. Salgi, P.S. Kuru, District Lohardaga

69. Sharaban Kumar Sah, S/o Dukhi Saha, Aged About 34 Years, R/o Kumhariya P.O. Bara Dighi, P.S. Ranga District Sahebganj

70. Paramanand Roy, S/o Kartik Roy, Aged About 42 Years, R/o 1 B Gabra P.O. Patajori, P.S. Karmator District Jamtara

71. Sujit Kumar, S/o Madan Mohan Prasad, Aged About 37 Years, R/o H No 92 P.O. Matlong, P.S. Manika District Latehar

72. Md Ashraf Anwar, S/o Abdul Wahab, Aged About 34 Years, R/o Gram Fukbandi, P.O. Kuruwa, P.S. Karmatar Kuruwa, District Jamtara

73. Kumari Priyanka Mahto, W/o Rahul Chandra Mahto, Aged About 32 Years, R/o 44 Near Madhya Vidyalay Pilid P.O.

Situ, P.S. Ichagarh District Seraikela Kharsawan

74. Ashish Kumar Paswan, S/o Surendra Paswan, Aged About 35 Years, R/o PO+PS Manika, District Latehar

75. Mujahidul Islam, S/o Abdul Mateen, Aged About 30 Years, R/o Vill Borha, P.O. Radipur, P.S. Mahespur, District Pakur

76. Binay Kumar Kushwaha, S/o Shri Abhimanu Kushwaha, Aged About 33 Years, R/o Kushwaha Toal Ratanpur, PO+PS Barharwa District Sahebganj

77. Ram Narayan Nayak, S/o Hari Har Nayak, Aged About 41 Years, R/o Near Shiv Mandir, P.O. Malua Khamar P.O. Baharagora, District East Singhbhum

78. Rekha Kumari Gupta, D/o Ramji Prasad Gupta, Aged About 33 Years, R/o Shyam Nagar, P.O +P.S + District Pakur

79. Rita Kumari, D/o Bhavanand Pandit, Aged About 33 Years, R/o Udalbani, P.O. Dhandhra, P.S. Jamtara, District Jamtara

80. Binapani Kumari, W/o Uttam Paul, Aged About 34 Years, R/o Vill Dalabar, P.O.+P.S. Nala, District Jamtara

81. Mithun Kumar Mandal, S/o Late Mahabir Mandal, Aged About 32 Years, R/o Kaswa, P.O. Mangalhat, P.S. Sahebganj, District Sahebganj. ..… Petitioner(s)

Versus

1. The State of Jharkhand Through The Secretary School Education and Literacy Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 04, P.O. & P.S. Dhurwa, District Ranchi

2. The Director Secondary Education School Education and Literacy Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 4, P.O. & P.S. Dhurwa, District Ranchi

3. The Chariman, Jharkhand Staff Selection Commission JSSC Ranchi, Kalinagar Chaibagan Namkum, P.O. & P.S.

Namkum, District Ranchi Jharkhan

4. The Secretary, Jharkhand Staff Selection Commission JSSC Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission JSSC Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

6. The Staff Of Jharkhand Through The Secretary Deptt Of Personnel Administrative Reform, Govt. of Jharkhand, Project Bhawan Dhurwa, P.O. & P.S. Dhurwa, District Ranchi ..... Respondents

with

W.P.(S) No. 2044 of 2023

------

1. Trilochan Mahto, S/o Rameshwar Mahto, Aged About 36 Years, R/o Vill Baredih, P.O. Jhabri, P.S. Silli, District Ranchi

2. Sweta Rani, D/o Rajeev Prasad, Aged About 35 Years, R/o Ratu Sunday Market, P.O. & P.S. Ratu, District Ranchi Jharkhand

3. Vibha Singh, D/o Ravindra Singh, Aged About 33 Years, R/o Vill Girja Tangaratoli, P.O. & P.S. Palkot Gumla

4. Prema Kumari, W/o Hemant Kaushal, Aged About 37 Years, R/o Maltola, P.O. Pathra, P.S. Godda, District Godda

5. Randhir Kumar, S/o Shailja Prasad Roy, Aged About 42 Years, R/o Ward No 3 Annapurna Ashram 52 Bigha, P.O. & P.S. Madhupur, District Deoghar

6. Vikash Kumar Sahu, S/o Subhash Kumar Sahu, Aged About 33 Years, R/o Vill Saldega Dipatoli, P.O. & P.S. Simdega, District Simdega

7. Kedar Yadav, S/o Gauri Yadav, Aged About 39 Years,

R/o Vill Jatghaghra, P.O. & P.S. Barkattha, District Hazaribagh

8. Kedar Ravidas, S/o Banshi Ravidas, Aged About 41 Years, R/o Digwar Maskedih, P.O. & P.S. Barkattha Hazaribagh

9. Dayamay Khan, age about 35 years, S/o Late Mitay Khan, R/o Khaga, PO Sarsa, PS Khaga, District Deoghar

10. Mamta Kumari, W/o Ashok Yadav, Aged About 34 Years, R/o Vill Dhawa, P.O. Birajpur, P.S. Palojori, District Deoghar

11. Anil Kumar Dwivedi, S/o Vijay Kumar Dwivedi, Aged About 37 Years, R/o B31 Ews Colony Rasullabad, P.O. Teliyarganj, P.S. Shivkuti, District Allahabad

12. Sandeep Sharma, S/o Swaraj Sharma, Aged About 31 Years, R/o Defense Colony Near Helipad Road Vill Bhartaul, P.O. Nakatia, P.S. Bareilly, District Bareilly

13. Chitra Patel, S/o Ramswarup Mandal, Aged About 32 Years, R/o Bidhu Bhushan Sarkar Road Barmasia, P.O. & P.S. Deoghar, District Deoghar

..… Petitioner(s)

Versus

1. The State of Jharkhand Through The Secretary School Education and Literacy Deptt Govt Of Jharkhand Telephone Building Dhurwa Ranchi 04, P.O. & P.S. Dhurwa, District Ranchi

2. The Director Secondary Education School Education and Literacy Deptt, Govt Of Jharkhand Telephone Building Dhurwa Ranchi 04, P.O. & P.S. Dhurwa, District Ranchi

3. The Chairman Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

4. The Secretary Jharkhand Staff Selection Commission

(JSSC) Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

5. The Examination Controller Jharkhand Staff Selection (JSSC) Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

6. The State Of Jharkhand Through The Secretary Deptt Of Personnel Administrative Reform, and Project Bhawan Dhurwa, P.O. & P.S. Dhurwa, District Ranchi 834004 ..... Respondents

with

W.P.(S) No. 2506 of 2023

------

1. Farzana Perween, W/o Sarfaraz Ahmad, Aged About 39 Years, R/o Laxmi Mohalla Bara Chowk Giridih, P.O. & P.S., District Giridih

2. Tarannum Parween, S/o Md Nalemauddin, Aged About

29 Years, R/o Barwadih, P.O. & P.S. Gridih, District Dhanbad

3. Sazia Hasan, W/o Md Abdul Hasan, Aged About 38 Years, R/o Pahadidih, P.O. + P.S. Barwadih, District Giridih

4. Md Minhajul Quadri, S/o Md Suleman, Aged About 35 Years, R/o Vill Telodih, P.O. Handadih, P.S. Handadih, District Giridih

5. Maimun Nisa, W/o Abdul Mannan, Aged About 41 Years, R/o Vill Telodih, P.O.+P.S. Handadih, District Giridih

6. Seema Parween, W/o Ansar Ahmad, Aged About 33 Years, R/o Nagina Singh Road (Azad Nagar), P.O. & P.S., District Giridih. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary,

Govt. of Jharkhand, Office At Project Bhawan Dhurwa, P.O. Dhurwa, P.S. Jagnnathpur, District Ranchi

2. The Principal Secretary School Education and Literacy Deptt, Govt Of Jharkhand, Having Office At Project Bhawan Dhurwa, P.O. Dhurwa, P.S. Jagnnathpur, District Ranchi

3. The Principal Secretary General Administration and Raj Bhasha Deptt, Govt Of Jharkhand, Having Office At Project Bhawan Dhurwa, P.O. Dhurwa, P.S. Jagnnathpur, District Ranchi

4. The Director Secondary Education, Govt Of Jharkhand, Having Office At Project Bhawan Dhurwa, P.O. Dhurwa, P.S. Jagnnathpur, District Ranchi

5. The Chairman, Jharkhand Staff Selection Commission Ranchi, Office At Chhay Bagan Namkum, P.O. & P.S. Namkum, District Ranchi

6. The Secretary, Jharkhand Staff Selection Commission Ranchi, Office At Chhay Bagan Namkum, P.O. & P.S. Namkum, District Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission Ranchi, Office At Chhay Bagan Namkum, P.O. & P.S. Namkum, District Ranchi.

..... Respondents

with

W.P.(S) No. 2777 of 2023

------

1. Chandan Kumar, S/o Rajendra Kumar, Aged About 42 Years, R/o House No. 80 New West Bus Stand Vill & P.O. & P.S. Hariharganj, District Palamau Jharkhand 822131

2. Mubarak Ansari, S/o Khalik Ansari, Aged About 32 Years, R/o Vill Chapatoli, P.O. Bijulia, P.S. Ratu, District Ranchi Jharkhand

3. Chandrashekhar Sah Azad, S/o Narsingh Sah, Aged About 38 Years, Vill+P.O. Latouna, P.S. Pathargama, District Godda Jharkhand

4. Biran Kumar Mahto, S/o Rohilal Mahto, Aged About 34 Years, Vill Daharlangi, P.O. Paraspani, P.S. Godda Muffasil, District Godda Jharkhand

5. Chandan Kumar Yadav, S/o Kailash Prasad Yadav, Aged About 34 Years, Vill Gangwara, P.O. & P.S. Hansdiha, District Dumka Jharkhand

6. Satyendra Kumar Mandal, S/o Dashrath Mandal, Aged About 40 Years, Vill Daharlangi, P.O. Paraspani, P.S. Godda Muffasil, District Godda Jharkhand

7. Krishna Chandra Dey, S/o Bijay Chandra Dey, Aged About 38 Years, Vill Pargodih, P.O. Susni, P.S. Deodanar, District Godda Jharkhand

8. Pankaj Kumar Rajak, S/o Horil Ram, Aged About 42 Years, Vill Suji, P.O. Dadpur, P.S. Chouparan, District Hazaribagh Jharkhand

9. Kamlesh Kumar Pandey, S/o Madan Mohan Pandey, Aged About 39 Years, Vill Upreli Dhanwar, P.O. & P.S. Dhanwar, District Giridih Jharkhand

10. Kumari Sunita Choudhary, W/o Shekhar Chandra Patel, Aged About 49 Years, Vill Toera, P.O. Topa, P.S. Mandu, District Ramgarh Jharkhand

11. Amrita, W/o Pant Prakash Mehta, Aged About 36 Years, R/o Awadhpuri Behind Lalkothi Pugmil Road Hazaribagh, P.O. Hazaribagh, P.S. Sadar, District Hazaribagh Jharkhand

12. Sunil Kumar Mahto, S/o Ritulal Mahto, Aged About 40 Years, Vill+P.O. Kander, P.S. Mahuatand, District Bokaro Jharkhand

13. Md Shaban Ansari, S/o Md Alibux Ansari, Aged About

45 Years, Vill Barwadih Tundi Road, P.O. Giridh, P.S. Giridih Muffasil, District Giridih Jharkhand

14. Md Mannan, S/o Md Imtiyaz, Aged About 31 Years, Vill Bishanpur, P.O. & P.S. Pachamba, District Giridih Jharkhand

15. Shama Nasim, W/o Maniruddin Ansari, Aged About 35 Years, Vill Ambatand, P.O. Khorimahua, P.S. Dhanwar, District Giridih Jharkhand

16. Basanti Kumari, W/o Bimal Lohra, Aged About 40 Years, Vill Kotri, P.O. Putto, P.S. Ghaghra, District Gumla Jharkhand

17. Raj Gaurav, S/o Sukhdev Das, Aged About 37 Years, Vill, P.O. Milki Hanwara, P.S. Hanwara, District Godda Jharkhand

18. Sunita Tete, D/o Eliyajar Tete, Aged About 32 Years, Vill, P.O. Gatadih, P.S. Kurdeg, District Simdega Jharkhand

19. Shagufta Perween, D/o Md Islam, Aged About 37 Years, R/o Dr Jakir Hussain Road Ward No 18, P.O. Hazaribagh, P.S. Sadar, District Hazaribagh Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary, Govt Of Jharkhand, Office At Project Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

2. The Principal Secretary, School Education and Literacy Deptt, Govt Of Jharkhand, Office At Project Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

3. The Principal Secretary, Deptt Of Personnel Administrative Reforms and Raj Bhasha, Govt Of Jharkhand, Office At Project Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand Office At Project Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. & P.S. Namkum Ranchi

834010

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. & P.S. Namkum Ranchi

834010

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. & P.S. Namkum Ranchi 834010

..... Respondents

with

W.P.(S) No. 2917 of 2023

------

1. Manoj Kumar Ram, S/o Santan Ram, Aged About 35 Years, R/o Vill Nagni, P.O. Nagni, P.S.+District Lohardaga Jharkhand 835302

2. Dakhlata Purty, S/o Suleman Purty, Aged About 32 Years, R/o Vill Hanuman Nagar, P.O., P.S. & District Bokaro Jharkhand

3. Anita Hansda, D/o Shri Rusi Hansda, Aged About 40 Years, R/o Vill Amarapar Santhali, P.O. & P.S. Amrapara, District Pakur Jharkhand

4. Sunita Hembrom, W/o Sakal Soren, Aged About 46 Years, R/o Vill Dhanbad, P.O. Torai, P.S. Hirapur, District Pakur Jharkhand

5. Md Ejajual Haque, S/o Paigam Ali, Aged About 49 Years, R/o Vill Kurua, P.O. & P.S. Karma Tand, District Jamtara Jharkhand

6. Rahmat Fatima, D/o Hazi Md Emamul Haque, Aged

About 37 Years, R/o 48 Veterinary Hospital Bhandaridih, P.O. & P.S., District Giridih Jharkhand

7. Kanak Lata, W/o Rajendra Prasad Sah, Aged About 39 Years, R/o Vill Kasiadih, P.S. Manika, P.O. Pakaria, District Palamau Jharkhand

8. Nikhat Jahan, W/o Md Alamgir, Aged About 47 Years, R/o Vill Chhachhando, P.O. & P.S. Bengabad, District Giridih Jharkhand

9. Rafiqul Islam, S/o Md Gajiur Rahman, Aged About 30 Years, R/o Vill Rafatullah Tola Purwi Jamnagar, P.O. & P.S. Jamnagar, District Sahebganj Jharkhand

10. Puja Kumari, W/o Jitendra Kumar Mahto, Aged About

31 Years, R/o Vill Chitarpur Tola Naktidih, P.O. Chitarpur, P.S. Top Chanchi, District Dhanbad Jharkhand

11. Dinesh Ram, S/o Rajendra Ram, Aged About 37 Years, R/o Vill Dumardiha, P.O. Arkhango, P.S. Dhanwar, District Giridih Jharkhand.

..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary, School Education and Literacy Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 04, P.O. & P.S. Dhurwa, District Ranchi

2. The Director, Secondary Education, School Education and Literacy Deptt, Govt Of Jharkahnd Telephone Building Dhurwa Ranchi 04, P.O. & P.S. Dhurwa, District Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

6. The State of Jharkhand Through The Secretary, Deptt Of Personnel Administrative Reform, and Project Bhawan Dhurwa, P.O. & P.S. Dhurwa Dsit Ranchi 834004 ..... Respondents

with

W.P.(S) No. 3099 of 2023

------

1. Shagufta Bano, D/o Aftab Ahmad, Aged About 42 Years, R/o Nizam Nagar Hindpiri Near Vodaphone Tower, P.O. & P.S. Hindpiri, District Ranchi Jharkhand

2. Nishant Anjum, D/o Late Abdul Rashid, Aged About 45 Years, R/o Bhatti Toli, P.O. & P.S. Simdega, District Simdega Jharkhand

3. Anjum Ara, W/o Jabir Ansari, Aged About 31 Years, R/o Katamkuli, P.O. & P.S. Pithauriya, District Ranchi Jharkhand

4. Abdus Samad, S/o Md Rabbani, Aged About 37 Years, R/o Abdul Karim Lane Purani Ranchi, P.O. & P.S. Ranchi, District Ranchi Jharkhand

5. Abdul Ghafur, S/o Nabi Akhtar, Aged About 40 Years, R/o Sonrkhap, P.O. Pandri, P.S. Chanho, District Ranchi Jharkhand

6. Shazia Shabnam, D/o Md Mobin Ansari, Aged About 35 Years, R/o Beko, P.O. Beko, P.S. Bagodar, District Giridih Jharkhand

7. Md Aman, S/o Asgar Ali, Aged About 32 Years, R/o Taratand, P.O. Palani, P.S. Patratu, District Ramgarh Jharkhand

8. Ram Kumar Sinha, S/o Nageshwar Mahto, Aged About

49 Years, R/o P.O. Honhe, P.S. Ramgarh, District Ramgarh Jharkhand

9. Abdul Kalam Azad, S/o Md Alam Ansari, Aged About 40 Years, R/o Topa Basti, P.O. Topa, P.S. Mandu, District Ramgarh Jharkhand

10. Kumari Rekha Lal, W/o Rudra Deo Kumar, Aged About

44 Years, R/o Near Sandhiya Cinema 33 Purulia Road, P.O. & P.S. Ranchi, District Ranchi Jharkhand

11. Shahnaz Parween, W/o Amanullah Ansari, Aged About

32 Years, R/o Vill Mohanpur, P.O. & P.S. Ranchi, District Ranchi Jharkhand

12. Sara Nag, D/o Masih Nag, Aged About 38 Years, R/o Chorheta, PO Chandwar, PS+District Hazaribagh ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary, School Education and Literacy Deptt, Govt Of Jharkhand Telephone Building Dhurwa Ranchi 04 Dhurwa, P.O. & P.S. Dhurwa, District Ranchi Jharkhand

2. The Director, Secondary Education School Education and Literacy Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 4, P.O. & P.S. Dhurwa, District Ranchi Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission JSSC, Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission JSSC, Ranchi, Kalinagar Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission JSSC, Ranchi, Kalinagar Chaibagan Namkom, P.O. & P.S. Namkom, District Ranchi Jharkhand

6. The State Of Jharkhand Through The Secretary, Deptt Of Personnel Administrative Reform, Project Bhawan Dhurwa, P.O. & P.S. Dhurwa, District Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 3196 of 2023

------

1. Neeraj Kumar, S/o Yogendra Prasad Singh, Aged About

37 Years, R/o Vill Chhota Gamharia Balrampur, P.O. & P.S. Gamharia, District Seraikela Kharsawan

2. Basumati Mishra, W/o Ajay Kumar Mishra, Aged About

43 Years, R/o Vill Kharsawan, P.O. Behrasai Kharsawan, P.S. Kharsawan, District Seraikela Kharsawan

3. Shyamal Kumar Chatterjee, S/o Phani Bhusan Chatterjee, Aged About 43 Years, R/o Vill Dulmi, P.O. Dulmi, P.S. Nimdih, District Seraikela Kharsawan

4. Manas Kumar Panda, S/o Sanatan Panda, Aged About

37 Years, R/o Vill Balijuri, P.O. Balijuri, P.S. Gurubanda, District East Singhbhum

5. Swapan Kumar Dey, S/o Late Surendra Mohan Dey, Aged About 35 Years, R/o Vill Phulsundri, P.O. Jaypura, P.S. Barsole, District East Singhbhum

6. Sumitra Mandi, D/o Chandra Mohan Mandi, Aged About 33 Years, R/o Vill Gargaria, P.O. Pitajuri, P.S. Shyam Sundarpur, District East Singhbhum

7. Suchita Khalkho, W/o Laxman Mahali, Aged About 36 Years, R/o Vill Pududih, P.O. Badia, P.S. Musabani, District East Singhbhum

8. Kakali Singh, S/o Rabindra Nath Singh, Aged About 37 Years, R/o Vill Jhanjia, P.O. Chhota Paruliya, P.S. Barsole, District East Singhbhum

9. Saraswati Kisku, W/o Sona Ram Manjhi, Aged About 41

Years, R/o Vill Patpur, P.O. Lepatand, P.S. Ichagarh, District East Singhbhum

10. Padmini Tiu, W/o Subedar Birua, Aged About 36 Years, R/o Vill Roladih Dinasai, P.O. Birua Tonto, P.S. Manjhari, District West Singhbhum

11. Sarita Kumari, W/o Pradeep Kumar, Aged About 45 Years, R/o House No 2 Road No 5 Samudayik Bhawan Hill View Colony Dimna Road, P.O. MGM, P.S. MGM, District East Singhbhum

12. Sunita Kumari, W/o Lohit Kumar Mahato, Aged About

48 Years, Simdi, P.O. Simdi, P.S. Chakulia, District East Singhbhum

13. Punam Mahato, W/o Uday Chandra Mahato, Aged About 34 Years, R/o Vill Muru, P.O. Muru, P.S. Nimdih, District Seraikela Kharsawan

14. Bibhash Chandra Kumbhakar, S/o Sukhdev Kumbhakar, Aged About 44 Years, R/o Vill Jorshya, P.O. Jorshya, P.S. Patamda, District East Singhbhum

15. Arun Kumar Mahato, S/o Fulchand Mahato, Aged About 42 Years, R/o Vill Adardih, P.O. Soro, P.S. Ichagarh, District Seraikela Kharsawan

16. Ranjita Kumari, D/o Shiv Narayan Bhagat, Aged About

44 Years, R/o Vill Chandni Chowk, P.O. & P.S. Chhota Govindpur, District East Singhbhum

17. Aarti Kumari, D/o Ramji Prasad, Aged About 36 Years, R/o Jaypal Colony MGM Dimna Road, P.O. & P.S. MGM, District East Singhbhum

18. Subhadra Rani Bera, S/o Chandra Shekhar Bera, Aged About 45 Years, R/o Vill Kesharda, P.O. Kesharda, P.S. Baharagora, District East Singhbhum

19. Sujal Dutta, S/o Sudhangshu Shekhar Dutta, Aged About 43 Years, R/o Vill Lalsai, P.O. Chhota Paruliya, P.S.

Barsole, District East Singhbhum

20. Lok Nath Shaw, S/o Late Sunil Kumar Shaw, Aged About 47 Years, R/o Vill Rasikpur, P.O. Baharagora, P.S. Bahragora, District East Singhbhum

..… Petitioner(s)

Versus

1. The State Of Jharkhand through The Chief Secretary, Government Of Jharkhand, Project Bhawan, P.O. & P.S. Dhurwa, District Ranchi

2. The Principal Secretary, School Education and Literacy Deptt, Govt Of Jharkhand, Project Bhawan, P.O. & P.S. Dhurwa, District Ranchi

3. The Director, Secondary Education, Directorate Of Secondary Education, School Education and Literacy, Department Govt Of Jharkhand Project Bhawan, P.O. & P.S. Dhurwa, District Ranch

4. The Principal Secretary, Personnel Administrative Reforms and Rajbhasa Deptt, Govt Of Jharkhand Project Bhawan, P.O. & P.S. Dhurwa, District Ranch

5. The Jharkhand Staff Selection Commission Through Its Secretary, Having Its Office At Kali Nagar Chai Bagan, P.O. & P.S. Namkum, District Ranch

6. The Chairman, Jharkhand Staff Selection Commission, Having its Office at Kali Nagar Chai Bagan, P.O. & P.S. Namkum, District Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Having Its Office At Kali Nagar Chai Bagan, P.O. & P.S. Namkum, District Ranchi

..... Respondents

with

W.P.(S) No. 3273 of 2023

------

1. Rahul Kumar, S/o Ganesh Ram, Aged About 33 Years, R/o Near Devi Durga Mandir, P.O. Jharpo & P.S. Jharpo, District Hazaribagh Jharkhand

2. Lalu Bauri, S/o Bhikhari Bauri, Aged About 43 Years, R/o Vill Manjhaladih, P.O. Karitand, P.S. Karitand, District Dhanbad Jharkhand

3. Madhuri Kumari, S/o Satyanarayan Chaurasiya, Aged About 42 Years, R/o Vill Asami Tola, P.O. Manjhila Chumba, P.S. Ramgarh, District Ramgarh Jharkhand

4. Rajan Kumar, S/o Ramchandra Paswan, Aged About 33 Years, R/o Vill Adhoura, P.O. Nagar Utari, P.S. Adhoura, District Garhwa Jharkhand

5. Shashi Shankar Tiwari, S/o Banshi Dhar Tiwari, Aged About 34 Years, R/o Vill Rehla Khurd, P.O. Rehla Khurd, P.S. Palamu, District Palamu Jharkhand

6. Dilip Kumar Ram, S/o Ramlakhan Ram, Aged About 40 Years, R/o Vill Karua Kala, P.O. Karua Kala, P.S. Garhwa, District Garhwa Jharkhand

7. Jyotsna Kumari, D/o Ram Kumar Prasad, Aged About

30 Years, R/o Vill Chhaparwar Kala, P.O. Ataula, P.S. Meral, District Garhwa Jharkhand

8. Sunita Devi, D/o Hameshwar Ram, Aged About 39 Years, R/o Vill Baralota, P.O. Baralota, P.S. Batalota, District Palamu Jharkhand

9. Upendra Ram, S/o Faguni Ram, Aged About 35 Years, R/o Vill Sons, P.O. Lesliganj, P.S. Lesliganj, District Palamu Jharkhand

10. Rashmi Rani Sinha, W/o Manoj Kumar, Aged About 45 Years, R/o Vill Abadganj, P.O. Daltonganj, P.S. Daltonganj, District Palamu Jharkhand

11. Satish Kumar Tiwary, S/o Binod Kumar Tiwary, Aged About 41 Years, R/o Vill Bauliya Ranka, P.O. Ranka

Bauliya, P.S. Ranka Bauliya, District Garhwa Jharkhand

12. Sarita Kumari, W/o Santosh Prajapati, Aged About 37 Years, R/o Vill Tulbul Neem Tola, P.O. Hardiyamo, P.S. Gomiya, District Bokaro Jharkhand

13. Shweta Rani, W/o Pankaj Kumar Mehta, Aged About

35 Years, R/o Vill Nawadih, P.O. Behradih, P.S. Domchanch, District Koderma Jharkhand

14. Premchand Gupta, S/o Jawahar Saw, Aged About 35 Years, R/o Vill Dwaritelaya, P.O. Dwaritelaiya, P.S. Gidhour, District Chatra Jharkhand

15. Shankar Kumar Ram, S/o Visheshwar Ram, Aged About 41 Years, R/o Vill Arsali North, P.O. Arsali North, P.S. Bhawnathpur, District Garhwa Jharkhand

16. Dhirendra Ram, S/o Parasu Ram, Aged About 36 Years, R/o Vill Bansdhih Kala, P.O. Parsodih, P.S. Bhawnathpur, District Garhwa Jharkhand

17. Kumari Manrita Singh, W/o Yogendra Kumar Singh, Aged About 37 Years, R/o Vill Babhandi, P.O. Taleya Babhandi, P.S. Chainpur, District Palamu Jharkhand

18. Jiwan Lata Dodray, S/o Johan Dodray, Aged About 33 Years, R/o Vill Suli, P.O. Udaypur, P.S. Ramkanda, District Garhwa Jharkhand

19. Satyendra Ram, S/o Somaru Ram, Aged About 33 Years, R/o Vill Chatanian, P.O. Garhwa, P.S.+District Garhwa Jharkhand

20. Sabita Kumari, W/o Pankaj Kumar, Aged About 37 Years, R/o Vill Kutmu, P.O. Kutmu, P.S. Pandu, District Palamu Jharkhand

21. Nagendra Yadav, S/o Rambachan Yadav, Aged About

45 Years, R/o Vill Lohargara, P.O. Manjhiganwan, P.S. Bhawnathpur, District Garhwa Jharkhand

22. Dilesh Ram, S/o Ram Parikha Ram, Aged About 37

Years, R/o Vill Lohargara, P.O. Hariharpur, P.S. Bhawnathpur, District Garhwa Jharkhand

23. Rajeshwar Mehta, S/o Bikrama Mehta, Aged About 38 Years, R/o Vill Kandi, P.O. Kandi, P.S. Kandi, District Garhwa Jharkhand

24. Ajay Kumar Paswan, S/o Ram Parikha Ram, Aged About 38 Years, R/o Vill Dumarsota, P.O. Kandi, P.S. Bhawnathpur, District Garhwa Jharkhand

25. Archna Kumari, W/o Brajendra Pathak, Aged About 45 Years, R/o Vill Bishunpur, P.O. Nawada, P.S. Garhwa, District Garhwa Jharkhand

26. Aditya Kumar Pandey, S/o Sita Ram Pandey, Aged About 45 Years, R/o Vill Leda, P.O. Leda, P.S.+District Giridih Jharkhand

27. Kumari Archana, W/o Ajit Kumar Mishra, Aged About

37 Years, R/o Vill Ranidih, P.O. Ranikhawa, P.S. Pachamba, District Giridih Jharkhand

28. Jay Kumar Mishra, S/o Bhola Nath Mishra, Aged About 43 Years, R/o Vill Leda, P.O. Leda, P.S., District Giridih Jharkhand

29. Pintu Kumar Yadav, S/o Rameshwar Yadav, Aged About 34 Years, R/o Vill Harinmarwa, P.O. Orkhar, P.S. Dhanwar, District Giridih Jharkhand

30. Vikas Pandey, S/o Sharda Prasad Pandey, Aged About

41 Years, R/o Vill Pandeyadih, P.O. Kisgo, P.S. Hirodih, District Giridih Jharkhand

31. Rajesh Kumar Pandey, S/o Shailendra Pandey, Aged About 34 Years, R/o Vill Malda, P.O. Malda, P.S. Ganwan, District Giridih Jharkhand

32. Murli Dhar Verma, S/o Govind Verma, Aged About 41 Years, R/o Vill Barganda (Sundar Talab), P.O. Giridih, P.S.+District Giridih Jharkhand

33. Sumer Ram, S/o Raghunath Ram, Aged About 48 Years, R/o Vill+PO Belchampa, PS+District Garhwa, Jharkhand .… Petitioner(s)

Versus

1. The State of Jharkhand Through the Chief Secretary, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

2. The Principal Secretary, School Education and Literacy Deptt, Govt Of Jharkhand Project Building Dhurwa, P.O. Dhurwa, P.S. Dhurwa, District Ranchi

3. The Principal Secretary, Personnel Administrative Reforms and Rajbhasha Deptt, Govt Of Jharkhand Project Building Dhurwa, P.O. Dhurwa, P.S. Dhurwa, District Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand Project Building Dhurwa, P.O. Dhurwa, P.S. Dhurwa, District Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. & P.S. Namkum Ranchi

834010

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. & P.S. Namkum Ranchi

834010

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. & P.S. Namkum Ranchi 834010. ..... Respondents

with

W.P.(S) No. 3355 of 2023

------

1. Pawan Kumar, S/o Ajay Kumar Ray, Aged About 32 Years, R/o Vill Patelnagar Sihodih, P.O. Sirsiya, P.S. Giridih Muffasil, District Giridih Jharkhand

2. Gautam Kumar, S/o Surendra Kumar, Aged About 30 Years, R/o Vill Pandeydih, P.O. Sirsiya, P.S. Giridih Muffasil, District Giridih Jharkhand

3. Amit Kumar Singh, S/o Ramdhyan Singh, Aged About

37 Years, R/o Vill Tundi Road Barwadih Behind Post Office, P.O. Barwadih, P.S. Giridih Muffasil, District Giridih Jharkhand

4. Poonam Kumari, W/o Ranjeet Vishwakarma, Aged About 37 Years, R/o Vill Dudhimati, P.O. Koderma, P.S. Koderma, District Koderma Jharkhand

5. Neelam Kumari, W/o Pramod Ranjan, Aged About 44 Years, R/o Vill Sakhiya, P.O. Oriya, P.S. Hazaribagh Muffasil, District Hazaribag Jharkhand

6. Manoj Kumar Mandal, S/o Akal Mandal, Aged About 35 Years, R/o Vill Padarmaniya, P.O. Dwarpahari, P.S. Birni, District Giridih Jharkhand

7. Md Aftab Alam, S/o Md Hussain, Aged About 41 Years, R/o Vill Ghatrasikpur Dudhai, P.O. & P.S. Dumka, District Dumka

8. Md Abdullah, S/o Md Zammiruddin Ahmad, Aged About

42 Years, R/o Vill Madhuban, P.O. Astazora, P.S. Kathikund, District Dumka

9. Md Shahabuddin Taj, S/o Md Rahamtullah, Aged About

38 Years, R/o Vill, P.O. Chhailapathar, P.S. Jama, District Dumka

10. Shishu Kumar, S/o Surendra Prasad, Aged About 34 Years, R/o Muhalla Dhangartoli, P.O. & P.S. Sadar Chatra, District Chatra Jharkhand

11. Sunil Kumar, S/o Surendra Prasad, Aged About 41 Years, R/o Muhalla Dhangartoli, P.O. & P.S. Sadar Chatra, District Chatra Jharkhand

12. Manoj Kumar Vishwakarma, S/o Arjun Mistri, Aged

About 40 Years, R/o Muhalla Dibha, P.O. & P.S. Sadar Chatra, District Chatra

13. Kavita Kumari, W/o Sanjay Kumar, Aged About 39 Years, R/o Muhalla Dhangartoli, P.O. & P.S. Sadar Chatra, District Chatra Jharkhand

14. Chandra Shekhar Prasad Sah, S/o Late Pashupati Nath Sah, Aged About 36 Years, R/o Vill, P.O. Khairabani, P.S. Masaliya, District Dumka Jharkhand

15. Madan Mohan Roy, S/o Shyamakant Roy, Aged About

44 Years, R/o Vill Ghorathi, P.O. Khanudih, P.S. Baghmara, District Dhanbad

16. Deepak Kumar, S/o Shyamakant Ray, Aged About 32 Years, R/o Vill Ghorathi, P.O. Khanudih, P.S. Baghmara, District Dhanbad

17. Ranju Kumari, W/o Abinash Kumar, Aged About 41 Years, R/o Vill Karakat Bandua, P.O. Shahpur, P.S. Chainpur, District Palamu

18. Dipak Kumar Saw, S/o Vinod Kumar Saw, Aged About

33 Years, R/o Vill Bhaljoria Pithakiyari, P.O. & P.S. Nirsa, District Dhanbad

19. Biswajeet Kumar Mandal, S/o Sahadeo Mandal, Aged About 38 Years, R/o Vill Barwadda, P.O. Kalyanpur, P.S. Barwadda, District Dhanbad

20. Astik Chandra Mandal, S/o Shivlal Mandal, Aged About 34 Years, R/o Vill Balardih, P.O. Garh Raghunathpur, P.S. Purvi Tundi, District Dhanbad Jharkhand

21. Rina Devi, W/o Dilip Kumar Mahato, Aged About 32 Years, R/o Dibarda, P.O. Batbinor, P.S. Siyaljori, District Bokaro Jharkhand

22. Prabhat Kumar Thakur, S/o Chintamani Thakur, Aged About 34 Years, R/o Vill Kherabera, P.O. Gunghasa, P.S.

Hariharpur Gomoh, District Dhanbad

23. Dinesh Kumar Mahato, S/o Chamtu Mahato, Aged About 40 Years, R/o Vill Gundua, P.O. Moradih, P.S. Nirsa, District Dhanbad Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand Through the Chief Secretary, Govt. of Jharkhand, Project Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

2. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Project Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

3. The Principal Secretary, Department of Personnel Administrative Reforms and Raj Bhasha, Govt. of Jharkhand, Project Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

4. The Director, Secondary Education, Govt. of Jharkhand, Project Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. & P.S. Namkum Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. & P.S. Namkum, District Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. & P.S. Namkum, District Ranchi. ..... Respondents

with

W.P.(S) No. 3438 of 2023

------

Sanjeeda Khatoon, W/o Shafique Ansari, Aged About 33 Years, R/o Makhdumpur, P.O. Makhdumpur, P.S. Balidih, District Bokaro Jharkhand. ..…Petitioner(s)

Versus

1. The State of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Office At Project Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi Jharkhand

2. The Principal Secretary, School Education and Literacy Deptt, Govt. of Jharkhand, Project Building Dhurwa, District Ranchi Jharkhand

3. The Principal Secretary, Deptt Of Personnel Administrative Reforms and Raj Bhasha, Govt. of Jharkhand Project Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi Jharkhand

4. The Director, Secondary Education, Govt Of Jharkhand, Project Building Dhurwa, P.O. & P.S. Dhurwa, District Ranchi Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Kalinagar Chai Bagan, P.O. & P.S. Namkum, District Ranchi Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Kalinagar, Chai Bagan, P.O. & P.S. Namkum, District Ranchi Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Kalinagar Chai Bagan, P.O. & P.S. Namkum, District Ranchi Jharkhand. ..... Respondents

with

W.P.(S) No. 3598 of 2023

……

1. Nawnit Kumar, S/o Udal Prasad, Aged About 42 Years, R/o Vill Awsane, P.O. Chando, P.S. Chainpur, District Palamu Jharkhand 822110

2. Shweta Kumari, D/o Shambhu Prasad Singh, Aged About 39 Years, R/o Vill Hamidganj, P.O. and P.S. Daltonganj, District Palamau 822101

3. Nilima Deo, W/o Chandrashekhar Singh, Aged About 41 Years, R/o Vill Shahpur, P.O. Shahpur, P.S. Chainpur, District Palamau 822110

4. Dinesh Kumar, S/o Ambika Ram, Aged About 43 Years, R/o Vill Tandwa Garhwa, P.S. Garhwa, District Garhwa

822114

5. Raj Kumar Pathak, S/o Anil Pathak, Aged About 37 Years, R/o Vill Manpur, P.O. Rohila, P.S. Ramuna, District Garhwa 822128

6. Ashutosh Kumar Mishra, S/o Sachidanand Mishra, Aged About 35 Years, R/o Vill Prithwipur, P.O. Harigawan, P.S. Manjiaon, District Garhwa 822114

7. Jay Prakash Ram, S/o Bikrama Prasad Rajak, Aged About 40 Years, R/o Vill Nawadih, P.O. Belchanmpa, P.S. Garhwa, District Garhwa 822124

8. Kuber Prasad Gupta, S/o Bharat Sah, Aged About 35 Years, R/o Vill Khatin, P.O. Chhattarpur, P.S. Chhattarpur, District Palamu 822113

9. Sunil Paswan, S/o Ajay Paswan, Aged About 36 Years, R/o Vill Reriya, P.O. Kajarat Nawadih, P.S. Hussainbabad, District Palamau 822116

10. Vijay Kishor Kumar, S/o Rajendra Mahto, Aged About

37 Years, R/o Vill Naudiha, P.O. Dhangawan, P.S. Lesliganj, District Palamu 822118

11. Dileep Kumar, S/o Nand Kumar Mehta, Aged About 33 Years, R/o Vill Dhangardiha, P.O. Nawajaipur, P.S. Nawajaipur, District Palamau 822123

12. Zulfquar Alam, S/o Meer Amurudin, Aged About 36 Years, R/o Vill Nawabazar, P.O. And,P.S. Nawabazar, District Palamu 822113

13. Ranjeet Ram, S/o Ramdhani Ram, Aged About 44 Years, R/o Vill Sinduari, P.O. Hafua, P.S. Chatra, District

Chatra 825401

14. Priyanka Kumari, W/o Niranjan Prasad Dangi, Aged About 33 Years, R/o Vill Pitiz, P.O. Pitiz, P.S. Itkhori, District Chatra 825408

15. Reeta Kumari, W/o Arun Kumar, Aged About 43 Years, R/o Vill Yaduvansh Nagar Chas Ward No 25, P.O. And P.S. Chas, District Bokaro 827009

16. Dileep Kumar, S/o Jhari Prasad, Aged About 34 Years, R/o Vill Dema Tola Piparghat, P.O. And, P.S. Hariharganj, District Palamu 822131

17. Anand Kumar Mehta, S/o Rambaran Mahto, Aged About 33 Years, R/o Vill Parasrawan, P.O. Majhigawan, P.S. Tarhsi, District Palamu 822118

18. Sena Sharan, W/o Vishwajit Kumar Kushwaha, Aged About 37 Years, Vill Singhani, P.O. And, P.S. Pathalgada, District Chatra 825408

19. Chandrakaveri Nihal, W/o Vikram Kumar, Aged About

34 Years, Vill Mandai Khurd, P.O. Reformatory, P.S. Lohsinghna, District Hazaribagh 825319

20. Anita Kumari, W/o Krishna Bharti, Aged About 34 Years, Vill Barwadih, P.O. And, P.S. Pathalgada, District Chatra, 825408 .… Petitioner(s)

Versus

1. State of Jharkhand Through The Chief Secretary Office At Project Building Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi

2. Secrectary, Department of School Education and Literacy, Govt. of Jharkhand, Office At Project Building Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi

3. Director, Directorate of Secondary Education, Department of School Education and Literacy, Office At Project Building Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur,

District Ranchi

4. Jharkhand Staff Selection Commission through its Secretary, Office at Chaibagan Gali Kali Nagar, P.O. And, P.S. Namkum, District Ranchi

5. Controller of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar, P.O. And, P.S. Namkum, District Ranchi

..... Respondents

with

W.P.(S) No. 3654 of 2023

------

Kamlesh Kumar Gupta, S/o Jagheshwar Saw, Aged About

32 Years, R/o 495 Teli Tola Khir Gaon Near Sahu Dhram Sala, P.O. Hazaribagh, P.S. Sadar, District Hazaribagh ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Deptt Of Personnel Admn Reforms and Rajbhasha, Govt. of Jharkhand, Office At Project Building Dhurwa, P.O. And, P.S. Jagarnathpur, District Ranchi

2. The Principal Secretary, Department of School Education and Literacy, Govt. of Jharkhand, P.O. Dhurwa, P.S. Jaganathpur, District Ranchi

3. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Chai Bagan Kalinagar, P.O. And, P.S. Namkum, District Ranchi. ..... Respondents

with

W.P.(S) No. 3890 of 2023

-----

1. Pawan Kumar Mandal, S/o Shri Atul Chandra Mandal, Aged About 37 Years, R/o Vill+P.O. Dama P.S. Deodanr Dist Godda Jharkhand PIN 814153

2. Ujjwal Kumar Mandal, S/o Lakhi Chandra Mandal, Aged About 38 Years, R/o Vill+PO Chikania, P.S. Jama Dist Dumka Jharkhand PIN- 814146

3. Mantu Kumar Das, S/o Narayan Das, Aged About 39 Years, R/o Vill Pagwara P.O.+P.S. Hansdiha Dist Dumka Jharkhand PIN 8814145

4. Rajesh Ranjan, S/o Deokey Prasad Yadav, Aged About

38 Years, R/o Vill Matukdih P.O.+P.S. Satgawan Dist Koderma Jharkhand PIN 835132

5. Vikash Kumar Rawani, S/o Satya Narayan Rawani, Aged About 32 Years, R/o Vill Dhargulli P.O.- Nadhuirkee, P.S. Bagodar Dist Giridih Jharkhand PIN 825322

6. Sonali Kumari, W/o Ambuj Kumar Anjan, Aged About

33 Years, R/o Godda P.S.+P.O.+Dist Godda Jharkhand PIN

814133

7. Amit Kumar, S/o Rup Narayan Yadav, Aged About 41 Years, R/o Vill Birniya, PO. Baunsi P.S. Poraiya Haat Dist Godda Jharkhand PIN 814133

8. Rajesh Kumar, S/o Madhusudan Prasad Yadav, Aged About 46 Years, R/o Vill Panjwara P.O.+P.S. Panjwara Dist Banka Bihar PIN 813110

9. Tapan Kumar Pandey, S/o Dinanath Pandey, Aged About 37 Years, R/o Vill Birajpur P.O.+P.S. Barwadda Dist Dhanbad Jharkhand, PIN 828113

10. Manoj Kumar Mukherjee, S/o Dukhbhanjan Mukherjee, Aged About 37 Years, R/o Vill Lusadih P.O.+P.S. Rajganj Dist Dhanbad Jharkhand, PIN 828113

11. Rifat Sarosh, D/o Nawazish Ali, Aged About 37 Years, R/o Near Macca Masjid P.O. & P.S. Giridih Bhandaridih Giridih Jharkhand PIN 815301

12. Gautam Kumar Pathak, S/o Shri Lal Mohan Pathak, Aged About 46 Years, R/o Vill+P.O. Dhauni P.S.

Saraiyahaat Dist Dumka Jharkhand 814151

13. Sanjay Kumar Mishra, S/o Lal Mohan Mishra, Aged About 44 Years, R/o Vill Mahthadih Gadi Srirampur P.S.+P.O. Giridih Dist Giridih Jharkhand 815302

14. Sikendra Thakur, S/o Rameshwar Thakur, Aged About

32 Years, R/o Vill Kutipisi P.O. Kulti, P.S. Padma Dist Hazaribag Jharkhand PIN 825411

15. Md. Shakeel Ahmed, S/o Khalil, Aged About 42 Years, R/o Vill Ghuthiya P.O.+P.S. Bengabad Dist Giridih Jharkhand, PIN 815312

16. Shams Tabrez Alam, S/o Aftab Alam, Aged About 43 Years, R/o Vill Ghuthiya P.O.+P.S. Bengabad Dist Giridih Jharkhand 815312

17. Eram Fatima, W/o Ejaz Ahmad, Aged About 32 Years, R/o Vill Ghuthiya P.O.+P.S. Bengabad Dist Giridih Jharkhand 815312

18. Suraj Kumar Tiwari, S/o Raghubir Tiwari, Aged About

36 Years, R/o 47 Dumbi Dumi P.O.+P.S. Pathalgada Dist Chatra Jharkhand 825408

19. Md Yaqub Ansari, S/o Abdullah, Aged About 46 Years, R/o Vill Rupdih P.O. Koridih, P.S. Narayanpur Dist Jamtara Jharkhand 815352

20. Deepak Kumar, S/o Shiv Ratan Singh, Aged About 32 Years, R/o 20, Boddom Bazar Bihari Girls School P.O. Hazaribag P.S. Sadar, Dist Hazaribag Jharkhand 825301

21. Kumari Suman Singh, W/o Deepak Kumar Singh, Aged About 37 Years, R/o Vill Lalpur P.O.+P.S. Khurchutta P.S. Bengabad Dist Giridih Jharkhand 815312

..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary, Government Of Jharkhand

100

2. The Principal Secretary, School Education And Literacy Department, Govt Of Jharkhand Ranchi

3. The Principal Secretary, General Administration And Raj Bhasha Department, Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand Ranchi

5. The Chairman, Jharkhand Staff Selection Commission Ranchi, Ranchi

6. The Secretary, Jharkhand Staff Selection Commission Ranchi, Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission Ranchi, Ranchi ..... Respondents

with

W.P.(S) No. 4007 of 2023

------

1. Shankar Suman, S/o Baldev Yadav, Aged About 33 Years, R/o Vill Hariraidih P.O. & P.S. Deori Dist Giridih Jharkhand

2. Pranav Ranjan, S/o Anuplal Mehra, Aged About 38 Years, R/o Vill Laugain P.O. Latouna P.S. Lautana Dist Godda Jharkhand

3. Krishna Mandal, W/o Saumya Mahapatra, Aged About

32 Years, R/o Dharmashala Road P.O. & P.S. Chakulia Dist East Singhbhum Jharkhand

4. Manjul Topno, S/o Premchand Topno, Aged About 34 Years, R/o Rayakera Tolanga Toli P.O. & P.S. & Dist Gumla Jharkhand

5. Neelam Tiru, W/o Praveen Horo, Aged About 47 Years, R/o Pathal Kudwa Becklane Ranchi P.O. & P.S. Ranchi GPO Dist Ranchi Jharkhand

6. Santosh Kumar Barnwal, S/o Premchand Barnwal, Aged About 42 Years, R/o Rajmania P.O. & P.S. Rupaidih

101

Dist Giridih Jharkhand

7. Rakesh Kumar, S/o Mahabir Mahto, Aged About 31 Years, R/o Baridari P.O. Tirla P.S. Baridari Dist Bokaro Jharkhand

8. Ashok Kumar, S/o Thirak Dhobi, Aged About 42 Years, R/o Kandtari P.O. & P.S. Barkagaon Dist Hazaribagh Jharkhand

9. Shahbaz Ahmed Ansari, S/o Md Samsud Haque Ansari, Aged About 39 Years, R/o Gaushia Mohalla P.O. & P.S. Manganpur Gola Dist Ramgarh Jharkhand

10. Tasnim Fazi, S/o Abdul Qayum Ansari, Aged About 35 Years, R/o Masjid Mohalla P.O. & P.S. Maganpur Gola Dist Ramgarh Jharkhand

11. Umesh Prasad Yadav, S/o Mithu Yadav, Aged About 32 Years, R/o Siramdih Dhanwar Vill Puranadih P.O. Murna P.S. Dhanwar Dist Giridih Jharkhand

12. Kumari Sanjeeta, W/o Goutam Kumar Ravi, Aged About 29 Years, R/o Ravidas Mohalla P.O. & P.S. Chitarpur Dist Ramgarh Jharkhand

13. Suman Lata Lakra, D/o Fabianus Lakra, Aged About

39 Years, R/o Mishan Hastipal Road Vill Khamhra P.O. &P.S. Gomia Dist Bokaro Jharkhand

14. Bhawesh Chandra Mandal, S/o Sri Nagendra Mandal, Aged About 42 Years, R/o Vill Karudih Chinadhab P.O. & P.S. Dist Godda Jharkhand

15. Sanjiv Kumar, S/o Budhdeo Prasad Sah, Aged About

44 Years, R/o Malhra P.O. & P.S. Dist Godda Jharkhand

16. Jaynandan Kumar Mahto, S/o Ravishankar Mahto, Aged About 29 Years, R/o Bhelwara P.O. & P.S. Dist Hazaribag Jharkhand

17. Amin Chandra Mahato, S/o Balaram Mahato, Aged About 39 Years, R/o Vill Nuniadih Chandipur P.O. Nuniadi

102

P.S. Chandankiyari Dist Bokaro Jharkhand

18. Gour Chandra Mahato, S/o Kali Pad Mahato, Aged About 37 Years, R/o Vill Dumorjore P.O. Moradih P.S. Nirsa Dist Dhanbad Jharkhand

19. Baloram Mahato, S/o Bishwanath Mahato, Aged About

38 Years, R/o Vill Bhelatand P.O. Jangalpur P.S. Govindpur Dist Dhanbad Jharkhand

20. Sushma Gaytri, D/o Mahendra Prasad Verma, Aged About 31 Years, R/o Vill Shankari P.O. Deopur P.S. Badmandih Ghaghi Dist Deoghar Jharkhand

21. Seemawati Kumari, W/o Dashrath Ram, Aged About

37 Years, R/o Belangi Gutjora P.O. & P.S. Dist Kunti Jharkhand

22. Shyam Deo Mahto, S/o Govind Mahto, Aged About 45 Years, R/o Kodwe P.O. & P.S. Rabodh Dist Hazaribagh Jharkhand

23. Vivek Kumar Pradhan, S/o Rajesh Kumar Pradhan, Aged About 29 Years, R/o Lapanga Chikor P.O. & P.S. Dist Ramgarh Jharkhand

24. Sushil Kumar Deo, S/o Ramjeewan Ram, Aged About

38 Years, R/o Amnari P.O. & P.S. Dist Hazaribag Jharkhand

25. Usha Mondal, W/o Rahul Dutta, Aged About 38 Years, R/o Chanch Colliery Chirkunda P.O. & P.S. Nirsa Chirkunda Dist Dhanbad Jharkhand

26. Tirath Nath Mahto, S/o Fanindra Mahto, Aged About

33 Years, R/o Vill Usra P.O. Korchey P.S. Rajrappa Dist Ramgarh Jharkhand

27. Rajni Kiran, W/o Bhuwan Prasad, Aged About 34 Years, R/o Koyari Tola Sandi P.O. & P.S. Bharech Nagar Sandi Dist Ramgarh Jharkhand. ..… Petitioner(s) Versus

103

1. State Of Jharkhand Through Principal Secretary, Personnel Administrative Reforms And Rajbhasha, Govt. of Jharkhand, Office At Nepal House P.O. & P.S. Doranda Dist Ranch

2. Principal Secretary School Education And Literacy Department, Govt. of Jharkhand, Office At Project Building P.O. & P.S. Doranda Dist Ranchi Jharkhand

3. Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibagan Kalinagar P.O. & P.S. Namkom Dist Ranchi Jharkhand

..... Respondents

with

W.P.(S) No. 4008 of 2023

------

1. Aparna Dey, D/o Nirmal Kumar Dey, Aged About 35 Years, R/o D/2/16D Railway Colony Balidih Radhanagar P.O. & P.S. Balidih Dist Bokaro Jharkhand

2. Ritesh Hajam, S/o Devendra Hajam, Aged About 37 Years, R/o Bajpur Guru Ratu P.O. & P.S. Ratu Dist Ranchi Jharkhand

3. Arun Kumar Mahto, S/o Paltu Mahato, Aged About 45 Years, R/o Vill Dolabar Mokobrahmottar Moko Dhanbad P.O. & P.S. And Dist Dhanbad Jharkhand

4. Md Hasib, S/o Md Rafiullah, Aged About 38 Years, R/o Near Masjid Mohala Maganpur Ramgarh P.O. & P.S. And Dist Ramgarh Jharkhand

5. Jyoti Kumari, W/o Ramesh Kumar, Aged About 31 Years, R/o 345 Near SBI Branch Chatti Garilong P.O. & P.S. Tandwa Dist Chatra Jharkhand

6. Arjun Kumar Yadav, S/o Mangal Yadav, Aged About 38 Years, R/o Kud P.O. & P.S. Hazaribagh Dist Hazaribagh Jharkhand

104

7. Pradeep Kumar Das, S/o Arjun Ram, Aged About 37 Years, R/o Vill Sabona Simaria P.O. & P.S. Simaria Dist Chatra Jharkhand

8. Sanjeevan Kumar, S/o Basudeo Ram, Aged About 38 Years, R/o Vill Shankar Sirsi 2 P.O. & P.S. Hazaribagh Dist Hazaribagh Jharkhand

9. Kasida Khatun, W/o Basarat Ansari, Aged About 39 Years, R/o Baheri P.O. & P.S. Hazaribagh Dist Hazaribagh Jharkhand

10. Nageshwar Yadav, S/o Jitu Yadav, Aged About 33 Years, R/o Vill Mayapur P.O. Chandra P.S. Ormanjhi Dist Ranchi Jharkhand

11. Madhuri Baa, D/o Teophil Baa, Aged About 37 Years, R/o Vill 48 Banai Bartoli P.O. Banai And P.S. Basia Dist Gumla Jharkhand

12. Anjani Vimal Yadav, D/o Dr Keshar Prasad Yadav, Aged About 33 Years, R/o Q No 3 Type 4 CIMFR Colony Near Cimfr Barwa Road P.O. & P.S. Dhanbad Dist Dhanbad

13. Md Taushif Zaya, S/o Md Zayauddin, Aged About 33 Years, R/o Firdous Nagar Road No 1 Manitola P.O. & P.S. Doranda Dist Ranchi Jharkhand

14. Kuldeep Kumar, S/o Raushan Mahto, Aged About 34 Years, R/o Subhash Nagar Near Shiv Mandir P.O. Hazaribagh P.S. Sadar Dist Hazaribagh Jharkhand

15. Krishna Kumar, S/o Lalman Ram, Aged About 34 Years, R/o Vill Lakheya Ward No 3 Bana P.O. Bana And P.S. Meral Dist Garhwa Jharkhand

16. Rajesh Pandey, S/o Srikant Pandey, Aged About 35 Years, R/o Nawadih Ward No 1 Paplo P.O. Paplo And P.S. Marakacho Dist Koderma Jharkhand

17. Renu Kumari, W/o Ramkumar Mahto, Aged About 35

105

Years, R/o 52 Sadak Pokla @ Kasidih P.O. & P.S. Chatra Dist Chatra Jharkhand

18. Sandeep Kumar, S/o Chandradeo Singh, Aged About

42 Years, R/o Vill Kargali Kala P.O. Kubri And P.S. Dhanwar Dist Giridih Jharkhand

19. Narotam Kumar, S/o Shivdayal Mahto, Aged About 41 Years, R/o 01 Honhey Kocha Toli Near Durga Mandir P.O. Honhey And P.S. Rajrappa Dist Ramgarh Jharkhand

20. Rama Kumari, W/o Rakesh Kumar, Aged About 34 Years, R/o Vill Dwarichak P.O. & P.S. Pathargama Dist Godda Jharkhand

21. Jitendra Kumar Roy, S/o Sadanand Roy, Aged About

31 Years, R/o Vill Pandeyjor P.O. Barotand And P.S. Dhanwar Dist Giridih Jharkhand

22. Piyasa Kumari, W/o Nemdhari Mahto, Aged About 35 Years, R/o Amarpur Near Samudayik Bhawan P.O. & P.S. Karma Dist Ramgarh Jharkhnd

23. Karamchand Mahto, S/o Sadhu Mahto, Aged About 45 Years, R/o Vill Bare P.O. Turmuli P.O. Burmu Dist Ranchi Jharkhand

24. Ranjeeta Kumari, W/o Ranjeet Kumar Vimal, Aged About 38 Years, R/o Jogidih P.O. & P.S. Koderma Dist Koderma Jharkhand

25. Kumari Kanchan Verma, W/o Upendra Prasad Verma, Aged About 33 Years, R/o Vill Sihodih Dhanwar P.O. Kisgo And P.S. Hirodih Dist Giridih Jharkhand

26. Anjani Kumari, D/o Ladhulal Mahto, Aged About 31 Years, R/o Vill Jurdag P.O. & P.S. Jurdag Dist Khunti Jharkhand

27. Soni Kumari Gupta, W/o Sanjay Kumar Gupta, Aged About 45 Years, R/o Court Road Near HINDALCO P.O. & P.S. Lohardaga Dist Lohardaga Jharkhand

106

..… Petitioner(s) Versus

1. State Of Jharkhand Through Principal Secretary, Personnel Administrative Reforms And Rajbhasha, Govt Of Jharkhand, Office At Nepal House P.O. & P.S. Doranda Dist Ranchi Jharkhand

2. Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand, Office At Project Building P.O. & P.S. Doranda Dist Ranchi Jharkhand

3. Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibagan Kalinagar P.O. & P.S. Namkum Dist Ranchi Jharkhand

..... Respondents

with

W.P.(S) No. 4072 of 2023

------

1. Anu Kumari, W/o Satyendra Kumar Pandey, Aged About

38 Years, D/o Shiv Nath Tiwari, R/o Vill Merauni P.O. Hariharpur P.S. Ketar Dist Garhwa Jharkhand

2. Kumari Priti @ Priti Devi, W/o Shivashish Pandey, Aged About 32 Years, R/o Vill+P.O. Bhandar P.S. Bishrampur Dist Palamau Jharkhand

3. Ranjana Kumari, W/o Vinay Prakash Tiwari, Aged About

34 Years, R/o Vill Karkoma P.O. Hasandag P.S. Meral Dist Garhwa Jharkhand

4. Nilesh Kumar Tiwari, S/o Anil Kumar Tiwari, Aged About 33 Years, R/o Vill Khajuri P.O. Lagma P.S. Garhwa Dist Garhwa Jharkhand

5. Amit Kumar Dubey, S/o Sukdeo Dubey, Aged About 43 Years, R/o Vill Dugila P.O. Bansdih P.S. Lesliganj Dist Palamau Jharkhand

6. Dharmendra Kumar, S/o Mathura Saw, Aged About 40

107

Years, R/o Vill Sirha P.O. Untari Road P.S. Pandu Dist Palamau Jharkhand

7. Dinesh Prasad Pal, S/o Yogendra Prasad Pal, Aged About 46 Years, R/o Vill Sudna P.O. Medininagar P.S. Medininagar Dist Palamu Jharkhand

8. Anant Prakash Dubey, S/o Birendra Nath Dubey, Aged About 38 Years, R/o Vill+P.O. Bhandar P.S. Bishrampur Dist Palamau Jharkhand

9. Lakshmi Dubey, D/o Birendra Nath Dubey, Aged About

36 Years, Vill+P.O. Bhandar P.S. Bishrampur Dist Palamau Jharkhand

10. Madhu Kumari, W/o Ravishankar Dubey, Aged About

38 Years, R/o Vill Tengri P.O. Lesliganj P.S. Lesliganj Dist Palamau Jharkhand

11. Kumari Chanda, W/o Pankaj Kumar Dubey, Aged About 40 Years, R/o Vill Keshavnagar P.O. GPO Ranchi P.S. Sukhdeonagar Dist Ranchi Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Secretary, School Education and Literacy Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 04 P.O. & P.S. Dhurwa Dist Ranchi Jharkhand

2. The Director, Secondary Education, School Education And Literacy Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 04 P.O. & P.S. Dhurwa Dist Ranchi Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S.

108

Namkom Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

6. The State Of Jharkhand Through The Secretary, Deptt Of Personnel Administrative Reform, And Project Bhawan Dhurwa P.O. & P.S. Dhurwa Dist Ranchi Jharkhand 834004. .... Respondents

with

W.P.(S) No. 4095 of 2023

------

1. Vidya Bhushan Prasad, S/o Murali Prasad Barnwal, Aged About 39 Years, R/o Bhushan House Sri Krishna Nagar Near Bank Of India Alkapuri Branch P.O. & P.S. & Dist Giridih

2. Praveen Kumar Mishra, S/o Dayaram Mishra, Aged About 35 Years, R/o Sihodih P.O. Sirsia, P.S.+Dist Giridih

3. Sarita Jha, D/o Nirmal Chandra Jha, Aged About 44 Years, R/o High School Road Shanti Nagar Pachamba P.O.+P.S.+Dist Giridih

4. Shalinee @ Shalini, W/o Ratish Ranjan, Aged About 37 Years, R/o Barganda P.O., P.S. & Dist Giridih

5. Reena Saw, W/o Shambhu Prasad Sahu, Aged About 35 Years, R/o Dandidih, Vill Dandidih, P.O. Dandidih, P.S.+Dist Giridih

6. Abhishek Kumar, S/o Rameshwar Prasad Singh, Aged About 35 Years, R/o Flat No 3B, Block C, Asseri Garden, Dinkar Nagar, Hatia Station Road, P.O. & P.S. Hatia Dist Ranchi

7. Devendra Kumar Yadav, S/o Basant Narayan Yadav, Aged About 45 Years, R/o Vill Nawaghar P.O. Khurchutta P.S. Bengabad Dist Giridih

109

8. Krishnadeo Kumar Singh, S/o Gobin Prasad Singh, Aged About 43 Years, R/o Vill Kharkho Charghara P.O. Charghara P.S. Jamua Dist Giridih

9. Umeda Kujur @ Umeda Lakra, W/o Calabe Kujur, Aged About 49 Years, R/o Lurgumi Khurd P.O. & P.S. Latehar ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 04 , P.O. & P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education, School Education And Literacy Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 04 , P.O. & P.S. Dhurwa Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

6. The State Of Jharkhand Through The Secretary, Deptt Of Personnel Administrative Reform, And Project Bhawan Dhurwa P.O. & P.S. Dhurwa Dist Ranchi 834004 ..... Respondents

with

W.P.(S) No. 4106 of 2023

------

1. Subhash Rana, S/o Bhola Rana, Aged About 40 Years,

110

R/o Panchayat Keshwari Block Sariya Village Keshwari P.O. Keshwari P.S. Sariya Keshwari Dist Giridih

2. Ajay Rana, S/o Triveni Rana, Aged About 31 Years, R/o Triveni Rana Village Chhotki Suriya P.O. Suriya P.S. Suriya Dist Giridih

3. Mamta Kumari Suman, D/o Kedar Prasad, Aged About

35 Years, R/o P.O. Keredari P.S. Keredari Dist Hazaribagh ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, Department Of School Education And Literacy Department, Govt. of Jharkhand, HEC Project Bhawan, Dhurwa, PO+PS Dhurwa, Dist Ranchi

3. The Director, Secondary Education, Department Of School Education And Literacy Department, HEC Project Bhawan, Dhurwa, PO+PS Dhurwa, Dist Ranchi

4. The Chairman, Jharkhand Staff Selection Commission, JSSC, Ranchi, Kalinagar Chaibagan Namkum P.O. And P.S. Namkum Dist Ranchi

5. The Secretary, Jharkhand Staff Selection Commission JSSC Ranchi, Kalinagar Chaibagan Namkum P.O. And P.S. Namkum Dist Ranchi

6. The Examination Controller Jharkhand Staff Selection Commission JSSC Ranchi, Kalinagar Chaibagan Namkum P.O. And P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 4124 of 2023

------

1. Anjali Kumari, W/o Abhishek Kumar Jha, Aged About

111

33 Years, R/o Gangta Khurd Godda P.O. Godda P.S. Godda Dist Godda Jharkhand 814133

2. Rahul Kumar, S/o Krishan Mandal, Aged About 40 Years, R/o Vill Amdar P.O. Amdar P.S. Thakur Gangti Dist Godda Jharkhand 814160

3. Yogendra Kumar Pandit, S/o Krishna Prasad Pandit, Aged About 42 Years, R/o Vill Laksmi P.O. Makhni P.S. Godda (M) Dist Godda Jharkhand 814133

4. Rajnish Kumar, S/o Prandhan Yadav, Aged About 33 Years, Vill Birniya P.O. Basanpur P.S. Porayahat Dist Godda Jharkhand 814133

5. Janardan Yadav, S/o Gouri Shankar Yadav, Aged About

37 Years, Vill Turukdiha P.O. Tilakpur P.S. Sonaraithari Dist Deoghar Jharkhand 814150

6. Mujibur Rahman, S/o Shamim Akhtar, Aged About 33 Years, Vill Bashatar P.O. Bamanagama P.S. Sarath Dist Deoghar Jharkhand 815353

7. Ajay Kumar Das, S/o Chhote Lal Das, Aged About 33 Years, Vill Biyahigarha P.O. Kasathi P.S. Madhupur Dist Deoghar Jharkhand 815353

8. Md Anish Ansari, S/o Md Najiruddin Ansari, Aged About

35 Years, Vill Ajibad P.O. Sobranpur P.S. Khukhra Dist Giridih Jharkhand 825108

9. Dwarika Prasad, S/o Jaleshwar Mahto, Aged About 43 Years, Vill+P.O. Soso P.S. Rajrappa Dist Ramgarh Jharkhand 825101

10. Brajesh Kumar Mandal, S/o Jaideo Mandal, Aged About 35 Years, R/o Vill Kitakath Amdar P.O. Amdar P.S. Thakur Gangti Dist Godda Jharkhand 814160

11. Basudev Mahato, S/o Janardan Mahato, Aged About

31 Years, R/o Vill Bodua P.O. Jhalbarda P.S. Chandankiyari Dist Bokaro Jharkhand 828134

112

12. Pramila Kumari, S/o Shiv Prakash Modi, Aged About

33 Years, R/o Vill P.O. & P.S. Bishnugarh Dist Hazaribagh Jharkhand 825312

13. Pushpa, W/o Umesh Kumar, Aged About 42 Years, R/o Vill Babhani P.O. Taranakho P.S. Dhanwar Dist Giridih Jharkhand 825418

14. Kamlesh Kumar Pandey, S/o Narayan Pandey, Aged About 36 Years, Vill Gadi P.O. Argali P.S. Dhanwar Dist Giridih Jharkhand 825412

15. Subodh Narayan Pathak, S/o Akshayvat Narayan Pathak, Aged About 38 Years, R/o Vill Bhutahi Murgawan P.O. Bhelwara P.S. Bishnugarh Dist Hazaribagh Jharkhand 825312

16. Ravindra Thakur, S/o Jagdish Thakur, Aged About 44 Years, R/o Vill Bhatbigha P.O. & P.S. Daru Dist Hazaribagh Jharkhand 825313

17. Md Tajuddin, S/o Abdul Ghafoor Ansari, Aged About

37 Years, R/o Vill Patrodih P.O. S P Colliery P.S. Giridih Muffasil Dist Giridih Jharkhand 815301

18. Juhi Praween, D/o Md Moinuddin, Aged About 30 Years, R/o Vill Budhiyakhad P.O. S P Colliery P.S. Giridih Muffasil Dist Giridih Jharkhand 815301

19. Jugnu Praween, D/o Md Moinuddin, Aged About 30 Years, R/o Vill Budhiyakhad P.O. S P Colliery P.S. Giridih Muffasil Dist Giridih Jharkhand 815301

20. Mohammad Nesar Ahmad, S/o Md Quddus, Aged About 45 Years, R/o Vill Jalwabad P.O. & P.S. Dist Koderma Jharkhand 825410

21. Md Izhar Alam, S/o Shamshul Haque, Aged About 43 Years, R/o Vill Sadi Mohalla Konra P.O. & P.S. Barhi Dist Hazaribag Jharkhand 825405

22. Roomana Yasmin, D/o Md Shekhawat Ansari, Aged

113

About 37 Years, R/o Vill P.O. Azad Nagar P.S. Mango Dist East Singhbhum Jharkhand 832110

23. Ghazala Firdous, D/o S M Obaid, Aged About 49 Years, R/o Cross Road No 03 H No 14 Old Purulia Road East Saalbagan Near Mehdi Masjid Zakirnagar P.O. & P.S. Azadnagar Dist East Singhbhum Jharkhand 822110

24. Nawal Kishor Mishra, S/o Shyam Narayan Mishra, Aged About 33 Years, Vill P.O. Korchey P.S. Rajrappa Dist Ramgarh Jharkhand 825101. ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand, Having Office At Project Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand Project Building Dhurwa P.O. Dhurwa P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Deptt Of Personnel Administrative Reforms And Raj Bhasha, Govt Of Jharkhand, Project Building Dhurwa P.O. Dhurwa P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Project Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. & P.S. Namkum Ranchi

834010

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. & P.S. Namkum Ranchi

834010

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. & P.S. Namkum Ranchi 834010. ..... Respondents

with

114

W.P.(S) No. 4138 of 2023 ------

1. Kashyap Kunal, S/o Balenand Prasad Sharma, Aged About 36 Years, R/o Kargali Vill Kubri P.O. Kubri P.S. Galwati Dist Giridih Jharkhand

2. Najama Khatoon, D/o Rashidur Rahman, Aged About 49 Years, R/o Vill Kabra Khurs P.O. Kabra Khurd P.S. Haider Nagar Dist Palamu Jharkhand

3. Bhaskar Kumar, S/o Lalan Khan, Aged About 35 Years, R/o Vill Bangoan West Tolla P.O. Bengoan P.S. Saharsa Dist Saharsa Bihar

4. Md Rizwan, S/o Md Hadish, Aged About 44 Years, R/o Vill Mohanpur P.O. Gurugai P.O. Burmu Dist Ranchi Jharkhand

5. Md Yaqub Ansari, S/o Md Hemtali Ansari, Aged About

44 Years, R/o Vill Fatha P.O. Dhuretha P.S. Hirodih Dist Giridih Jharkhand

6. Lalan Kumar Ray, S/o Sachidanand Ray, Aged About 31 Years, R/o Dhun Wadih P.O. & P.S. Deoghar Dist Deoghar Jharkhand

7. Deepak Kumar Singh, S/o Niranjan Prasad Singh, Aged About 33 Years, R/o House No. 11 Girsoli P.O. & P.S. Deoghar Dist Deoghar Jharkhand

8. Neelam Kumari, D/o Bhola Mahto, Aged About 37 Years, R/o Maharana Pratap Chowk P.O. & P.S. Pithouriya District Ranchi Jharkhand

9. Kishor Kumar, S/o Mukunal Kumar Mahto, Aged About

42 Years, R/o House III Ramudih P.O. & P.S. Deoghar Dist Deoghar Jharkhand

10. Md Zaful Hassan, S/o Md Hemtali Ansari, Aged About

33 Years, R/o Vill Fatha P.O. bDhuretha P.S. Hirodih Dist Giridih Jharkhand

115

11. Neeraj Kumar Das, S/o Laxmi Das, Aged About 36 Years, R/o House No. 03, Ward No. 26, Near Durga Mandir, P.O. Rangapahari, P.S. Deoghar, Dist Deoghar, Jharkhand

12. Umar Ansari, S/o Ibrahim Ansari, Aged About 38 Years, R/o Vill Mohanpur P.O. Gurugai P.S. Burmu Dist Ranchi Jharkhand

13. Md Jamalul Quadri, S/o Late Habibullah, Aged About

48 Years, R/o Vill Mulwatand P.O. Kurhobindo P.S. Jamua Dist Giridih Jharkhan

14. Md Tahir Hussain, S/o Late Abdul Rahim, Aged About

49 Years, R/o Vill Jamuwa P.O. & P.S. Sonaraythari Dist Deogahr Jharkhand

15. Sunil Kumar Yadav, S/o Bandhan Yadav, Aged About

34 Years, R/o Ward No. 11 Gram Mahugain, P.O. Mahugain P.S. Markachcho, Dist Koderma Jharkhand

16. Bulaki Kumar Yadav, S/o Chahatradhari Mahto, Aged About 32 Years, R/o Ward No. 9 Gram Tolkar, P.O. Purnanagar, P.S. Nawadih, Dist Koderma, Jharkhand

17. Dinesh Kumar, S/o Shiv Kumar Yadav, Aged About 33 Years, R/o Vill Dhab P.O. & P.S. Dumchach Dist Koderma Jharkhand

18. Kailash Yadav, S/o Shankar Yadav, Aged About 34 Years, R/o Vill Gairagi P.O. Muhugain P.S. Markachchho Dist Koderma Jharkhand

19. Ritesh Kumar Sharma, S/o Deonandan Prasad Sharma, Aged About 33 Years, R/o Vill Sonbad P.O. Kubri P.S. Dhanwar Dist Giridih Jharkhand

20. Mukesh Kumar Yadav, S/o Rithal Thakur, Aged About

36 Years, R/o Ward No 3 Vill Murukamanl P.O. Murukamnal P.S. Markacho Dist Koderma Jharkhand

21. Mahesh Prasad, S/o Chetal Prasad, Aged About 39 Years, R/o Gaipahari P.O. Gaipahari P.S. Barkatthha Dist

116

Hazaribagh Jharkhand

22. Bijay Kumar Jaiswal, S/o Ramdhari Jaiswal, Aged About 38 Years, R/o Oreya P.O. Oreya P.S. Hazaribagh Dist Hazaribagh Jharkhand

23. Birendra Kumar, S/o Sitaram Prasad, Aged About 37 Years, R/o Dhodhi P.O. Mandhaniya P.S. Itkhori Dist Chatra Jharkhand

24. Avinash Kumar, S/o Krishna Murari Prasad, Aged About 33 Years, R/o Vill Saharjam, P.O. Karni, P.S. Itkhori, Dist Chatra Jharkhand

25. Manoj Kumar Singh, S/o Rajendra Singh, Aged About

33 Years, R/o Vill Bakaspur P.O. Peltoul P.S. Jamri Dist Chatra Jharkhand

26. Saroj Kumar Jha, S/o Ashok Kumar Jha, Aged About

38 Years, R/o Vill 11 Near Mahawir Mandir P.O. & P.S. Sirsa Dist Deoghar Jharkhand

27. Anand Kundu, S/o Shyamlal Kundu, Aged About 35 Years, R/o Vill Purana Bajar, PO+PS- Bundu, Dist Ranchi Jharkhand

28. Kajal Kumar, S/o Narahari Goswami, Aged About 37 Years, R/o Vill Solagdih P.O. & P.S. Chas Dist Bokaro Jharkhand

29. Abhishek Kumar Dubey, S/o Gorakha Nath Dubey, Aged About 32 Years, R/o Vill Bhandar P.O. Bhandar, P.S. Bishrampur, Dist Palamu Jharkhand

30. Shambhu Prasad, S/o Satyanarayan Prasad, Aged About 38 Years, R/o Vill Nagri P.O. Indudih P.S. Satgwan Dist Koderma Jharkhand

31. Prahlad Sagar, S/o Surendra Prasad, Aged About 35 Years, R/o Harli P.O. Harli Peto P.S. Peto Dist Hazaribagh Jharkhand

32. Kumar Vikki Vishal, S/o Bajrangi Prasad Saw, Aged

117

About 33 Years, R/o Chatro P.O. Chatro P.S. Deori Dist Giridih Jharkhand

33. Dashrath Kumar, S/o Nageshwar Saw, Aged About 34 Years, R/o Harli P.O. & P.S. Hazaribagh Dist Hazaribagh. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Deptt, Govt Of Jharkhand, Telephone Building, Dhurwa, Ranchi-04 P.O. & P.S. Dhurwa, Dist Ranchi

2. The Director, Secondary Education, School Education And Literacy Deptt, Govt Of Jharkhand, Telephone Building, Dhurwa, Ranchi-04, P.O. & P.S. Dhurwa, Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O. &P.S. Namkum, Dist Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O. & P.S. Namkum, Dist Ranchi, Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar, Chaibagan, Namkum, P.O. & P.S. Namkum, Dist Ranchi, Jharkhand

6. The State Of Jharkhand Through The Secretary, Deptt Of Personnel Administrative Reforms, Project Bhawan, Dhurwa, P.O. & P.S. Dhurwa, Dist Ranchi ..... Respondents

with

W.P.(S) No. 4219 of 2023

------

Khusbhu K Verma, W/o Mukesh Verma, Aged About 38 Years, R/o At Saldega P.O. & P.S. Simdega Dist Simdega

118

….Petitioner(s) Versus

1. State Of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. Secretary Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. Director, Directorate Of Secondary Education, Department Of School Education Literacy, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibagan Gali Kali Nagar P.O. & P.S. Namkum Dist Ranchi

5. Controller Of Education, Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibagan Gali Kali Nagar P.O. & P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 4324 of 2023

------

1. Ujjawal Kumar Gupta, S/o Ramji Sah, Aged About 32 Years, R/o Vill Pandariya P.O. Chapari P.S. Bhawanathpur Dist Garhwa Jharkhand 822112

2. Abhijit Kumar Yadav, S/o Surendra Prasad Yadav, Aged About 35 Years, R/o Vill Makari P.O. Makari P.S. Bhawanathpur Dist Garhwa Jharkhand 822112

3. Shashi Kant Dubey, S/o Niranjan Dubey, Aged About

39 Years, R/o Vill Chandarpur P.O. Tetrain P.S. Panki Dist Palamau Jharkhand 822122

4. Santosh Kumar Singh, S/o Awadhesh Singh, Aged

119

About 42 Years, R/o Vill Baralota P.O. GLA College P.S. Daltonganj Dist Palamau Jharkhand 822102

5. Madhu Kumari, W/o Ramji Baitha, Aged About 36 Years, R/o Vill Rejo P.O. Rejo P.S. Meral Dist Garhwa Jharkhand 822128

6. Anju Kumari, W/o Uday Bhushan Mehta, Aged About

44 Years, R/o Vill Yaduvansh Nagar P.O. & P.S. Chas Dist Bokaro Jharkhand 827013

7. Kumar Pritam Ranjan, S/o Awadhesh Mishra, Aged About 45 Years, R/o Vill Kishunpur P.O. Kishunpur P.S. Patan Dist Palamau Jharkhand 822123

8. Abhilasha Kumari, W/o Satish Indra Guru, Aged About

33 Years, R/o Vill Shivpuri Krishna Nagar P.O. Hazaribagh P.S. Sadar Dist Hazaribagh Jharkhand 825301

9. Praveen Kumar, S/o Braj Mohan Pathak, Aged About 40 Years, R/o Vill Sudna P.O. Sudna P.S. Medininagar Dist Palamau Jharkhand 822102

10. Jyoti Murmu, S/o Surya Narayan Murmu, Aged About

34 Years, R/o Vill Jambad P.O. Agiyamore P.S. Beodand Dist Godda Jharkhand 814153

11. Rakesh Kumar Paswan, S/o Ganesh Manjhi, Aged About 37 Years, R/o Vill Dhanganw P.O. Dhanganw P.S. Lesliganj Dist Palamau Jharkhand 822118

12. Ajit Kumar, S/o Ramrati Ram, Aged About 37 Years, R/o Vill Maribhang Chak P.O. Dhanganv P.S. Lesliganj Dist Palamau Jharkhand 822118

13. Yogendra Prasad, S/o Gopal Sah, Aged About 43 Years, R/o Vill Mahuliya P.O. Nawajaipur P.S. Patan Dist Palamau Jharkhand 822123

14. Kamalkishor Keshri, S/o Bineshwar Mahto, Aged About 32 Years, R/o Vill Gosa P.O. Gosa P.S. Ramgarh Dist Ramgarh Jharkhand 829122

120

15. Suchita Kumari, W/o Sudhir Kumar Singh, Aged About

41 Years, R/o Vill Baralota P.O. GLA College P.S. Daltonganj Dist Palamau Jharkhand 822102

16. Shakti Kumar Singh, S/o Awadhesh Kumar Singh, Aged About 39 Years, R/o Vill Baralota P.O. GLA College P.S. Medininagar Dist Palamau Jharkhand 822102

17. Munni Kumari, W/o Upendra Kumar Pandey, Aged About 37 Years, R/o Vill Kanke Kala P.O. Kanke Kala P.S. Patan Dist Palamau Jharkhand 822123

18. Seema Kumari, W/o Binay Kumar, Aged About 36 Years, R/o Vill Belabagan P.O. Deoghar P.S. Dist Deoghar Jharkhand 814112

19. Gyan Prakash Kumar, S/o Mangal Singh, Aged About

34 Years, R/o Vill Padma P.O. Padma P.S. Manatu Dist Palamau Jharkhand

20. Veena Kumari, W/o Dharmendra Dangi, Aged About

48 Years, R/o Vill Pathariya P.O. Karni P.S. Itkhori Dist Chatra Jharkhand

21. Ritu Kumari, D/o Yamuna Prasad, Aged About 35 Years, R/o Vill Kot P.O. Lesliganj P.S. Lesliganj Dist Palamau Jharkhand

22. Rinku Kumari, C/o Shekhar Kumar, Aged About 33 Years, R/o Vill Sahpur P.O. Saraidih P.S. Naudiha Bazar Dist Palamau Jharkhand

23. Manoj Kumar Mahto, S/o Niranjan Mahto, Aged About

38 Years, R/o Vill Itihasa P.O. Tutki Nawadih P.S. Silli Dist Ranchi Jharkhand

24. Narsingh Mahto, S/o Bisham Mahto, Aged About 39 Years, R/o Vill Barachangru P.O. Barachangru P.S. Silli Dist Ranchi Jharkhand

25. Anjani Kumari, W/o Pappu Kumar, Aged About 35 Years, R/o Vill Aparmadi P.O. Ambabar P.S. Pipratand Dist

121

Palamau Jharkhand

26. Ajeet Kumar Singh, S/o Ramnet Singh, Aged About 44 Years, R/o Vill Hemja P.O. Karimandih P.S. Haidarnagar Dist Palamau Jharkhand

27. Ranjna Kumari, D/o Ram Sundar Ram, Aged About 33 Years, R/o Vill Namudag P.O. Namudag P.S. Noudiha Bazar Dist Palamau Jharkhand

28. Mamta Kumari, W/o Hitesh Mahto, Aged About 32 Years, R/o Vill Dhawan Nagar P.O. Gandhi Nagar P.S. Gonda Kanke Road Ranchi Dist Ranchi Jharkhand

29. Babita Kumari, W/o Navin Kumar Singh, Aged About

35 Years, R/o Vill Kechki P.O. Saraidih P.S. Barwadih Dist Latehar Jharkhand

30. Lakshmi Kumari, W/o Prakash Shukla, Aged About 36 Years, R/o Vill Bhatwaliya P.O. Pandu P.S. Pandu Dist Palamau Jharkhand

31. Swati Kumari, W/o Shitish Prasad, Aged About 33 Years, R/o Vill Chainpur, P.O.+P.S. Chainpur, Dist Palamau Jharkhand.

..… Petitioner(s)

Versus

1. State of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. Secretary, Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. Director, Directorate Of Secondary Education, Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission Through Its

122

Secretary, Office At Chaibagan Gali Kali Nagar P.O. & P.S. Namkum Dist Ranchi

5. Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar P.O. & P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 4326 of 2023

-----

1. Prem Prakash, S/o Ramakant Sharma, Aged About 34 Years, R/o Vill Masratu Mahudar P.O. Rewali P.S. Katkamdag Dist Hazaribag

2. Rajni Gupta, W/o Naresh Kumar Gupta, Aged About 33 Years, R/o Near Puja Nursing Home Egarkund P.O. And P.S. Kumardhubi Dist Dhanbad

3. Akash Kumar, S/o Dhanu Mahto, Aged About 36 Years, R/o Sunday Market P.O. Ratu P.S. Ratu Dist Ranchi

4. Sunita Kumari, D/o Kuldeep Nayak, Aged About 34 Years, R/o Vill Chatro Chatti P.O. Chatro Chatti P.S. Chatro Chatti Dist Bokaro

5. Raju Kumar Mishra, S/o Kamakhya Mishra, Aged About

31 Years, R/o Vill Choreya P.O. Panki P.S. Panki Dist Palamu

6. Jitendra Kumar, S/o Sarju Pandey, Aged About 41 Years, R/o Vill Emli Gachh P.O. Budh Bazar P.S. Bhurkunda Dist Ramgarh

7. Pawan Kumar Pathak, S/o Late Kamdev Pathak, Aged About 44 Years, R/o Bhandaridih P.O., P.S. And Dist Giridih

8. Manoj Sharma, S/o Late Mahesh Sharma, Aged About

39 Years, R/o Vill Mali P.O. And P.S. Mohammadganj Dist Palamu

9. Gouri Shankar Prajapati, S/o Chhotan Prajapati, Aged

123

About 43 Years, R/o Tenu Road Gomia P.O. And P.S. Gomia Dist Bokaro

10. Dharmendra Kumar Prajapati, S/o Ashok Prajapati, Aged About 37 Years, R/o 95 Tulbul P.O. Hardiyamo P.S. Gomia Dist Bokaro

11. Chhavinath Mahto, S/o Narayan Mahto, Aged About

39 Years, R/o H N 173 Baraka Angana Shivalay Mandir P.O. Kumhardaga P.S. Gola Dist Ramgarh

12. Vinay Kumar, S/o Deolal Mahto, Aged About 29 Years, R/o Near Old Kali Mandir Sarla Kalan P.O. Sangrampur P.S. Gola Dist Ramgarh

13. Vikash Kumar, S/o Saryu Prasad, Aged About 42 Years, R/o Vill Budhudih P.O. Budhudih P.S. Ahilyapur Dist Giridih

14. Nisha Kumari, W/o Sujit Kumar Pandey, Aged About

42 Years, R/o Vill Tilokari P.O. Sarmatand P.S. Jainagar Dist Koderma

15. Sujit Kumar Pandey, S/o Late Tulshi Pandey, Aged About 46 Years, R/o Vill Tilokari P.O. Sarmatand P.S. Jainagar Dist Koderma

16. Angel Lakra, D/o Johnson Lakra, Aged About 32 Years, R/o Gossner High School Compound Principal Lane Ranchi P.O. Ranchi GPO P.S. Lower Bazar Dist Ranchi

17. Krishna Baitha, S/o Sri Bachu Baitha, Aged About 44 Years, R/o Bhatwaliya P.O. And P.S. Pandu Dist Palamau ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Department, Govt. of Jharkhand, Project Building Dhurwa

124

P.O. And P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Personnel Administrative Reforms And Rajbhasha Department, Govt. of Jharkhand, Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. And P.S. Namkum Ranchi

6. The Secretry, Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. And P.S. Namkum Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. And P.S. Namkum Ranchi. ..... Respondents

with

W.P.(S) No. 4431 of 2023

------

1. Sunita Kumari, D/o Devendra Nath Gorain, Aged About

35 Years, R/o Satanpur P.O. Satanpur P.S. Sector 12 Bokaro Steel City Dist Bokaro

2. Birendra Kumar, S/o Kartik Mahto, Aged About 37 Years, R/o Vill Indra P.O. Jarwa P.S. Charhi Dist Hazaribag

3. Rajiv Rajwar, S/o Gaju Rajwar, Aged About 36 Years, R/o Vill Asanbani P.O. Chandra P.S. Siyaljori Dist Bokaro

4. Parikhit Rajwar, S/o Arjun Rajwar, Aged About 38 Years, R/o Vill Mahal Bhandaribandh P.O. Mahal P.S. Chandankiyari Dist Bokaro

5. Rajlal Kumar Manjhi, S/o Hathilal Kumar Manjhi, Aged About 37 Years, R/o Vill Ranichirka P.O. Kumardaga P.S. Pindrajora Dist Bokaro

125

6. Fulchand Kumar, S/o Sadhu Kumhar, Aged About 34 Years, R/o Vill Ranichirka P.O. Kumardaga P.S. Pindrajora Dist Bokaro

7. Kamal Mahato, S/o Ruplal Mahato, Aged About 47 Years, R/o Vill Bhawanipur Site Kushalbandha Ward No

34 Chas P.O. And P.S. Chas Dist Bokaro

8. Kanak Shikha, D/o Ram Sundar Yadav, Aged About 35 Years, R/o Vill Satantola P.O. & P.S. Patan Dist Palamau

9. Pinki Kumari, D/o Ram Bhajan Ram, Aged About 38 Years, R/o Vill Dari P.O. And P.S. Dari Dist Hazaribag

10. Aditya Kumar Pandey, S/o Basant Kumar Pandey, Aged About 30 Years, R/o Vill Atka P.O. Atkadih P.S. Bagodar Dist Giridih

11. Punam Kumari, D/o Ramadhar Singh, Aged About 42 Years, Qr. No. B 325 Sector 2 HEC Colony Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

12. Ful Kumari, D/o Rajnath Pathak, Aged About 50 Years, R/o Vill Kote Khas P.O. And P.S. Lesliganj Dist Palamau

13. Mala Kumari, D/o Tapeshwar Pandey, Aged About 47 Years, R/o Vill Sayal P.O. Sayal P.S. Bhurkunda Dist Ramgarh

14. Rajeev Ranjan Jha, S/o Shaligram Jha, Aged About 40 Years, R/o Vill And P.O. Rakti P.S. Sarwan Dist Deoghar

15. Pinky Kumari, D/o Loknath Mochi, Aged About 33 Years, R/o Vill Dumri P.O. Tatra P.S. Rajpur Dist Chatra

16. Uday Kumar Pandey, S/o Jaideo Pandey, Aged About

36 Years, R/o Vill Pandedih Hirapur P.O. Singdaha P.S. Topchanchi Dist Dhanbad

17. Bimukta Bitarag, S/o Baliraj Pandey, Aged About 36 Years, R/o Vill Tatitola Barhait Bazar P.O. And P.S. Barhait Dist Sahebganj

18. Mariam Xalxo, D/o Patrick Xalxo, Aged About 39 Years,

126

R/o Aara Sidha Toli P.O. Mahilong P.S. Tatisilway Dist Ranchi

19. Satya Bihari, S/o Late Rambriksha Mahato, Aged About 48 Years, R/o Darudih P.O. Sangbar P.S. Lesliganj Dist Palamau

20. Kanhaiya Thandar, S/o Late Govind Thandar, Aged About 37 Years, R/o Vill Jalwe P.O. Tharihat P.S. Ramgarh Dist Dumka

21. Sangita Kumari, D/o Siddhi Nath Jha, Aged About 46 Years, R/o Near ETV Office Harmu Housing Colony Harmu P.O. Doranda P.S. Argora Dist Ranchi

22. Asha Kumari, D/o Ramsewak Yadav, Aged About 30 Years, R/o Vill Dariya P.O. Dariya P.S. Ichak Dist Hazaribag

23. Aisha Tabassum, D/o Md Salim Kazmi, Aged About 45 Years, R/o Vill Idgah Muhalla Ward No 17 Simdega P.O., P.S. And Dist Simdega

24. Uttam Kumar Deogharia, S/o Govind Narayan Deogharia, Aged About 46 Years, R/o Hahe P.O. And P.S. Angara Dist Ranchi

25. Niranjan Singh Munda, S/o Lakshman Singh Munda, Aged About 43 Years, R/o Vill Tati P.O. Tati P.S. Sikidiri Dist Ranchi

26. Aparna Kumari, Aged About 35 Years, D/o Krishna Nand Pandey, R/o Lakshya Apartment, A2/2 Jaiprakash Udayan Adityapur, P.O. And P.S. Adityapur Dist East Singhbhum

27. Poonam Rani Tigga, D/o Marianus Tigga, Aged About

40 Years, R/o Vill Chhetki P.O. Bairia P.S. Bhandaria Dist Garhwa

28. Pintu Kumar, S/o Surendra Prasad Choudhary, Aged About 38 Years, R/o Ranha Ranidi P.O., P.S. And Dist

127

Deoghar. ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Deptt, Govt. Of Jharkhand, Telephone Building Dhurwa Ranchi P.O. And P.S. Dhruwa Dist Ranchi

2. The Director, Secondary Education School Education and Literacy Department, Govt. Of Jharkhand, Telephone Building Dhurwa Ranchi P.O. And P.S. Dhruwa Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

6. The Secretary, Department of Personnel Administrative Reforms and Rajbhasha, Govt. of Jharkhand, Office at Telephone Building Dhurwa Ranchi P.O. And P.S. Dhurwa Dist Ranchi.

..... Respondents

with

W.P.(S) No. 4662 of 2023

------

1. Chandan Kumar Pandey, S/o Sri Rama Shankar Pandey, Aged About 39 Years, R/o Shah Colony P.O. PTPS, P.S. Patratu Dist Ramgarh

2. Jay Kumar, S/o Sri Govind Sahu, Aged About 38 Years,

128

R/o Vill Sankul P.O. & P.S. Patratu Dist Ramgarh ..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Chief Secretary Govt Of Jharkhand, Having Office at Project Building P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. The Secretary, Deptt Of School Education And Literacy, Govt Of Jharkhand, Office At Project Building P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Director, Directorate Of Secondary Education, Deptt Of School Education And Literacy, Govt Of Jharkhand, Having Its Office At Project Building P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. The Jharkhand Staff Selection Commission Through Its Secretary, Kali Nagar Chaibagan Gali Namkum P.O. & P.S. Namkum Dist Ranchi

5. The Controller Of Examination, Jharkhad Staff Selection Commission, Kali Nagar Chaibagan Gali Namkum P.O. & P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 4664 of 2023

-----

1. Baijnath Kumar, S/o Chando Saw, Aged About 35 Years, R/o Vill Purni Peto P.O. Chatti Peto, P.S. Keredari Dist Hazaribag Jharkhand 825321

2. Sinu Kumari, D/o Laxman Prasad, Aged About 29 Years, R/o Vill P.O. Oriya P.S. Muffasil Hazaribag Dist Hazaribag Jharkhand 825303

3. Santosh Kumar Dangi, S/o Rameshwar Mahto, Aged About 34 Years, R/o Vill Dhodhi P.O. Mandhaniya P.S. Mayurhand Dist Chatra Jharkhand 825408

4. Dashrath Mahato, S/o Bharat Mahato, Aged About 48

129

Years, Vill Harai Kuruwa P.O. Gal Gal Tand P.S. Chandan Kiyari Dist Bokaro Jharkhand 828134

5. Deolal Mahto, S/o Late Hemlal Mahto, Aged About 47 Years, Vill Bongawar (Bandhiya) P.S. Mandu Bandhiya P.O. Bharech Nagar P.S. Mandu Dist Ramgarh Jharkhand

829117

6. Neelam Kumari, D/o Moti Lal Mahto, Aged About 32 Years, Vill+P.O. Dondlo P.S. Bagodar Dist Giridih Jharkhand 825322

7. Prerna Gupta, D/o Ganesh Prasad, Aged About 40 Years, Vill P.O. & P.S. Katkamsandi Dist Hazaribagh Jharkhand 825319

8. Balmukund Pandey, S/o Ghanshyam Pandey, Aged About 41 Years, Vill+P.O. Kanjkiro, P.S. Penk Narayanpur, Dist Bokaro (Steel City), Jharkhand 829107

9. Ajay Kumar Das, S/o Chandra Ram, Aged About 36 Years, R/o Vill Chandoul P.O. & P.S. Barkagaon Dist Hazaribagh Jharkhand 825311

10. Ranjeet Kumar Kushwaha, S/o Prabhu Dayal Mahto, Aged About 29 Years, R/o Vill Ichak P.O. Shila P.S. Simariya Dist Chatra Jharkhand 825301

11. Asha Kumari, D/o Deo Sharan Mahto, Aged About 36 Years, R/o Vill Dimra P.O. Sondimra P.S. Barlanga Dist Ramgarh Jharkhand 829110

12. Pawan Kumar, S/o Sheo Kumar Dangi, Aged About 34 Years, R/o Vill + P.O. & P.S. Gidhour, Dist Chatra Jharkhand 825408

13. Raju Das, S/o Chhotu Das, Aged About 37 Years, R/o Vill Chainpur P.O. & P.S. Domchanch Dist Koderma Jharkhand 825418

14. Jyoti Kumari, D/o Late Amarlal Mahto, Aged About 44 Years, Vill Mahto Tola Marar P.O. Marar P.S. Ramgarh Dist

130

Ramgarh Jharkhand 829117

15. Ashirwad, D/o Lakhan Lal Burman, Aged About 34 Years, R/o Vill Hanuman Nagar Mandai Kalan P.O. Reformatory School P.S. Lohsinghna Dist Hazaribag Jharkhand 825319

16. Rekha Kumari, D/o Daso Prasad Mehta, Aged About

43 Years, R/o Vill+P.O. Jihu P.S.- O.P., Padma Dist Hazaribag Jharkhand 825411

17. Jitendra Kumar Sharma, S/o Ramlakhan Sharma, Aged About 42 Years, R/o Vill Chatak P.O. Ichatu P.S. Rajrappa Dist Ramgarh Jharkhand 825101

18. Priti Kumari, D/o Vishwanath Ram, Aged About 38 Years, R/o Vill Achhaiya Tola P.O.- S.P., Saran, P.S. Gomia Dist Bokaro Jharkhand 829111

19. Reshma Khatoon, D/o Abdul Rahman, Aged About 38 Years, R/o Vill BNR Bastinadi Dhowra P.O. Kustore P.S. Kenduadih Dist Dhanbad Jharkhand 828117

20. Sanjoy Sarkar, S/o Habulu Sarkar, Aged About 35 Years, R/o Vill Chandpur P.O. Mahipal P.S. Kushmandi Dist Dakshin Dinajpur West Bengal 733121

21. Kumaresh Sarkar, S/o Dhirendra Sarkar, Aged About

32 Years, R/o Vill Keshabpur P.S. Uttar Karanji P.S. Kushmandi Dist Dakshim Dinajpur West Bengal 733132 ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Deptt Of Personnel

131

Administrative Reforms And Raj Bhasha, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi

4. The Director Secondary Education, Govt Of Jharkhand, Project Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi

5. Chairman, Jharkhand Satff Selection Commission, Kalinagar Chai Bagan P.O. & P.S. Namkum Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. & P.S. Namkum Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. & P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 4780 of 2023

------

1. Rakesh Kumar Thakur, S/o Ramanand Thakur, Aged About 33 Years, R/o Panchayat Manakdiha Vill Mandrakha P.O. Gadi Bharkatta P.S. Birni Dist Giridih

2. Shashi Kumar Mahato, S/o Pawan Mahato, Aged About

40 Years, R/o Parghabad P.O. Patherdih P.S. Sudamdih Dist Dhanbad

3. Sanjay Kumar, S/o Dwarika Gope, Aged About 42 Years, R/o Vill Keshwari P.O. & P.S. Suriya Dist Giridih

4. Phulchand Yadav, S/o Banshi Mahto, Aged About 40 Years, R/o Vill Keshwari P.O. & P.S. Suriya Dist Giridih

5. Shahnaz Pravin, W/o Arshad Ali Ahmad, Aged About 39 Years, R/o Jamua P.O. Karma P.S. Mandu Dist Ramgarh ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary School Education And Literacy Deptt Telephone Building Dhurwa Ranchi P.O. & P.S. Dhurwa Dist Ranchi

132

2. The Director Secondary Education School Education And Literacy Department, Telephone Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi

3. The Chairman Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

4. The Secretary Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

5. The Examination Controller Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

6. The State Of Jharkhand Through The Secretary Department Of Personnel Administrative Reform, Project Bhawan Dhurwa P.O. & P.S. Dhurwa Dist Ranchi Jharkhand. ..... Respondents

with

W.P.(S) No. 5138 of 2023

------

1. Shweta Mishra, W/o C N Pandey, Aged About 45 Years, R/o H No. 30, Road No. 03, Ramnagar Kadma Sonari Ward No 05 Jhamshedpur P.O. Sonari P.S. Kadma Dist East Singhbhum

2. Dinesh Kumar Saha, S/o Mukund Lal Saha, Aged About

33 Years, R/o Vill Fatehpur P.O. Pathria P.S. Hiranpur Dist Pakur

3. Priti Kumari Surin, D/o Prabhu Sahay Surin, Aged About 41 Years, R/o Vill Dighi Bahatola P.O. Telia Chak P.S. Muffasil Dumka Dist Dumka

4. Sushma Birua, D/o Nasru Birua, Aged About 36 Years, R/o Vill Barbil Baliyasai P.O. Bhagabila P.S. Manjhari Dist West Singhbhum

133

5. Soni Kumari, D/o Birender Sharma, Aged About 40 Years, R/o Vill Adarsh Nagar Near Swarn Rekha Public School Tatisilway P.O.+P.S. Tetisilway Dist Ranchi

6. Bibha Roy, D/o Ram Prakash Roy Azad, Aged About 42 Years, R/o Sri Ram Nagar Argora, By Pass Road Harmu Ranchi P.O. Doranda P.S. Argora Dist Ranchi

7. Gunja Kumari, D/o Sri Ramakant Jha, Aged About 38 Years, R/o Vill Plat No 3/b Ambe Residency Near Sankh More Purandaha P.O.+P.S. Deoghar Dist Deoghar

8. Ganesh Kumar Pandit, S/o Late Jaydev Pandit, Aged About 36 Years, R/o Vill Babupur P.O. Panchkathia Bazar P.S. Barhait Dist Sahibganj. ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Development Deptt, Govt. of Jharkhand, Telephone Building Dhurwa Ranchi P.O. And P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education School Education And Literacy Department, Govt. of Jharkhand, Telepphone Building Dhurwa Ranchi P.O. And P.S. Dhurwa Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission JSSC Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

4. The Secretary, Jharkhand Staff Selection Commission JSSC, Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

5. The Examination Controller, Jharkhand Staff Selection Commission JSSC, Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

6. The Secretary Department Of Personnel Administrative Reforms And Rajbhasha, Govt. of Jharkhand, Office At

134

Telephone Building Dhurwa Ranchi P.O. And P.S. Dhurwa Dist Ranchi. ..... Respondents

with

W.P.(S) No. 5261 of 2023

------

1. Mukesh Kumar Srivastava, S/o Ajay Kumar Srivastava, Aged About 36 Years, R/o Quarter No 162 Vill Bhulinagar, Bhuli, A Block P.O. & P.S. Bhuli Dist Dhanbad State Jharkhand 828104

2. Seema Kumari, W/o Anil Kumar Baxi, Aged About 45 Years, R/o Vill Q. No. D-32, Dugda, Dugdha Coal Vashari P.O. & P.S. Dugda Dist Bokaro Jharkhand 828404

3. Sarita Singh, W/o Rakesh Singh, Aged About 40 Years, R/o Vill Near Shiv Mandir Nilanchal Colony, Kola P.O. & P.S. Saraidhela Dist Dhanbad Jharkhand 828127

4. Sushma Kumari, W/o Gautam Prasad, Aged About 33 Years, R/o Vill Sarubera P.O. Chapri P.S.Chapri Dist Bokaro Jharkhand 829144

5. Annapurna Dwivedi, W/o Dhirendra Kumar Chaubey, Aged About 43 Years, R/o Vill Mahupi P.O. Garhwa P.S. Garhwa Dist Garhwa Jharkhand 822114

6. Bijay Kumar Mahto, S/o Rati Lal Mahto, Aged About 38 Years, R/o Vill+PO Khanudih P.S. Baghmara Dist Dhanbad Jharkhand 828307

7. Mithilesh Kumar Pandey, S/o Late Nand Kishor Pandey, Aged About 37 Years, R/o Vill Bangrakala P.O. Bangrakala P.S. Birni Dist Giridih Jharkhand 825324

8. Ashok Kumar Das, S/o Baijanath Ravidas, Aged About

41 Years, R/o Vill Makhmargo P.O. Manjhiladih P.S. Birni Dist Giridih Jharkhand 825324

..… Petitioner(s)

Versus

135

1. The State Of Jharkhand Through The Chief Secretary, PO+PS Dhurwa, District Ranchi, Jharkhand

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand, Ranchi, PO+PS Dhurwa, District Ranchi, Jharkhand

3. The Principal Secretray, General Administration And Raj Bhasha Deptt, PO+PS Dhurwa, District Ranchi, Jharkhand

4. The Director, Secondary Education, Govt Of Jharkhand Ranchi, PO+PS Dhurwa, District Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, PO+PS Namkum, District Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, PO+PS Namkum, District Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, PO+PS Namkum, District Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5307 of 2023

------

1. Monika Kerketta, D/o Raphael Kerketta, Aged About 37 Years, R/o Bajrakumba Toli Bajra P.O. Hehal P.S. Sukhdeongar Dist Ranchi

2. Milon Chakrabaorty, S/o Ashim Chakraborty, Aged About 36 Years, R/o Pattar Bandh Para New Egara Egara (ct.) P.O. Egara P.S. Raniganj Dist Barddhaman West Bengal

3. Reena Kumari, D/o Satyanarayan Ram, Aged About 45 Years, R/o HG 12 Adarsh Nagar Dhurwa P.O. + P.S. Dhurwa Dist Ranchi

4. Gopal Mahato, S/o Andu Mahto, Aged About 40 Years, R/o 200 Upar Mohalla Near Shiv Mandir Vill Betul Kalan

136

P.O. Betul Kalan P.S. Gola Dist Ramgarh

5. Md Aarif Ansari, S/o Ainul Hoda, Aged About 39 Years, R/o Masjid Mohallah, P.O. Soso Kalan, P.S. Gola, Soso Kalan Dist Ramgarh

6. Asha Kiran Kachhap, D/o Gabrial Kachhap, Aged About

37 Years, R/o Vill Purio P.O. Purio P.S. Ratu Dist Ranchi

7. Vibha Lakra, D/o Raphael Lakra, Aged About 51 Years, R/o Bero P.O.+P.S. Bero Dist Ranchi

8. Anupama Vinita, D/o Satish Minz, Aged About 47 Years, R/o Chetar Gumla P.O.+P.S. Gumla Dist Gumla

9. Sanjay Kumar Mahto, S/o Haradhan Mahto, Aged About

36 Years, R/o House No. 1730 Reladih Bundu Tau P.O.+P.S. Bundu Dist Ranchi

10. Md Mahmud Alam, S/o Md Quasim, Aged About 44 Years, R/o Darid Near Masjid Jarwatand Petarbar P.O.+P.S. Petarwar Dist Bokaro

11. Nageshwar Mahto, S/o Dhuma Mahto, Aged About 39 Years, R/o 31, village Soso Khurd P.O. Soso Kalan P.S. Gola, Soso Khurd, Dist Ramgarh

12. Anita Thithio, W/o Patric Thithio, Aged About 45 Years, R/o H No 103 Near Bandhu Awasiya School Banhora P.O. Hehal P.S. Sukhdeo Nagar Dist Ranchi

13. Maneshwar Mahto, S/o Babulal Mahto, Aged About 47 Years, R/o Kathar Tola Near Hanuman Mandir Village Birhonhey P.O. Honhey P.S. Rajrappa Dist Ramgarh

14. Md Imran Khan, S/o Haidar Ali Khan, Aged About 38 Years, R/o Ward No 9 Bhusua Manjhiaon P.O.+P.S. Manjhiaon Dist Garhwa

15. Sarita Kumari, W/o Pramod Prasad, Aged About 37 Years, R/o Vill Lohri P.O. Jamipatra P.S. Pandwa Dist Palamu

16. Renuka Kumari, W/o Ashok Kumar, Aged About 36

137

Years, R/o Harmu Tongri Toli Harmu P.O. & P.S. Argora Dist Ranchi

17. Dileep Kumar, S/o Jhari Prasad, Aged About 33 Years, R/o Dema Tola Piparghat Hariharganj P.O.+P.S. Hariharganj Dist Palamu

18. Zulqurnain Ahmad Saifai, S/o Ainain Ahmad, Aged About 35 Years, R/o 62 Sarkar Mohalla Near Durga Mandir P.O. Chitarpur P.S. Rajrappa, Chitarpur, Dist Ramgarh

19. Sazzad Ahamd, S/o Naim Ahmad, Aged About 43 Years, R/o Vill Dari Dokabera, P.O. Giddi C Kanki, P.S. Giddi 'A' Dari Chaurchu Dist Hazaribagh

20. Md. Shafaat Hussain, S/o Md Mobarak Ali, Aged About

45 Years, R/o Jaruwatand Darid P.O.+P.S. Petarwar Dist Bokaro

21. Premlata Thithio, D/o Patrik Thithio, Aged About 35 Years, R/o H No 103 Near Bandhu Awasiya School Banhora P.O. Hehal P.S. Sukhdeo Nagar Hehal Dist Ranchi

22. Dayanand Mandal, S/o Lakshman Mandal, Aged About

37 Years, R/o Vill Khirdhana P.O. Nawadih P.S. Saraiyahat Kachua Dist Dumka

23. Annu Kumari, D/o Shiv Shankar, Aged About 37 Years, R/o Nayatoli Samlong Namkum P.O.+P.S. Namkum Dist Ranchi

24. Jyoti Kumari, D/o Shambhu Prasad Sah, Aged About

36 Years, R/o Hadokha Saraiyahat P.O. Harokha P.S. Saraiyahat Dist Dumka

25. Vijay Vishwakarma, S/o Late Rupan Vishwakarma, Aged About 43 Years, R/o Vill Murkmanay P.O. Murkmanay P.S. Markchho Dist Koderma

26. Lina Kumari, W/o Niraj Nayan Choudhary, Aged About

35 Years, H No 163 Gurudwara Road Hatia P.O. Hatia P.S. Jagarnathpur Dist Ranchi ..… Petitioner(s)

138

Versus

1. State Of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. Secretary, Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. Director, Directorate Of Secondary Education, Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibagan Gali Kali Nagar P.O. And P.S. Namkum Dist Ranchi

5. Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar P.O. And P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 5406 of 2023

------

1. Manju Horo, W/o Jeevan Kerketta, Aged About 46 Years, R/o Rud, P.O. Pandra, Kuru, P.S. Chandwa, Dist Latehar

2. Mahesh Yadav, S/o Kolha Yadav, Aged About 47 Years, R/o 54 Village Bujurg Jamira, Near Shiv Mandir, P.O. Barkakana P.S. Patratu Barkakana Dist Ramgarh

3. Shradhanand Minj, S/o Clement Minj, Aged About 33 Years, R/o Tetri Toli Jorar Namkum P.O.+P.S. Namkum Dist Ranchi

4. Elen Sukrita Tigga, D/o Tulsi Francis Tigga, Aged About

37 Years, R/o Vill Chatwal P.O. Karge P.S. Mandar Dist Ranchi

5. Meena Kumari, W/o Bholanath Dutta, Aged About 37

139

Years, R/o P.O. Pupunki Ashram P.S. Chas, Kumhari, Dist Bokaro

6. Kaunain Ahmad, S/o Ainain Ahmad, Aged About 40 Years, R/o Sarkar Mohalla Near Durga Mandir P.O. Chitarpur P.S. Ratrapur Dist Ramgarh

7. Ajay Kumar, S/o Tiru Mahto, Aged About 34 Years, R/o Manjh Tola Near Midil School P.O. Kaitha, Kothar, P.S. Ramgarh Dist Ramgarh

8. Md Shayek Khan, S/o Najamuddin, Aged About 40 Years, R/o Vill Shakarkoni P.O. Harigawan P.S. Manjhion Ward No. 6 Sakarkoni Dist Garhwa

9. Shashi Kumar Soni, S/o Jaipal Soni, Aged About 37 Years, R/o Vill Ichak P.O.+P.S. Ichak Dekuli Dist Hazaribagh

10. Dhananjay Prasad, S/o Shyam Lal Prasad, Aged About

42 Years, R/o House No 61 Thakur Tola P.O. Potamdaga P.S. Ramgarh, Potamdaga, Dist Ramgarh

11. Kumari Archana, W/o Sunil Kumar Pandey, Aged About 36 Years, R/o Barhi P.O. Barhi P.S. Barhi Barhidih Dist Hazaribagh

12. Beli Kumari, W/o Gopal Mahto, Aged About 30 Years, R/o Gola Upar Mohallah Betul Khalan P.O. Betul Kalan P.S. Gola Dist Ramgarh

13. Neelam Kumari, W/o Birchandra Mahto, Aged About

37 Years, R/o 200 Gola Betul Kalan P.O. Betul Kalan P.S. Gola Dist Ramgarh

14. Rina Kumari, D/o Mahendra Prasad, Aged About 33 Years, R/o Barhi Orparta Gurio P.S. Barhi P.S. Gudio Dist Hazaribagh

15. Birendra Kumar Mehta, Aged About 37 Years, S/o Rameshwar Prasad Mehta, Barwa, P.O.+P.S. Ichak Dist Hazaribagh

140

16. Prasenjit Mondal, S/o Sujit Mondal, Aged About 35 Years, R/o Bandha Pukur Para New Egara Egara (ct.) Barddhaman Egara P.O.+P.S. Egara Dist Egara Paschim Bardhman

17. Uttam Kumar, S/o Rajkishor Mahto, Aged About 36 Years, R/o Topchanchi P.O.+P.S. Topchanchi Dist Dhanbad

18. Anshumal Topno, D/o Fulgence Topno, Aged About 32 Years, R/o Maidan Toli Khunti P.O.+P.S.+Dist Khunti

19. Anjan Kumar, S/o Koleshwar Mahto, Aged About 32 Years, R/o Near Hanuman Mandir Chaingada (Mahto Tola) P.O. Chaingada P.S. Patratu Dist Ramgarh

20. Yamunesh Kumar Singh, S/o Shankar Mahto, Aged About 36 Years, R/o Forester Colony Lowadih Namkum P.O.+P.S. Namkum Dist Ranchi

21. Julphan Khan, S/o Md Rauf, Aged About 35 Years, R/o Chandway P.O. Chandwey P.S. Pithoriya Dist Ranchi

22. Asfaque Ansari, S/o Md Samsuddin Ansari, Aged About 41 Years, R/o Parganet Vill Chargi P.O. Chargi P.S. Petarwar Dist Bokaro

23. Santosh Kumar Rawani, S/o Narayan Rawani, Aged About 43 Years, R/o 54, Dharkiro, Roam P.O. Rowan P.S. Ratang Dist Dhanbad

24. Kameshwar Mahto, S/o Punuklal Mahto, Aged About

43 Years, R/o Beyang Mahto Tola Near Naya Durga Mandir P.O. Bariatu P.S. Rajrappa Dist Ramgarh

25. Chaya Monica Tudu, D/o Ganesh Tudu, Aged About

35 Years, R/o Kharhara Goari Jama P.O. Goari P.S. Jama Dist Dumka

26. Abhishek Sharma, S/o Koshal Kumar Sharma, Aged About 41 Years, R/o Bhagat Singh Chowk P.O. and P.S. Khunti Dist Khunti

141

27. Shagufta Parween, W/o Taha Hasan, Aged About 37 Years, R/o 36, Mausi Bari, Itki P.O. And P.S. Itki Dist Ranchi

28. Binod Kumar Das, S/o Gopi Das, Aged About 38 Years, R/o House No 198 Ward No. 33, Chhit Karnibag P.O. Kunda P.S. Deoghar Dist Deoghar

29. Priyanka Prasad, D/o Ramashankar Prasad, Aged About 38 Years, R/o Bocho P.O. Babhanbay P.S. Muffasil Dist Hazaribagh. ..… Petitioner(s)

Versus

1. State Of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. Secretary, Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. Director, Directorate Of Secondary Education, Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibagan Gali Kali Nagar P.O. And P.S. Namkum Dist Ranchi

5. Controller of Examination, Jharkhand Staff Selection Commission, Office At Bhaibagan Gali Kali Nagar P.O. And P.S. Namkum Dist Ranchi .... Respondents

with

W.P.(S) No. 5603 of 2023

------

1. Rupesh Kumar Singh, S/o Arvind Kumar Singh, Aged About 41 Years, R/o Kariwadih P.O. Kariwadih P.S. Kharaundhi Dist Garhwa Jharkhand

142

2. Pankaj Prasad Kushwaha, S/o Bashisth Mehta, Aged About 40 Years, R/o Sisari P.O. Sisari P.S. Kharaundhi Dist Garhwa Jharkhand

3. Brijmohan Mehta, S/o Jangi Mehta, Aged About 42 Years, R/o Deori Khurd P.O. Japla Cement Factory P.S. Hussainabad Dist Palamau Jharkhand

..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. The Secretary, Department Of School Education And Literacy, Govt. of Jharkhand, Office At Telephone Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Director, Directorate Of Secondary Education, Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibagan Gali Kali Nagar P.O. & P.S. Namkum Dist Ranchi

5. Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar P.O. & P.S. Namkum Dist Ranchi

6. The Secretary, Department Of Personnel Administrative Reforms, Govt. of Jharkhand, Project Bhavan Dhurva P.S. Jagarnaghpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 5866 of 2023

------

Sangita Rani, D/o Ashok Kumar Singh, Aged About 40 Years, R/o Kela Bagan TKMV Road P.O. Madhupur P.S.

143

Madhupur Dist Deoghar ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. Secretary Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. Director Directorate Of Secondary Education Dept Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. The Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibagan Gali Kali Nagar P.O. & P.S. Namkum Dist Ranchi

5. Controller of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar P.O. & P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 5878 of 2023

------

1. Sudhir Prasad, S/o Ram Pyari Saw, Aged About 31 Years, R/o Vill Barwaiya Khurd P.O. Barwaiya Khurd P.S. Manika Dist Latehar Jharkhand

2. Kanchan Prasad, S/o Nand Kumar Prasad, Aged About

36 Years, R/o Vill Madhubana P.O. Sakaldipa P.S. Pipra Dist Palamu Jharkhand

3. Ashish Ranjan, S/o Amulya Ratna Mahato, Aged About

36 Years, R/o Ward No. 0 Marwari Middle School P.O. & P.S. Charkradharpur Dist West Singhbhum Jharkhand

4. Ravi Kumar, S/o Tilak Prajapati, Aged About 47 Years,

144

R/o 540 Matwari Kumhar Toli Near Durga Mandir P.O. & P.S. & Dist Hazaribagh

5. Dilip Kumar, S/o Mahendra Prasad, Aged About 39 Years, R/o Vill Chedra P.O. Bishungarh P.S. Bishungarh Dist Hazaribagh

6. Md Tabarak Ali, S/o Md Samsuzzuha, Aged About 34 Years, R/o Vill Lalabathani Sarapanch Tola P.O. & P.S. Makhmalpur Dist Sahebganj

7. Uday Choudhary, S/o Ramchadra Choudhary, Aged About 35 Years, R/o Vill Ghaskodih P.O. Chuglamo P.S. Barkattha Dist Hazaribagh

8. Ruksana Khatun, D/o Md Jahangir, Aged About 40 Years, R/o Barkagoan P.O. & P.S. Barkagoan Dist Hazaribagh

9. Vikash Kumar, S/o Sahdeo Mahato, Aged About 31 Years, R/o Vill Badadiha Jamua P.O. Jamua P.S. Jamua Dist Giridih Jharkhand

10. Nitay Gorain, S/o Tulsi Gorain, Aged About 38 Years, R/o H No 32 Bahadurpur P.O. Narayanpur P.S. Pindrajora Dist Bokaro Jharkhand

11. Bajran Kumar, S/o Munshi Yadav, Aged About 32 Years, R/o Ward No. 8 Pallo, P.O. Paplo, P.S. Markacho, Dist Kodaerma Jharkhand

12. Ekra Khatoon Ansari, D/o Md Ekbal Ansari, Aged About 32 Years, R/o Ward No 4 Panah Kola Madhupur P.O. & P.S. Madhupur Dist Deoghar Jharkhand

13. Najma Khatoon, W/o Md Sajjad Ansari, Aged About 39 Years, R/o Vill Banapiri P.S.+P.O. Ratu Dist Ranchi Jharkhand

14. Md Wahaj Alam, S/o Md Rafique Alam, Aged About 40 Years, R/o Chandani Mohalla Balumath P.O. & P.S. Balumath Dist Latehar Jharkhand

145

15. Anthony Marandi, S/o Lubin Marandi, Aged About 40 Years, R/o Vill Chankiyari P.O. & P.S. Bengabad Dist Giridih Jharkhand

16. Dileep Kumar, S/o Rameshwar Prasad, Aged About 40 Years, R/o Gaipahari P.O. & P.S. Barkattha Dist Hazaribagh Jharkhand .… Petitioner(s) Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Deptt, Govt. of Jharkhand, Telephone Building Dhurwa Ranchi P.O. & P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education School Education And Literacy Department, Govt. of Jharkhand, Telephone Building Dhurwa Ranchi P.O. & P.S. Dhurwa Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

6. The State Of Jharkhand Through The Secretary, Department Of Personnel Administrative Reforms, Govt. of Jharkhand, Project Bhawan, Dhurwa P.O. & P.S. Dhurwa Dist Ranchi. ..... Respondents

with

W.P.(S) No. 5976 of 2023

------

1. Gunjan Kumari, D/o Maheshwar Prasad Singh, Aged About 42 Years, R/o Raja Bagicha Williams Town, B-

146

Deoghar P.O. & P.S. Deoghar Dist Deoghar Jharkhand

2. Leena Dubey, D/o Sarju Prasad Dubey, Aged About 46 Years, R/o Kali Mandir Road P.O. & P.S. Madhupur Dist Deoghar Jharkhand

3. Kishore Kunal, S/o Raj Narayan Mishra, Aged About 41 Years, R/o New Barganda Giridih P.O. & P.S. & Dist Giridih Jharkhand

4. Lakshmi Kumari, W/o Braj Kishor Roy, Aged About 44 Years, R/o Y N Singh Road Near R L Sharraf School Castairs Town Deoghar P.O. & P.S. Dist Deoghar Jharkhand

5. Shabana Parween, W/o Manzoor Alam, Aged About 41 Years, R/o Parastoli Doranda P.O. & P.S. Doranda Dsit Ranchi Jharkhand

6. Naghma Rashid, W/o Naiyer Eqbal, Aged About 35 Years, R/o Mohalla Sudna Medninagar P.O. Sudna P.S. Medninagar Dist Palamu Jharkhand

7. Arya Ranjan, W/o Sharwan Kumar Bhagat, Aged About

44 Years, R/o Vill P.O. Devinagar P.S. Mahespur Dist Pakur Jharkhand

8. Amrita Ranjan, W/o Shashi Kant Bhagat, Aged About

39 Years, R/o Vill Kotalpokhar P.O. & P.S. Kotalpokhar Dist Sahibganj Jharkhand

9. Ashish Kumar Shukla, S/o Sushil Kumar Shukla, Aged About 34 Years, R/o Vill Jagatpurwa P.O. & P.S. Lesliganj Dist Palamau Jharkhand

10. Shivakant Tiwari, S/o Balkesh Tiwari, Aged About 35 Years, R/o Vill Golhana P.O. Naudiha P.S. Pandwa Dist Palamu Jharkhand

11. Ramanuj Singh, S/o Ramtahal Singh, Aged About 32 Years, R/o Vill Murma P.O. Lamipatra P.S. Pandwa Dist Palamu Jharkhand

147

12. Anish Ranjan, S/o Shyam Nandan Mahto, Aged About

32 Years, R/o Vill Chilhee P.O. Lamipatra P.S. Pandwa Dist Palamu Jharkhand

13. Satyendra Kumar Yadaw, S/o Gauri Shankar Yadaw, Aged About 35 Years, R/o Vill Arar P.O. Telari P.S. Chhattarpur Dist Palamu Jharkhand

14. Ashish Kumar Jayswal, S/o Vishwanath Prasad Jayswal, Aged About 36 Years, R/o Vill Arar P.O. Telari P.S. Chhattarpur Dist Palamu Jharkhand

15. Prem Shankar Jaiswal, S/o Munu Prasad Jaiswal, Aged About 37 Years, R/o Vill Ward No 01 Kathar Khurd P.O. Kathar P.S. Dhurki Dist Garhwa Jharkhand

16. Awadhesh Prasad, S/o Jagdish Prasad, Aged About 39 Years, R/o Vill Majhiganw P.O. Lamipatra P.S. Pandwa Dist Palamu Jharkhand

17. Kumari Reena, D/o Hira Prasad, Aged About 36 Years, R/o Vill Kathar Khurd P.O. Kathar P.S. Dhurki Dist Garhwa Jharkhand

18. Bikash Kumar Pathak, S/o Rajendra Pathak, Aged About 37 Years, R/o Vill Pipra Kala P.O. Konwai P.S. Panki Dist Palamu Jharkhand

19. Pushpa Karkata, D/o Habil Karkata, Aged About 45 Years, R/o Konbegi Saraitoli P.O. Konbegi P.S. Theai Tanger Dist Simdega Jharkhand

20. Binitta Swaranlata Aind, D/o Michael Aind, Aged About 43 Years, R/o Barka Regre P.O. Lappa P.S. Karra (jhariyagarh) Dist Khunti Jharkhand

21. Alice Roselima Kiro, D/o John Kiro, Aged About 43 Years, R/o Vill Gothaintagar Lahrutoli P.O. & P.S. Pakardanr Dist Simdega Jharkhand

22. Anupa Kiro, D/o John Kiro, Aged About 40 Years, R/o Vill Gothaintagar Lahrutoli P.O. & P.S. Pakardanr Dist

148

Simdega Jharkhand

23. Elizabeth Soreng, D/o Francis Soreng, Aged About 38 Years, R/o Vill Rungtutoli P.O. Gotra P.S.+Dist Simdega Jharkhand

24. Tribhuvan Kumar Ravi, S/o Muni Ram, Aged About 38 Years, R/o Vill+P.O. Sangbar P.S. Lesliganj Dist Palamu Jharkhand

25. Dhananjay Kumar Paswan, S/o Late Rajmohan Ram, Aged About 44 Years, R/o Vill Chaukhra P.O. & P.S. Lesliganj Dist Palamu Jharkhand

26. Satyendra Thakur, S/o Amerika Thakur, Aged About

39 Years, R/o Vill Oriya P.O. Gurua P.S. Lesliganj Dist Palamu Jharkhand

27. Amresh Thakur, S/o Dwarika Thakur, Aged About 44 Years, R/o Vill Dhanudih P.O. Kutmu P.S. Pandu Dist Palamu Jharkhand

28. Manoj Kumar Singh, S/o Kuldip Singh, Aged About 37 Years, R/o Vill+P.O. Basaura P.S. Lesliganj Dist Palamu Jharkhand. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Development Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 04 P.O. & P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education School Education And Literacy Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 4 P.O. & P.S. Dhurwa Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selecion Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S.

149

Namkom Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

6. The Secretary, Deptt Of Personnel Administrative Reforms And Rajbhasha, Govt Of Jharkhand, Having Its Office At Telephone Building Dhurwa Ranchi 4 P.O. & P.S. Dhurwa Dist Ranchi Jharkhand

..... Respondents

with

W.P.(S) No. 6010 of 2023

-----

Farhat Jahan, D/o Md Salim, Aged About 44 Years, R/o Vill Haripur 322 P.O. Haripur P.S. Meharma Dist Godda ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Deptt, Govt. of Jharkhand, Proejct Building P.O. And P.S. Dhurwa Dist Ranchi

2. The Director Secondary Education School Education And Literacy Department, Govt. of Jharkhand, Proejct Building P.O. And P.S. Dhurwa Dist Ranchi

3. The Chairman, Staff Selection Commission, Ranchi P.O. And P.S. Namkum Dist Ranchi

4. The Secretary, Staff Selection Commission Ranchi, P.O. And P.S. Namkum Dist Ranchi

5. The Examination Controller Staff Selection Commission Ranchi, P.O. And P.S. Namkum Dist Ranchi

6. The Principal Secretary, Personnel And Administrative Reforms And Rajbhasha Department, Govt. of Jharkhand, Project Building P.O. And P.S. Dhurwa Dist Ranchi ..... Respondents

150

with W.P.(S) No. 6157 of 2023 ------

1. Ramesh Kumar, Aged About 40 Years, S/o Vishnu Chanran Mahto, R/o Vill Telidih Basti P.O. Narayanpur P.S. Chas, Dist Bokaro, Jharkhand, 827013.

2. Anjani Kumari, Aged About 35 Years D/o Khemani Ram, R/o Vill Raxi, P.O. Dhangada P.S. Tandwa, Dist Chatra Jharkhand, 825321.

3. Anita Kumari, Aged About 32 Years, W/o Hemlal Nayak, R/o Vill P.O. Govindpur Kala P.S. Bishungarh Dist Hazaribag, Jharkhand, 825312.

4. Md Shakir Hussain, Aged About 38 Years, S/o Md Ghulam Rabani, Vill P.O. Larikalan P.S. Rajrappa, Dist Ramgarh Jharkhand, 825101.

5. Binod Kumar Choudhary, Aged About 36 Years, S/o Bhulan Mahto, Vill Govindpur Khurd P.O. Govindpur Kala P.S. Bishungarh, Dist Hazaribagh Jharkhand.

6. Khirodhar Mahto, Aged About 35 Years, S/o Rati Mahto, Vill Govindpur Khurd P.O. Govindpur Kala P.S. Bishungarh Dist Hazaribag, Jharkhand.

7. Teklal Mahto, Aged About 37 Years, S/o Dalchand Mahto, Vill Barki Sidhawara P.O. & P.S. Chatro Chatti, Dist Bokaro Jharkhand.

8. Hemant Kumar, Aged About 50 Years, S/o Baijnath Mahto, Vill Mahuri P.O. & P.S. Bagodar Dist Giridih Jharkhand.

9. Biond Kumar, Aged About 29 Years, S/o Sona Saw, Vill Napo Khurd P.O. Gosainbala P.S. Barkagaon, Dist Hazaribag Jharkhand.

10. Amit Kumar, Aged About 44 Years S/o Ramesh Kumar, R/o Vill Khaini Gola P.O. & P.S. Dist Chatra, Jharkhand.

151

11. Ainul Ansari, Aged About 38 Years, S/o Md Kalim, Vill Sakhiya P.O. Oriya P.S. Hazaribag Muffasil Dist Hazaribag Jharkhand.

12. Kusum Kumari, Aged About 40 Years, D/o Niranjan Kumar Ram, Vill Shivabigha P.O. Barahi P.S. Hussainabad Dist Palamu, Jharkhand.

13. Arvind Kumar Pandit, Aged About 40 Years, S/o Suresh Pandit, Vill Chhoti Kodar Janna P.O. Ganga Prasad P.S. Sahibganj Muffassil Dist Sahibganj, Jharkhand.

14. Prasanna Kumar Mandal, Aged About 38 Years, S/o Pashupati Mandal, Vill P.O. Jangalpur P.S. Govindpur Dist Dhanbad, Jharkhand.

15. Parbati Mandal, Aged About 42 Years, D/o Gandhi Mandal, Vill Hakikatpur P.O. Kumirdaha P.S. Ranishwar Dist Dumka Jharkhand.

16. Monika Kumari, Aged About 32 Years, D/o Ganesh Pandit, Vill P.O. Brindaban P.S. Tinpahar Dist Sahibganj Jharkhand.

17. Sunil Kumar Pandit, Aged About 40 Years, S/o Naresh Pandit, Vill P.O. Bhadriya P.S. Rajabhita Dist Godda Jharkhand.

18. Anil Kumar Pandit, Aged About 42 Years, D/o Gangadhar Pandit, R/o Vill P.O. Burhi Kura P.S. Deodanr Dist Godda Jharkhand. ..… Petitioner(s) Versus

1. The State of Jharkhand Through the Chief Secretary, Govt. of Jharkhand, Office at Project Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi.

2. The Principal Secretary School Education and Literacy Deptt, Govt of Jharkhand Project Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi Jharkhand

3. The Principal Secretary Deptt of Personnel

152

Administrative Refroms and Raj Bhasha, Govt of Jharkhand Project Building P.O. & P.S. Dhurwa Dist Ranchi Jharkhand

4. The Director Secondary Education, Govt of Jharkhand, Project Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi Jharkhand

5. The Chairman Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. & P.S. Namkum Dist Ranchi Jharkhand

6. The Secretary Jharkhand Staff Selecton Commission, Kalinagar Chai Bagan P.O. & P.S. Namkum Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. & P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 6296 of 2023

------

1. Pradip Kumar Mahto, S/o Ramjiwan Mahto, Aged About

40 Years, R/o Vill Dowaru P.O. Dowaru P.S. Silli Dist Ranchi, Jharkhand.

2. Maya Kumari, S/o Binod Tiwari, Aged About 36 Years, R/o Vill Court Road Medninagar P.O. Daltonganj P.S. Daltonganj Sadar, Dist Palamu, Jharkhand.

3. Mamta Kumari, W/o Kumar Pritam Ranjan, Aged About

42 Years, Vill Kishunpur P.O. Kishunpur P.S. Patan Dist Palamu Jharkhand.

4. Sandhya Kumari, W/o Deepak Kumar, Aged About 42 Years, R/o Vill Baralota P.O. GLA College P.S. Medininagr Dist Palamau, Jharkhand.

5. Anil Prajapati, S/o Harihar Prajapati, Aged About 31 Years, R/o Vill Charain P.O. Charain P.S. Chhatarpur Dist Palamu, Jharkhand. ..… Petitioner(s)

153

Versus

1. State Of Jharkhand Through the Chief Secretary, Govt. of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi.

2. Secretary Department of School Education and Literacy, Govt. of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. Director Directorate of Secondary Education Department of School Education and Literacy, Govt. of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand State Selection Commission Through Its Secretary, Office at Chaibagan Gali Kali Nagar P.O. And P.S. Namkum Dist Ranchi

5. Controller Of Examination Jharkhand Staff Selection Commission, Office at Chaibagan Gali Kali Nagar P.O. And P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 6469 of 2023

------

1. Shiv Kumar Jaiswal, S/o Shri Birendra Jaiswal, Aged About 36 Years, R/o Jamtara Dumri P.O. Dumri P.S. Dumri Dist Giridih Jharkhand 825106

2. Bhola Kumar Soren, S/o Baldev Soren, Aged About 40 Years, R/o Kalhawar P.O. Dumri P.S. Dumri Dist Giridih Jharkhand

3. Sohan Pandit, S/o Sukar Pandit, Aged About 35 Years, R/o Kaswadih P.O. Kapilo P.S. Sariya Dist Giridih Jharkhand

4. Sanjay Kumar Mahto, S/o Pritam Mahto, Aged About 40 Years, R/o Chergo P.O. Chino P.S. Dumri Dist Giridih Jharkhand.

154

5. Rakhi Kumari, D/o Baijnath Bhagat, Aged About 36 Years, R/o Jamtara Dumri P.O. Dumri P.S. Dumri Dist Giridih Jharkhand.

6. Sunil Kumar, S/o Deglal Mahto, Aged About 42 Years, R/o Chergo P.O. Chino P.S. Dumri Dist Giridih Jharkhand

7. Thaneshwar Mahto, S/o Tulsi Mahto, Aged About 38 Years, R/o Naglo P.O. Pordag P.S. Nimiyaghat Dist Giridih Jharkhand

8. Khirodar Mahto, S/o Rati Mahto, Aged About 35 Years, R/o Govindpur Kola P.O. Bisnugarh P.S. Bisnugarh Dist Hazaribag Jharkhand

9. Bishwanath Pandit, S/o Dhanraj Pandit, Aged About 40 Years, R/o Chergo P.O. Chino P.S. Dumri Dist Giridih Jharkhand

10. Geetanjali Devi, W/o Kaleshwa Mahto, Aged About 38 Years, R/o Chhotki Sidhawara P.O. Barki Sidhwara P.S. Chatro Chatti Dist Bokaro Jharkhand.

11. Shyam Sunder Kumar, S/o Dharmdeo Mahto, Aged About 39 Years, R/o Aoura P.O. Aoura P.S. Bagodar Dist Giridih Jharkhand

12. Rakesh Kumar, S/o Kameshwar Prasad, Aged About

43 Years, R/o Gopaldih P.O. Beko P.S. Bagodar Dist Giridih Jharkhand

13. Ram Prasad Mahto, S/o Ram Kumar Mahto, Aged About 35 Years, R/o Madmo P.O. Khetko P.S. Bishungarh Dist Hazaribagh Jharkhand

14. Deglal Mahto, S/o Pritam Mahto, Aged About 44 Years, R/o Vill Khetko P.O. Khetko P.S. Bagodar Dist Giridih Jharkhand

15. Teklal Kumar Mahto, S/o Dalchand Mahto, Aged About

37 Years, R/o Barki Sidhawara P.O. & P.S. Chatro Chatti Dist Bokaro Jharkhand.

155

16. Rajesh Kumar, S/o Gujar Ram, Aged About 39 Years, R/o Pokhariya P.O. Beko P.S. Bagodar Dist Giridih Jharkhand.

17. Binod Kumar Choudhary, S/o Bhulan Mahto, Aged About 41 Years, R/o Govindpur Kala P.O. Govindpur Kala P.S. Bishungarh Dist Hazaribagh Jharkhand.

18. Deochand Mahto, S/o Kishun Mahto, Aged About 46 Years, R/o Vill Barahmoriya P.O. Nawada P.S. Bishnugarh Dist Hazaribagh Jharkhand.

19. Manoj Kumar, S/o Devki Vishwakarma, Aged About 37 Years, R/o Vill Jamtara P.O. Dumri P.S. Dumri Dist Giridih Jharkhand.

20. Md Zeyaullah, S/o Md Tahir, Aged About 48 Years, R/o Vill Nawatanr Near Hasni Masjid River Side P.O. Kulgo P.S. Dumri Dist Giridih Jharkhand.

..… Petitioner(s)

Versus

1. The State of Jharkhand Through Chief Secretary, Govt of Jharkhand, Office at Project Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi.

2. The Jharkhand Staff Selection Commission Through the Secretary, Office at Chai Bagan Kali Nagar P.O. & P.S. Namkom Dist Ranchi Jharkhand

3. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office at Chai Bagan Kali Nagar P.O. & P.S. Namkom Dist Ranchi Jharkhand.

..... Respondents

with

W.P.(S) No. 6907 of 2023

------

1. Pradip Kumar, S/o Hiraman Pandit, Aged About 40 Years, R/o Vill Nagwan P.O. Malda P.S. Gawan Dist

156

Giridih.

2. Arvind Kumar, S/o Jay Prakash Gupta, Aged About 46 Years, R/o Vill Byonk P.O. Malda P.S. Gawan Dist Giridih.

3. Prawin Kumar, S/o Late Prabhu Narayan Ram, Aged About 41 Years, R/o Vill Bhandaridih Behind Veterinary Hospital P.O. And P.S. and Dist Giridih.

4. Subhash Kumar, S/o Rajkumar Yadav, Aged About 34 Years, Vill Dumri P.O. Nandudih P.S. Satgawan Dist Koderma.

5. Ashok Kumar Yadav, S/o Govardhan Yadav, Aged About

38 Years, Vill- Hariharpur P.O. Khahuwai P.S. Gawan Dist Giridih.

6. Alok Kumar Sharma, S/o Prasadi Ram, Aged About 41 Years, Vill and P.O. Shankh P.S. Gawan Dist Giridih

7. Manoj Kumar, S/o Jagadish Pandit, Aged About 45 Years, Village Palmarua P.O. Chandauri P.S. Tisri Dist Giridih.

8. Laleshwar Mahto, S/o Nemichand Mahto, Aged About

40 Years, Village Chugnu P.O. Tirla P.S. Mahuatand Dist Bokaro.

9. Ashok Kumar Singh, S/o Ganesh Prasad Singh, Aged About 49 Years, Village and P.O. Gangta Khurd Godda P.O. Godda Dist Godda.

..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Chief Secretary, Govt. of Jharkhand, Office at Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

2. The Principal Secretary School Education and Literacy Department, Govt. of Jharkhand, Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

3. The Principal Secretary Department of Personnel

157

Administrative Reforms and Raj Bhasha, Govt. of Jharkhand, Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

4. The Director Secondary Education, Govt. of Jharkhand, Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi.

5. The Chairman Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. And P.S. Namkum Ranchi

6. The Secretary Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. And P.S. Namkum Ranchi

7. The Examination Controller Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. And P.S. Namkum Ranchi.

..... Respondents

with

W.P.(S) No. 6981 of 2023

------

1. Meenakshi Kumari, D/o Sita Ram Pandey, Aged About

41 Years, C/o K N Pandey, Bishnu Sadan P D Road Barmasiya P.O. & P.S. Deoghar Dist Deoghar Jharkhand

2. Ajay Kumar Singh, S/o Gulab Shankar Singh, Aged About 32 Years, R/o Vill P.O. Bishari P.S. Koraon Dist Prayagraj Uttar Pradesh.

3. Ajay Bahadur Singh, S/o Vidhi Narain Singh, Aged About 33 Years, R/o Vill Pipraon P.O. & P.S. Koraon Dist Prayagraj Uttar Pradesh

4. Amit Anjan, S/o Uday Shankar Jha, Aged About 41 Years, R/o Sushila Sadan Near Durga Bari Belbagan P.O. & P.S. Dist Deoghar Jharkhand

5. Rabindra Ram, S/o Raghureshwar Ram, Aged About 35 Years, R/o Vill Khichariya P.O. & P.S. Tarhasi Dist Palamu

6. Babita Kumari, D/o Bindeshwari Ray, Aged About 34

158

Years, R/o Vill Bhalmanda P.O. Dhangaw P.S. Lesliganj Dist Palamu Jharkhand

7. Ajay Kumar Verma, S/o Devendra Kumar Verma, Aged About 38 Years, R/o Vill P.O. Kosaphara Khurd P.S. Koraon Dist Prayagraj Uttar Pradesh.

8. Ashis Senapati, S/o Ajit Senapati, Aged About 33 Years, R/o Morko Asanboni P.O. & P.S. Gopiballavpur-1 Dist Jhargram, West Bengal

9. Anil Kumar Singh, S/o Basant Lal Singh, Aged About 36 Years, R/o Kosphara Kala P.O. Kosaphara Khurd P.S. Koraon Dist Prayagraj Uttar Pradesh

10. Punam Kumari, D/o Jagdish Ram, Aged About 46 Years, R/o Vill Tandwa P.O. & P.S. Garhwa Dist Garhwa Jharkhand

11. Munni Kumari, D/o Ramnath Singh, Aged About 35 Years, R/o Vill Basaura P.O. & P.S. Lesliganj Dist Palamu Jharkhand

12. Pappu Kumar, S/o Mahendra Prasad, Aged About 37 Years, R/o Vill Harla Jamua P.O. & P.S. Jamua Dist Giridih Jharkhand

13. Raki Mukta, W/o Satish Prasad, Aged About 40 Years, R/o Vill Chainpur P.O. & P.S. Chainpur Dist Palamu

14. Sunita Kumari, D/o Ramnath Ram, Aged About 43 Years, R/o Vill Tandwa P.O. & P.S. Garhwa Dist Garhwa Jharkhand

15. Punam Kumari, D/o Ramnath Prasad, Aged About 36 Years, R/o Vill Tandwa P.O. & P.S. Garhwa Dist Garhwa Jharkhand

16. Jitendra Kumar Paswan, S/o Ramnath Prasad, Aged About 38 Years, R/o Vill Tandwa P.O. & P.S. Garhwa Dist Garhwa Jharkhand

17. Abhay Kumar Singh, S/o Rabindra Narayan Singh,

159

Aged About 38 Years, R/o Vill Dharhara P.O. & P.S. Dharhara Dist Munger Bihar.

18. Amit Kumar, S/o Late Suresh Prasad, Aged About 40 Years, R/o Vill Mangalpur P.O. & P.S. Panki Dist Palamu Jharkhand.

19. Sandeep Prasad, S/o Subhash Prasad, Aged About 35 Years, R/o Vill P.O. Kalyanpur P.S. Garhwa Dist Garhwa Jharkhand

20. Asunta Hembram, S/o Paulus Hembram, Aged About

43 Years, R/o Vill Kharkacia P.O. Barabanjhi P.S. Devdand Dist Godda Jharkhand.

21. Ignatia Ipsita Tirkey, S/o Ignas Tirkey, Aged About 44 Years, R/o Nawin Pinky Ekka Pathal Kudwa Beck Road Near Sonu Store P.O. Lower Bazar P.S. Lower Bazar Dist Ranchi Jharkhand

22. Nirmala Kumari, S/o Hari Chandra Sah, Aged About

38 Years, R/o Vill Bara Biyasi P.O. Hathigarh P.S. Borio Dist Sahibganj Jharkhand. ..… Petitioner(s) Versus

1. The State of Jharkhand Through the Secretary, School Education and Literacy Development Deptt Govt of Jharkhand Telephone Building Dhurwa Ranchi 04 P.O. & P.S. Dhurwa Dist Ranchi.

2. The Director Secondary Education School Education and Literacy Department, Govt. of Jharkhand, Telephone Building Dhurwa Ranchi P.O. & P.S. Dhurwa Dist Ranchi.

3. The Chairman, Jharkhand Staff Selection Commission JSSC, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission JSSC, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi.

160

5. The Examination Controller Jharkhand Staff Selection Commission JSSC, Kalinagar Chaibagan Namkom P.O. & P.S. Namkom Dist Ranchi.

6. The Secretary, Department of Personnel Administrative Reforms and Rajbhasha, Govt. of Jharkhand, Office at Telephone Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi. ..... Respondents

with

W.P.(S) No. 7496 of 2023

….…..

Brajendra Bhushan, S/o Basuki Nath Mistri, Aged About

39 Years, R/o Jai Prakash Nagar Gali No 02 Near Bus Stand P.O. P.S. Dhanbad Dist Dhanbad Jharkhand ..… Petitioner(s)

Versus

1. State Of Jharkhand Through the Chief Secretary Govt of Jharkhand, Having Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. Secretary, Deptt of School Education and Literacy, Govt of Jharkhand, Having Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. Director, Directorate of Secondary Education Deptt of School Education and Literacy, Govt of Jharkhand, Having Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission Through Its Secretary, Office at Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi

5. Controller Of Examination, Jharkhand Staff Selection Commission, Office at Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi. ..... Respondents

with

161

W.P.(S) No. 7498 of 2023 ….…..

1. Pushpa Kumari, S/o Prabhudayal Sahu, Aged About 44 Years, R/o Vill Choreya P.O. Choreya P.S. Chanho Dist Ranchi Jharkhand

2. Poonam Toppo, S/o Francis Toppo, Aged About 37 Years, R/o Tanzim Nagar Hindpiri Lac Factory Road P.O. P.S. Hindpiri Dist Ranchi Jharkhand

3. Pooja Kumari, S/o Hemant Kumar Mishra, Aged About

34 Years, R/o Ashish Bhawan Mihijam Road Near Chanchala Mandir Jamtara P.O. P.S. Dist Jamtara

4. Surendra Prasad Verma, S/o Sitaram Mahto, Aged About 46 Years, R/o Balgo P.O. Khurjio P.S. Birni Dist Giridih Jharkhand

5. Hemlata Kumari, W/o Kamla Kant Mahto, Aged About

37 Years, R/o Vill Echahatu P.O. B Nawadih P.S. Sonahatu (rahe) Dist Ranchi Jharkhand

6. Raj Kumar Sinha, S/o Niro Verma, Aged About 37 Years, R/o Vill Sabalpur Tola Potma P.O. Sabalpur P.S. Suriya Dist Giridih

7. Rupa Mudra, S/o Mahesh Kumar Tiwari, Aged About 35 Years, R/o Vill Bishanpur P.O. Khorimohua P.S. Dhanwar Dist Giridih Jharkhand

8. Manju Kumari, S/o Late Basudev Oraon, Aged About 37 Years, R/o Raja Bangla Lohardaga P.O. P.S. Dist Lohardaga Jharkhand

9. Gopal Krishna Bhai, S/o Pancham Sah, Aged About 37 Years, R/o Sunder More P.O. Sarouni Bazar P.S. Godda Dist Godda

10. Md Shakil Ahmed, S/o Md Anesur Rahman, Aged About 35 Years, R/o Vill Islampur P.O. Bhawanipur P.S. Pakur Dist Pakur

162

11. Arvind Kumar Sah, S/o Sharda Prasad Sah, Aged About 41 Years, R/o Vill Poreyahat P.O. P.S. Poreyahat (purana Bazar Road) Dist Godda

12. Rupa Kumari, W/o Rajesh Thakur, Aged About 33 Years, R/o Vill Danre P.O. Danre P.S. Poraiyahat Dist Godda

13. Ashish Ranjan Brahm, S/o Upendra Brahm, Aged About 32 Years, R/o Jogichak P.O. P.S. Pathargama Dist Godda

14. Puja Kumari Goswami, W/o Shambhu Prasad Goswami, Aged About 33 Years, R/o Vill Tand Balidih P.O. Jainamore P.S. Jaridih Dist Bokaro

15. Malti Kumari, W/o Dewnandan Mahto, Aged About 37 Years, R/o Vill Balrampur P.O. Balrampur P.S. Jaridih Dist Bokaro

16. Baleshwar Mahto, S/o Teklal Mahto, Aged About 35 Years, R/o Vill Badganwa P.O. Sobanrapur P.S. Khukhra Dist Giridih

17. Kavita Kumari, S/o Yashwant Tiwari, Aged About 35 Years, R/o Vill Jasa P.O. Chittvishram P.S. Nagar Untari Dist Garhwa

18. Himrashim Xalxo, S/o Maghya Xalxo, Aged About 40 Years, R/o Vill Baram P.O. Mahilong P.S. Tatisilwai Dist Ranchi

19. Manoj Kumar, S/o Balkrishna Mahto, Aged About 38 Years, R/o Vill Betlangi P.O. Patratu P.S. Chanho Dist Ranchi

20. Shanti Devi, W/o Ramprasad Kumar Yadav, Aged About 33 Years, R/o Vill Jangi P.O. Lawagain P.S. Kuru Dist Lohardaga. ..… Petitioner(s)

Versus

1. State Of Jharkhand Through the Chief Secretary Office

163

at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. Secretary Department of School Education and Literacy, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. Director Directorate of Secondary Education Department of School Education and Literacy, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission Through Its Secretary, Office at Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi

5. Controller Of Examination Jharkhand Staff Selection Commission, Office at Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 422 of 2024

….…..

1. Nandlal Mahato, S/o Guruwa Mahato, Aged About 34 Years, R/o Panchayat Aruwan Vill Mangudih P.O. Aruwan P.S. Kuchai Dist Seraikela Kharsawan

2. Jay Raj Das, S/o Ambika Charan Das, Aged About 45 Years, R/o Hansahuri Ward No 01 P.O. P.S. Seraikela Dist Seraikela Kharsawan

3. Bijay Kumar, S/o Jugal Kishor Mahapatra, Aged About

46 Years, R/o Panchayat Sini Bazar P.O. Sini P.S. Seraikela And Dist Seraikela Kharsawan.

4. Swarup Kumar Das, S/o Shishir Das, Aged About 31 Years, R/o 89 High School Road Vill Kumharsai P.O. Kumharsai P.S. Kharsawan And Dist Seraikela Kharsawan ..… Petitioner(s)

Versus

164

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand Project Bhawan P.O. P.S. Dhurwa Dist Ranchi Jharkhand

2. The Principal Secretary School Education And Literacy Deptt, Govt Of Jharkhand Project Bhawan P.O. P.S. Dhurwa Dist Ranchi Jharkhand

3. The Director Secondary Education Directorate Of Secondary Education School Education And Literacy, Deptt Govt Of Jharkhand Project Bhawan P.O. P.S. Dhurwa Dist Ranchi Jharkhand

4. The Principal Secretary Personnel Administrative Reforms And Rajbhasa Deptt, Govt Of Jharkhand Project Bhawan P.O. P.S. Dhurwa Dist Ranchi Jharkhand

5. The Jharkhand Staff Selection Commissioner Through Its Secretary, Office At Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi

6. The Chairman Jharkhand Staff Selection Commission, Office At Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi

7. The Examination Controller Jharkhand Staff Selection Commission, Office At Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi .... Respondents

with

W.P.(S) No. 462 of 2024

….…..

Rahul Kumar, S/o Sushil Kumar, Aged About 33 Years, R/o Harvanshpur Sarwan P.O. P.S. Ushmanchak Dist Patna Bihar. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through Its Secretary/ Principal Secretary School Education And Literacy Department Office At Mdi Building Dhurwa P.O. P.S.

165

Dhurwa Dist Ranchi Jharkhand

2. The Director School Education And Literacy Deptt, Office At Mdi Building Dhurwa P.O. & P.S. Dhurwa Dist Ranchi Jharkhand

3. The Jharkhand Staff Selection Commission Through Its Secretary, Office At Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi Jharkhand.

..... Respondents

with

W.P.(S) No. 603 of 2024

….…..

1. Pradeep Kumar, S/o Chhedilal Gupta, Aged About 47 Years, R/o Vill And P.O. Kuruwa P.S. Karmatar Dist Jamtara

2. Md Aftab Khan, S/o Md Jamil Khan, Aged About 41 Years, R/o Vill And P.O. Karanjo P.S. Margomunda Dist Deoghar

3. Md Sultan, S/o Md Sageer, Aged About 35 Years, R/o Vill Fukbandi P.O. Kuruwa P.S. Karmatar Dist Jamtara

4. Md Mahfuz Alam, S/o Md Salim Ansari, Aged About 43 Years, R/o Vill Kuruwa P.O. Kuruwa P.S. Karmatar Dist Jamtara

5. Md Ashraf Anwar, S/o Abdul Wahab, Aged About 35 Years, R/o Vill Fukbandi P.O. Kuruwa P.S. Karmatar Dist Jamtara

6. Md Ekramuddin, S/o Abdul Hakim, Aged About 48 Years, R/o Vill Muulipahari P.O. Karanjo P.S. Margomunda Dist Deoghar

7. Md Aslam, S/o Md Riyasat, Aged About 34 Years, R/o Vill Kuruwa P.O. Kuruwa P.S. Karmatar Dist Jamtara

8. Md Iftekhar Alam, S/o Abdul Rashid, Aged About 36 Years, R/o Vill Ngadori, P.O. Baskupi P.S. Karo Dist

166

Deoghar.

9. Sarfaraz Ahamd, S/o Md Reyasat, Aged About 34 Years, R/o Vill Kuruwa P.O. Kuruwa P.S. Karmatar Dist Jamtara

10. Md Mukhtar Ansari, S/o Md Muslim Ansari, Aged About 42 Years, R/o Vill Jagdishpur P.O. Gokula P.S. Narayanpur Dist Jamtara

11. Hiralal Mandal, S/o Hari Mandal, Aged About 42 Years, R/o Vill Bejutanr, P.O. And P.S. Margomunda Dist Deoghar

12. Sudhir Kumar, S/o Harihar Mandal, Aged About 41 Years, R/o Vill Ekdwara P.O. And P.S. Margomunda Dist Deoghar

13. Md Tanwir Alam, S/o Md Rafique Ansari, Aged About

35 Years, R/o Block Road, Jamtara P.O. And P.S. Jamtara Dist Jamtara

14. Tabassum Naz, W/o Md Islam Mian, Aged About 42 Years, R/o Vill And P.O. Mejhia P.S. And Dist Jamtara

15. Abdur Rauf, S/o Md Jarjis, Aged About 36 Years, R/o Vill And P.O. Kadma P.S. Kathikund Dist Dumka ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand, Office At Project Building, P.O. And P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Department, Govt Of Jharkhand At Project Building P.O. And P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Department Of Personnel, Administrative Reforms And Raj Bhasha, Govt Of Jharkhand Office At Project Building P.O. And P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand,

167

Office At Project Building P.O. And P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Office At Kalinagar Chai Bagan, P.O. And P.S. Namkom Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Office At Kalinagar Chai Bagan P.O. And P.S. Namkom Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. And P.S. Namkom Dist Ranchi ..... Respondents

with

W.P.(S) No. 727 of 2024

….…..

Bikram Kumar, S/o Umesh Kumar Bajpayee, Aged About

37 Years, R/o Purnadih P.O. Bhojpur P.S. Devipur And Dist Deoghar. ..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Chief Secretary Govt of Jharkhand Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary School Education and Literacy Deptt, Govt of Jharkhand Project Bhawan P.O. P.S. Dhurwa Dist Ranchi.

3. The Director Secondary Education Directorate of Secondary School Education and Literacy Deptt, Govt Of Jharkhand Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

4. The Principal Secretary Personnel Administrative Reforms And Rajbhasa Deptt, Govt Of Jharkhand Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

5. The Jharkhand Staff Selection Commission Through Its Secretary, Office At Kali Nagar Chai Bagan P.O. P.S.

168

Namkum Dist And Dist Ranchi

6. The Chairman Jharkhand Staff Selection Commission, Office At Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi

7. The Examination Controller Jharkhand Staff Selection Commission, Office At Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 736 of 2024

….…..

1. Rekha Kumari, D/o Gopal Chandra Mahto, Aged About

45 Years, R/o Sector 4/g Qtr No 3248 Bokaro Steel City P.O. P.S. Sector 4 Bokaro Steel City Dist Bokaro Jharkhand

2. Rajkumar Prasad, S/o Ghanshyam Saw, Aged About 38 Years, R/o Vill Baridari P.O. Tirla P.S. Mahuwatand Dist Bokaro Jharkhand

3. Balram Mahto, S/o Rajkishore Mahto, Aged About 38 Years, R/o Vill Adardih P.O. Ichadih P.S. Tiruldih Dist Saraikela Kharsawan Jharkhand.

4. Akram Shamshi, S/o Shaukat Ali, Aged About 45 Years, R/o Vill Kunda P.O. Tirla P.S. Jageshwar Bihar Dist Bokaro Jharkhand.

5. Md Jamal Ahmad, S/o Shouket Ali, Aged About 42 Years, Vill Khirgaon Ansari Road P.O. Hazaribag P.S. Sadar Bada Bazar Dist Hazaribag Jharkhand.

6. Subodh Kumar Pandey, S/o Ram Lakhan Pandey, Aged About 44 Years, R/o Mangura P.O. Kariyatpur P.S. Ichak Dist Hazaribag Jharkhand.

7. Rajendra Prasad Rana, S/o Deo Narayan, Aged About

46 Years, R/o Chandwar P.S. Muffasil Hazaribag Dist Hazaribag Jharkhand. ..… Petitioner(s)

169

Versus

1. The State of Jharkhand Through The Chief Secretary Govt Of Jharkhand Office At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary School Education And Literacy Deptt, Govt Of Jharkhand Project Building Dhurwa P.O. P.S. Dhurwa Distr Ranchi

3. The Principal Secretary Deptt Of Personnel Administrative Reforms And Raj Bhasha, Govt Of Jharkhand Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

4. The Director Secondary Education, Govt Of Jharkhand Project Building Dhurwa P.O. P.S. Dhurwa Distr Ranchi

5. The Chairman Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. P.S. Namkum Dist Ranchi

6. The Secretary Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. P.S. Namkum Dist Ranchi

7. The Examination Controller Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 741 of 2024

….…..

1. Tara Kumari, D/o Rajkumar Singh, Aged About 38 Years, R/o Vill Hosir P.O. Chungru P.S. Barwadih Dist Latehar Jharkhand

2. Rahul Kumar Tiwari, S/o Deoraj Tiwari, Aged About 34 Years, R/o Village Bari Gawan Post Nawagaraha P.S. Bishrampur Dist Palamu Jharkhand

3. Urmila Kumari, D/o Jagdish Singh, Aged About 37 Years, R/o Village Gari P.O. Kerh P.S. Chhipadohar Dist Latehar Jharkhand

170

4. Kuldeep Singh, S/o Late Pragash Singh, Aged About 50 Years, R/o Villager Gari P.O. Kerh P.S. Chhipadohar Dist Latehar Jharkhand

5. Susanna Hansda, D/o Nathanieal Hansda, Aged About

38 Years, R/o Village Suranga P.O. Kelabari P.S. Ranga Dist Sahibganj Jharkhand

6. Rakesh Kumar Singh, S/o Surendra Singh, Aged About

43 Years, R/o Village Baniyabandh P.O. Joldiha P.S. BN Jori Dist Chatra Jharkhand.

7. Anil Kumar, S/o Bihari Choudhary, Aged About 31 Years, R/o Village Chhapardaga Post Bhikhahi P.S. Danda Dist Garhwa Jharkhand

8. Vikash Yadav, S/o Nand Kishor Yadav, Aged About 33 Years, R/o Village And P.O. Ker P.S. Chhipadohar Dist Latehar Jharkhand

9. Avinash Kumar Thakur, S/o Ramsurat Thakur, Aged About 32 Years, R/o Village Karua Kala P.O. Dumaria P.S. Garhwa Dist Garhwa Jharkhand.

10. Nawneet Kumar Thakur, S/o Basant Thakur, Aged About 32 Years, R/o Village Karua Kala P.O. Dumaria P.S. Garhwa Dist Garhwa Jharkhand.

11. Durga Prasad Yadav, S/o Raghunath Prasad Yadav, Aged About 48 Years, R/o Village Dabra P.O. Dabra P.S. Lesliganj Dist Palamu Jharkhand

12. Sandhya Kumari, Aged About 46 Years, R/o Shibalick Appartment Flat No 201 Gouri Shankar Nagar Municipality Ranchi Halka III P.O. And P.S. Doranda Dist Ranchi Jharkhand

13. Pankaj Kumar Saw, S/o Baijnath Prasad Saw, Aged About 37 Years, R/o Village Madhadih Khothiyara Bar P.O. Domchach P.S. Koderma Dist Koderma Jharkhand

14. Shweta Kumari, D/o Ramnath Prasad, Aged About 31

171

Years, R/o At House No 205-3 Tandwa Ward No 20 P.O. And P.S. Garhwa Dist Garhwa Jharkhand

15. Santosh Kumar Pandey, S/o Parmanand Pandey, Aged About 34 Years, R/o Village Lochanpur P.O. And P.S. Koderma Dist Koderma Jharkhand

16. Manoj Kumar, S/o Premchand Prasad, Aged About 42 Years, R/o Village Turimunda P.O. Ranpura P.S. Chiniya Dist Garhwa Jharkhand

17. Govind Prajapati, S/o Ramdeo Prajapati, Aged About

40 Years, R/o Village Diwan Khana Mohalla Chatra P.O. And P.S. Chatra Dist Chatra Jharkhand

18. Rita Kumari, S/o Alakh Dev Ram, Aged About 38 Years, R/o Village Bara P.O. And P.S. Nadiha Bazar Dist Palamu Jharkhand. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary School Education And Literacy Development Department, Govt. of Jharkhand, Telephone Building, Dhurwa, Ranchi-04, PO+PS Dhurwa, District Ranchi

2. The Director, Secondary Education School Education And Literacy Department, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 4 P.O. And P.S. Dhurwa Dist Ranchi

3. The Chairman Jharkhand Staff Selection Commission JSSC Ranchi, Kalinnagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi Jharkhand

4. The Secretary Jharkhand Staff Selection Commission JSSC Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission JSSC, Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi Jharkhand

172

6. The Secretary, Department Of Personnel Administrative Reforms And Rajbhasha Govt Of Jharkhand, Office At Telephone Building Dhurwa Ranchi 4 P.O. And P.S. Dhurwa Dist Ranchi Jharkhand. ..... Respondents

with

W.P.(S) No. 1256 of 2024

….…..

1. Khushbu Kumari, D/o Suryadeo Pandey, Aged About 40 Years, R/o Vill Jonr P.O. Singrakhurd P.O. Sadar Daltonganj Dist Palamu Jharkhand.

2. Sampurna Nand Pandey, S/o Late Bhagwan Chandra Pandey, Aged About 42 Years, R/o Vill Bansdih P.O. Mahugawan P.S. Chainpur Dist Palamu Jharkhand.

3. Bhoopendra Kumar Yadav, S/o Shyam Sundra Yadav, Aged About 40 Years, R/o Vill Putur P.O. Katharkalan P.S. Dhurki Dist Garhwa Jharkhand.

4. Sanjay Kumar Mehta, S/o Ram Bhajan Mahto, Aged About 49 Years, R/o Vill Beside P.O. Gayatri Nagar Sundna P.S. Medinagar Dist Palamu Jharkhand.

5. Dilip Kumar Pandey, S/o Ganesh Dutt Pandey, Aged About 45 Years, R/o Bandua P.O. Shahpur P.S. Chainpur Dist Palamu Jharkhand.

6. Rakesh Kumar Shukla, S/o Umesh Shukla, Aged About

38 Years, R/o Near Middle School Singra Khurd P.O. Singra Khurd P.S. Daltonganj Dist Palamu Jharkhand

7. Mukesh Kumar Pandey, S/o Dinesh Kumar Pandey, Aged About 37 Years, R/o Vill Fulwar P.O. Pradhankhanta P.S. Katrashgarh Dist Dhanbad Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Development Department Govt Of

173

Jharkhand Telephone Building Dhurwa Ranchi 04 P.O. P.S. Dhurwa Dist Ranchi

2. The Director Secondary Education School Education And Literacy Deptt, Govt Of Jharkhand Telephone Building Dhurwa Ranchi P.O. P.S. Dhurwa Dist Ranchi

3. The Chairman Jharkhand Staff Selection Commission JSSC, Ranchi Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

4. The Secretary Jharkhand Staff Selection Commission JSSC, Ranchi Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

5. The Examination Controller Jharkhand Staff Selection Commission JSSC, Ranchi Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

6. The Secretary Deptt Of Personnel Administrative Reforms And Rajbhasha, Govt Of Jharkhand Office At Telephone Building Dhurwa Ranchi 4 P.O. P.S. Dhurwa Dist Ranchi Jharkhand. ..... Respondents

with

W.P.(S) No. 1555 of 2024

….…..

Reeta Surin, W/o Sri Keshwar Munda, Aged About 53 Years, R/o Vill Adalhatu P.O. Ranchi University P.S. Bariatu Dist Ranchi. ..… Petitioner(s) Versus

1. The State Of Jharkhand

2. The Secretary, Personnel Administrative Reforms And Rajbhasha Deptt, Govt Of Jharkhand, Project Bhawan Dhurwa Ranchi P.O. P.S. Dhurwa Dist Ranchi.

3. The Secretary, School Education And Literacy Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi P.O. P.S. Dhurwa Dist Ranchi.

174

4. The Director, Secondary Education School Education And Literacy Deptt Govt Of Jharkhand, Telephone Building Dhurwa Ranchi P.O. P.S. Dhurwa Dist Ranchi.

5. The Chairman, Jharkhand Staff Selection Commission Ranchi, At Kali Nagar Chay Bagan Namkum P.O. P.S. Namkum Dist Ranchi.

6. The Secretary, Jharkhand Staff Selection Commission Ranchi, At Kali Nagar Chay Bagan Namkum P.O. P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 1638 of 2024

….…..

Khushboo Praween, S/o Md Sanowar, Aged About 32 Years, R/o Vill Lukhaiya P.O. Uttasara P.S. Peterbar Dist Bokaro ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand, Office At Project Building P.O. P.S. Dhurwa Dist Ranchi.

3. Director, Secondary Education School Education And Literacy Deptt, Govt Of Jharkhand, Office At Project Building P.O. P.S. Dhurwa Dist Ranchi.

4. The Chairman, Jharkhand Staff Selection Commission, P.O. P.S. Namkum Dist Ranchi.

5. The Secretary, Jharkhand Staff Selection Commission, P.O. P.S. Namkum Dist Ranchi.

6. The Joint Secretary, Jharkhand Staff Selection Commission, P.O. P.S. Namkum Dist Ranchi.

7. The Controller Of Examination, Jharkhand Staff Selection Commission, P.O. P.S. Namkum Dist Ranchi ..... Respondents

175

with W.P.(S) No. 1877 of 2024 ….…..

Jubeda Khatun, W/o Md Shafique, Aged About 38 Years, R/o Masjid Gali Dudhani P.O. P.S. And Dist Dumka State Jharkhand. .… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Secretary, School Education And Literacy And Literacy Development Deptt, Govt Of Jharkhand Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jhakrhand

3. The Director, School Education And Literacy Development Dpett, Govt Of Jharkhand Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi Jharkhand

4. The Chairman, Jharkhand Staf Selection Commission JSSC, Ranchi Kalinagar Chaibagan Namkum P.O. P.S. Namkum Dist Ranchi Jharkhand

5. The Examination Controller, Staff Selection Commission JSSC, Ranchi Kalinagar Chaibagan Namkum P.O. P.S. Namkum Dist Ranchi Jharkhand

6. The Secretary, Deptt Of Personnel Administrative Reforms And Rajbhasha, Govt Of Jharkhand Dhurwa P.O. P.S. Jagarnathpur Dist Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 1915 of 2024

….…..

1. Sikandar Kumar, S/o Banshidhar Yadav, Aged About 36 Years, R/o Vill P.O. Kisutand P.S. Tisri Dist Giridih Jharkhand

2. Durga Choudhary, S/o Ramdeo Choudhary, Aged About

39 Years, R/o Vill Markhogundi P.O. Buri Kura P.S.

176

Taratand Dist Giridih

3. Ajay Kumar Singh, S/o Ashok Kumar Singh, Aged About

40 Years, R/o Vill Samogara P.O. Pindra P.S. Phoolpur Dist Varanasi

4. Dashrath Kumar Yadav, S/o Mathura Yadav, Aged About 34 Years, Vill Berogain P.O. Makatpur P.S. Jainanagar Dist Koderma

5. Kumar Deepak, S/o Lilo Prasad Yadav, Aged About 36 Years, R/o Mohalla Baba Path Hurhuru P.O. Hazaribag P.S. Sadar Dist Hazaribag

6. Sabita Kumari, D/o Jugal Saw, Aged About 35 Years, R/o Vill And P.O. Naitand P.S. Jainagar Dist Koderma

7. Sunil Kumar Saw, S/o Deepak Saw, Aged About 36 Years, Vill Sakhiya P.O. Oriya P.S. Muffasil Hazaribagh Dist Hazaribagh

8. Virendra Deo, S/o Kapildeo Prasad, Aged About 44 Years, Vill Khapiya P.O. Edla P.S. Simaria Dist Chatra

9. Kumari Manorma Deo, W/o Binod Kumar Saw, Aged About 49 Years, Vill Jagannathpur P.O. Mirjaganj P.S. Jamua Dist Giridih

10. Abhishek Kumar Pathak, S/o Jagannath Narayan Pathak, Aged About 29 Years, Vill Bajobar P.O. Nawadih Damoul P.S. Pathalgada Dist Chatra

11. Nishu Kumar, S/o Kamleshwari Prasad Sah, Aged About 38 Years, R/o Rajendra Nagar P.O. And P.S. And Dist Godda

12. Suresh Prasad Yadav, S/o Churo Mahto, Aged About

35 Years, R/o Vill And P.O. Kisutand P.S. Tisri Dist Giridih

13. Rojina Khatun, W/o Salim Reja, Aged About 40 Years, Vill Kistopur(Islampur) P.O. Islampur P.S. Barharwa Dist Sahebganj

14. Preety Rani, S/o Sushil Kumar Singh, Aged About 38

177

Years, R/o Vill And P.O. Rewali P.S. Katkamdag Dist Hazaribag

15. Ganga Kumar Sahu, S/o Ajit Kumar Sahu, Aged About

39 Years, R/o Vill Bhadawli P.O. And P.S. Sisai Dist Gumla

16. Sarita Kumari, D/o Late Vishnu Dayal Prasad, Aged About 45 Years, R/o Arsanday P.O. And P.S. Kanke Dist Ranchi

17. Sujindra Kumar Verma, S/o Ramdeo Prasad Verma, Aged About 40 Years, R/o Vill Kakmari P.O. Malda P.S. Gawan Dist Giridih

18. Jay Gopal Gupta, S/o Sri Lal Sahu, Aged About 41 Years, R/o Vill Nimadih P.O. Kahuwai P.S. Gawan Dist Giridih

19. Sushil Prajapati, S/o Dashrath Prajapati, Aged About

39 Years, R/o Vill Nimiya P.O. And P.S. Chainpur Dist Palamu

20. Vivekanand, S/o Vijay Kumar Sharma, Aged About 41 Years, R/o Mohalla New Area, Hamidganj Ward No 1 P.O. Daltonganj P.S. Medni Nagar Dist Palamu

21. Bula Dubey, D/o Mihir Kumar Dubey, Aged About 50 Years, R/o New Town Jamtara P.O. Jamtara P.S. New Town Dist Jamtara

22. Binay Kumar, S/o Gajadhar Prasad, Aged About 39 Years, R/o Vill And P.O. Khutta P.S. Satgawan Dist Koderma

23. Sarita Kumari, D/o Aghnu Mahto, Aged About 36 Years, R/o Vill Sukurhuttu (kadma Tangra) P.O. And P.S. Kanke Dist Ranchi

24. Kavita Kumari, D/o Khirodhar Prasad, Aged About 40 Years, R/o Vill Nagwan P.O. Malda P.S. Gawan Dist Giridih

25. Babita Kumari, D/o Satyanarayan Prasad, Aged About

40 Years, R/o Vill Barmasiya P.O. Karma P.S. Mandu Dist

178

Ramgarh

26. Anand Kumar Mahato, S/o Nemdhari Mahto, Aged About 34 Years, R/o Vill Dudhmatia P.O. Barkipunnu P.S. Mahuatand Dist Bokaro

27. Pratima Kumari, D/o Mihir Kumar Mahto, Aged About

36 Years, R/o Vill Dugdha Coal Washery P.O. And P.S. Dugdha Dist Bokaro

28. Punam Kumari, D/o Satendra Prasad Sidhki, Aged About 34 Years, R/o Vill And P.O. And P.S. Pratappur Dist Chatra

29. Anil Kumar Saw, S/o Manendra Saw, Aged About 36 Years, R/o Vill Chitardih P.O. Khorimahua P.S. Dhanwar Dist Giridih

30. Pankaj Kumar, S/o Kauleshwar Sahu, Aged About 36 Years, R/o Vill Nichali Chittardih P.O. Khorimahua P.S. Dhanwar Dist Giridih

31. Meena Kumari, D/o Damru Lal Mahto, Aged About 36 Years, R/o Tetari Tola P.O. And P.S. Namkum Dist Ranchi

32. Amina Khatoon, D/o Md Monazirul Islam, Aged About

42 Years, R/o Ekta Nagar Itki P.O. Itki P.S. Ranchi Dist Ranchi

33. Ritesh Kumar, S/o Ashok Saw, Aged About 37 Years, R/o Vill P.O. Marchoi P.S. Satgawan Dist Koderma

34. Indu Kumari Mahto, D/o Bimal Mahto, Aged About 38 Years, R/o Mohalla Check Post Near Block Lohardaga P.O. And P.S. And Dist Lohardaga

35. Ramlakhan Yadav, S/o Pokhan Yadav, Aged About 50 Years, R/o Vill Padriya P.O. Palaunjiya P.S. Birni Dist Giridih

36. Vinay Kumar Mahatha, S/o Sitaram Mahatha, Aged About 38 Years, R/o Vill Tiyara P.O. Dudhigazar P.S. Chas Mu Dist Bokaro. ..… Petitioner(s)

179

Versus

1. The State of Jharkhand Through The Chief Secretary Govt Of Jharkhand, Having Office At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Department, Govt Of Jharkhand Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Department Of Personnel, Administrative Reforms And Raj Bhasha, Govt Of Jharkhand Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection, At Kalinagar Chai Bagan P.O. And P.S. Namkum Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. And P.S. Namkum Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. And P.S. Namkum Ranchi. ..... Respondents

with

W.P.(S) No. 2003 of 2024

….…..

Kumari Priyanka, W/o Ravi Ranjan, Aged About 37 Years, R/o Sakrugarh P.O. And P.S. And Dist Sahibganj Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through Secretary, School Education And Literacy Department, Govt Of Jharkhand Project Building P.O. And P.S. Dhurwa Dist Ranchi Jharkhand

180

2. The Secretary, Department Of Personnel Administrative Reforms And Rajbhasha, Govt Of Jharkhand, Office At Project Building P.O. And P.S. Dhurwa Dist Ranchi Jharkhand

3. The Director Secondary Education Govt Of Jharkhand, Office At Project Building P.O. And P.S. Dhurwa Dist Ranchi Jharkhand

4. Jharkhand Staff Selection Commission Through Its Chairman, Office At Kali Nagar Chai Bagan Namkum P.O. And P.S. Namkum Dist Ranchi Jharkhand

5. The Secretary, Jharkhand Staff Selection Commission, Office At Kali Nagar Chai Bagan Namkum P.O. And P.S. Namkum Dist Ranchi Jharkhand

6. The Controller Of Examination, Jharkhand Staff Selection Commission, Office At Kali Nagar Chai Bagan Namkum P.O. And P.S. Namkum Dist Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 2017 of 2024

….…..

1. Akhlaque Ahmad, S/o Shaikh Atiqur Rahman, Aged About 36 Years, R/o Chutru P.O. Bandu P.S. Ranka Dist Garhwa Jharkhand

2. Binay Kumar Singh, S/o Ram Bhujhawan Singh, Aged About 40 Years, R/o Vill Bharatpur P.O. Gurha P.S. Tarhasi Dist Palamu Jharkhand

3. Rakesh Kumar, S/o Shyam Sunder Prasad Soni, Aged About 44 Years, R/o Garhwa P.O. P.S. Garhwa Dist Garhwa Jharkhand

4. Krishna Prajapati, S/o Lakshman Prajapati, Aged About

43 Years, R/o Ramgarh P.O.+P.S. Chhattarpur Dist Palamu Jharkhand

181

5. Milan Prajapati, S/o Magan Prajapati, Aged About 44 Years, R/o Nai Basti Khudgada P.O. Birsa P.S. Gomia Dist Bokaro Jharkhand

6. Ashish Kumar Rana, S/o Birju Rana, Aged About 36 Years, R/o Vill Jharpo P.O. Jharpo P.S. Tatijhariya Dist Hazaribagh Jharkhand

7. Sunil Kumar, S/o Rajendra Dangi, Aged About 33 Years, R/o Barwadih P.O. Pathalgada P.S. Pathalgada Dist Chatra Jharkhand

8. Sanjay Kumar Sah @ Sanjay Kr Sah, S/o Sharmanand Shaw, Aged About 43 Years, R/o Sal Gajhuri Demkasai P.O. Tatanagar P.S. Parsudih Dist Purbi Singhbhum Jharkhand

9. Raju Kumar Thakur, S/o Ramkishun Thakur, Aged About 43 Years, R/o Dandai P.O. Dandai P.S. Dandai Dist Garhwa Jharkhand

10. Kumari Seema, W/o Jagannath Mahto, Aged About 40 Years, R/o Qr No. 1221 Sector 12/E P.O. Bokaro Steel City P.S. Bokaro Dist Bokaro Jharkhand

11. Suman Kumar, S/o Narayan Dangi, Aged About 36 Years, R/o Lemoia P.O. Chatra P.S. Chatra Dist Chatra Jharkhand

12. Radha Kant Yadav, S/o Ramnath Prasad Yadav, Aged About 35 Years, R/o Sahdna P.O. Garhwa P.S. Garhwa Dist Garhwa Jharkhand

13. Sangeeta Devi, W/o Dineshwar Prajapati, Aged About

37 Years, R/o Tulbul P.O. Hardiyamo P.S. Gomia Dist Bokaro Jharkhand

14. Pammi Jaiswal, D/o Kishor Kumar Mangalam, Aged About 30 Years, R/o Bhawnathpur P.O. Bhawnathpur P.S. Bhawnathpur Dist Garhwa Jharkhand

15. Punam Kumari, W/o Santosh Kumar, Aged About 33

182

Years, R/o Dumar P.O. Bedam P.S. Tatijhria Dist Hazaribag

16. Adil Ansari, S/o Kutubuddin Ansari, Aged About 33 Years, R/o Jhalua P.O. Kalyanpur P.S. Garhwa Dist Garhwa

17. Deepesh Babu, S/o Rajendra Prasad Singh, Aged About 39 Years, R/o Krishnapuri Lane No 4 , Korrah P.O. Korrah P.S. Sadar Dist Hazaribag Jharkhand

18. Vikash Kumar Tiwari, S/o Gajendra Tiwari, Aged About

32 Years, R/o Harinamar P.O. Harinamar P.S. Chainpur Dist Palamu

19. Shashi Kant Prasad, S/o Ramchandra Prasad, Aged About 45 Years, R/o Haliwanta Kalan P.O. Haliwanta Kalan P.S. Nagar Untari Dist Garhwa

20. Jyoti Kumari, D/o Puni Chand Modi, Aged About 35 Years, R/o Tilona P.O. Mohanpur P.S. Mohanpur Dist Deoghar

21. Chanchala Kumari, W/o Pravir Kumar Mandal, Aged About 35 Years, R/o House No 65, Near Durga Mandir Ghormara P.O. Ghormara P.S. Ghormara Dist Deoghar Jharkhand

22. Raj Kumar Mahto, S/o Chhatradhari Mahto, Aged About 37 Years, R/o Chutte P.O. Chutte P.S. Chutte Dist Bokaro

23. Sumit Kumar Ram, S/o Tulsi Ram, Aged About 37 Years, R/o Pachamo P.O. Sang Bar P.S. Lesliganj Dist Palamu

24. Seema Kumari, W/o Sunil Kumar, Aged About 37 Years, R/o Karra Jone P.O. Karra P.S. Karra Dist Khunti Jharkhand

25. Pradip Kumar, S/o Narsingh Prasad, Aged About 44 Years, R/o Daltonganj P.O. Daltonganj P.S. Daltonganj

183

Dist Palamu

26. Kalyani Kumari, S/o Laxman Prasad, Aged About 31 Years, R/o Jara P.O. Atka P.S. Bagodar Dist Giridih Jharkhand

27. Praveen Kumar, S/o Sadanand Mahto, Aged About 45 Years, R/o Gangjori P.O. Gangjori P.S. Jaridih Dist Bokaro Jharkhand

28. Narayan Prajapati, S/o Amrit Prajapati, Aged About 45 Years, R/o Dumar P.O. Bedam P.S. Tatijharia Dist Hazaribag

29. Sulochana Mahato, W/o Srishtidhar Mahato, Aged About 45 Years, R/o Solagidih P.O. Chas P.S. Chas Dist Bokaro

30. Yogendra Mahto, S/o Birendra Mahto, Aged About 43 Years, R/o Chhatarborwa P.O. Putkadih P.S. Ulgada Dist Bokaro

31. Ashok Kumar Yadav, S/o Suresh Yadav, Aged About

32 Years, R/o Dadra Pokhrani P.O. Dangwar P.S. Hussainabad Dist Palamu Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Deptt, Govt Of Jharkhand, Having Its Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary, General Administration and Raj Bhasha Deptt, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhurwa

184

P.S. Jagarnnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection , Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

..... Respondents

with

W.P.(S) No. 2034 of 2024

….…..

1. Jayanti Hansda, D/o Motilal Hansda, Aged About 36 Years, R/o Vill Pandiyasai P.O. Kowali P.S. Kowali Dist East Singhbhum

2. Rohini Kumari, D/o Late Birsa Oranw, Aged About 36 Years, Vill + P.O. Murma P.S. Mandar Dist Ranchi Jharkhand

3. Rashmi Soreng, D/o Marcel Soreng, Aged About 38 Years, Vill Kairyabada P.O. Jokbahar P.S. Simdega Dist Simdega Jharkhand 835223

4. Laxmi Bando, C/o Saheba Bando, Aged About 42 Years, R/o Vill Bara Ghaghra P.O. + P.S. Doranda Dist Ranchi Jharkhand 834002

5. Dinesh Oraon, S/o Late Jatta Oraon, Aged About 34 Years, R/o Vill Semar Toli P.O. Parsa P.S. Raidih Dist Gumla Jharkhand 835207

6. Naquib Ahmad, S/o Ghulam Murshalin, Aged About 41 Years, R/o Vill P.O. Baragain P.S. Sadar Dist Ranchi Jharkhand 834009

185

7. Roqaiya Rahman, W/o Wakil Ahmad, Aged About 31 Years, R/o Vill + P.O. Baragain P.S. Sadar Dist Ranchi Jharkhand

8. Sajjad Tarique, S/o Hifzur Rahman, Aged About 34 Years, R/o Vill Baragain P.O. Lem Baragain P.S. Sadar Dist Ranchi Jharkhand

9. Sanjeev Kumar Ranjan, S/o Pralay Mandal, Aged About

38 Years, R/o Vill Ramnagar P.O. Kauribahiyar P.S. Godda Dist Godda Jharkhand

10. Santosh Kumar, S/o Kartik Ravidas, Aged About 40 Years, Vill Nichitpur P.O. Khario P.S. Barora Dist Dhanbad Jharkhand

11. Padmini Pradhan, D/o Pramath Pradhan, Aged About

39 Years, R/o Vill P.O. Kotgarh P.S. Jeteye Dist West Singhbhum Jharkhand

12. Parmanand Verma, S/o Rohan Mahto, Aged About 33 Years, R/o Vill Khotdiha P.O. Doranda P.S. Dhanwar Dist Giridih Jharkhand

13. Ramanuj Mishra, S/o Shambhu Sharan Mishra, Aged About 36 Years, R/o Vill Telodih P.O. Doranda P.S. Rajdhanwar Dist Giridih Jharkhand

14. Kavita Sinha, W/o Pawan Kumar Ambastha, Aged About 44 Years, R/o Mohalla Near St Xaviers School Garden Gali Bhawan Toli Po+ P.S. Giridih Dist Giridih Jharkhand

15. Aradhana Kumar, W/o Avinash Kumar, Aged About 45 Years, R/o Mohalla New Colony Jatrahibagh P.O. P.S. Chatra Dist Chatra Jharkhand

16. Laxmi Kumari, W/o Ganesh Mahto, Aged About 37 Years, R/o Bokaro Steel City Sector 9 , P.S. Chas Dist Bokaro Jharkhand

17. Md Imtiyaz, S/o Mohammad Kamaluddin, Aged About

186

35 Years, R/o New Baldev Sahay Lane, Church Road P.O. Ranchi P.S. Lower Bazar Dsit Ranchi Jharkhand

18. Dharambir Kumar Lal, S/o Madanmohan Lal, Aged About 34 Years, R/o Vill Koinjara P.O. Patia P.S. Gumla Dist Gumla Jharkhand

19. Md Naiyar Azam, S/o Razzaque Ansari, Aged About 46 Years, R/o Vill Maina Chak P.O. Kaswa Dudhani Chak P.S. Meharma Dist Godda Jharkhand

20. Devlal Kumar, S/o Ruplal Mahto, Aged About 37 Years, R/o Vill Kodwe P.O. Garrikalan P.S. Keredari Dist Hazaribag Jharkhand

21. Md Shamim Akhtar, S/o Alimuddin Ansari, Aged About

41 Years, R/o Ward No 12, Mohammadabad P.O. Japla P.S. Hussainabad Dist Palamu Jharkhand.

22. Sanat Kumar Ghosh, S/o Bharat Ch Ghosh, Aged About 45 Years, R/o Vill Dhasunia P.O. Bagdohari P.S. Lokepur Dist Birbhum West Bengal 731125

23. Md Imran Perwez Alam, S/o Md Usman Ghani, Aged About 38 Years, R/o Vill+ P.O. Bhanjpur P.S. Mahgama Dist Godda Jharkhand

24. Baidya Nath Paswan, S/o Surendra Paswan, Aged About 41 Years, R/o Vill Tongra P.O. Kamgarpur P.S. Hussainabad Dist Palamu Jharkhand

25. Md Irshad Alam, S/o Md Akhtar Ansari, Aged About 33 Years, R/o Vill Kargalo P.O. Achaljamu P.S. Bishnugarh Dist Hazaribagh Jharkhand

26. Laxman Kumar Mahto, S/o Fanibhushan Mahto, Aged About 37 Years, R/o Vill Chitodih P.O. Reladih P.S. Bundu Dist Ranchi Jharkhand

27. Lakhan Lal Saw, S/o Jodhan Saw, Aged About 45 Years, R/o Vill P.O. Beko P.S. Bagodar Dist Giridih Jharkhand

187

28. Alok Kumar, S/o Ram Charan Sahu, Aged About 36 Years, R/o Vill Anandi P.O. Baridih P.S. Ormanjhi Dist Ranchi Jharkhand

29. Sushma Narmi Topno, D/o Late Santosh Topno, Aged About 37 Years, R/o Vill Baghima Barka Toli P.O. Baghima P.S. Palkot Dist Gumla Jharkhand

30. Shobha Kachhap, D/o Rameshwar Oraon, Aged About

39 Years, R/o Vill Patgachha P.O. Hesapiri P.S. Kisko Dist Lohardaga Jharkhand

31. Praveen Minj, S/o Niranjan Minj, Aged About 34 Years, R/o Vill Chaha P.O. Gumla P.S. Gumla Dist Gumla Jharkhand

32. Shashi Kanta Tirkey, D/o Albert Tirkey, Aged About 43 Years, R/o Vill Mission Hata Chainpur P.O. Chainpur P.S. Chainpur Dist Gumla Jharkhand

33. Sanjeevan Minj, S/o Victor Minj, Aged About 34 Years, R/o Vill Sakhu P.O. Dina P.S. Dumri Dist Gumla Jharkhand

34. Basudeo Oraon, S/o Ladhu Oraon, Aged About 44 Years, Vill Bhaismundo P.O. Masmano P.S. Bhandra Dist Lohardaga Jharkhand

35. Shalinee Kumari, D/o Satyanarayan Mahto, Aged About 34 Years, R/o Vill Bari P.O. Khamdih P.S. Satbarwa Dist Palamu Jharkhand

36. Namrata Kumari, D/o Shyam Bihari Singh, Aged About

36 Years, R/o. Vill Bari Po. Khamdih Ps. Satbarwa Dist Palamu Jharkhand

37. Rakesh Kumar Mandal, S/o Murli Dhar Mandal, Aged About 40 Years, R/o Vill Damodarpur P.O. Damodarpur P.S. Dhanbad Dist Dhanbad Jharkhand

38. Rajeshwar Mahto, S/o Baijnath Mahto, Aged About 34 Years, R/o Vill Uchaghana P.O. Uchaghana P.S.

188

Bishnugarh Dist Hazaribagh Jharkhand

39. Prayag Kumar, S/o Meghu Mahto, Aged About 31 Years, R/o Vill Kodwe P.O. Garrikalan P.S. Keredari Dist Hazaribag Jharkhand. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand, Having Office At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand , Project Building Dhurwa P.O. Dhurwa P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Deptt Of Personnel Administrative Reforms And Raj Bhasha, Govt Of Jharkhand , Project Building Dhurwa P.O. Dhurwa P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand , Project Building Dhurwa P.O. Dhurwa P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi

834010

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi

834010

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi 834010. ..... Respondents

with

W.P.(S) No. 2119 of 2024

….…..

Md Atique, S/o. Md Shafique, Aged About 45 Years, R/o Masjid Gali, Dhudhani P.O. And P.S. And Dist Dumka

189

..… Petitioner(s) Versus

1. The State Of Jharkhand

2. The Secretary, School Education And Literacy Development Department, Government Of Jharkhand, Dhurwa, P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

3. The Director, School Education And Literacy Development Department, Government Of Jharkhand, Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

4. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

6. The Secretary, Department Of Personnel, Administrative Reforms And Rajbhasha, Government Of Jharkhand, Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 2123 of 2024

….…..

1. Keshaw Kunal Sharma, S/o Sohan Sharma, Aged About

33 Years, R/o Vill P.O. Bagnal P.S. Dumka Mufassil Dist Dumka

2. Babita Kumari, D/o Shiv Shankar Mishra, Aged About

36 Years, R/o Rakhabani P.O. Dumka Town P.S. Dumka Dist Dumka

3. Santosh Kumar, S/o Basudeo Prasad Mehta, Aged About 32 Years, R/o Vill Karma P.O. Jihu P.S. Padma Dist Hazaribag

4. Abhas Baraik, S/o Asha Baraik, Aged About 33 Years,

190

R/o Vill Petsera P.O. And P.S. Palkot Dist Gumla

5. Ajay Kumar Baraik, S/o Etwa Baraik, Aged About 37 Years, R/o Vill Dumradih P.O. Dumradih P.S. Gumla Dist Gumla

6. Nilam Toppo, S/o Klement Toppo, Aged About 35 Years, R/o Masgaon Katu P.O. Hesag P.S. Gumla Dist Gumla

7. Devendra Lal Oraon, S/o Chandranath Oraon, Aged About 32 Years, R/o Vill Kasira P.O. And P.S. Raidih Dist Gumla

8. Lalji Mahto, S/o Bilas Mahto, Aged About 44 Years, R/o Vill P.O. Salga P.S. Hazaribag Dist Hazaribag

9. Mukesh Kumar, S/o Rampyare Saw, Aged About 43 Years, R/o Vill Bengwari Hewai P.O. And P.S. Hazaribag Dist Hazaribag

10. Asha Kumari, W/o. Vikash Kumar Mandal, Aged About

32 Years, R/o Vill P.O. Matari P.S. Topchanchi Dist Dhanbad

11. Pradip Kumar Mandal, S/o Nibaran Mandal, Aged About 33 Years, R/o Gopalpur P.O. Olgara P.S. Bokaro Dist Bokaro

12. Carmela Bara, D/o Maikel Bara, Aged About 42 Years, R/o Vill Mamarla P.O. And P.S. Basiya Dist Gumla

13. Sukeshi Soreng, D/o Vincent Soreng, Aged About 36 Years, Ro. H. No. 93 Vill Sundarpur P.O. Obira P.S. Palkot Dist Gumla

14. Rita Kumari, W/o. Saroj Prakash, Aged About 36 Years, R/o Vill Meyatu P.O. And P.S. Hazaribag Dist Hazaribag

15. Chhatra Dhari Mahto, S/o Manohar Mahto, Aged About 38 Years, R/o Vill Saragdih P.O. Barlanga P.S. Gola Dist Ramgarh

16. Awadh Kishor Mehta, S/o Late Bikram Mehta, Aged

191

About 39 Years, R/o Vill And P.O. Gari Khas P.S. Pandwa Dist Palamu

17. Tapan Kumar Mahto, S/o Naresh Mahto, Aged About

35 Years, R/o Vill Saragdih P.O. Barlanga P.S. Ramgarh Dist Ramgarh

18. Kailash Pati Mahatha, S/o Khagendra Nath Mahatha, Aged About 38 Years, R/o Near Harimandir Pathakdih P.O. And P.S. Bijulia Dist Bokaro

19. Hirday Prasad Mahato, S/o Ram Prasad Mahato, Aged About 33 Years, R/o 20 Mahto Tola Chhatrutand P.O. And P.S. Mahuda Dist Dhanbad

20. Manoj Kumar, S/o Rohania Mahto, Aged About 43 Years, R/o Vill Premnar Near Devi Mandap P.O. Patratu P.S. Patratu Jainagar Dist Ramgarh

21. Pankaj Ranjan Pathak, S/o Dasrath Pathak, Aged About 43 Years, R/o Chatra P.O. And P.S. And Dist Chatra

22. Binod Kumar, S/o Jagdish Saw, Aged About 40 Years, R/o Gashi Mohala Korra P.O. Korra P.S. Sadar Hazaribag Dist Hazaribag

23. Aparna Kumari, S/o Ashok Kumar Pathak, Aged About

36 Years, R/o Hatia Road, Tundi P.O. And P.S. Tundi Dist Dhanbad

24. Laxmi, W/o. Mukesh Kumar Pankaj, Aged About 45 Years, R/o Dwarichak P.O. And P.S. Pathargama Dist Godda

25. Manoj Kumar Thakur, S/o Vishwanath Thakur, Aged About 40 Years, R/o Vill Champapur P.O. And P.S. Bhadharia Boarijor Dist Godda

26. Md Nadim Sarwar, S/o Sattar, Aged About 28 Years, R/O Vill P.O. P.S. Mahagama Dist Godda

27. Bina Rani Murmu, W/o Basant Kumar Tudu, Aged About 40 Years, R/o Vill Kitajor P.O. And P.S. Godda Dist

192

Godda

28. Mini Kumari Baski, D/o Varan Baski, Aged About 37 Years, R/o Vill And P.O. Ghangrabandh P.S. Poraiyahat Dist Godda

29. Ajay Kumar, S/o Mahendra Mahto, Aged About 36 Years, R/o Vill Kharkhodiya Tamasha Chak P.O. Chapri P.S. Thakur Gangti Dist Godda

30. Priyanka Kumari, D/o Panchand Manjhi, Aged About

35 Years, R/o Vill Barhet P.O. Chihutiya P.S. Hansdiha Dist Dumka

31. Vivek Kumar Gupta, S/o Anil Kumar Gupta, Aged About 34 Years, R/o Vill And P.O. Sabanpur P.S. Narayanpur Dist Jamtara

32. Nimai Chandra, S/o Ashok Mahato, Aged About 38 Years, R/o Vill And P.O. Sabanpur P.S. Narayanpur Dist Jamtara

33. Rani Minz, D/o Lalit Kumar Bhagat, Aged About 43 Years, R/o Sursa P.O. And P.S. Murma Dist Ranchi

34. Praveen Kumar, S/o Haldhar Mahto, Aged About 35 Years, R/o Vill And P.O. Sabanpur P.S. Narayanpur Dist Jamtara

35. Nagendra Kumar Mishra, S/o Madheswar Mishra, Aged About 45 Years, R/o Vill Khap Kataiya P.O. And P.S. Hariharganj Dist Palamau

36. Vivek Jaiswal, S/o Ashok Kumar Jaiswal, Aged About

39 Years, R/o Vill And P.O. Govindpur P.S. Govindpur Dist Dhanbad

37. Sandeep Prasad Kushwaha, S/o Laljit Prasad Kushwaha, Aged About 35 Years, R/o Vill And P.O. Keshodih P.S. Birni Dist Giridih. ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Secretary School

193

Education And Literacy Department Govt Of Jharkhand , Telephone Building Dhurwa Ranchi 04 P.O. P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education, School Education And Literacy Department, Government Of Jharkhand, Telephone Building Dhurwa Ranchi P.O. And P.S. Dhurwa Dist Ranchi

3. The Chairman Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

5. The Examination Controller, Jharkhand Staff Slection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

6. The Secretary, Department Of Personnel Administrative Reform and rajbhasa, Govt. of Jharkhand, Project Bhawan Dhurwa P.O. And P.S. Dhurwa Dist Ranchi 834004 ….. Respondents

with

W.P.(S) No. 2133 of 2024

….…..

1. Geeta Kumari, W/o. Yogendra Mandal, Aged About 39 Years, R/o Rampur Madhopur P.O. Dewalbari P.S. Karmatar Dist Jamtara

2. Giridhar Prasad Rout, S/o Krishna Prasad Rout, Aged About 40 Years, R/o Vill Mohanabank P.O. Mohanabank P.S. Bindapathar Dist Jamtara

3. Gouri Shankar Yadav, S/o Nani Gopal Yadav, Aged About 33 Years, R/o Vill Madhopur P.O. Jamjori P.S. Fatehpur Dist Jamtara

194

4. Mira Mondal, D/o Dhorba Tara Mondal, Aged About 44 Years, R/o Ward No 14 Tilabad Near Kali Mandir, Jamtara, P.O. And P.S. Jamtara Dist Jamtara

5. Barid Baron Mahato, S/o Jay Hari Mahato, Aged About

38 Years, R/o Vill Khattojori Vtc Dhasania P.O. Dhasania, Sub Dist Kundahit P.S. Kundahait Dist Jamtara

6. Sona Yadav, S/o Uttam Kumar Mahto, Aged About 33 Years, R/o Mohojori Nala P.O. And P.S. Nala Dist Jamtara

7. Ajay Kumar Yadav, S/o Sita Ram Yadav, Aged About 45 Years, R/o Vill Bagjhopa P.O. Bagjhopa P.S. Jama Bagjhopa Dist Dumka

8. Bikas Chandra Mandal, S/o Rasbihari Mandal, Aged About 43 Years, R/o Manihari P.O. Manihari P.S. Nala Dist Jamtara

9. Manjeet Yadav, S/o Prahlad Chandra Rout, Aged About

32 Years, R/o Vill Mohanabank P.O. Mohanabank P.S. Jamtara Dist Jamtara

10. Debashish Mondal, S/o Sujit Mondal, Aged About 39 Years, R/o H No 100 Vill Gopalpur P.O. And P.S. Nala Dist Jamtara

11. Mandvi Kumari, W/o. Vijay Pandey, Aged About 35 Years, R/o Panchayat Arakhango Block-dhanwar Vill And P.O. Arakhango P.S. Dhanwar Dist Giridih

12. Bishnu Mahato, S/o Lusa Mahato, Aged About 41 Years, R/o Vill Barjora P.O. Asanchua P.S. Mihijam Barjora Dist Jamtara

13. Bishwajit Patra, S/o Bamapada Patra, Aged About 45 Years, R/o Vill Mohanabank P.O. Mohanabank Fatepur P.S. Bindapathar Dist Jamtara

14. Yogendra Mandal, S/o Amin Mandal, Aged About 40 Years, R/o Vill Jiyanpur P.O. Kalajhariya P S Karmatar Dist Jamtara

195

15. Mohan Mandal, S/o Shivnarayan Mandal, Aged About

42 Years, R/o Vill Devandih P.O. Rahabahiyar P.O. And P.S. Gandey Dist Giridih

16. Rupas Kumar Mandal, S/o Sunil Kumar Mandal, Aged About 37 Years, R/o Vill Amalajora P.O. And P.S. Nala Dist Jamtara

17. Krishna Mandal, S/o Gosain Mandal, Aged About 39 Years, R/o Vill Panjunia P.O. Baragholjore P.S. Nala Dist Jamtara

18. Krishna Chandra Haldar, S/o Ramnath Haldar, Aged About 39 Years, R/o Vill Kapas Dangal P.O. Saresh Kunda Pos Nala Dist Jamtara

19. Archita Singha, W/o. Srikant Mandal, Aged About 40 Years, R/o Vill Parabrindabani, Khairbani P.O. P.S. And Dist Jamtara

20. Susanta Mandal, S/o Ranjit Kumar Mandal, Aged About 46 Years, R/o Vill Parabrindaboni P.O. J Khairbani Jhilua P.S. Fatehpur Dist Jamtara

21. Jitendra Nath Mondal, S/o Vijay Chandra Mandal, Aged About 44 Years, R/o Vill Kamaliya P.O. Babupur P.S. Kundahit Dist Jamtara

22. Chandravati Kumari, W/o. Kamlesh Kumar Mandal, Aged About 38 Years, R/o Vill Ringochingo P.O. Patrodih P.S. Kakmatar Pathrodih Narayanpur Dist Jamtara ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary School Education And Literacy Development Department Govt Of Jharkhand Telephone Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education School Education And Literacy Department, Govt Of Jharkhand Telephone

196

Building Dhurwa P.O. And P.S. Dhurwa Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Kalinagar Chaibagan Namkum P.O. And P.S. Namkukm Dist Ranchi

4. The Secretary Jharkhand Staff Selection Commission (JSSC), Kalinagar Chaibagan Namkum P.O. And P.S. Namkum Dist Ranchi

5. The Examination Controller, Jharkhand Staff Selecttion Commission (JSSC), Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi

6. The Secretary, Department Of Personnel, Administration Returns And Rajbhasha Department, Govt Of Jharkhand Office Situated At Telephone Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi ..... Respondents

with

W.P.(S) No. 2226 of 2024

….…..

1. Md Jahir Alam, S/o Md Naimuddin, Aged About 38 Years, R/o Vill Tetrain P.O. Tetrain P.S. Panki Dist Palamu Jharkhand 822122

2. Akhileshwar Yadav, S/o Satan Yadav, Aged About 42 Years, R/o Vill Kauwal P.O. Chhattarpur P.S. Chhattarpur Dist Palamau Jharkhand 822113

3. Priyadarshini, D/o Rajkumar Mahto, Aged About 38 Years, R/o Vill Barwaiya P.O. Dhub P.S. Panki Dist Palamau Jharkhand 822122

4. Priyanka Kumari, D/o Ramesh Prasad, Aged About 38 Years, R/o Vill Jalim Khurd P.O. Jalim Khurd P.S. Latehar Dist Latehar Jharkhand

5. Adya Kumari, D/o Ajit Singh, Aged About 35 Years, R/o Vill Ara Colliery Near Nehru Park P.O. Saruber P.S. Mandu

197

Dist Ramgarh Jharkhand

6. Prity Chanchal, D/o Rajkumar Mahto, Aged About 33 Years, R/o Vill Barwaiya P.O. Dhub P.S. Panki Dist Palamu Jharkhand

7. Md Irfan Ahmad, S/o Md Illiyas, Aged About 39 Years, Vill Tetrain P.O. Tetrain P.S. Panki Dist Palamu Jharkhand

8. Sudeep Kumar Pandey, S/o Srinandan Pandey, Aged About 34 Years, R/o Vill Baralota P.O. G L A College P.S. Medininagr Dist Palamau Jharkhand

9. Shweta Nidhi Kumari, C/o Amarnath Pandey, Aged About 30 Years, R/o Vill Rajhara P.O. Rajhara Colliery P.S. Nawabazar Dist Palamu Jharkhand

10. Sujit Kumar, S/o Jaleshwar Singh, Aged About 42 Years, R/o Vill Sonpura P.O. Baliyari P.S. Tarhasi Dist Palamu Jharkhand. ..… Petitioner(s)

Versus

1. State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand, Having Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. Secretary, Deptt Of School Education And Literacy, Govt Of Jharkhand, Having Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. Director, Directorate Of Secondary Education Deptt Of School Education And Literacy, Govt Of Jharkhand, Having Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi

5. Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi ..... Respondents

198

with W.P.(S) No. 2282 of 2024 ….…..

1. Panchali Roy, W/o. Arun Kanti Goswami, Aged About 39 Years, R/o Chirkunda P.O. Chirkunda P.S. Chirkunda Dist Dhanbad

2. Prakash Kumar Verma, S/o Prasadi Mahato, Aged About

38 Years, R/o Vill Balhara P.O. Taranakho P.S. Dhanwar Dist Giridih

3. Mary Tirkey, D/o Anil Tirkey, Aged About 39 Years, R/o Vill Nawagarh Danrtoli P.O. Nawagarh P.S. Raidih Dist Gumla

4. Manisha Kumari, D/o Ganauri Thakur, Aged About 39 Years, R/o Vill Near Old D A V Public School P.O. Gumla P.S. And Dist Gumla

5. Pratigya Pathak, W/o. Amresh Kumar Pandey, Aged About 40 Years, R/o Vill Near Mahabir Mandir Vidya Nagar Harmu Road No 1 P.O. Doranda P.S. Ranchi Dist Ranchi

6. Ganesh Kumar, S/o Chunni Sahu, Aged About 38 Years, R/o Vill Sunday Market Ratu P.O. And P.S. Ratu Dist Ranchi

7. Md Waseem Akhtar Raza, S/o Md Salim, Aged About 38 Years, R/o Vill Baghmara P.O. Baghmara P.S. Baghmara Dist Dhanbad

8. Ashankh Kumar, S/o Kuber Dubey Pathik, Aged About

44 Years, R/o Vill Nauhatta P.O. Nauhatta P.S. Nauhatta Dist Rohtas

9. Arun Kumar Mishra, S/o Uday Nath Mishar, Aged About

43 Years, R/o Vill Tiyara Kala P.O. Parchha P.S. Rohtas Dist Rohtas

10. Anamika Kumari, W/o. Sikandar Kumar Singh, Aged About 39 Years, R/o Vill Kurse P.O. Deoria Bargon P.S.

199

Patratu Dist Ramgarh

11. Rajendra Prasad, S/o Premlal Mahato, Aged About 48 Years, R/o Vill Chhotki Dhuthuwa P.O. Dhuthua P.S. Dhuthua Dist Ramgarh

12. Sangeeta Kujur, W/o. Pankaj Toppo, Aged About 38 Years, R/o Vill Sarna Toli P.O. Karme P.S. Karme Dist Ranchi

13. Ranjeet Kumar Basariya, S/o Birbal Mahto, Aged About 37 Years, R/o Vill Maganpur P.O. Maganpur P.S. Gola Dist Ramgarh

14. Mamta Kumari, W/o. Bikrant Bhanu, Aged About 36 Years, R/o Vill Gandhi Maidan Gali No 5(east), P.O. College More P.S. Sadar Dist Hazaribag

15. Arpita Ghoshal, W/o. Siddhartha Bhaduri, Aged About

35 Years, R/o Vill Bani Villa, Near Middle School Bank Colony P.O. Gosaidih P.S. Gosaidih Dist Dhanbad

16. Samir Kumar, S/o Ram Swarup Prasad, Aged About 39 Years, R/o Vill Sarbahna P.O. Madhopur P.S. Satgawan Dist Koderma

17. Rupali Kumari, W/o. Deb Sundar Gore, Aged About 45 Years, R/o At Rashikpur Near Old Durga Mandir, P.O. Dumka P.S. Dumka Dist Dumka

18. Nepal Saw, S/o Madan Saw, Aged About 36 Years, R/o Vill Pichhari P.O. Pichhari P.S. Petarwar Dist Bokaro

19. Jyoti Bala, D/o Niranjan Agarwal, Aged About 35 Years, R/o At Main Road Than Chowk P.O. Latehar P.S. Latehar Dist Latehar

20. Ashim Kumar Das, S/o Ahlad Das, Aged About 36 Years, R/o Vill Barkama P.O. Chandankiyari P.S. Chandankiyari Dist Bokaro

21. Anju Kumari, D/o Sikandar Prasad Singh, Aged About

48 Years, R/o Sector-3a, Quarter No 325 P.O. P.S. And Dist

200

Bokaro

22. Sarita Kumari, D/o Saroj Ranjan Mahto, Aged About

45 Years, R/o Vill Serengatu P.O. Saram P.S. Gola Dist Ramgarh

23. Santosh Kumar Das, S/o Subodh Chandra Das, Aged About 37 Years, R/o Vill Tamar P.O. And P.S. Tamar Dist Ranchi

24. Ghanshyam Sahu, S/o Late Shivdayal Sahu, Aged About 39 Years, R/o Vill Kamdar P.O. And P.S. Kamdara Dist Gumla

25. Saima Khan, D/o Late T A Khan, Aged About 37 Years, R/o Vill Hamidganj P.O. And P.S. Daltonganj Dist Palmau

26. Santu Kumar, S/o Saryu Ram, Aged About 38 Years, R/o Vill Sohgara P.O. Shivpur P.S. Kandi Dist Garhwa

27. Pappu Kumar Saw, S/o Rohan Saw, Aged About 34 Years, R/o Vill And P.O. Pitiz P.S. Itkhori Dist Chatra

28. Wasim Akram, S/o Abdul Qaiyum, Aged About 36 Years, R/o Vill Barkagaon P.O. And P.S. Barkagaon Dist Hazaribagh

29. Ranjana Kumari, D/o Late Jhunnu Prasad, Aged About

37 Years, R/o Vill Brahampur P.O. Pelton P.S. Rajpur Dist Chatra

30. Somnath Kumar Shil, S/o Ashok Kumar Shil, Aged About 40 Years, R/o At Girls School Road, Barhait Bazar, P.O. And P.S. Barhait Dist Sahebganj

31. Babli Kumari, W/o. Manoj Kumar Jha, Aged About 35 Years, R/o At Kelabari P.O. P.S. And Dist Sahibganj

32. Mamta Deo, D/o Dhananjai Deo, Aged About 49 Years, R/o Tohba Ghat, P.O. And P.S. And Dist Deoghar

33. Ashok Thakur, S/o Ramesh Thakur, Aged About 38 Years, R/o Deopur P.O. Chhotadhobona P.S. And Dist Deoghar

201

34. Jitendra Kumar Gupta, S/o Munni Saw, Aged About

34 Years, R/o Hesatu P.O. Palheya P.S. Manika Dist Latehar. ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Litracy Department, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary, General Administration And Raj Bhasha Department, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 2400 of 2024

….…..

Michael Hembrom, S/o Roben Hemrom, Aged About 45 Years, R/o Vill Dundia P.O. Amlachatar P.S. Jama. Dist Dumka ..… Petitioner(s)

Versus

202

1. The State Of Jharkhand

2. The Secretary, School Education And Literacy Department, Govt Of Jharkhand, At Project Building P.O. And P.S. Dhurwa Dist Ranchi

3. The Director, Secondary Education, School Education And Literacy Department, Govt Of Jharkhand, At Project Building P.O. And P.S. Dhurwa Dist Ranchi

4. Jharkhand Staff Selection Commission, Through Its Chairman, Office A T Chaibagan Gali Kali Nagar, Namkum P.O. And P.S. Namkum Dist Ranchi

5. The Examination Controller, Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar, Namkum P.O. And P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 2402 of 2024

….…..

1. Priya Verma, W/o Pankaj Kumar Verma, Aged About 30 Years, R/o Vill Dabri Near Hanuman Mandir Andhari P.S. Birni Dist Giridih Jharkhand 825324

2. Suresh Yadav, S/o Guli Mahto, Aged About 34 Years, R/o Vill Kubri P.O. Jawahar Nagar P.S. Birni Dist Giridih Jharkhand

3. Shikha Kumari, S/o Sanjeev Kumar Singh, Aged About

36 Years, R/o Near Womens College, New Barganda P.O. Giridih P.S. Giridih Dist Giridih

4. Baby Kumari, S/o Bandhu Mandal, Aged About 40 Years, R/o Vill Fasia Dangal P.O. Bando Haripur P.S. Dumka (m) Dist Dumka Jharkhand

5. Shiw Lal Sahu, S/o Gobind Sahu, Aged About 34 Years, R/o Shahanabad Harladih P.O. Harladih P.S. Peertand Dist Giridih Jharkhand

203

6. Amitabh Kumar Vishal, S/o Law Kumar Trivedi, Aged About 39 Years, R/o Mohalla Dipawan (near Town Hall0 P.O. Garhwa P.S. Garhwa Dist Garhwa Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Na

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand Ranchi

3. The Principal Secretary, General Administration And Raj Bhasha Deptt, Na

4. The Director, Secondary Education, Govt Of Jharkhand, Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi

..... Respondents

with

W.P.(S) No. 2404 of 2024

….…..

Barun Kumar Bhagat, S/o Amresh Kumar, Aged About 33 Years, R/o Bishwaskhani P.O. Bishwaskhani P.S. Hanwara Dist Godda Jharkhand

..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Secretary, School Education And Literacy Development Deptt, Govt Of Jharkhand, Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

3. The Director, School Education And Literacy

204

Development Deptt, Govt Of Jharkhand, Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

4. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

6. The Secretary, Deptt Of Personnel Administrative Reforms And Rajbhasha, Govt Of Jharkhand , Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 2480 of 2024

….…..

1. Md Prawez Alam, S/o Md Naim Uddin, Aged About 49 Years, R/o Vill Jalwabad P.O. P.S. Koderma Dist Koderma Jharkhand 825410

2. Md Shiblee Nomani, S/o Sabah Uddin, Aged About 45 Years, R/o Vill Jalwabad P.O. P.S. Koderma Dist Koderma Jharkhand 825410

3. Md Rashid Zafar Khan, S/o Md Enamul Haque Khan, Aged About 37 Years, R/o Vill Jalwabad P.O. P.S. Koderma Dist Koderma Jharkhand 825410

4. Md Rizwanul Haque, S/o Md Enamul Haque Khan, Aged About 41 Years, R/o Vill Dhengadih P.O. Ghoranjee P.S. Deori Dist Giridih Jharkhand

5. Md Akram Hussain, S/o Md Zafar Ahmad, Aged About

34 Years, R/o Vill Jalwabad P.O. P.S. Koderma Dist Koderma Jharkhand 825410

6. Md Harun Rasid, S/o Md Zahur Ansari, Aged About 37 Years, R/o Vill P.O. Kesath P.S. Chouparan Dist

205

Hazaribagh Jharkhand

7. Reeta Kumari, W/o Pradeep Mahto, Aged About 33 Years, R/o Vill Kanki P.O. Dari P.S. Giddi Dist Hazaribagh Jharkhand

8. Ashish Kumar Jaiswal, S/o Sri Anand Bardhan Jaiswal, Aged About 37 Years, R/o Vill P.O. Khairachatar P.S. Kasmar Dist Bokaro Jharkhand

9. Mantu Prasad, S/o Deonarayan Prasad, Aged About 33 Years, R/o Vill Patratu P.O. Murup P.S. Latehar Dist Latehar Jharkhand

10. Nakul Pandit, S/o Kali Charan Pandit, Aged About 38 Years, R/o Vill Bara Dhanabindi P.O. Kusumghati P.S. Lalmatiya Dist Godda Jharkhand

11. Rupa Rani, S/o Ram Binod Kunwar, Aged About 31 Years, R/o C/o Surendra Singh, Ccl Shopping Centre, Shop No 3 Near Vip Club Dakra P.O. Dakra P.S. Khalari Dist Ranchi Jharkhand

12. Anita Kumari, D/o Parasnath Mahto, Aged About 35 Years, R/o Vill Beltu P.O. Kandaber P.S. Keredari Dist Hazaribag Jharkhand

13. Kanti Kumari, D/o Munendra Prasad Mehta, Aged About 36 Years, R/o Vill Hadari P.O. Ichak P.S. Ichak Dist Hazaribag Jharkhand

14. Md Ziaullah Ansari, S/o Md Kalim Ansari, Aged About

46 Years, R/o Vill Jalwabad Nagarkhara (maruabari) P.O. P.S. Koderma Dist Koderma Jharkhand

15. Krishna Kumar Kushwaha, S/o Puran Mahto, Aged About 44 Years, R/o Vill Parsan P.O. Khijarsota P.S. Rajdhanwar Dist Giridih Jharkhand

16. Deepti Xalxo, D/o Clement Xalxo, Aged About 31 Years, R/o Vill Kanijia Chala Toli P.O. P.S. Mandar Dist Ranchi Jharkhand

206

17. Belal Ahmad, S/o Reyazuddin Ansari, Aged About 34 Years, R/o Vill Kelhawa P.O. Ambabar P.S. Pipra Tand Panki Dist Palamu Jharkhand

18. Md Muzibullah Ansari, S/o Md Jasimuddin Ansari, Aged About 39 Years, R/o Vill Kelhawa P.O. Ambabar P.S. Pipra Tand Panki Dist Palamu Jharkhand

19. Dinesh Yadav, S/o Baijnath Yadav, Aged About 41 Years, R/o Vill Satdiha P.O. Jainagar P.S. Sarmatanr Dist Koderma Jharkhand

20. Ashok Kumar Pandit, S/o Prayag Pandit, Aged About

38 Years, R/o Vill Jhingibrai P.O. Kalhabad P.S. Barkatha Dist Hazaribagh Jharkhand

21. Kishor Kumar, S/o Munshi Yadav, Aged About 40 Years, R/o Vill Charadih P.O. Karma P.S. Koderma Dist Koderma Jharkhand

22. Shrawan Kumar Bedia, S/o Nakul Bedia, Aged About

35 Years, R/o Vill Kothar P.O. Kaitha P.S. Ramgarh Dist Ramgarh Jharkhand

23. Sunita Kumari, W/o Sandeep Kumar, Aged About 39 Years, R/o Vill Kanki P.O. Dari P.S. Giddi Dist Hazaribagh Jharkhand

24. Om Prakash Kumar, S/o Kishor Saw, Aged About 34 Years, R/o Vill Nayakhap Babhanbay P.O. Babhanbay P.S. Muffsil Dist Hazaribagh Jharkhand

25. Navin Kumar Pandey, S/o Yamuna Pandey, Aged About 42 Years, R/o Vill P.O. Bhusai P.S. Ichak Dist Hazaribagh Jharkhand

26. Sunil Jojo, S/o Sudarshan Jojo, Aged About 38 Years, R/o Vill Ghutbahar Dembu Toli P.O. Ghutbahar P.S. Thethai Tangar Dist Simdega Jharkhand

27. Kumari Kiran, W/o Murli Manish, Aged About 46 Years, R/o Mohalla Usha Niketan , St Peter Lane , Birsha

207

Chowk P.O. Hinoo P.S. Doranda Dist Ranchi Jharkhand

28. Pawan Kumar Panda, S/o Ramlakhan Panda, Aged About 44 Years, R/o Vill Singardih P.O. Argali P.S. Rajdhanwar Dist Giridih Jharkhand

29. Umesh Kumar, S/o Lalchand Prasad, Aged About 39 Years, R/o Vill Chanramarnj P.O. P.S. Suriya Dist Giridih Jharkhand

30. Bibhuti Kumar, S/o Ashok Prasad Singh, Aged About

36 Years, R/o Vill Near Thana 21 Khaplawani P.O. Kolhaiya P.S. Rajpur Dist Chatra Jharkhand

31. Suman Kumari, W/o Ritesh Dubey, Aged About 39 Years, R/o Vill Chaneya P.O. Basana P.S. Vishrampur Dist Palamu Jharkhand

32. Neelam Kumari, S/o Late Rampreet Thakur, Aged About 48 Years, R/o Mohalla Sanjay Gandhi Path P.O. Lohardaga P.S. Palmer Ganj Dist Lohardaga Jharkhand

33. Manoj Kumar Tiwary, S/o Nandlal Tiwary, Aged About

38 Years, R/o Vill Lahlahe P.O. Jharbar P.S. Medininagar Dist Palamu Jharkhand

34. Om Prakash Pranaw, S/o Jagdish Prajapati, Aged About 41 Years, R/o Vill Salga P.O. Salga P.S. Keredari Dist Hazaribagh Jharkhand

35. Manoj Kumar, S/o Kailash Ram, Aged About 43 Years, Vill Barkatha P.O. Kalhabad P.S. Barkatha Dist Hazaribagh Jharkhand

36. Salma Kerketta, D/o Christopher Kerketta, Aged About

35 Years, R/o Vill Jamtoli P.O. P.S. Kolebira Dist Simdega Jharkhand

37. Prativa Kumari, D/o Shankar Bhagat, Aged About 34 Years, R/o Vill Shivpur Kulhi P.O. Shivpur P.S. Anjan Dist Gumla Jharkhand

38. Jahoor Ansari, S/o Noor Mohmmad, Aged About 40

208

Years, R/o Vill Jiyajori P.O. Mihijam P.S. Sahardal Dist Jamtara Jharkhand

39. Prantosh Kumar Singh, S/o Digamber Singh, Aged About 43 Years, R/o Vill P.O. Selhara Kala P.S. Chouparan Dist Hazaribagh Jharkhand

40. Rakesh Kumar Singh, S/o Badri Singh, Aged About 43 Years, R/o Vill P.O. Selhara Kala P.S. Chouparan Dist Hazaribagh Jharkhand

41. Jaishree Kujur, D/o Mangleshwar Bhagat, Aged About

43 Years, R/o Vill Chhatar Bagicha P.O. Selhara P.S. Lohardaga Dist Lohardaga Jharkhand

42. Priyanka Kumari Singh, D/o Ramkumar Singh, Aged About 37 Years, R/o Vill P.O. Mandhaniya P.S. Mayurhand Dist Chatra Jharkhand

43. Sandeep Keshri, S/o Chaturgun Keshri, Aged About 42 Years, R/o Vill Baniya Toli Itki P.O. P.S. Itki Dist Ranchi Jharkhand

44. Iftekhar Alam, S/o Md Jamil Ahmad, Aged About 40 Years, R/o Vill Itki P.O. P.S. Itki Dist Ranchi Jharkhand

45. Kalicharan Goswami, S/o Gangadhar Goswami, Aged About 36 Years, R/o Vill Kalyanpur P.O. P.S. Mahuda Dist Dhanbad Jharkhand. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary, Govt Of Jharkhand, Having Office At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand, Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Deptt Of Personnel Administrative Reforms And Raj Bhasha, Govt Of Jharkhand, Project Building Dhurwa P.O. P.S. Dhurwa

209

Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi

834010

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi. ..... Respondents

with

W.P.(S) No. 2481 of 2024

….…..

Sarojini Marandi, Wife of Sunil Kumar Hembrom, Aged About 37 Years, R/o Jamkanali P.O. Salpatra P.S. Amrapara Dist Pakur Jharkhand .… Petitioner(s) Versus

1. The State of Jharkhand

2. The Secretary School Education and Literacy Development Deptt, Govt of Jharkhand Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

3. The Director School Education and Literacy Development Deptt, Govt of Jharkhand Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

4. The Chairman Jharkhand Staff Selection Commission JSSC Ranchi Kalinagar Chaibagan Namkom, P.O. P.S. Namkom Dist Ranchi Jharkhand

5. The Examination Controller Jharkhand Staff Selection Commission JSSC, Ranchi Kalinagar Chaibagnj Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

6. The Secretary Deptt of Personnel Administrative

210

Reforms and Rajbhasha, Govt of Jharkhand Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 2493 of 2024

….…..

1. Shiv Shankar Gupta, S/o Ganga Prasad Bhagat, Aged About 40 Years, R/o Vill Devinagar P.O. Devinagar P.S. Maheshpur Dist Pakur

2. Abdul Halim, S/o Amanul Islam, Aged About 36 Years, R/o Vill Tegharikayalpara P.O. Kabilpur P.S. Sagardighi Dist Murshidabad

3. Sajda Perween, W/o Md Nasimuddin, Aged About 40 Years, R/o Vill 122 Ramjanpur Jamadoba P.O. Barpichhari P.S. Kariatanr Dist Dhanbad

4. Anjor Minj, S/o Carolus Minj, Aged About 41 Years, R/o Vill Harsari Simbartoli P.O. Noadih P.S. Dumri Dist Gumla

5. Md Aftab Alam, S/o Md Shahabuddin Ansari, Aged About 36 Years, R/o Vill 155 Nh 33 East Of Jama Masjid Ormanjhi P.O. Karma P.S. Ormanjhi Dist Ranchi

6. Sumitra Kumari, W/o Shyamnath Mahto, Aged About

37 Years, R/o Vill Opp S.d.a Mission Hospital Bandhgari Bariatu P.O. Bariatu P.S. Sadar Dist Ranchi

7. Sanjay Lakra, S/o Agspit Lakra, Aged About 41 Years, R/o Vill Sewai Sarnatoli P.O. Sewai P.S. Simdega Dist Simdega

8. Tripurari Singh, S/o Dhiren Chandra Singh, Aged About

43 Years, R/o Vill Behrakudar P.O. Jhagrahi P.S. Barora Dist Dhanbad

9. Shailendra Kumar Sharma, S/o Badri Thakum, Aged About 40 Years, R/o Vill Near Hanuman Mandir Kesodih P.O. Kesodih P.S. Giridih Dist Giridih

211

10. Amlesh Kumar Jha, S/o Deobarat Jha, Aged About 48 Years, R/o Vill Molna Kitta, P.O. Simarda P.S. Godda Dist Godda

11. Amrendra Kumar, S/o Yadunandan Prasad, Aged About 42 Years, R/o At Gas Godown Gali P.O. Jhumri Tilaiya P.S. Jhumri Tilaiya Dist Koderma

12. Alok Kumar Roy, S/o Naresh Prasad Roy, Aged About

37 Years, R/o New Area Gandhi Nagar, Hinoo P.O. Hinoo P.S. Doranda Dist Ranchi

13. Geeta Kumari, W/o Anand Baitha, Aged About 32 Years, R/o Vill Childag P.O. Childag P.S. Angara Dist Ranchi

14. Manish Kumar Pathak, Bachaspati Pathak, Aged About

42 Years, R/o Vill H No 150, Irgu Toli P.O. Ranchi Gpo P.S. Ranchi Kotwali Dist Ranchi

15. Nujhat Nasrin, W/o Md Khursid Alam, Aged About 45 Years, R/o Vill Kucho P.O. Kucho P.S. Ormanjhi Dist Ranchi

16. Annu Kumari, D/o Mithu Ram, Aged About 32 Years, R/o Vill Khamra P.O. I.e. Gomia P.S. I.e.l. Gomia Dist Bokaro

17. Kishor Ravidas, S/o Bhuneshwar Ravidas, Aged About

43 Years, R/o Vill Khamra P.O. I.e.gomia P.S. I.e.l. Gomia Dist Bokaro

18. Noor Perveen, D/o Md Zaheen Ansari, Aged About 35 Years, R/o Vill Pelawal P.O. Pelawal P.S. And Dist Hazaribagh

19. Vijay Kumar Soren, S/o Comel Soren, Aged About 38 Years, R/o Vill Amjhari P.O. Astajora P.S. Kathikund Dist Dumka

20. Anjna Minz, D/o Tarcitius Minz, Aged About 45 Years, R/o At Sisai Road Deep Nagar P.O. Guml P.S. And Dist

212

Gumla

21. Md Lukman Ansari, S/o Md Abdul Shakoor Ansari, Aged About 39 Years, R/o Vill Kamta P.O. Kuchu P.S. Ormanjhi Dist Ranchi

22. Roman Kumari, W/o Birbal Mahto, Aged About 35 Years, R/o At Barwadih Birni P.O. Nawadih P.S. Nawadih Dist Bokaro

23. Anadi Kumar Gorain, S/o Santosh Kumar Gorain, Aged About 38 Years, R/o Vill Gamra P.O. Gamra P.S. Shikaripara Dist Dumka. ..… Petitioner(s) Versus

1. The State Of Jharkhand Na

2. The Principal Secretary, School Education And Litracy Department, Government Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary, General Administration And Raj Bhasha Department, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

4. The Director, Secondary Education, Government Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

7. The Eexamination Controller, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

213

..... Respondents

with

W.P.(S) No. 2528 of 2024 ….…..

1. Sarojni Purty, D/o Selay Purty, Aged About 42 Years, R/o Barbil Bara Basti P.O. Ghaghri P.S. Muffasil Dist West Singhbhum

2. Kailash Kumar Yadav, S/o Birendra Prasad Yadav, Aged About 37 Years, R/o Vill Kurchuno P.O. Kadka P.S. Barkatha Dist Hazaribagh

3. Babita Kumari, W/o Rayman Kumar, Aged About 37 Years, R/o Vill Itki Thakurgaon P.O. P.S. Itki Dist Ranchi

4. Anil Kumar, S/o Late Sukhdeo Ravidas, Aged About 36 Years, R/o Vill Nadi Toli Bajra P.O. Hehal P.S. Pandra Dist Ranchi

5. Fulmati Boipai, D/o Sidiu Boipai, Aged About 36 Years, R/o Vill Kondwa P.O. Bara Jhikpani P.S. Tonto Dist West Singhbhum

6. Leena Mahto, W/o Karmendra Nath Mahato, Aged About

35 Years, R/o Vill Bara Kadal P.O. Jumal P.S. Rajnagar Dist Seraikela Kharsawan

7. Rina Kumari, S/o Amit Sarangi, Aged About 37 Years, R/o Vill Brahman P.O. P.S. Palkot Dist Gumla ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand , Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand , Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

3. The Director, Secondary Education Directorate Of

214

Secondary Education School Education And Literacy, Department , Govt Of Jharkhand , Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

4. The Principal Secretary, Personnel Administrative Reforms And Rajbhasha Deptt, Govt Of Jharkhand , Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

5. The Jharkhand Staff Selection Commission Through Its Secretary, Office At Kali Nagar Chai Bagan P.O. P.S. Namkom Dist Ranchi

6. The Chairman, Jharkhand Staff Selection Commission, Office At Kali Nagar Chai Bagan P.O. P.S. Namkom Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Office At Kali Nagar Chai Bagan P.O. P.S. Namkom Dist Ranchi ..... Respondents

with

W.P.(S) No. 2583 of 2024

….…..

1. Mohan Kumar Sahu, S/o Nirmal Sahu, Aged About 40 Years, R/o Vill Kumhari P.O. Kumhari P.S. Basia Dist Gumla Jharkhand

2. Afroz Ansari, S/o Jainul Aavedin Ansari, Aged About 40 Years, R/o Vill Balsokra Talab Mohalla P.O. Pandri P.S. Chanho Dist Ranchi Jharkhand

3. Yugesh Prajapati, S/o Ramkeshwar Prajapati, Aged About 33 Years, R/o Lalu Toli Salgi P.O. P.S. Lohardaga Dist Lohardaga Jharkhand

4. Imteyaz Ahmad, S/o Abdul Quddus, Aged About 45 Years, R/o Vill Balsokta Talab Mohalla P.O. Pandri P.S. Chanho Dist Ranchi Jharkhand

5. Niraj Kumar, S/o Anupam Kumar Singh, Aged About 37 Years, R/o Vill Baad P.O. Khuta P.S. Satgawan Dist

215

Koderma Jharkhand

6. Rubi Kumari, W/o Ravindra Poddar, Aged About 41 Years, R/o Vill Sihodih P.O. Sirsiya P.S. Giridih Mufasil Dist Giridih Jharkhand

7. Md Qurban Ali, S/o Karmani Miyan, Aged About 38 Years, R/o Gram Salaidih P.O. Chalkusa P.S. Barkattha Dist Hazaribagh Jharkhand

8. Dinesh Ram, S/o Rajendra Ram, Aged About 37 Years, R/o Vill Dumardiha P.O. Arkhango P.S. Dhanwar Dist Giridih Jharkhand

9. Asheesh Kumar, S/o Prayag Prasad Modi, Aged About

35 Years, R/o Ward No 06 Katiya P.O. Parsabad P.S. Jainagar Dist Koderma Jharkhand

10. Baby Tabassum, W/o Sajid Ansari, Aged About 42 Years, R/o South Street, Qurban Chowk Hindpiri P.O. P.S. Hindpiri Dist Ranchi Jharkhand

11. Umesh Kumar Rana, S/o Bindo Rana, Aged About 35 Years, R/o Vill Chorha P.O. P.S. Mayurhand Dist Chatra Jharkhand

12. Khushboo Rani, D/o Manoj Kumar, Aged About 31 Years, R/o Hanuman Nagar Road No 1 Barahlota P.O. Gla College P.S. Daltonganj Dist Palamu Jharkhand

13. Shanti Kumari, D/o Kashi Saw, Aged About 38 Years, R/o Mohli Chuwan P.O. P.S. Giridih Dist Giridih Jharkhand

14. Murli Dhar Verma, S/o Gobind Verma, Aged About 43 Years, R/o Sundar Talab Barganda P.O. P.S. Giridih P.S. Dist Giridih Jharkhand

15. Kumari Ratna, W/o Ajay Kumar, Aged About 37 Years, R/o Gram Salaidih Kala Kenduwa P.O. P.S. Birni Dist Giridih Jharkhand

16. Priyanka Batra, D/o Surinder Batra, Aged About 38

216

Years, R/o Vill Dhandhri P.O. Ramla P.S. Godda Dist Godda Jharkhand

17. Vibhuti Pandey, S/o Sukhdeo Pandey, Aged About 46 Years, R/o Flat No 4 Third Floor, Tara Apartment Bhatia Basti P.O. P.S. Adityapur Dist Seraikela Kharsawan Jharkhand

18. Prakash Roy, S/o Santoshi Roy, Aged About 35 Years, R/o Vill Badidih P.O. Doranda P.S. Dhanwar Dist Giridih Jharkhand

19. Pankaj Kumar Kushwaha, S/o Sant Kumar Kushwaha, Aged About 39 Years, R/o Vill Baddiha P.O. Baddiha P.S. Hirodih Dist Giridih Jharkhand

20. Mukesh Kumar Das, S/o Bisheshwar Ravi Das, Aged About 33 Years, R/o Vill Sonbad P.O. Hemrodih P.S. Rajdhanwar Dist Giridih Jharkhand

21. Asha Kumari Sardar, D/o Birendar Sardar, Aged About

32 Years, R/o New Area Sindwar Toli Jogo Pahar P.O. Morabadi P.S. Baraitu Jharkhand

22. Lakhan Prasad Sao, S/o Ghanshyam Prasad, Aged About 39 Years, R/o Vill Lutiatand P.O. P.S. Hariharpur Dist Dhanbad Jharkhand

23. Hena Akhtar, D/o Akhtar Hussain, Aged About 40 Years, R/o House No 09 Road No 2 Jamshedpur Womens College, P.O. P.S. Bistupur Dist Purbi Singhbhum Jharkhand

24. Saraswati Kumari, S/o Kesho Mahato, Aged About 34 Years, R/o Vill Chilga P.O. Beniyadih P.S. Giridih Muffasil Dist Giridih Jharkhand

25. Vikas Kumar Singh, S/o Sahdeo Singh, Aged About 38 Years, R/o Vill Tundi P.O. P.S. Tundi Dist Dhanbad Jharkhand

26. Vikash Kumar Tiwary, S/o Shiv Prasad Tiwary, Aged

217

About 38 Years, R/o Vill Banapiri P.O. Banapiri P.S. Thakurgoan Dist Ranchi Jharkhand

27. Pulendra Prasad Verma, S/o Bhairo Mahto, Aged About 37 Years, R/o Vill Dari P.O. Edla P.S. Simaria Dist Chatra Jharkhand

28. Khushbu Akhouri, W/o Sanjeev Ranjan, Aged About

38 Years, R/o Kund Mohalla P.O. P.S. Daltanganj Dist Palamu Jharkhand

29. Dhirendra Kumar, S/o Ajit Kumar Gupta, Aged About

33 Years, R/o Vill P.O. Edla P.S. Simaria Dist Chatra Jharkhand

30. Rajendra Kumar Saw, S/o Bhatoo Saw, Aged About 35 Years, R/o Ward No 05 Gram Paschmi Chandwara P.O. P.S. Chandwara Dist Koderma Jharkhand

31. Asha Rai, D/o Gautam Rai, Aged About 42 Years, R/o Block No 64/1/3 , Road No 16 Near Shitla Mandir Adityapur 2 , P.O. Adityapur P.S. R I T Dist Saraikela Kharsawan Jharkhand

32. Nitu Kumari, D/o Suresh Ram, Aged About 34 Years, R/o Gram Pandeydih P.O. Sirsia P.S. Giridih Dist Giridih Jharkhand

33. Neha Kumari, W/o Krishna Deo Kumar Singh, Aged About 37 Years, R/o Professor Colony New Barganda P.O. P.S. Giridih Dist Giridih Jharkhand

34. Shiv Ram Malakar @ Shiv Kumar Malakar, S/o Panchanan Malakar, Aged About 37 Years, R/o Vill Debiana P.O. Debiana P.S. Nirsa Dist Dhanbad Jharkhand

35. Amar Deep Kumar, S/o Lakshman Nayak, Aged About

37 Years, R/o Vill Jamu P.O. Jamu P.S. Markacho Dist Koderma Jharkhand

36. Bhanu Shankar Kar, S/o Bijay Kumar Kar, Aged About

41 Years, R/o Vill Nuyagram P.O. P.S. Janamdi Dist East

218

Singhbhum Jharkhand

37. Mahesh Kumar Yadav, S/o Tokan Mahto, Aged About

35 Years, R/o Vill Paplo P.O. P.S. Markacho Dist Koderma Jharkhand

38. Ajit Kumar, S/o Rudan Mahto, Aged About 33 Years, R/o Vill Edla P.O. P.S. Chatra Dist Chatra Jharkhand

39. Mamta Kumari, ℅ Manoj Kumar Jha, Aged About 47 Years, R/o Raghbar Nagar Near Kunj Vihar Colony Sugaidih P.O. Phaphuadih P.S. Saraidhela Dist Dhanbad Jharkhand

40. Nargis Zeba, D/o Md Farooque, Aged About 47 Years, R/o Court Road Jamtara P.O. P.S. Jamtara Dist Jamtara Jharkhand

41. Manjur Ansari, S/o Sakur Ansari, Aged About 39 Years, R/o Khedadih Vill Sira Achaljamo P.S. Bishungarh Dist Hazaribagh Jharkhand

42. Asit Ranjan, S/o Gandari Ram, Aged About 45 Years, R/o Vill Pelawal P.O. P.S. Pelawal Dist Hazaribagh Jharkhand

43. Md Aftab Alam, S/o Md Yusuf Ansari, Aged About 35 Years, R/o Rahmat Nagar, Balumath P.O. P.S. Balumath Dist Latehar Jharkhand

44. Saleha Shahnaz, D/o Kayum Ansari, Aged About 34 Years, R/o Baheri P.O. P.S. Hazaribagh Dist Hazaribagh Jharkhand

45. Rohit Mahato, S/o Dowarika Mahato, Aged About 35 Years, R/o Vill Katharatand P.O. Nawagarh Chatti P.S. Dhanwar Dist Giridih Jharkhand

46. Putul Kumari Rooj, W/o Ratan Chandra Dey, Aged About 40 Years, R/o Vill Poriayahat P.O. Deodanr P.S. Deodanr Dist Godda Jharkhand

47. Birendra Kumar Yadav, S/o Babulal Yadav, Aged

219

About 37 Years, R/o Vill Kapilo P.O. Rupaydih P.S. Birni Dist Giridih Jharkhand

48. Aparna Kumari, D/o Ashok Kumar Pathak, Aged About

36 Years, R/o Hatia Road P.O. P.S. Tundi Dist Dhanbad Jharkhand

49. Amit Kumar, S/o Ramdeo Modi, Aged About 41 Years, R/o Ward No 8 Doranda P.O. Doranda P.S. Dhanwar Dist Giridih Jharkhand

50. Md Kamal Mashadi, S/o Md Mofid Ali, Aged About 40 Years, R/o Vill Quazimagha P.O. Jamua P.S. Jamua Dist Giridih Jharkhand

51. Sanjay Kumar Yadav, S/o Naresh Prasad, Aged About

36 Years, R/o Vill Baijudih P.O. P.S. Deoghar Dist Deoghar Jharkhand

52. Md Ekramul Haque, S/o Md Usman, Aged About 39 Years, R/o Vill Gram Topaiya P.O. Gandey P.S. Gandey Dist Giridih Jharkhand

53. Suresh Singh, S/o Mathura Singh, Aged About 44 Years, R/o Ward No 03 Naitanr P.O. Padaria P.S. Markachcho Dist Koderma Jharkhand

54. Shrikant Sourabh, S/o Baidhyanath Yadav, Aged About 39 Years, R/o Vill Shibudih P.O. Remba P.S. Hirodih Dist Giridih Jharkhand

55. Babai Ghosh, S/o Shyam Pada Ghosh, Aged About 33 Years, R/o Vill Kolajora P.O. Tilabad P.S. Kundahit Dist Jamtara Jharkhand

56. Alok Kumar Yadav, S/o Arjun Yadav, Aged About 35 Years, R/o 74/1 , Govt Colony P.O. P.S. Gomia Dist Bokaro Jharkhand

57. Jyoti Srivastava, W/o Binay Kumar Sinha, Aged About

41 Years, R/o Near Shiv Mandir New Ag Co Operative, Colony Kadru P.O. P.S. Doranda Dist Ranchi Jharkhand

220

58. Krishnadeo Bhaiya, S/o Kangres Bhaiya, Aged About

37 Years, R/o Gram Bansdih P.O. Naya Sankho P.S. Deori Dist Giridih Jharkhand

59. Kishor Mishra, S/o Murari Mishra, Aged About 37 Years, R/o Gram Tilaidih P.O. Naya Sankho P.S. Deori Dist Giridih Jharkhand

60. Md Anwar Alam, S/o Turabali Ansari, Aged About 40 Years, R/o Gram Kumgarha P.O. Sagrajor P.S. Palojori Dist Deoghar Jharkhand

61. Hifzur Rahman, S/o Abdus Salam, Aged About 44 Years, R/o Vill Sons P.O. P.S. Chanho Dist Ranchi Jharkhand

62. Anju Devi, W/o Ved Prakash Tiwari, Aged About 41 Years, R/o Ward No 09 Hunuman Nagar, Shahijana P.O. P.S. Garhwa Dist Garhwa Jharkhand

63. Md Ajmal, S/o Md Kalimuddin, Aged About 38 Years, R/o Vill Singpur Kantadih P.O. Chotamuri P.S. Silli Dist Ranchi Jharkhand

64. Azra Shakila, W/o Md Ajmal, Aged About 33 Years, R/o Vill Singpur Kantadih P.O. Chotamuri P.S. Silli Dist Ranchi Jharkhand

65. Subhash Jaiswal, S/o Shiv Prasad Jaiswal, Aged About

33 Years, R/o Gram Bhadauli P.O. P.S. Sisai Dist Gumla Jharkhand

66. Babli Kumari, D/o Khaya Toppo, Aged About 33 Years, R/o Near Cool Store Bandhgari Dipatoli P.O. P.S. Bariatu Dist Ranchi Jharkhand

67. Pradeep Sharma, S/o Brahma Narayan Bhokta, Aged About 45 Years, R/o Near Krishna Nagar P.O. P.S. Giridih Dist Giridih Jharkhand

68. Bilquees Fatma, W/o Md Salim Kazmi, Aged About 39 Years, R/o Vill Idgah Muhalla P.O. P.S. Simdega Dist

221

Simdega Jharkhand

69. Priyanka Kumari, D/o Shankar Prasad, Aged About 30 Years, R/o Ward No 11 Karma P.O. P.S. Karma Dist Ramgarh Jharkhand

70. Namita Kumari, W/o Gauri Shankar Prasad, Aged About 32 Years, R/o Tola Dhunhitand P.O. Lohatu P.S. Bundu Dist Ranchi Jharkhand

71. Kanti Kumari, W/o Sudama Mahto, Aged About 37 Years, R/o Vill Madgari P.O. Kanjia P.S. Bhandaria Dist Garhwa Jharkhand

72. Binoy Kumar Nag, S/o Ramanand Sahu, Aged About

39 Years, R/o Vill Lakeya Dumertoli P.O. P.S. Sisai Dist Sisai Jharkhand

73. Jyotshna Mandal, S/o Satish Chandra Mandal, Aged About 38 Years, R/o New Town Jamtara P.O. P.S. Jamtara Dist Jamtara Jharkhand

74. Manoj Kumar Mandal, S/o Nimai Chandra Mandal, Aged About 35 Years, R/o Dakhin Bahal P.O. Dhakin Bahal P.S. Jamtara Dist Jamtara Jharkhand

75. Gurubari Mardi, S/o Baset Mardi, Aged About 43 Years, R/o Vill Purulia P.O. P.S. Dumaria Dist East Singhbhum Jharkhand

76. Ram Prasad Mandal, S/o Bandhu Mandal, Aged About

45 Years, R/o Vill Kodadih P.O. Chuglo P.S. Jamua Dist Giridih Jharkhand. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Thro The Secretary School Education And Literacy Department Govt Of Jharkhand , Telephone Building Dhurwa Ranchi 04 P.O. P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education School Education And Literacy Deptt, Govt Of Jharkhand, Telephone

222

Building Dhurwa Ranchi 4 P.O. P.S. Dhurwa Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 2622 of 2024

….…..

1. Bagrang Kumar, S/o Satyanaryan Masat, Aged About

34 Years, R/o Vill Jhakhia P.O. Dhamnilata P.S. Jarmundi Dist Dumka

2. Parbin Kumar Dubey, S/o Rameshwar Dubey, Aged About 41 Years, R/o Vill Gosang P.O. Kushaha P.S. Kandi Dist Garhwa

3. Md Samiruddin Ansari, S/o Late Md Jumruddin Ansari, Aged About 42 Years, R/o Vill Madhuban P.O. Astajora P.S. Kathikund Dist Dumka

4. Ranjeet Kumar, S/o Rajendra Prasad Bhagat, Aged About 38 Years, R/o Vill Dhamsain P.O. Chapri P.S. Pathargama Dist Godda

5. Jitendra Kumar Sah, S/o Shyam Sundar Sah, Aged About 37 Years, R/o Vill Khutahri P.O. Khutahri P.S. Jarmundi Dist Dumka

6. Kailash Pati Pathak, S/o Lt. Krishna Pathak, Aged About

45 Years, R/o Vill Dhouni P.O. Dhouni P.S. Saraiyahat Dist Dumka

223

7. Moni Kumari, W/o Jay Krishna Jha, Aged About 37 Years, R/o Vill Dangal Para, Hizla Road,near Lalita Bhawan P.O. P.S. And Dist Dumka

8. Amit Kumar Thakur, S/o Arun Kumar Thakur, Aged About 38 Years, R/o Shanti Nagar, Baganpara P.O. P.S. And Dist Dumka

9. Kumari Shashi Wala, S/o Bhairaw Nath Ram, Aged About 45 Years, W/o Sanjay Kumar Gupta, R/o Vill Rasikpur Dumka P.O. Dumka P.S. Dumka Dist Dumka

10. Jai Ram Kumar, S/o Kesho Bhagat, Aged About 43 Years, R/o Vill Dwarichak P.O. And P.S. Pathargama Dist Godda

11. Umesh Kumar Singh, S/o Gouri Shankar Singh, Aged About 40 Years, R/o Vill Chand Choura P.O. Karon P.S. Koron Dist Deoghar

12. Bipin Kumar Mahato, S/o Chet Lal Mahato, Aged About 32 Years, R/o Vill Bekolalpur P.O. Leda P.S. Giridih Dist Giridih

13. Ramanand Kumar Gupta, S/o Lategurucharan Ram, Aged About 47 Years, R/o Patardih P.O. Remba P.S. Hirodih Dist Giridih

14. Sanjiv Kumar Singh, S/o Kamleshwar Prasad Singh, Aged About 43 Years, R/o Vill Kendberiya P.O. Ranidih P.S. Karogram Dist Deoghar

15. Rajesh Kumar, S/o Late Lal Bachan Singh, Aged About

45 Years, R/o Shanti Nagar, Baganpara P.O. P.S. And Dist Dumka

16. Kumari Bulbul, D/o Dhirendra Prasad Sah, Aged About 34 Years, W/o Rahul Kumar, Vill Lakhikundi Baghmara P.O. Dumka P.S. Dumka (mufassil) Dist Dumka

17. Vinay Kumar, S/o Dinesh Prasad Gupta, Aged About

40 Years, R/o Vill Tulsi Kita P.O. And P.S. Pathargama Dist

224

Godda

18. Kishor Kumar Dey, S/o Subhash Chandra Dey, Aged About 43 Years, R/o Vill Dudhani Goushala Road P.O. P.S. And Dist Dumka

19. Rekha Choudhary, D/o Bhuneshwar Choudhary, Aged About 43 Years, R/o Behind HE High School, P.O. P.S. And Dist Giridih

20. Sangita Rani Gupta, D/o Ashok Kumar Sahu, Aged About 41 Years, R/o Vill Makatpur P.O. Giridih P.S. Giridih Dist Giridih ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Department Of School Education And Literacy Through Its Secretary, Government Of Jharkhand, Office At Project Bhawan, M.d.i Building P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

3. The Department Of Personnel, Administrative Reforms And Rajbhasha Through Its Secretary, Government Of Jharkhand, Office At Project Building P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

4. The Directorate Of Secondary Education Through Its Director, Office At Project Building P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

5. The Jharkhand Staff Selection Commission (JSSC), Through Its Chairman, Office At Kalinagar Chai Bagan, P.O. And P.S. Namkum Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission (JSSC), Office At Kalinagar Chai Bagan P.O. And P.S. Namkum Dist Ranchi

7. The Controller Of Examination Jharkhand Staff Selection Commission (JSSC), Office At Kalinagar, Chai Bagan P.O. And P.S. Namkum Dist Ranchi

225

..... Respondents

with

W.P.(S) No. 2712 of 2024 ….…..

1. Suman Kumari, D/o Sudama Prasad, Aged About 29 Years, R/o Bagodar Suriya Road, Viveka Nagar, P.O. And P.S. Bagodar Dit Giridih

2. Mahtab Ansari, S/o Shekh Wajid, Aged About 38 Years, R/o Vill Chhatarpur P.O. Kalyanpur P.S. Garhwa Dist Garhwa

3. Shyamali Garai, D/o Premananda Garai, Aged About 35 Years, R/o Vill Pratappur P.O. Devinagar P.S. Maheshpur Dist Pakur

4. Alka Sahu, D/o Sitaram Sahu, Aged About 37 Years, R/o New Road, Ward No 12 P.O. P.S. And Dist Lohardaga

5. Ajay Kumar Yadav, S/o Gouri Shankar Yadav, Aged About 36 Years, R/o Vill Sanpdahar P.O. Chuapani P.S. Bounsi Dist Banka Bihar

6. Subodh Kumar, S/o Bhagirath Mahto, Aged About 37 Years, R/o Vill Hebna P.O. Marangloiya P.S. Balumath Dist Latehar

7. Anil Mahto, S/o Panchanan Mahto, Aged About 40 Years, R/o Vill Dokad P.O. Rahe P.S. Sonahatu Dist Ranchi

8. Sadho Oraon, S/o Budhwa Oraon, Aged About 32 Years, R/o Vill Bantoli P.O. And P.S. Neori Dist Ranchi

9. Rita Kumari, S/o Deolal Thakur, Aged About 34 Years, R/o Vill Neori P.O. And P.S. Neori Vikash Dist Ranchi

10. Sanjay Kumar, S/o Dhaneshwar Thakur, Aged About

38 Years, R/o Vill Paharkanbriya P.O. Paharkanbaria P.S. Bero Dist Ranchi

11. Praveen Kumar, S/o Deolal Thakur, Aged About 41 Years, R/o Vill Shiv Mandir, Neori P.O. And P.S. Neori

226

Vikash Dist Ranchi

12. Usha Kumari Munda, D/o Deochand Munda, Aged About 39 Years, R/o Vill Oyna P.O. Chandwe P.S. Pithoria Dist Ranchi

13. Deep Shweta, D/o Jagdamba Prasad Singh, Aged About 40 Years, R/o Vill New Colony P.O. And P.S. Jhumri Tilaiya Dist Koderma

14. Madhu Sweta, D/o Jagdamba Prasad Singh, Aged About 40 Years, R/o Vill New Colony P.O. And P.S. Jhumri Tilaiya Dist Koderma

15. Jyoti Kumari, D/o Mohan Prasad, Aged About 39 Years, R/o Vill Kattu P.O. And P.S. Ratu Dist Ranchi

16. Prayag Kumar, S/o Meghu Mahto, Aged About 31 Years, R/o Vill Kodwe P.O. Garikalan Kodwe Pos Garikala Dist Hazaribagh

17. Devlal Kumar, S/o Ruplal Mahto, Aged About 37 Years, R/o Vill Kodwe P.O. Garikalan Kodwe, P.S. Garikala Dist Hazaribagh

18. Arbind Kumar Singh, S/o Jai Prakash Singh, Aged About 44 Years, R/o Vill Dullidih P.O. And P.S. Sarwan Dist Deoghar

19. Kameshwar Thakur, S/o Late Dilver Thakur, Aged About 40 Years, R/o Vill Peshka P.O. Meral P.S. Garhwa Dis Garhwa

20. Akhlaque Ahmad, S/o Shaikh Atiqur Rehman, Aged About 36 Years, R/o Vill Chutru P.O. Bandu P.S. Ranka Dist Garhwa

21. Sanjay Kumar Mahto, S/o Dinu Mahto, Aged About 33 Years, R/o Vill Sauradih P.O. Barki Pona P.S. Borobing Dist Ramgarh

22. Jyoti Shikha, D/o Yogendra Kumar, Aged About 36 Years, R/o Vill Oriya Road P.O. Nutan Nagar P.S. Sadar

227

Hazaribagh Dist Hazaribagh

23. Jyoti Tirkey, S/o Michal Tirkey, Aged About 43 Years, R/o Vill Mahavir Nagar, (bhuda) P.O. And P.S. Dhanbad Dist Dhanbad

24. Anita Dahanga, Aged About 41 Years, C/o Rejan Dahanga, Resident of Vill Harasuku P.O. And P.S. Khunti Dist Khunti

25. Preeti Kumari, D/o Bajrang Prasad, Aged About 43 Years, R/o Vill Ghaghra P.O. And P.S. Ghaghra Dist Gumla

26. Kavita Kumari Kachhap, D/o Sani Oraon, Aged About

37 Years, R/o Vill Anjan P.O. Anjan P.S. Gumla Dist Gumla

27. Mamta Kumari, W/o Mahabir Pal, Aged About 34 Years, R/o Vill Nawada P.O. Nawada P.S. Garhawa Dist Garhwa

28. Md Fazlur Rahman, S/o Md Sbdul Jabbar, Aged About

35 Years, R/o Vill Bhandaro P.O. And P.S. Deoghar Dist Deoghar

29. Kanti Topno, D/o Emmanuel Topno, Aged About 41 Years, R/o Vill Chaibasa, P.O. And P.S. Muffasil Gutusai Kamarahatu Dist West Singhbhum

30. Amar Kumar Verma, S/o Kishun Mahto, Aged About

34 Years, R/o Vill Karmutand P.O. Badwara P.S. Bengabad Dist Giriidh

31. Ravi Kumar Gupta, S/o Ram Mohan Prasad, Aged About 33 Years, R/o Vill Rajrappa More P.O. And P.S. Rajrappa Dist Ramgarh

32. Ursula Toppo, D/o Siril Toppo, Aged About 45 Years, R/o Vill Karida P.O. Karida P.S. Raidih Dist Gumla

33. Indu Kumari, D/o Yagu Singh, Aged About 37 Years, R/o Vill Morwal Kala, P.O. And P.S. Latehar Dist Latehar

34. Manjusha Goswami, W/o Surendra Nath Gosai, Aged About 43 Years, R/o Vill Telmunga P.O. Kasmar P.S.

228

Bokaro Dist Bokaro. ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Chief Secretary, Government Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

2. The Secretary, Department Of Personnel, Administrative Reforms And Rajbhasha, Government Of Jharkhand, Office Project Bhawan Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

3. The Secretary, Department Of School Education And Literacy, Govt Of Jharkhand Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

4. The Director, Directorate Of Secondary Education, Department Of School Education And Literacy, Government Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

5. The Jharkhand Staff Selection Commission, Through Its Secretary, Office At Chaibaban Gila Kali Nagar P.O. And P.S. Namkum Dist Ranchi

6. The Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali, Kali Nagar P.O. And P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 2716 of 2024

….…..

1. Babulal Singh Sardar, S/o Late Jagat Singh Sardar, Aged About 42 Years, R/o Vill Muchidih P.O. Kuiani P.S. Boram And Dist East Singhbhum

2. Purna Chandra Mahato, S/o Pran Krishna Mahato, Aged About 38 Years, R/o Vill Oriya Chirudih P.O. Chirudih P.S. Kamalpur and Dist East Singhbhum

229

..… Petitioner(s) Versus

1. The State of Jharkhand Through the Chief Secretary Government of Jharkhand, Project Bhawan P.O. And P.S. Dhurwa And Dist Ranchi

2. The Principal Secretary, School, Education and Literacy Department, Government of Jharkhand, Project Bhawan P.O. P.S. Dhurwa and Dist Ranchi

3. The Director, Secondary Education Directorate of Secondary Education School Education and Literacy, Department Government of Jharkhand, Project Bhawan P.O. P.S. Dhurwa and Dist Ranchi

4. The Principal Secretary, Personnel, Administrative Reforms and Rajbhasa Department, Govt of Jharkhand, Project Bhawan P.O. P.S. Dhurwa and Dist Ranchi

5. The Jharkhand Staff Selection Commission Through Its Secretary, Office at Kali Nagar, Chai Bagan P.O. And P.S. Namkum And Dist Ranchi

6. The Chairman, Jharkhand Staff Selection Commission, Office at Kali Nagar, Chai Bagan P.O. P.S. Namkum And Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Office At Kali Nagar, Chai Bagan, P.O. P.S. Namkum And Dist Ranchi. ..... Respondents

with

W.P.(S) No. 2724 of 2024

….…..

Runi Kumari, W/o Ramdeo Mahatha, Aged About 36 Years, R/o Vill Manjhlitand P.O. Ojhadih Katnia P.S. Tundi Dist Dhanbad ..… Petitioner(s)

Versus

1. The State of Jharkhand Through The Chief Secretary

230

Govt Of Jharkhand Office At Project Building P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary School Education And Literacy Deptt, Govt Of Jharkhand Office At Project Building P.O. P.S. Dhurwa Dist Ranchi

3. The Principal Secretary Deptt Of Personnel Administrative Reforms And Raj Bhasha, Govt Of Jharkhand Office At Project Building P.O. P.S. Dhurwa Dist Ranchi

4. The Director Secondary Education, Govt Of Jharkhand Office At Project Building P.O. P.S. Dhurwa Dist Ranchi

5. The Chairman Jharkhand Staff Selection Commission, Office At Kalinagar Chai Bagan P.O. P.S. Namkom Dist Ranchi

6. The Secretary Jharkhand Staff Selection Commission, Office At Kalinagar Chai Bagan P.O. P.S. Namkom Dist Ranchi

7. The Examination Controller Jharkhand Staff Selection Commission At Kalinagar, Chaibagan P.O. P.S. Namkom Dist Ranchi. ..... Respondents

with

W.P.(S) No. 2816 of 2024

….…..

1. Aziza Momina Khatoon, D/o Taiyab Ansari, Aged About

40 Years, R/o Patra Toli Kanke, P.O. Kanke P.S. Kanke Dist Ranchi

2. Sahanaz Khatun, D/o Kalim Ansari, Aged About 33 Years, R/o Vill Korahir P.O. Baliapur P.S. Baliapur Dist Dhanbad

3. Anup Kumar, S/o Deonandan Prasad, Aged About 40 Years, R/o Heth Pochara P.O. Heth Pochara P.S. Latehar Dist Latehar

231

4. Sandeep Kumar Sah, S/o Deep Narayan Sah, Aged About 36 Years, R/o Norottampur P.O. Bishwaskhani P.S. Hanwara Dist Godda

5. Nawin Kumar Bhagat, S/o Suryanarayan Bhagat, Aged About 38 Years, R/o Narottampur P.O. Bishwaskhani P.S. Hanwara Dist Godda. ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary, Personnel Administrative Reforms And Raj Bhasha Department, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. The Director, Secondary Education, Government Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commisson, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 2901 of 2024

….…..

232

1. Onila Ekka, D/o Jaimashih Ekka, Aged About 46 Years, R/o Vill Serenghatu P.O. Juria P.S. Senha Dist Lohardaga Jharkhand Pin-835302

2. Rajdeep Lohra, S/o Bisheshwar Lohra, Aged About 38 Years, R/o Vill And P.O. Arru P.S. Senha Dist Lohardaga

3. Yashwant Oraon, S/o Sitaram Oraon, Aged About 32 Years, R/o Vill Hendlaso Nawatoli P.O. Kujra P.S. Lohardaga Dist-Lohardaga

4. Sudhir Kumar Sahu, S/o Late Lalkeshwar Sahu, Aged About 35 Years, R/o Vill Moreng P.O. Moreng P.S. Basia Dist Gumla

5. Mandeep Kumar Yadav, S/o Ram Ayodhya Yadav, Aged About 39 Years, R/o Vill Bhogu P.O. Khamdih P.S. Satbarwa Dist Palamu

6. Atul Kumar, S/o Moti Lal Agarwal, Aged About 44 Years, R/o Mohan Cinema Jail Hata Daltonganj P.S. Daltonganj Dist Palamu

7. Rashmi Sangita Tirkey, D/o Beatory Tirkey, Aged About

40 Years, R/o Vill Naditoli Sisai Road, P.O. And P.S. Gumla Dist Gumla

8. Suchita Minz, D/o Patras Minz, Aged About 38 Years, R/o Vill Pathal Kuduwa P.O. Gpo P.S. Lower Bazar Dist Ranchi

9. Mamta Mary Toppo, D/o Naru Toppo, Aged About 43 Years, R/o Vill Premnagar Hesag P.O. Hatia P.S. Jagarnathpur Dist Ranchi

10. Urmila Kumari, D/o Daulat Singh, Aged About 40 Years, R/o Vill Bokba P.O. Bongram P.S. Kolebira Dist Simdega

11. Dinesh Prasad Mahato, S/o Pyare Lal Mahato, Aged About 37 Years, R/o Vill Simlatand P.O. Marradih P.S. Barwadda Dist Dhanbad

233

12. Uday Kumar Mahto, S/o Tota Mahto, Aged About 37 Years, R/o Vill Bholidih P.O. Galagi P.S. Nimiyaghat Dist Giridih

13. Sanjeev Kumar, S/o Late Nand Kushor Saha, Aged About 47 Years, R/o Vill Kelabari P.O. Kelabari P.S. Radhanagar Dist Sahibganj

14. Shashi Bhushan Yadav, S/o Suresh Prasad Yadav, Aged About 31 Years, R/o Vill Kairidih P.O. Deori P.S. Deori Dist Giridih'

15. Basudew Pandit, S/o Shyamlal Pandit, Aged About 37 Years, R/o Vill Dharhara (koshma), P.O. Jhurjhuri P.S. Barkatha Dist Hazaribagh

16. Kishor Sharma, S/o Nunulal Sharma, Aged About 39 Years, R/o Vill Angaiya P.O. Bishunpur P.S. Pirtand Dist Giridih

17. Praveen Prasad, S/o Krishna Mahto, Aged About 35 Years, R/o Vill Makchund Toli Chutia P.O. And P.S. Chutia Dist Ranchi

18. Binod Kumar Mahto, S/o Piyari Mahto, Aged About 40 Years, R/o Vill Jagesar P.O. Tirla P.S. Jagesar Dist Bokaro

19. Binay Kumar Manjhi, S/o Tagdhu Manjhi, Aged About

38 Years, R/o Vill Balthar P.O. Ramudih P.S. Devipur Dist Deoghar

20. Mukesh Kumar Prajapati, S/o Kameshwar Pandit, Aged About 36 Years, R/o Vill Barotand P.O. Gadi Nawadiha P.S. Jamua Dist Giridih

21. Sanjeet Prasad Pandit, S/o Tahalu Pandit, Aged About

36 Years, R/o Vill Pandaniya P.O. Budhudih P.S. Ahilyapur Dist Giridih

22. Chinta Haran Mahto, S/o Ramkishun Mahto, Aged About 42 Years, R/o Vill Kaitha P.O. Kaitha P.S. Ramgarh Dist Ramgarh

234

23. Ramapati Suman, S/o Bhushan Chandra Suman, Aged About 47 Years, R/o Vill Baluwadih P.O. Jareya P.S. Sonahatu Dist Ranchi

24. Rinku Kumar Prabhakar, S/o Nageshwar Mahto, Aged About 38 Years, R/o Vill Kothar P.O. Kaitha P.S. Ramgarh Dist Ramgarh

25. Bhawani Shankar Mahto, S/o Motilal Nehru, Aged About 36 Years, R/o Vill Khakhanda P.O. Tirla P.S. Mahuwatand Present P.S. Jageshwar Dist Bokaro

26. Sumitra Minj, D/o Somnath Bhagat, Aged About 34 Years, R/o Vill Bara Pasanga P.O. Phori P.S. Gumla Dist Gumla

27. Prem Rose Minj, D/o Arwind Kujur, Aged About 45 Years, R/o Vill Shastri Nagar Gumla P.O. And P.S. And Dist Gumla

28. Sunita Bhagat, D/o Jayant Kujur, Aged About 38 Years, R/o Vill MLA Road Chainpur P.O. Chainpur P.S. Chainpur Dist Gumla

29. Kanaklata Kumari, S/o Surendra Prasad Singh, Aged About 39 Years, R/o Vill Hesapiri P.O. Bagru P.S. Bagru Dist Lohardaga

30. Rikesh Tirkey, S/o Sukhram Tirkey, Aged About 36 Years, R/o Vill Chhota Kawali P.O. Raja Ulatu P.S. Namkum Dist Ranchi

31. Ranjeet Oraon, S/o Ramdeyal Oraon, Aged About 33 Years, R/o Vill Bharno Tikra Toli P.O. And P.S. Bharno Dist Gumla

32. Jaishri Oraon, D/o Charo Oraon, Aged About 39 Years, R/o Vill Bagru P.O. And P.S. Bagru Dist Lohardaga

33. Chhotilal Prasad, S/o Mohar Mahto, Aged About 38 Years, R/o Vill Jhurjhuri P.O. Jhurjhuri P.S. Barkatha Dist Hazaribagh Jharkhand

235

34. Shiv Shankar Prasad Yadav, S/o Rameshwar Prasad Yadav, Aged About 42 Years, R/o Vill Pachamba P.O. Mandramo P.S. Suriya Dist Giridih Jharkhand

35. Diwakar Prasad Verma, S/o Ramdew Kumar Verma, Aged About 39 Years, R/o Vill Nawadih P.O. Papilo P.S. Tisri Dist Giridih Jharkhand

36. Niranjan Singh Munda, S/o Lakshman Singh Munda, Aged About 44 Years, R/o Vill Tati P.O. Tati P.S. Tatisilway Dist Ranchi Jharkhand

37. Shashikant Prasad Sangam, S/o Babulal Mahto, Aged About 36 Years, R/o Vill Gaipahadi P.O. Kalhabad P.S. Barkatha Dist Hazaribagh Jharkhand

38. Uttam Kumar Deogharia, S/o Gobind Narayan Deogharia, Aged About 46 Years, R/o Vill Hahe P.O. Angara P.S. Angara Dist Ranchi Jharkhand

39. Reena Kumari, D/o Tulshee Mahto, Aged About 37 Years, R/o Vill Kola Kushma Tola Nayadih P.O. K G Ashram P.S. Saraidhela Dist Dhanbad Jharkhand

40. Ashok Kumar, S/o Surendra Yadav, Aged About 36 Years, R/o Vill Sondedih P.O. Bekobar P.S. Koderma Dist Koderma Jharkhand

41. Ram Pad Mandal, S/o Gobinda Mandal, Aged About 42 Years, R/o Vill Jamkudar P.O. Ambona P.S. Nirsa Dist Dhanbad Jharkhand

42. Satyendra Ram, S/o Somaru Ram, Aged About 34 Years, R/o Vill Chatanian Post Lamari Kala P.S. Kandi Dist Garhwa Jharkhand

43. Radha Kumari, W/o Satyendra Kumar, Aged About 34 Years, R/o Vill Tero Pakalmeri P.S. Bero Ranchi Jharkhand

44. Md Shahid, S/o Badruddin Ansari, Aged About 36 Years, R/o Vill Darua P.O. Darua P.S. Hussainabad Dist Palamu Jharkhand

236

45. Pravanjan Kumar Pandey, S/o Udit Narayan Pandey, Aged About 41 Years, R/o Vill Khutta P.O. Bandkharo P.S. Suriya Dist Giridih Jharkhand

46. Nivedita, W/o Nagendra Kumar Mishra, Aged About 40 Years, R/o Vill Akhouri Patra P.O. Lesliganj P.S. Lesliganj Dist Palamu Jharkhand

47. Nagendra Kumar Mishra, S/o Narayan Mishra, Aged About 46 Years, R/o Vill Akhouri Patra P.O. Lesliganj P.S. Lesliganj Dist Palamu Jharkhand

48. Parmanand Mehta, S/o Shyambihari Mehta, Aged About 48 Years, R/o Vill Goradih Toli P.O. Sangbar P.S. Lesliganj Dist Palamu Jharkhand

49. Pratima Rani, D/o Shyam Singh Mahto, Aged About 40 Years, Apana Colony Lowadih Namkum Dist Ranchi Jharkhand

50. Sarita Kumari Soni, W/o Gautam Kumar, Aged About

35 Years, R/o Vill Bagicha Toli Sukrigara Bamni P.O. Larikalan P.S. Rajrappa Dist Ramgarh Jharkhand

51. Sharad Kumar Mishra, S/o Janardan Mishra, Aged About 42 Years, R/o Vill Langatu P.O. Barkagaon P.S. Barkagaon Dist Hazaribagh Jharkhand

52. Indu Suchita Dangwar, D/o Vinsent Dangwar, Aged About 36 Years, R/o Vill Kurdeg Baighma P.O. Kurdeg P.S. Kurdeg Dist Simdega Jharkhand

53. Md Imtiaz Alam, S/o Md Mustaque Alam, Aged About

38 Years, R/o Vill Hariharpur P.O. Hariharpur P.S. Hariharpur Dist Dhanbad Jharkhand

54. Md Shamser Alam, S/o Samsuddin Ansari, Aged About

34 Years, R/o Vill Chaurapatti P.O. Hariharpur P.S. Hariharpur Dist Dhanbad

55. Md Ahteshamuddin, S/o Md Serajuddin, Aged About

42 Years, R/o Vill Bichhakata Hariharpur P.O. And P.S.

237

Hariharpur Dist Dhanbad

56. Hulas Mahto, S/o Mohi Mahto, Aged About 45 Years, R/o Vill Chinpun P.O. Tantri P.S. Topchanchi Dist Dhanbad

57. Niraj Kumar Verma, S/o Amar Nath Verma, Aged About 39 Years, R/o Vill Saldega P.O. And P.S. Simdega Dist Simdega

58. Alakhdeo Yadav, S/o Gango Mahto, Aged About 47 Years, R/o Vill Tilokari (garwatand), P.O. Sarmatand P.S. Jainagar Dist Koderma

59. Pratiba Rani Minj, D/o Rampal Oraon, Aged About 39 Years, R/o Vill Bhusar P.O. Bagru P.S. Kisko Dist Lohardaga

60. Jaydew Mahto, S/o Arjun Nahto, Aged About 40 Years, R/o Vill Birdidih P.O. Jareya P.S. Sonahatu Dist Ranchi

61. Md Shamim Raza, S/o Md Hezab Ali, Aged About 32 Years, R/o Vill Mansingha P.O. Narayanpur P.S. Rajmahal Dist Sahebganj

62. Nilkanth Saw, S/o Deglal Saw, Aged About 37 Years, R/o Vill And P.O. Beko P.S. Bagodar Dist Giridih

63. Mira Mondal, W/o Bishwanath Das, Aged About 44 Years, R/o Vill Monirampur P.O. Monirampur P.S. Pakur(m) Dist Pakur

64. Shikha Kumari, D/o Baidyanath Mahto, Aged About

42 Years, R/o Vill Narekela P.O. Mamarla P.S. Basia Dist Gumla

65. Suryadeo Prajapati, S/o Pokhan Prajapati, Aged About

36 Years, R/o Vill Pitiji P.O. Pitiji P.S. Itkhori Dist Chatra

66. Sanjit Kumar Gupta, S/o Ayodhya Prasad Gupta, Aged About 40 Years, R/o Vill Tandwa P.O. Yadav Nagar P.S. Pratappur Dist Chatra

67. Sujit Kumar Ojha, S/o Prem Sharkar Ojha, Aged About

238

40 Years, R/o Vill Deori Khurd P.O. Japla C.f P.S. Hussainabad Dist Palamau

68. Vinod Kumar, S/o Ramyad Bhandari, Aged About 42 Years, R/o Vill Bishunpura P.O. Kocheya P.S. Bishunpura Dist Garhwa

69. Sudhanshu Ranjan, S/o Rameshwar Mahto, Aged About 41 Years, R/o Vill Kothar P.O. Kaitha P.S. Ramgarh Dist Ramgarh

70. Mukesh Kumar, S/o Kunjlal Thakur, Aged About 34 Years, R/o Vill P.O. P.S. Bishnugarh Dist Hazaribagh

71. Neeraj Verma, W/o Mahendra Kumar Verma, Aged About 35 Years, R/o Vill Kalyanpur P.O. Tarakhurd Dist Ambedkar Pin 224146

72. Krishna Prakash Mishra, S/o Ramayan Prasad Mishra, Aged About 43 Years, R/o Vill Paitiha P.O. Paitiha P.S. Koraon Dist Prayagraj (up) Pin 212306

73. Pavan Kumar, S/o Jagat Narayan, Aged About 42 Years, R/o Vill Ram Dayalpur (kaju), P.O. Gohani Badi, P.S. Charwa Dist Kaushambi (up) Pin 212203

74. Indra Narayan Singh, S/o Sirish Kumar Singh, Aged About 33 Years, R/o Vill And P.O. Suisa P.S. Baghmundi Dist Purulia (w.b). Pin 723212

75. Chandrashekhar Mahto, S/o Murlidhar Mahto, Aged About 33 Years, R/o Vill Jamtoli Bansaruli P.O. Chotamuri P.S. Silli Dist Ranchi

76. Rajesh Mahato, S/o Ramdeo Mahato, Aged About 40 Years, R/o Vill Karma P.O. Karma P.S. Hunterganj Dist Chatra

77. Suresh Yadav, S/o Rambriksh Yadav, Aged About 37 Years, R/o Vill Genjna P.O. Pandeypura P.S. Hunterganj Dist Chatra

78. Bipin Kumar, S/o Narayan Prasad, Aged About 38

239

Years, R/o Vill Bela P.O. Bihiya Sarhachia P.S. Hunterganj Dist Chatra

79. Kumar Praphulla Chandra, S/o Narmdeshwar Pandey, Aged About 36 Years, R/o Vill Auru P.O. Aurugerua P.S. Hunterganj Dist Chatra

80. Ranjit Kumar Singh, S/o Late Sheshnath Singh, Aged About 47 Years, R/o Shanti Nagar, P.O. Khalari P.S. Mccluskieganj Dist Ranchi

81. Prem Chand Mahto, S/o Jagannath Mahto, Aged About

42 Years, R/o Vill Dumarda P.O. Bijulia P.S. Chas(M) Dist Bokaro

82. Anita Kumari, W/o Rakesh Kumar Mahato, Aged About

36 Years, R/o Vill Dhokhra P.O. Damodarpur P.S. Baliapur Dist Dhanbad

83. Ranjeet Kumar Lohar, S/o Dhanu Lohar, Aged About

33 Years, R/o Vill Gosain Balia P.O. Gosain Balia P.S. Barkagaon Dist Hazaribagh

84. Santosh Kumar Mahato, S/o Yogeshwar Mahato, Aged About 45 Years, R/o Bormuri P.O. And P.S. Baliapur Dist Dhanbad

85. Madhumita Kumari, W/o Kuldeep Prasad Mahato, Aged About 40 Years, R/o Vill Madhuban P.O. Nadkhurkee, P.O. Madhuban Dist Dhanbad

86. Kanchan Mahto, D/o Yogendra Nath Mahto, Aged About 35 Years, R/o Vill Serenghatu P.O. And P.S. Sonahatu Dist Ranchi

87. Rakhi Kumari, W/o Musesh Kumar Singh, Aged About

32 Years, R/o Vill Chiridiri P.O. Kanhachatti P.S. Rajpur Dist Chatra

88. Jayant Choudhary, S/o Kartick Choudhury, Aged About 40 Years, R/o Vill Bengalipara P.O. Barharwa P.S. Barharwa Dist Sahibganj

240

89. Jaychand Das, S/o Late Ganpati Das, Aged About 45 Years, R/o Vill Bengalipara P.O. And P.S. Barharwa Dist Sahibganj

90. Pintu Kumar, S/o Surendra Pd Choudhary, Aged About 38 Years, R/o Vill Ranha P.O. And P.S. Karon Dist Deoghar

91. Sikendra Kumar Yadav, S/o Gobind Yadav, Aged About

37 Years, R/o Vill Ward No 05 Pathaldiha P.O. Pathaldiha P.S. And Dist Koderma

92. Km Nivedita Pathak, W/o Ved Prakash, Aged About 39 Years, R/o Vill Gobaraha 57 Dist Azamgarh Up

93. Md Riyazuddin Ansari, S/o Md Salahuddin Ansari, Aged About 37 Years, R/o Vill Sakhiya P.O. Oriya P.S. Muffasil Dist Hazaribagh

94. Rinki Paramanik, D/o Ashwini Kumar Paramanik, Aged About 31 Years, R/o Vill Kurma P.O. Kashijhariya P.S. Pindrajora Dist Bokaro

95. Dharmajit Kushwaha, S/o Ram Jatan Mahto, Aged About 35 Years, R/o Vill Jata P.O. Kalyanpur P.S. Garhwa Dist Garhwa

96. Govind Narayan Dubey, S/o Sita Ram Dubey, Aged About 39 Years, R/o Vill Baliyari P.O. Semoura P.S. Kandi Dist Garhwa

97. Rekha Kumari, D/o Bhuneshwer Mahto, Aged About

33 Years, R/o Vill Borobing P.O. Barki Pona, P.S. Rajrappa Dist Ramgarh

98. Baby Kumari, D/o Mewalal Gupta, Aged About 43 Years, R/o Vill Belwatika P.O. And P.S. Daltonganj Dist Palamu

99. Sukriti Kumari, W/o Prem Kumar Gupta, Aged About

34 Years, R/o Paneri Gali Kund Muhalla Ward No 07 P.O. And P.S. Daltonganj Dist Palamu

241

100. Naseem Akhtar Chaudhary, S/o Abdul Majid Chaudhary, Aged About 50 Years, R/o Vill Harishpur P.O. And P.S. Bishanpur Dist Sahibganj

101. Saurabh Pathak, S/o Satya Prakash Pathak, Aged About 37 Years, R/o Vill Near Dav Public School Gaddi And Teachers Colony P.O. And P.S. Guddi A, Dist Hazaribagh

102. Sangeeta Kumari, W/o Sri Maneesh Lal, Aged About

49 Years, R/o 1/b Market Swang P.O. Swang P.S. Gomia Dist Bokaro

103. Sandip Kumar Verma, S/o Deodatta Verma, Aged About 37 Years, R/o Vill Dharampur P.O. Bamangama P.S. Sarath Dist Deoghar

104. Prakash Chandra Maity, S/o Pradip Kumar Maity, Aged About 31 Years, R/o Vill Sannihari P.O. Baranihari P.S. Egra Dist Purba Medinipur West Bengal

105. Sandhya Rani Kujur, W/o Samuel Kachhap, Aged About 49 Years, R/o Vill Hesal Devi Mandap Road P.O. Hehal P.S. Sukhdeonagar Dist Ranchi

106. Seema Devi, D/o Ram Pratap Ram, Aged About 40 Years, R/o Vill Bansani P.O. Jhagrakand P.S. Bhawanathpur Dist Garhwa

107. Santosh Kumar, S/o Wakil Dangi, Aged About 35 Years, R/o Vill Nawadih P.O. Nawadih Damol P.S. Pathalgada Dist Chatra

108. Anant Kumar, S/o Bhekhlal Dangi, Aged About 41 Years, R/o Vill Belhar P.O. Nawadih Damol P.S. Pathalgada Dist Chatra

109. Vikash Kumar, S/o Bhuneshwar Dangi, Aged About

36 Years, R/o Vill Kubba P.O. Nawadih Damol P.S. Pathalgada Dist Chatra

110. Binod Ram, S/o Nageshwar Ram, Aged About 32 Years, R/o Vill Gopaldih P.O. Jainagar P.S. Jainagar Dist

242

Koderma

111. Nirotpal K Umar, S/o Bishweshwar Bajpal, Aged About 41 Years, R/o House No 114, Vill Bandanwar P.O. Bandanwar P.S. Pathargama Dist Godda

112. Niranjan Kumar, S/o Shivnandan Prasad Sah, Aged About 46 Years, R/o Vill Baniyadih P.O. Baniyadih P.S. Thakurgangti Dist Godda

113. Santosh Kumar Maraiya, S/o Masudan Maraiya, Aged About 38 Years, R/o Vill Kairasol P.O. Kairasol P.S. Deodanr Dist Godda

114. Sujan Kumar, S/o Ranjan Kumar, Aged About 33 Years, R/o Vill Belyadih P.O. Chekya P.S. Kotshila Dist Purulia West Bengal

115. Om Prakash, S/o Nand Kishor Prasad, Aged About 38 Years, R/o House No 124-a Jhilwa Bhelwari Near Gayatri Mandir Chilra Dumka

116. Perween Mazhar, D/o Mazhar Alam, Aged About 35 Years, R/o Near Ambiya Masjid Matloob Lane Nala Road Hindpiri P.S. Hindpiri Dist Ranchi

117. Akhilesh Singh Yadav, S/o Ram Avatr Singh Yadav, Aged About 35 Years, R/o Vill Hetimpur P.O. Maharajganj P.S. Gahazipur Dist Ghazipur Uttar Pradesh, Present Add- Rahe Nawagaon Rahe Ranchi

118. Raj Kumar, S/o Jai Narayan Prasad Verma, Aged About 30 Years, R/o Vill Kumharlalo P.O. Kumharlalo P.S. Pirtand Dist Giridih

119. Santosh Prasad Verma, S/o Lochan Mahto, Aged About 32 Years, R/o Vill Phulchi P.O. Phulchi P.S. Taratand Dist Giridih

120. Sandip Kumar Sinha, S/o Munna Prasad Sinha, Aged About 36 Years, R/o Vill Bajkum P.O. And P.S. And Dist Latehar

243

121. Sima Mahto, D/o Jitendra Nath Mahto, Aged About

34 Years, R/o Vill And P.O. Lagam P.S. Silli Dist Ranchi

122. Dipti Pandey, D/o Diwakar Chandra Pandey, Aged About 48 Years, R/o Vill Thana Road, Daltonganj P.O. And P.S. Daltonganj Dist Palamu

123. Mayashankar Prasad Mehta, S/o Gorakh Prasad Mehta, Aged About 34 Years, R/o Devri Khurd P.O. Japla Cement Factory,. P.S. Hussainabad Dist Palamu

124. Dhananjay Kumar, S/o Banarasi Prajapati, Aged About 33 Years, R/o Vill Bara P.O. Chattarpur P.S. Chattarpur Dist Palamu

125. Deepak Lal Pandey, S/o Kashi Nath Pandey, Aged About 40 Years, Resi Of Vill Giddhi P.O. Rohila P.S. Ramna Garhwa

126. Indu Kumari, D/o Mandip Kumar Mehta, Aged About

45 Years, R/o Vill P.O. Sudna P.S. Medininagar Dist Palamau

127. Sandip Kumar Mahto, S/o Balram Mahto, Aged About

38 Years, R/o Vill Kareyadih P.O. Patrahatu P.S. Silli Dist Ranchi

128. Vishnu Kumar Patel, S/o Mahesh Mahto, Aged About

35 Years, R/o Vill Balsagra P.O. Balsagra P.S. Mandu Dist Hazaribagh

129. Punam Kullu, D/o Joseph Kullu, Aged About 39 Years, R/o Vill Kolbahar P.O. Keshalpur P.S. Pakartanr Dist Simdega

130. Goutam Gop, S/o Narayan Chandra Gop, Aged About

31 Years, R/o Vill Muraberia P.O. Bagdahari P.S. Bagdahari Dist Jamtara

131. Tutul Kumar, S/o Tejnarayan Harijan, Aged About 35 Years, R/o Vill Mal Rampur P.O. Mal Rampus P.S. Pathargama Dist Godda

244

132. Lalita Toppo, D/o Julius Toppo, Aged About 46 Years, R/o Vill Garmi P.O. Sosai Ashram P.S. Mandar Dist Ranchi

133. Monica Lakra, D/o Antoni Lakra, Aged About 40 Years, R/o Vill Malti P.O. And P.S. Mandar Dist Ranchi

134. Sunita Kumari, D/o Late Mahesh Oraon, Aged About

38 Years, R/o Vill Serak P.O. Serak P.S. Chandwa Dist Latehar

135. Marshal Ekka, S/o William Ekka, Aged About 45 Years, R/o Vill Konjali Dumartoli P.O. And P.S. Palkot Dist Gumla

136. Dhananjay Napit, S/o Bharat Napit, Aged About 46 Years, R/o Vill Govershala P.O. Bamangama P.S. Pathardda Dist Deoghar

137. Amar Kumar, S/o Sukdeo Saw, Aged About 37 Years, R/o Vill Tiro P.O. Pathuria P.S. Jaridih Dist Bokaro

138. Sushma Ekka, S/o Late Martin Ekka, Aged About 38 Years, R/o Vill Tarri P.O. Karaundi P.S. Gumla Dist Gumla

139. Santosh Mandal, S/o Jagdish Mandal, Aged About 31 Years, R/o Vill Gardih P.O. Ghoranjee P.S. Deori Dist Giridih

140. Akash Verma, S/o Sudama Prasad Verma, Aged About 31 Years, R/o Vill Putaria P.O. Budhudih P.S. Ahilyapur Dist Giridih

141. Ranjit Kumar, S/o Narayan Rajak, Aged About 40 Years, R/o Vill Sirsiya P.O. Sirsiya P.S. Giridih(m), Dist Giridih

142. Ramjeet Kumar Yadav, S/o Lakshman Yadav, Aged About 38 Years, R/o Vill Tetariyadih P.O. Hirodih P.S. Jainagar Dist Koderma

143. Kumari Rekha Lal, D/o Sp Lal, Aged About 45 Years, R/o Vill 33 Purulia Road Dangra Toli P.O. Ranchi P.S. Lower Bazar Dist Ranchi

245

144. Dolly Kumari, D/o Parmeshwar Sahu, Aged About 40 Years, R/o Vill Near Shishu Mandir School, New Kishorganj Road No 3 P.O. Gpo P.S. Sukhdeonagar Dist Ranchi

145. Bhagirath Kumar Sah, S/o Kaleshwar Prasad Sah, Aged About 35 Years, R/o Vill Gaychhand P.O. Chinadhab P.S. And Dist Godda

146. Manisha Kumari, D/o Basant Ram, Aged About 30 Years, R/o Vill Chutiyaro P.O. Rola P.S. Muffasil Dist Hazaribagh

147. Somri Marandi, W/o Yogesh Kumar Murmu, Aged About 44 Years, R/o Vill Nawatand P.O. Birajpur P.S. Barwadda Dist Dhanbad

148. Shila Kumari, D/o Dayal Mahto, Aged About 31 Years, R/o Bhim Kanali Hospital Ke Pass, P.S. Baghmara Bhim Kanali Dist Dhanbad

149. Sharawan Kumar, S/o Jagnnath Sah, Aged About 39 Years, R/o Vill Manikpur P.O. Bhagaiya P.S. Maharama Dist Godda

150. Mrittika Ghosh, D/o Gour Ghosh, Aged About 36 Years, R/o Vill Ghurni Putul Patti P.O. Ghurni P.S. Krishnanagar Dist Nadia West Bengal

151. Shabnam Ara, D/o Tasadduque Hussain Ansari, Aged About 39 Years, R/o Vill H No 24, Azad Nagar, Road No 13 Zakir Nagar East P.O. Azadnagar Mango Town Jamshedpur Dist East Singhbhum

152. Dev Prakash, S/o Dina Nath Kushawaha, Aged About

32 Years, R/o Vill Chainpur P.O. Birbal P.S. Dhurki Dist Garhwa

153. Satish Dungdung, S/o Israil Dungdung, Aged About

44 Years, R/o Vill Tapudega Pandripani P.O. Pandripani P.S. Thethaitangar Dist Simdega

246

154. Sonakshi Kumari, W/o Hemant, Aged About 42 Years, Wo Near Of Bijli Office Daltonganj P.S. Daltonganj Dist Palamu

155. Yashika Priya, D/o Chandradev Pandit @ Chandradeo Pandit, Aged About 30 Years, R/o Vill Domchanch Near Bank Of India, P.O. And P.S. Domchanch Dist Koderma

156. Rathu Lal Saw, S/o Koka Saw, Aged About 33 Years, R/o Vill Kamta Amtand P.O. Madadih P.S. Topchanchi Dist Dhanbad

157. Kunal Bharti, S/o Suresh Kumar Vishwakarma, Aged About 36 Years, R/o Vill Bhendra P.O. Bhendra P.S. Nawadih Dist Bokaro

158. Dayanand Vishwakarma, S/o Bhola Nath Vishwakarma, Aged About 40 Years, R/o Vill Singhdaha P.O. Singhdaha P.S. Topchanchi Dist Dhanbad

159. Rakesh Kumar Kumbhakar, S/o Kashi Nath Kumbhakar, Aged About 32 Years, R/o Vill Golkata P.O. Kashmar P.S. Kamalpur Dist East Singhbhum

160. Ramesh Kumar Sahu, S/o Laxman Sahu, Aged About

38 Years, R/o Vill Kuru Nawatoli P.O. And P.S. Kuru Dist Lohardaga

161. Akash Deep Ram, S/o Kuleshwar Ram, Aged About

47 Years, R/o Vill Kanki Tola Purnadih P.O. Giddi 'c' P.S. Giddi 'a' Dist Hazaribagh

162. Sunil Kumar Paswan, S/o Bhola Paswan, Aged About

40 Years, R/o Vill Baihari P.O. Oriya P.S. Muffasil Dist Hazaribagh

163. Mukund Mishra, S/o Rohit Kumar Mishra, Aged About 38 Years, R/o 1010/h1, Rajrooppur P.O. And P.S. Dhoomanganj Dist Prayagra (up)

164. Manoj Kumar Yadav, S/o Ganesh Prasad Yadav, Aged About 45 Years, R/o Vill Aam Ghat Road P.O. And P.S. And

247

Dist Giridih

165. Poonam Bharti, W/o Ramchandra Prasad Gupta, Aged About 37 Years, R/o Vill Mandai Khurd P.O. Reformatory School P.S. Lohsinghna Dist Hazaribagh

166. Abani Mahato, D/o Late Shibaram Mahato, Aged About 40 Years, R/o Vill Mahul Bera P.O. Kudlung P.S. Hura Dist Purulia ,west Bengal

167. Rizwana Tarannum, W/o Wasim Ahmad, Aged About

46 Years, R/o H No 5501 Near Habib Enclave Resaldar Nagar Doranda Ranchi

168. Suman Kumari, D/o Arjun Mahato, Aged About 32 Years, R/o Vill Manaitand Basti P.O. Dhanbad P.S. Dhansar Dist Dhanbad

169. Usha Kumari Rao, W/o Manoj Kumar Raut, Aged About 40 Years, R/o Vill Gopibandh P.S. Sarath Dist Deoghar

170. Mangra Oraon, S/o Tita Oraon, Aged About 44 Years, R/o Vill Tutlo P.O. Tutlo P.S. Narkopi Dist Ranchi

171. Ravi Kumar Singh, S/o Arjun Prasad Singh, Aged About 35 Years, R/o Vill Narobad P.S. Chittardih P.S. Jamua Dist Giridih

172. Nidhi Sujata Lakra, W/o Navin Kachhap, Aged About

42 Years, R/o Vill H No 333a1 Dhumsa Toli P.O. And P.S. Chutia Dist Ranchi

173. Sandhya Nisha Lakra, D/o Godliva Xaxa, Aged About

40 Years, R/o Vill H No 181 Sisai Road Jambar Toli P.O. P.S. And Dit Gumla

174. Kedar Ravidas, S/o Banshi Ravidas, Aged About 42 Years, R/o Vill Digwar P.O. Maskedih P.S. Chalkusha Dist Hazaribag

175. Rinki Kumari, D/o Ishwar Prasad Swarnkar, Aged About 35 Years, R/o Vill Oriya P.O. Oriya P.S. Muffasil Dist

248

Hazaribagh

76. Kedar Yadav, S/o Gauri Yadav, Aged About 40 Years, R/o Vill Jatghaghra P.O. Barkangango P.S. Barkatha Dist Hazaribagh

177. Bishnu Kumar, S/o Anil Chandra Kumar, Aged About

37 Years, R/o Vill Gondhudih P.O. Birgram P.S. Baghmundi Dist Purulia West Bengal

178. Shashibhushan Lohra, S/o Bhondla Lohra, Aged About 36 Years, R/o Vill Tetla P.O. Tetla P.S. Sonahatu Dist Ranchi

179. Ashok Kuamr Rajak, S/o Lakshman Rajak, Aged About 35 Years, R/o Haldar Bandh Raniganj Poraniganj P.S. Raniganj Dist Paschim Bardhaman

180. Ramawatar Bhagat, S/o Guna Bhagat, Aged About 41 Years, R/o Vill Rud P.O. Kotam P.S. Garu Dist Latehar

181. Alok Kumar Rajhans, S/o Achyuta Nand Rajhans, Aged About 46 Years, R/o Thadi Dulampur Thari Road Shashtri Nagar P.S. Kunda Dist Doeghar

182. Anju Kumari, D/o Shivnandan Sah, Aged About 42 Years, R/o Vill Ghanshyampur Panchayat Ashari Madhuri P.O. Danre P.S. Poraiyahat Dist Godda

183. Sikanto Kumari, W/o Vijay Kumar Mehta, Aged About

37 Years, R/o Vill Matwari P T C Road Near Vinayak Hotel, P.O. Hazaribagh P.S. Sadar Dist Hazaribagh

184. Parvati Kumari, W/o Shyam Lal Mahto, Aged About

31 Years, R/o Vill Mahto Tol P.O. Marar P.S. Margarh Dist Ramgarh

185. Sanjay Kumar Suman, Mother Of Rajendra Prasad Yadav, Aged About 36 Years, R/o Vill Hirodih P.O. Hirodih P.S. Jainagar Dist Koderma

186. Seema Kumari, D/o Tapeshwar Pandey, Aged About

34 Years, R/o Vill Chandwar P.O. Chandwar P.S. Muffasil

249

Dist Hazaribagh

187. Lal Mani Kumari, S/o Jayshri Bhagat, Aged About 35 Years, R/o Vill Lalgutuwa P.O. Lalgutuwa P.S. Nagri Dist Ranchi

188. Amulya Kumar Yadav, S/o Roidas Yadav, Aged About

45 Years, R/o Vill Lupungdih P.O. Ulilohar P.S. Tamar Dist Ranchi

189. Suhaib Alam, S/o Md Ehsan Ahmad, Aged About 34 Years, R/o Vill Gossnagar Manitola P.O. And P.S. Doranda Dist Ranchi

190. Rajdeo Kumar Yadav, S/o Hulas Yadav, Aged About

31 Years, R/o Vill Belhari P.O. Dhauthwa P.S. Itkhori Dist Chatra

191. Reena Sarita Ming, D/o Late Simon Minj, Aged About

48 Years, R/o Vill Pugu Champa Nagar P.O. Armai P.S. Gumla And Dist Gumla

192. Bhshra Anjum, D/o Md Nazir Haider, Aged About 37 Years, R/o Vill Ledatand P.O. Madaidih P.S. Topchanchi Dist Dhanbad

193. Ashish Kumar Singh, S/o Devendra Prasad Singh, Aged About 31 Years, R/o Vill Sihodid P.O. Sirsiya P.S. Giridih(m) Dist Giridih

194. Sachchidanand Prasad, S/o Late Jai Shree Prasad, Aged About 44 Years, R/o Vill Paparwatand P.O. Karharbari P.S. Giridih (m) Dist Giridih

195. Rinku Kumari, D/o Nageshwar Saw, Aged About 36 Years, R/o Vill Ramgarh Cant P.O. Ramgarh P.S. Ramgarh Dist Ramgarh

196. Umakant Mahto, S/o Shobha Mahto, Aged About 36 Years, R/o Vill Jojodih P.O. Ulidih P.S. Tamar Dist Ranchi

197. Prasenjit Mondal, S/o Chintaharan Mondal, Aged About 33 Years, R/o Vill Khottadihi P.O. Khottadihi P.S.

250

Pandabeswar Dist Paschim Bardhaman West Bengal

198. Subhash Kumar, S/o Late Ram Prasad, Aged About

40 Years, R/o Vill Hazra Basti Godhar P.O. Kusunda P.S. Kenduadih Dist Dhanbad

199. Kahkashan Shireen, D/o Raish Ahmad, Aged About

36 Years, R/o Vill Banua P.O. Sangbar P.S. Lesliganj Dist Palamu

200. Hanspal Kumar, S/o Triveni Prasad, Aged About 30 Years, R/o Vill Asnabad P.O. Masmohna P.S. Nawalshahi Dist Koderma

201. Pawan Kumar, S/o Dhanushdhari Mahto, Aged About

34 Years, R/o Vill Choutha P.O. Nawadih Damol P.S. Pathalgada Dist Chatra

202. Pushpa Kumari, D/o Dwarika Ram, Aged About 32 Years, R/o Vill Bonga P.O. Daihar P.S. Chouparan Dist Hazaribagh

203. Kumari Madhuri, D/o Kanhai Baraitha, Aged About

44 Years, R/o Vill Suji P.O. Dadpur P.S. Chouparan Dist Hazaribagh

204. Ajmal Hussain, S/o Sekh Amiruddin, Aged About 45 Years, R/o Vill Patra Toli Kanke P.O. And P.S. Kanke Dist Ranchi

205. Binod Rajak, S/o Badri Rajak, Aged About 50 Years, R/o Vill P.O. P.S. Tatijhariya Dist Hazaribagh

206. Partha Kumbhakar, S/o Panchanan Kumbhakar, Aged About 37 Years, R/o Vill Adardih P.O. Ichadih P.S. Tiruldih Dist Seraikella-kharsawan

207. Poonam Kumari, D/o Ambuj Kumar, Aged About 44 Years, R/o Road No 7 Shivaju Nagar, Near Govt School Primary Bargain Road, Bariatu Dist Ranchi

208. Suman Kumar Keshri, S/o Suresh Prasad Keshri, Aged About 37 Years, R/o Balubhang P.O. Balubhang P.S.

251

Bariyatu Dist Latehar

209. Indrajeet Kumar Paswan, S/o Jaynandan Paswan, Aged About 39 Years, R/o Vill Goshla P.O. Brinawan P.S. Chouparan Dist Hazaribag

210. Md Shahbaj, S/o Washim, Aged About 36 Years, R/o Vill Kerki P.O. Panki P.S. Panki Dist Palamu

211. Savita Kumari, D/o Yogendra Nath Mahto, Aged About 34 Years, R/o Vill Domandih P.O. Rahe P.S. Sonahatu Dist Ranchi

212. Sanjeet Kumar Rawain, S/o Sarju Prasad Rawani, Aged About 43 Years, R/o Vill Barka Khurd P.O. Ratanpur P.S. Ichak Dist Hazaribag

213. Sanjay Kumar, S/o Krishna Mehta, Aged About 29 Years, R/o Vill Barka Khurd P.O. Ratanpur P.S. Ichak Dist Hazaribag

214. Veena Kumari, D/o Chhakan Lal Mahto, Aged About

36 Years, R/o Vill Saraiya Near Primary School Saraiya P.O. Kundra Kala P.S. Patratu Dist Ramgarh

215. Reena Kumari, D/o Praja Saw, Aged About 43 Years, R/o Vill Hn 88 Mandai Tola P.O. Kaitha Huhuwa P.S. Ramgarh Dist Ramgarh

216. Ravindra Yadav, S/o Nand Kishor Yadav, Aged About

34 Years, R/o Vill Ward No 6 Salaiya P.O. Pathaldiha P.S. Kodarma Dist Kodarma

217. Yogesh Prasad Mahto, S/o Teklal Mahto, Aged About

35 Years, R/o Vill Nichitpur P.O. Galagi P.S. Nimiyaghat Dist Giridih

218. Pradeep Kumar, S/o Tulsi Saw, Aged About 35 Years, R/o Vill Manjhiladih P.O. Bagodar P.S. Bagodar Dist Giridih. .… Petitioner(s)

Versus

1. State Of Jharkhand

252

2. The Secretary, School Education and Literacy Department, Govt of Jharkhand, Official Address Resi Address Telephone Building Dhurwa P.O. And P.S. Dhurwa Ranchi Jharkhand

3. The Director, Secondary Education, School Education and Literacy Dept., Govt of Jharkhand Telephone Building P.O. And P.S. Dhurwa Dist Ranchi

4. The Chairman, Jharkhand Staff Selection Commission (JSSC), Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

5. The Secretary, Jharkhand Staff Selection Commission (JSSC), Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi

6. The Examination Controller Jharkhand Staff Selection Commission (JSSC), Kalinagar, Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

7. Principal Secretary, Personnel Administrative Reforms and Rajbhasha Department, Govt Of Jharkhand, Project Building Dhurwa Ranchi Dist Ranchi

..... Respondents

with

W.P.(S) No. 2953 of 2024

….…..

1. Md Farid Alam, S/o Noor Mohammad, Aged About 40 Years, R/o Vill Chota Muri P.O. Chota Muri P.S. Silli Dist Ranchi.

2. Meghlal Kumar, S/o Titulal Yadav, Aged About 42 Years, R/o Vill House No 07 Naya Amjora P.O. Pawe P.S. Sarwan Dist Deoghar

3. Kavita Kumari, W/o Raj Kishor Mahto, Aged About 41 Years, R/o Vill Lupundih P.O. Janumpiri P.S. Tamar Dist Ranchi.

253

4. Manisha Kumari, W/o Birendra Singh, Aged About 35 Years, R/o Vill Tamge Kala P.O. Tamge Kala P.S. Ranka Dist Garhwa

5. Nandalal Murmu, S/o Jayram Murmu, Aged About 41 Years, R/o Vill Barakanjai Tola Mahali Sai P.O. P.S. Dumuria Dist East Singhbhum

6. Akhilesh Kumar, S/o Gudar Prasad Sahu, Aged About

38 Years, R/o Vill Budhan Singh Lane P.O. P.S. Lohardaga Dist Lohardaga

7. Nilima Kumari Prasad, W/o Rajesh Kumar Sahu, Aged About 45 Years, R/o Vill Vishwanath Bhawan Berga Colony P.O. Karam Toli P.S. Lalpur Dist Ranchi

8. Sunil Kumar, S/o Dumar Mahto, Aged About 44 Years, R/o Vill Andharkola P.O. Tara P.S. Jamua Dist Giridih

9. Pradeep Kumar Auddy, S/o Ratan Chandra Auddy, Aged About 37 Years, R/o Vill Rajganj P.O. Rajganj P.S. Rajganj Dist Dhanbad

10. Minesh Kumar Singh, S/o Shri Kamta Prasad Singh, Aged About 32 Years, R/o Vill Baranpur P.O. Karaon P.S. Karaon Dist Allahabad

11. Madhubala Kumari, W/o Sarvjeet Kumar, Aged About

38 Years, R/o At Irgu Toli Kishore Ganj P.O. Ranchi Gpo P.S. Hindpiri Dist Ranchi

12. Sarvjeet Kumar Mishra, S/o Braj Kishore Mishra, Aged About 41 Years, R/o At Irgu Toli Kishore Ganj P.O. Ranchi Gpo P.S. Hindpiri Dist Ranchi

13. Reena Mehta, D/o Pashupati Nath Mahto, Aged About

32 Years, R/o Vill Basudih P.O. Banta Hazam P.S. Silli Dist Ranchi

14. Md Mujaffar Hussain, S/o Md Kamruddin, Aged About

35 Years, R/o At Harli P.O. Harli P.S. Daru Dist Hazaribagh ..… Petitioner(s)

254

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary, General Administration And Raj Bhasha Deptt, Govt Of Jharkhand , Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi 4. The Director, Secondary Education , Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

5. The Chairman , Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 3051 of 2024

….…..

1. Binod Kumar Sharma, S/o Jageshwar Sharma, Aged About 33 Years, R/o Vill Kuruwachak Raghunathganj Kuruwa P.O. P.S. Dumka Dist Dumka Jharkhand 814101

2. Sneha Prasadika, W/o Sri Rajeev Kapoor, Aged About 42 Years, R/o At Assistant Teacher R.l Sarraf High School P.O. And P.S. And Dist Deoghar

3. Priya Anand, D/o Anand Kumar Saha, Aged About 32 Years, R/o At Gawan P.O. And P.S. Gawan Dit Giridih

255

4. Paulina Kisku, W/o Sunil Hansdak, Aged About 42 Years, R/o Vill Hathi Hariyari (karatand), P.O. Hariyari P.S. Poreyahat Dit Godda

5. Sneha Somya, W/o Mahendra Prasad, Aged About 34 Years, R/o Bela Bagan Behind Of Mathbari P.O. And P.S. And Dist Deoghar

6. Antan Neteesh Horo, S/o Joseph Horo, Aged About 37 Years, R/o Vill Gopalpur P.O. Mahugaon P.S. Lapung Dist Ranchi

7. Purnima, D/o S N Pandey, Aged About 35 Years, R/o Vill Piparjoriya P.O. Kalyanchak P.S. Rajmahal Dist Sahebganj

8. Muslim Ansari, S/o Eshad Ansari, Aged About 36 Years, R/o Vill Chamrabahiyar P.O. Singhni P.S. Jarmundi Dist Dumka

9. Akhileshwar Das, S/o Katki Kas, Aged About 43 Years, R/o Vill Pagwara P.O. Hansdiha P.S. Hansdiha Dist Dumka

10. Mithilesh Kumar Kushwaha, S/o Parshuram Mahto, Aged About 36 Years, R/o Vill Govindpur P.O. Meharma P.S. Meharma Dist Godda

11. Sumit Kumar, S/o Janamjay Mahto, Aged About 39 Years, R/o Vill Salim Khutahari P.O. Bhagaiya P.S. Meharma Dist Godda

12. Md Faiyaz Ahmad, S/o Md Ilyash, Aged About 47 Years, R/o Vill Khatnai P.O. Khatnai P.S. Godda Dist Godda

13. Archana Jyoti, W/o Praneet Shekhar, Aged About 37 Years, R/o At Basant Vihar Colony Ward No 29 P.O. Hazaribag P.S. Sadar Dist Hazaribag

14. Seema Kumari, D/o Ramdeo Kumar Pandit, Aged About 34 Years, R/o Vill Salaiya P.O. Babhanbay P.S.

256

Muffsil Dist Hazaribag

15. Ajit Kumar, S/o Baldeo Mahto, Aged About 37 Years, R/o Vill Bandkharo P.O. Bandkhrao P.S. Suriya Dist Giridih

16. Sanjay Kumar, S/o Budhdeo Vishwakarma, Aged About 36 Years, R/o Vill Handadih P.O. Handadih P.S. Pachamba Dist Giridih

17. Poonam Singh, D/o Raj Kishore Singh, Aged About 37 Years, R/o Vill Tetuldanga P.O. Rakha Copper Project P.S. Jadugora Dist East Singhbhum

18. Gouri Sahoo, W/o Tutu Kumar Sahu, Aged About 39 Years, R/o Vill Beherasai P.O. And P.S. Kharsawan Dist Seraikella Kharsawan

19. Arpana Kumari, W/o Rajesh Kumar Mahto, Aged About

38 Years, R/o Vill Mahilong P.O. Mahilong P.S. Tatisilwai Dist Ranchi

20. Anshu Barla, D/o Masihdas Barla, Aged About 44 Years, R/o Vill Dari Parlo Toli P.O. Pokta P.S. Lapung Dist Ranchi

21. Rajesh Rajak, S/o Ropna Rajak, Aged About 41 Years, R/o Vill Khijri Khas, P.O. Khijri P.S. Simdega Dist Simdega

22. Deepak Kumar Paswan, S/o Kailash Dusadh, Aged About 44 Years, R/o Vill Babupara P.O. Badam P.S. Barkagaon Dist Hazaribag

23. Yashoda Kumari, D/o Chandreshwar Mahli, Aged About 32 Years, R/o Vill Gothgaon P.O. Chatakpur P.S. Mahuadanr Dist Latehar

24. Ashish Barla, S/o Premoday Barla, Aged About 47 Years, R/o Vill Raiba (bartoli) P.O. Kamdar P.S. Kamdara Dist Gumla

25. Poonam Kumari, W/o Kumar Kamalesh Kamal, Aged About 34 Years, R/o Vill Kuchu P.O. Kuchu P.S. Ormanjhi

257

Dist Ranchi

26. Uday Kumar, S/o Gandur Sahu, Aged About 37 Years, R/o Vill Chankopi P.O. Khukhra P.S. Bero Dist Ranchi

27. Dinesh Mahto, S/o Paltu Mahto, Aged About 38 Years, R/o Vill Mahilong P.O. Mahilong P.S. Tatisilwai Dist Ranchi

28. Darakhshan, S/o Md Siddique, Aged About 43 Years, R/o Near Chhoti Masjid Ward No 6, Chakradharpur P.O. And P.S. Chakradharpur Dist West Singhbhum

29. Sunil Kumar Kushwaha, S/o Deepchand Mahto, Aged About 43 Years, R/o Vill Ladi P.O. Bhurkunda Bazar P.S. Patratu Dist Ramgarh

30. Rajni Kumari, D/o Mahadeo Prasad Keshari, Aged About 35 Years, R/o Vill Gola P.O. And P.S. Gola Dist Ramgarh

31. Ali Azhar, S/o Late Md Parwez Shahid, Aged About 34 Years, R/o Amla Toli Buchan Gali Lohardaga P.O. P.S. And Dist Lohardaga ..… Petitioner(s)

Versus

1. State Of Jharkhand Through the Chief Secretary Govt of Jharkhand Having Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. Secretary, Department of School Education and Literacy, Govt of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. Director, Directorate of Secondary Education, Department of School Education and Literacy, Government of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission, Through Its Secretary, Office at Chaibagan Gali, Kali Nagar P.O. And P.S. Namkum Dist Ranchi

5. Controller Of Examination, Jharkhand Staff Selection

258

Commission, Office at Chaibagan Gali Kali Nagar P.O. And P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 3052 of 2024

….…..

1. Prabhat Kumar Mehta, S/o Ashok Kumar Mehta, Aged About 34 Years, R/o Vill Oriya P.O. Gurua P.S. Lesliganj Dist Palamu Jharkhand

2. Shobha Kumari, W/o Ranjeet Kumar Pandey, Aged About 41 Years, R/o Vill Kokarsa P.O. Lami Patra P.S. Pandwa Dist Palamau Jharkhand

3. Sushila Kumari, D/o Ramdhani Pandey, Aged About 43 Years, R/o Vill Bedani Kala P.O. Tarhasi P.S. Tarhasi Dist Palamau Jharkhand

4. Mamta Kumari, W/o Mukesh Kumar Gupta, Aged About

39 Years, R/o Vill Nawabazar P.O. Nawabazar P.O. Nawabazar Dist Palamau Jharkhand

5. Akhilesh Kumar Pandey, S/o Devendra Pandey, Aged About 37 Years, R/o Vill Mandra P.O. Shiopur P.S. Kandi Dist Garhwa Jharkhand

6. Puja Kumari, W/o Amar Kumar Jayswal, Aged About 38 Years, R/o Vill Nagar Untari P.O. Nagar Untari P.O. Nagar Untari Dist Garhwa Jharkhand

7. Babita Kumari, W/o Dilip Kumar Thakur, Aged About

41 Years, R/o Vill Mangalpur P.O. Panki P.S. Panki Dist Palamu Jharkhand

8. Anju Kumari, W/o Varun Kumar Gupta, Aged About 35 Years, R/o Vill Patagada Kala P.O. Kocheya P.S. Bishunpura Dist Garhwa Jharkhand

9. Gunja Kumari, W/o Satyendra Prasad Gupta, Aged About 34 Years, R/o Vill Patagada Khurd P.O. Kocheya P.S. Bishunpur Dist Garhwa Jharkhand

259

10. Awdhesh Kumar Gupta, S/o Doman Saw, Aged About

34 Years, R/o Vill Bara P.O. Naudiha Bazar P.S. Naudiha Bazar Dist Palamau Jharkhand

11. Rekha Kumari, W/o Sudhir Kumar Pathak, Aged About

40 Years, R/o Vill Jhagrakhand P.O. Jhagrakhand P.S. Bhawanathpur Dist Garhwa Jharkhand

12. Mithilesh Prasad, S/o Jagnarayan Prasad, Aged About

39 Years, R/o Vill Manhu P.O. Munkeri P.S. Chhattarpur Dist Palamau Jharkhand

13. Shiv Raj Pathak, S/o Ramesh Chandra Pathak, Aged About 41 Years, R/o Vill Chandrapur P.O. Tetrain P.S. Panki Dist Palamau Jharkhand

14. Pramod Kumar Yadav, S/o Nagina Yadav, Aged About

34 Years, R/o Vill Gosiandih P.O. Udaigarh P.O. Chhattarpur Dist Palamau Jharkhand

15. Satya Prakash Singh, S/o Gobind Prasad Singh, Aged About 35 Years, R/o Vill Ramna P.O. P.S. Ramna Dist Garhwa Jharkhand

16. Kundan Kumar Gupta, S/o Pradip Kumar Gupta, Aged About 34 Years, R/o Vill Panki Road Redma P.O. P.S. Daltonganj Dist Palamau Jharkhand

17. Wasim Akram, S/o Md Ismile Mian, Aged About 37 Years, R/o Vill Dali P.O. Dali P.S. Chhattarpur Dist Palamau Jharkhand

18. Arti Gupta, W/o Raj Kishor Kumar, Aged About 34 Years, R/o Vill Shivpur P.O. Namudag P.S. Naudiha Bazar Dist Palamau Jharkhand

19. Sunita Singh, W/o Om Prakash Singh, Aged About 33 Years, R/o Vill Gadi P.O. Kerh P.S. Chipadohar Dist Latehar Jharkhand ..… Petitioner(s)

Versus

1. State Of Jharkhand Through the Chief Secretary Govt of

260

Jharkhand, Having Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. Secretary Deptt of School Education and Literacy, Govt of Jharkhand Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. Director Directorate of Secondary Education Deptt of School Education and Literacy, Govt of Jharkhand Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission Through Its Secretary, Office at Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi

5. Controller Of Examination Jharkhand Staff Selection Commission, Office at Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 3078 of 2024

….…..

1. Kapil Dev Yadav, S/o Dinanath Yadav, Aged About 30 Years, R/o Chamaru Chamru P.O. Garthama P.S. Sindhora Dist Varanasi Uttar Pradesh

2. Mangal Pandey, S/o Ram Kumar Pandey, Aged About 36 Years, R/o Vill Bhag Arab Sipah Jaunpur P.O. Jaunpur P.S. Kotwali Sadar Dist Jaunpur Uttar Pradesh

3. Mata Prasad Maurya, S/o Mewalal Maurya, Aged About

41 Years, R/o Meeravan Gangapur P.O. Gangapur P.S. Junction Dist Varanasi Uttar Pradesh

4. Bhavesh Kumar, S/o Jai Prakash Singh, Aged About 34 Years, R/o Dumriya P.O. Dumriya P.S. Patbatta Dumariya Buzurg Dist Khagaria Bihar

5. Sandeep Patel, S/o Bhavan Singh, Aged About 34 Years, R/o Sariya P.O. Akli P.S. Akraura Dist Mirzapur Uttar

261

Pradesh

6. Rajneesh Kumar Prajapati, S/o Shankarlal Prajapati, Aged About 33 Years, R/o Dhaurali Khalilpur P.O. Khalilpur P.S. Sarai Khawaza Dist Jaunpur Uttar Pradesh

7. Arvin Kumar Yadav, S/o Shiv Shankar Yadav, Aged About 39 Years, R/o Vill Bhulaipur P.O. Bahari Bhulaipur P.S. Chauri Sant Ravidas Nagar Dist Sant Ravidas Nagar Uttar Pradesh

8. Shakti Singh, S/o Nand Lal Singh, Aged About 34 Years, R/o 41 Nibi Kolana Mirzapur P.O. And P.S. Mirzapur Dist Mirzapur Uttar Pradesh ..… Petitioner(s) Versus

1. State Of Jharkhand Through Principal Secretary Personnel Administrative Reforms and Rajbhasha Government of Jharkhand Having Its Office at Nepal House P.O. And P.S. Doranda Dist Ranchi Jharkhand

2. Principal Secretary School Education and Literacy Department Govt of Jharkhand, Having Its Office at Project Building P.O. And P.S. Doranda Dist Ranchi Jharkhand

3. Jharkhand Staff Selection Commission Through Its Secretary, Having Its Office at Chaibagan Kalinagar P.O. And P.S. Namkum Dist Ranchi Jharkhand

..... Respondents

with

W.P.(S) No. 3095 of 2024

….…..

1. Manas Kumar Haldar, S/o Ashok Kumar Haldar, Aged About 37 Years, R/o Vill Nilgiri Toli P.O. And P.S. Bundu Dist Ranchi

2. Kunal Chandra Manjhi, S/o Guhiram Manjhi, Aged About 36 Years, R/o Vill Manjhi Toli P.O. And P.S. Bundu Dist Ranchi

262

3. Viplav Kumar Nayak, S/o Dr. Dilip Kumar Nayak, Aged About 38 Years, R/o Vill Navratri Toli, P.O. And P.S. Bundu Dist Ranchi

4. Rita Kumari, W/o. Motiram Mahto, Aged About 43 Years, R/o Mahabir Colony Lowadih Dist Ranchi

5. Reeta Roseline Bara, D/o Late Benedict Bara, Aged About 45 Years, R/o Lowadih Niche Kocha Namkum, Ranchi ..… Petitioner(s)

Versus

1. The State of Jharkhand

2. The Chief Secretary, Government of Jharkhand, Office at Project Building, Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

3. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

4. The Director, Secondary Education, Government of Jharkhand Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Office at Kalinagar, Chai Bagan P.O. And P.S. Namkum Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Office at Kalinagar Chai Bagan P.O. And P.S. Namkum Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Office at Kalinagar Chai Bagan P.O. And P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 3096 of 2024

….…..

1. Rajeev Kumar, S/o- Choudhary Prasad, Aged About 39

263

Years, R/o Vill Lakhe Po. Korrah Ps. Muffasil Dist. Hazaribag

2. Bajrangi Mandal, S/o- Balki Mandal, Aged About 33 Years, R/o Vill Jitkundi P.O. Khudisar P.S. Dumri Dist Giridih

3. Sanjit Kumar Soren, S/o- Mangra Soren, Aged About 35 Years, Ro- Vill Jharha Po- Kumharlalo Ps. -Pirtand Dist. Giridih

4. Anup Kumar, S/o- Rupu Prasad Mandal, Aged About 35 Years, R/o Vill Jitkundi Po- Khudisar Ps- Dumri Dist- Giridih

5. Saroj Kumari, W/o Santosh Kumar, Aged About 35 Years, R/o Vill Ratdih P.O. And P.S. Bengabad Dist Giridih

6. Mamata Kumari, W/o Sanjay Ram, Aged About 39 Years, R/o Vill G D Bagariya More Boro P.O. And P.S. Pachamba, Dist Giridih

7. Satish Kumar Verma, S/o Prabhu Ram, Aged About 34 Years, R/o Vill Koymara P.O. Udnabad P.S. Udnabad Dist Giridih

8. Manoj Thakur, S/o Mahadeo Thakur, Aged About 42 Years, R/o Vill Lariyatand P.O. Mandro P.S. Deori Dist Giridih

9. Md Hashim Ansari, S/o. Md Hatim Ansari, Aged About

41 Years, R/o Vill Mohanpur P.O. Pachamba P.S. Pachamba Dist Giridih

10. Ramesh Chandra Mahto, S/o. Laxmi Narayan Mahto, Aged About 38 Years, R/o Vill Itihasa P.O. Tutki Nawadih P.S. Silli Dist Ranchi

11. Bibha Mahto, W.o. Budhram Mahto, Aged About 39 Years, R/o Vill Sarjamdih P.O. Lota P.S. Silli Dist Ranchi

12. Anjali Kumari, D/o. Prasoon Kumar, Aged About 37 Years, R/o Mohalla-a-1, 327, Basant Bihar P.O. Hazaribag

264

P.S. Sadar Dist Hazaribag

13. Bulbul Kumari, D/o. Mohan Vishwakarma, Aged About

36 Years, R/o Vill Badiha P.O. Badiha P.S. Muffasil Dist Giridih

14. Devendra Prasad Yadav, S/o. Ganesh Gope, Aged About 37 Years, R/o Vill P.O. And P.S. Khambhwa Dist Hazaribag

15. Ravi Kumar, S/o. Shambhu Kumar, Aged About 38 Years, R/o Vill Amrit Nagar P.O. Karbe Kala P.S. Muffasil Dist Hazaribag

16. Asha Gupta, D/o. Mukul Lal Gupta, Aged About 44 Years, R/o Vill And P.O. Korrah P.S. Sadar Dist Hazaribag

17. Suraj Kumar, S/o. Ganesh Saw, Aged About 34 Years, R/o Vill Zabra P.O. Korrah P.S. Sadar Dist Hazaribag

18. Sadanand Prasad Kushwaha, S/o. Babulal Prasad Kushwaha, Aged About 35 Years, R/o Vill P.O. P.S. Nawadih Dist Koderma

19. Sunil Kumar Verma, S/o. Arjun Mahto, Aged About 38 Years, R/o Vill Sakhaibad P.O. Dumma P.S. Jamua Dist Giridih

20. Brajesh Kumar, S/o. Bhikhan Thakur, Aged About 43 Years, R/o Vill Lutta P.O. Kadma P.S. Hazaribag Dist Hazaribag

21. Chandan Kumar, S/o. Jodhi Baitha, Aged About 35 Years, R/o Vill And P.O. Dumri P.S. Hazaribag Dist Hazaribag

22. Rampreet Prasad, S/o. Chotelal Mahto, Aged About 41 Years, R/o Vill Pesra P.O. Gangpacho P.S. Barkatha Dist Hazaribag

23. Uday Kumar, S/o. Boudh Prasad Yadav, Aged About

38 Years, R/o Vill And P.O. Kisunpur P.S. Sadar Chatra Dist Chatra

265

24. Jai Prakash Thakur, S/o. Radheshyam Thakur, Aged About 43 Years, R/o Vill And P.O. Haliwanta Kala P.S. Nagar Untari Dist Garhwa

25. Nirmala Toppo, W/o. Kuldeep Minj, Aged About 45 Years, R/o Vill Gothani P.O. Bargarh P.S. Bhandariya Dist Garhwa

26. Debarati Maji, D/o Nil Madhab Maji, Aged About 33 Years, R/o Mohalla Dumka Road Jamtara P.O. And P.S. Jamtara Dist Jamtara

27. Arjun Choudhary, S/o Parasnath Choudhary, Aged About 36 Years, R/o Vill Kumba Khurd P.O. Mahdeiya P.S. Nagar Untari Dist Garhwa

28. Akhilesh Prasad Yadav, S/o Suresh Prasad Yadav, Aged About 34 Years, R/o Vill Koreya P.O. Haliwanta Kala P.S. Nagar Untari Dist Garhwa

29. Sangita Kumari, D/o. Mahesh Paswan, Aged About 33 Years, R/o Vill Shiladih P.O. Punai P.S. Daru Dist Hazaribagh

30. Arti Kumari, D/o. Suresh Baitha, Aged About 39 Years, R/o Vill Harsingraydih P.O. Budhiyadih P.S. Muffasil Dist Giridih

31. Pradip Kumar Sharma, S/o. Arjun Sharma, Aged About 42 Years, R/o Vill And P.O. Gangpacho P.S. Barkatha Dist Hazaribagh

32. Rojlen Toppo, D/o. Late Eleyas Toppo, Aged About 35 Years, R/o Vill Patra Toli P.O. And P.S. Namkum Dist Ranchi

33. Dharmendra Singh Kushwaha, S/o. Mukhdev Singh Kushwaha, Aged About 33 Years, R/o Vil Khajuri-ataula P.O. Ataula P.S. Manjhion Dist Garhwa

34. Shishir Mandal, S/o. Sahadev Mandal, Aged About 38 Years, R/o Vill And P.O. Sagma P.S. Balrampur Dist.

266

Purulia West Bengal

35. Chandan Kumar, S/o Jagnath Sahu, Aged About 42 Years, R/o Belwatika Daltonganj Palamu P.O. And P.S. Daltonganj Dist Palamu

36. Zainul Abedin, S/o. Jibrail Ansari, Aged About 38 Years, R/o Vill Hurhuri P.O. And P.S. Ratu Dist Ranchi

37. Pankaj Kumar Gupta, S/o. Dashrath Saw, Aged About

31 Years, R/o Vill Jaloundh Po. And Ps. Ichak Dist. Hazaribagh

38. Shibu Dey, S/o. Binod Dey, Aged About 40 Years, R/o Vill And P.O. Tarabari P.S. Santuri Dist Purulia West Bengal

39. Subhash Pratik, S/o. Baleshwar Ram, Aged About 41 Years, R/o Vill And P.O. Meru P.S. Muffasil Dist Hazaribagh

40. Brajkishor Kumar, S.o. Kedar Nath Ram, Aged About

39 Years, R/o Vill And P.O. Garri Kalan P.S. Keredari Dist Hazaribagh

41. Vivek Paswan, S/o. Baleshwar Ram, Aged About 33 Years, R/o Vill And P.O. Meru P.S. Muffasil Dist Hazaribagh

42. Minu Tudu, D/o. Sudam Tudu, Aged About 36 Years, R/o Vill Sohda P.O. Surda Mines P.S. Musabani Dist East Singhbhum

43. Poonam Kumari, D/o. Ruplal Gopoe, Aged About 36 Years, R/o Vill And P.O. Sirsia P.S. Giridih Dist Giridih

44. Kanchan Kumari, W/o. Abhishek Kumar Singh, Aged About 35 Years, R/o Vill East Sudna P.O. Sudna P.S. Daltonganj Dist Palamau

45. Amit Kumar Singh, S/o. Raghunath Singh, Aged About

39 Years, R/o Vill Mallah Toli P O Tolra P.S. Rehla Dist Palamau

267

46. Md Ashique Hussain, S/o. Bajihuddin Ansari, Aged About 36 Years, R/o Vill Kajru Kalan P.O. Kajru Khurd P.S. Pandu Dist Palamau

47. Abdul Jabbar, S/o. Gholam Rasul, Aged About 32 Years, R/o Vill Neuri P.O. Ratnag P.S. Pandu Dist Palamau

48. Waseem Akram, S/o. Md Islam Ansari, Aged About 34 Years, R/o Vill Neuri P.O. Ratnag P.S. Pandu Dist Palamau

49. Afzal Ali, S/o. Md Ghulam Ali, Aged About 32 Years, R/o Vill Kajru Kalan P.O. Kajru Khurd P.S. Pandu Dist Palamau

50. Abdullah, S/o. Wasi Ahmad, Aged About 47 Years, R/o Vill Pirutola P.O. Ichapiri P.S. Pithoria Dist Ranchi

51. Md Afzal Hussain, S/o. Md Khalil Ansari, Aged About

32 Years, R/o Vill Kajru Kalan P.O. Kajru Khurd P.S. Pandu Dist Palamau ..… Petitioner(s) Versus

1. The State of Jharkhand Through the Chief Secretary Government of Jharkhand, Office at Project Building, Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand Project Building Dhurwa P.O. Dhurwa P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Deparrment of Personnel, Administrative Reforms and Raj Bhasha, Government of Jharkhand Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Government of Jharkhand, Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. And P.S. Namkum Ranchi

6. The Secretary, Jharkhand Staff Selection Commission,

268

At Kalinagar Chai Bagan P.O. And P.S. Namkum Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. And P.S. Namkum Ranchi ..... Respondents

with

W.P.(S) No. 3132 of 2024

….…..

1. Basant Kumar, S/o Rajendra Sharma, Aged About 37 Years, R/o Vill Tejpura P.O. Baidrabad P.S. Rampur Chauram Dist Arwal

2. Samima Khatun, W/o Md Irshad Ali, Aged About 33 Years, R/o Vill Gangomarni P.O. Saptar P.S. Madhupur Dist Deoghar

3. Arun Kumar, S/o Ram Lakhan Prasad, Aged About 46 Years, R/o At Rk 1 122, Roharabandh Sindri P.O. Sindri P.S. Sindri Dist Dhanbad. ..… Petitioner(s) Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Deptt, Govt of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Principal Secretary, General Administration and Raj Bhasha Deptt, Govt of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. The Director, Secondary Education, Govt of Jharkhand Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission

269

Ranchi, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission Ranchi, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 3149 of 2024

….…..

1. Nilima Baxla, D/o Sanjay Baxla, Aged About 39 Years, H No 1/137 Sindwar Toli Po. Morabadi Ps. Bariatu Dist Ranchi Jharkhand

2. Vijay Kumar Khadiya @ vijay kumar kharia S/o Late Guja Khadiya, Aged About 46 Years, R/o Vill Kumaharia P.O. Karaunda P.S. Gumla Dist Gumla Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Secretary School Education and Literacy Department Govt of Jharkhand Telephone Building Dhurwa Ranchi 04 P.O. P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education School Education and Literacy Deptt, Govt of Jharkhand Telephone Building Dhurwa Ranchi 4 P.O. P.S. Dhurwa Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan

270

Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

6. The State of Jharkhand Through the Secretary, Deptt of Personnel Administrative Reform, Project Bhawan Dhurwa P.O. P.S. Dhurwa Dist Ranchi 834004

..... Respondents

with

W.P.(S) No. 3445 of 2024

….…..

1. Shabahat Parveen, W/o Fakhruddin Ali Ahmad, Aged About 36 Years, R/o Topchanchi P.O. P.S. Topchanchi Dist Dhanbad Jharkhand

2. Mukesh Tiwari, S/o Tileshwar Tiwary, Aged About 45 Years, R/o Tiwari Niwash Lower Rajbari Road P.O. Jharia P.S. Jharia Dist Dhanbad Jharkhand

3. Rekha Kumari, W/o Bijay Kumar Mahto, Aged About 33 Years, R/o Dhawachita P.O. Rajabhita P.S. Dhanbad Dist Dhanbad Jharkhand

4. Dinesh Kumar Rawani, S/o Arjun Rawani, Aged About

35 Years, R/o Bhandaro P.O. Naitand P.S. Dumri Dist Giridih Jharkhand. ..… Petitioner(s) Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Deptt, Govt of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary, Personnel Administrative and Raj Bhasha Deptt, Govt of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi. 4. The Director, Secondary Education, Govt Of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission,

271

Ranchi, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 3511 of 2024

….…..

1. Ruby Kumari, W/o Amit Kumar, Aged About 44 Years, Resi of Flat No 3a, Amethiya Nagar P.O. And P.S. Namkum Dist Ranchi.

2. Manjusha Kumari, W/o Jyotish Kumar Singh, Aged About 40 Years, Resi of Vill Rugri Toli P.O. And P.S. Nagri Dist Ranchi

3. Durgi Purti, D/o Madiray Munda, Aged About 38 Years, Resi of Vill Tubid P.O. Ulihatu P.S. Arki Dist Khunti

4. Santosh Kumar Pal, S/o Jay Nath Pal, Aged About 37 Years, Resi of Near Gandhi High School Jhumri Telaiya P.O. Jhumri Telaiya P.S. Jhumri Telaiya Dist Koderma

5. Anju Ekka, D/o Late Policarp Tigga, Aged About 46 Years, Resi of Flat No 2d, 1st Floor Block-e Assri Residency Dinkernagar, Hatia Station Road, P.O. Hatia P.S. Hatia, Dist Ranchi

6. Prema Suman Tigga, D/o Patras Tigga, Aged About 48 Years, Resi of Vill Longa P.O. Longa P.S. Basia Dist Gumla

7. Edith Meble Ekka, S/o John Ekka, Aged About 44 Years, Resi of Vill Tulmunga Dumbartoli P.O. Manjhatoli P.S. Raidih Dist Gumla

272

8. Shagufta Yasmin, W/o Md Ayub Ansari, Aged About 31 Years, Resi of Vill Sarakbad P.O. Leda P.S. Giridih Dist Giridih ..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Chief Secretary Government of Jharkhand, Office at Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Project Building Dhurwa P.O. Dhurwa P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Personnel, Administrative Reforms and Rajbhasha Department, Government of Jharkhand, Project Building Dhurwa P.O. Dhurwa P S Dhurwa Dist Ranchi

4. The Director, Secondary Education, Government of Jharkhand, Project Building Dhurwa P.O. Dhurwa P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan P.O. And P.S. Namkum Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. And P.S. Namkum Ranchi-

834010

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan, P.O. And P.S. Namkum Ranchi ..... Respondents

with

W.P.(S) No. 3521 of 2024

….…..

Chiranjit Dutta, S/o Basudev Dutta, Aged About 35 Years, Resi of Vill Hura P.O. Hura P.S. Hura Dist Purulia West Bengal ..… Petitioner(s)

Versus

273

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Govt of Jharkhand, At Project Building P.O. And P.S. Dhurwa Dist Ranchi

3. The Director, Secondary Education, School Education and Literacy Department, Government of Jharkhand, At Project Building P.O. And P.S. Dhurwa Dist Ranchi

4. The Jharkhand Staff Selection Commission Through Its Secretary, Office at Namkum P.O. And P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 3563 of 2024

….…..

1. Premlata Kumari, D/o Nand Kumar Pandey, Aged About

41 Years, R/o Vill Karali P.O. P.S. Keredari Dist Hazaribagh Jharkhand

2. Ashutosh Kumar Madhukar, S/o Krishna Kumar Pandey, Aged About 45 Years, R/o Vill Karali P.O. P.S. Keredari Dist Hazaribagh Jharkhand

3. Pankaj Kumar, S/o Yogendra Singh, Aged About 36 Years, R/o Vill Kamat P.O. Tetrain P.S. Panki Dist Palamau Jharkhand

4. Mithun Kumar Sagar, S/o Mul Chand Sahu, Aged About

44 Years, R/o Vill Khapiya P.O. Keredari Dist Hazaribagh Jharkhand

5. Pradeep Kumar, S/o Bindeshwar Yadav, Aged About 44 Years, R/o Vill Sabladih P.O. Atkadih P.O. Bishnugarh Dist Hazaribagh Jharkhand

6. Utpal Kumar, S/o Nabin Chandra Poddar, Aged About

43 Years, R/o Vill Gola P.O. P.S. Gola Dist Ramgarh Jharkhand

7. Sangeeta Kumari, D/o Tarachand Agrawal, Aged About

274

44 Years, R/o Palmergunj P.O. P.S. Lohardaga Dist Lohardaga Jharkhand

8. Prity Kumari Gupta, D/o Manish Kant, Aged About 35 Years, R/o Court Road Maina Bagicha P.O. P.S. Lohardaga Dist Lohardaga Jharkhand

9. Prakash Keshri, S/o Jawahar Lal Keshri, Aged About 34 Years, R/o Aamghat Road Barganda P.O. P.S. Giridih Dist Giridih Jharkhand

10. Sunita Mandal, D/o Manish Kant, Aged About 35 Years, R/o Vill P.O. Leda P.S. Giridih Muffasil Dist Giridih Jharkhand

11. Vishwa Deepak Sanyal, S/o Darogi Ram, Aged About

40 Years, R/o Vill Chunadih P.O. Madhopur P.O. Satgawan Dist Koderma Jharkhand

12. Manoj Kumar Singh, S/o Diwakar Prasad, Aged About

43 Years, R/o Vill Tengari P.O. Bargarh P.O. Bhandariya Dist Garhwa Jharkhand. ..… Petitioner(s) Versus

1. The State of Jharkhand Through the Chief Secretary Govt of Jharkhand Office at Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi.

2. The Principal Secretary School Education and Literacy Deptt, Govt of Jharkhand Office at Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi.

3. The Principal Secretary Deptt of Personnel Administrative Reforms and Raj Bhasha, Govt of Jharkhand Office at Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi.

4. The Director Secondary Education, Govt of Jharkhand Office at Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

5. The Chairman Jharkhand Staff Selection Commission,

275

At Kalinagar Chai Bagan P.O. P.S. Namkum Dist Ranchi.

6. The Secretary Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Dist Ranchi.

7. The Examination Controller Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 3569 of 2024

….…..

1. Ruhi Parween, D/o Md Yunus Ansari, Aged About 33 Years, R/o Vill Luto P.O. Kotam P.S. Gumla Dist Gumla.

2. Rekha Kumari, D/o Bhushan Mahto, Aged About 35 Years, R/o Vill Chamaru P.O. Nengtasai P.S. Seraikela Dist Seraikela Kharsawan.

3. Ghazalla Parween, D/o Md Hussain, Aged About 43 Years, R/o At New Colony Road No 6 Aramore Matkuria Road, Wasseypur P.O. Bankmore P.S. Bankmore Dist Dhanbad.

4. Armana Tabassum, D/o Md Mushtaque Ahmed, Aged About 38 Years, R/o At Jawahar Nagar, P.O. Azad Nagar P.S. Mango Dist East Singhbhum.

5. Shiv Ram Singh, S/o Saryu Prasad Singh, Aged About

38 Years, R/o Vil Katka P.O. Karahriya P.S. Balidih Dist Bokaro.

6. Shiv Swarub Bijay, S/o Sadanand Mahto, Aged About

42 Years, R/o Vill Gangjori P.O. Gangtori P.S. Jaridih Dist Bokaro

7. Geeta Kumari, D/o Mukteshwar Mahato, Aged About 36 Years, R/o Vill Gangjori P.O. Gangtori P.S. Jaridih Dist Bokaro

8. Veena Pandey, D/o Bhagirath Pandey, Aged About 39 Years, R/o Vill Siriyan P.O. Karon P.S. Karon Dist Deoghar.

276

9. Rajesh Kumar Yadav, S/o Karamchand Gope, Aged About 38 Years, R/o Vill Belkhara P.O. Telaiya Dam P.S. Jainagar Dist Koderma.

10. Mahadeo Sen, S/o Dhiren Chandra Sen, Aged About

38 Years, R/o Vill Kamiyadih P.O. Keshka P.S. Tundi Dist Dhanbad.

11. Manita Barla, D/o Joakim Barla, Aged About 31 Years, R/o Vill Badkitand P.O. Gandey P.S. Gandey Dist Giridih.

12. Janardan Prasad, S/o Kashi Nath Mahto, Aged About

52 Years, R/o Vill Giribarwadih P.O. Simariya P.S. Dhanawar Dist Giridih. ..… Petitioner(s) Versus

1. The State of Jharkhand.

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary, Personal Administrative reforms And Raj Bhasha Department, Govt of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

4. The Director, Secondary Education, Government of Jharkhand, Office at Project Building Dhurwa, P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Office at Project Building Dhurwa, P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Office at Project Building, Dhurwa

277

P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 3596 of 2024

….…..

1. Anuranjana Kerketta, D/o Alois Kerketta, Aged About

39 Years, Resi of Vill Silfari, P.O. Chainpur P.S. Chainpur Dist Chainpur.

2. Kanchan Mishra, D/o Sabitanand Mishra, Aged About

47 Years, R/o Panki Road Redma Near Bsnl Office, Janakpur P.O. And P.S. Medninagar (daltonganj) Dist Palamu.

3. Ranjana Kumari, D/o Arjun Prasad, Aged About 39 Years, R/o Vill Rampur P.O. Bari P.S. Chandwa Dist Latehar.

4. Amrita Kumari, D/o Ashok Singh, Aged About 34 Years, R/o Vill Kot P.O. And P.S. Lasliganj Dist Palamu.

5. Kartik Oraon, S/o Birsa Oraon, Aged About 35 Years, R/o Vill Ratu, Jamuntoli P.O. And P.S. Ratu Dist Ranchi.

6. Kanak Kumari, D/o Shaileshwar Prasad Mehta, Aged About 45 Years, R/o Vill Oriya P.O. Guruwa P.S. Lesliganj Dist Palamu.

7. Raj Kumar Raj, S/o Budhan Prasad Verma, Aged About

45 Years, R/o Bhalua P.O. Saranda P.S. Birni Dist Giridih.

8. Lal Mohan Das, S/o Sukar Das, Aged About 46 Years, R/o Vill and P.O. Khurjiyo P.S. Birni Dist Giridih.

9. Surendra Kumar, S/o Kailash Pati Verma, Aged About

39 Years, R/o Vil Simariya P.O. Bajto P.S. Giridih Muffasil Dist Giridih.

10. Madan Oraon, S/o Mahabir Oraon, Aged About 38 Years, R/o At Gomda Pahar Toli, P.O. Rahe P.S. Sonahatu Dist Ranchi.

278

11. Ajay Kumar Bhagat, S/o Sitaram Bhagat, Aged About

44 Years, R/o Vill Basua Jam Toli P.O. Basua P.S. Gumla Dist Gumla.

12. Jeewan Kumar Bhagat, S/o Late Faguwa Tirkey, Aged About 40 Years, Resi of Vill Chatter Bagicha Lohardaga P.O. And P.S. Lohardaga Dist Lohardaga

13. Kamal Oraon, S/o Hosai Oraon, Aged About 42 Years, Resi of Vill Chuglu P.O. Sakarpur Gamharia P.S. Gumka Dist Gumla

14. Sunita Singh, D/o Yugeshwar Singh, Aged About 33 Years, R/o Vill Gari P.O. Kerh P.S. Chhipadohar Dist Latehar

15. Parvin Kumar Singh, S/o Lal Chand Singh, Aged About

37 Years, R/o Vill Road Ramnagar P.O. And P.S. Govindpur Dist Dhanbad

16. Janeshwar Ram, S/o Ram Pukar Ram, Aged About 34 Years, R/o Ranitali P.O. Harigawan P.S. Manjhion Dist Garhwa

17. Bhekhraj Kumar, S/o Jatru Saw, Aged About 39 Years, Resi of Vill Kuju West, P.O. Kuju P.S. Mandu Dist Ramgarh

18. Suresh Mahto, S/o Kanhai Mahto, Aged About 43 Years, R/o Vill Sondiha P.O. Chainpur P.S. Mandu Dist Ramgarh

19. Anjani Kumar Singh, S/o Sudershan Prasad Singh, Aged About 44 Years, R/o Vill Bishanpur Road Near Kidjee School Jhumri Tiliya Koderma P.O. And P.S. Koderma Dist Koderma

20. Vikas Prasad, S/o Jagmohan Prasad, Aged About 40 Years, R/o Vill Hesalong P.O. And P.S. Mccluskieganj Dist Ranchi

21. Ribha Kumari, D/o Awani Kant, Aged About 39 Years, R/o At Picka More, Janaknagar (Hesal), House No 312

279

Road No 03 P.O. And P.S. Pandra Dist Ranchi

22. Sunil Pandit, S/o Shukar Pandit, Aged About 39 Years, R/o Vill Bhalghara P.O. And P.S. Karon Dist Deoghar

23. Savitri Kumari, D/o Birsu Oraon, Aged About 38 Years, R/o Vill Senha Naudi P.O. And P.S. Senha Dist Lohardaga

24. Panchu Tigga, S/o Tikna Tigga, Aged About 33 Years, R/o Vill P.O. Mahua Jari P.S. Mandar Dist Ranchi

25. Munil Kumar Bhagat, S/o Somnath Bhagat, Aged About 39 Years, R/o Vill Bidra P.O. Patratu P.S. Chanho Dist Ranchi

26. Dipak Kumar Singh @ Deepak Kumar Singh, S/o Vijay Singh, Aged About 35 Years, R/o Vill and P.O. Poldih P.S. Hussainabad Dist Palamu

27. Abhay Kumar Singh, S/o Ramashray Singh, Aged About 44 Years, R/o Vill Ekria P.O. Uttren P.S. Konch Dist Gaya, bihar

28. Pratibha Singh, D/o Atma Nand Singh, Aged About 42 Years, R/o At Vill Satar (satar Kharpas) P.O. Gurukul P.S. Kunda Dist Deoghar

29. Shanti Lata Ichagutu, D/o Gopal Ichagutu, Aged About

37 Years, R/o At Vill and P.O. Bhoya P.S. Muffasil Dist West Singhbhum

30. Asadullah, S/o Md Khairullah, Aged About 32 Years, R/o At Vill and P.O. Pandri P.S. Chanho Dist Ranchi

31. Binita Priti Kujur, D/o Sona Bhagat, Aged About 38 Years, R/o At Vill Koko Raghunathpur P.O. Raghunathpur P.S. Chanho Dist Ranchi

32. Kamlesh Kumar Goswami, S/o Bal Govind Goswami, Aged About 40 Years, R/o At Vill Baddiha P.O. Mirzaganj P.S. Jamua Dist Giridih

33. Nityanand Goswami, S/o Bal Govind Goswami, Aged About 47 Years, R/o At Vill Baddiha P.O. Mirzaganj P.S.

280

Jamua Dist Giridih

34. Namita Kumari Srivastava, D/o Niranjan Prasad Srivastava, Aged About 43 Years, R/o At Near Jeewan Jyoti School, Adaesh Nagar, P.O. And P.S. Tatisilwai Dist Ranchi

35. Durgesh Nandini Saha, D/o Late Bijay Mandal, Aged About 49 Years, R/o Vill Shantinagar Pokhariya P.O. Sahibganj P.S. Jirwabari Dist Sahibganj

36. Neetu Kumari, D/o Subhash Chandra Mandal, Aged About 42 Years, R/o At Netaji Subhash Colony P.O. And P.S. Sahibganj Dist Sahibganj

37. Supriti Saha, D/o Bijay Mandal, Aged About 45 Years, R/o Vill Ramchowki P.O. And P.S. Tinpahar Dist Sahibganj

38. Santosh Kumar Pandey, S/o Kamala Prasad Pandey, Aged About 43 Years, R/o Vill Khurma P.O. Tisen P.S. Mandu Dist Allahabad/prayagraj, Uttar Pradesh

39. Anil Kumar Sah, S/o Tetu Sah, Aged About 48 Years, R/o Vill Gola Chakai P.O. And P.S. Chakai Dist Jamui Bihar

40. Pooja Kumari, D/o Ajay Kumar, Aged About 32 Years, R/o Vill and P.O. Purabdiha P.S. Chainpur Dist Palamu

41. Md Aftab Alam, S/o Md Qurban Ansari, Aged About 31 Years, R/o Vill Thanh Kulhi P.O. Rajganj P.S. Aamas Dist Dhanbad

42. Dharmendra Kumar, S/o Ramprit Bhagat, Aged About

37 Years, R/o Vill Chankar Gopal, Baidbigha P.O. Kamgarpur P.S. Hussainabad Dist Palamu

43. Ujwal Kumar, S/o Laxman Yadav, Aged About 41 Years, R/o Vill Ararua Kala P.O. And P.S. Harihar Ganj Dist Palamu

44. Anu Kumari, D/o Dev Charan Mahto, Aged About 39 Years, R/o Vill and P.O. Halmd P.S. Silli Dist Ranchi

45. Krishna Hemrom, S/o Masih Hemrom, Aged About 48

281

Years, R/o Vill Urikel P.O. Bikuwadag P.S. Karra Dist Khunti

46. Amit Kumar Singh, S/o Vishwanath Singh, Aged About

38 Years, R/o At Tea Garden, Sada Bahar Chowk, P.O. And P.S. Namkum Dist Ranchi

47. Prashant Kumar Seth, S/o Pyare Lal Seth, Aged About

37 Years, R/o Vill and P.O. Sarjamdih P.S. Tamar Dist Ranchi

48. Anita Kumari, D/o Jodhan Mahto, Aged About 37 Years, R/o Vill Borobing P.O. Barkipona P.S. Rajrappa Dist Ramgarh

49. Dayanidhi Kumar, S/o Akhshaywat Singh, Aged About

41 Years, R/o New Madhukan Road No 5j Near Airtel Tower, P.O. Gpo P.S. Sukhdeonagar Dist Ranchi

50. Kumari Mamata, D/o Akhila Nand Pandey, Aged About 44 Years, R/o Lakhansai Near Oriya Talab Noamundi Bazar, P.O. And P.S. Noamundi Dist West Singhbhum

51. Kiran Kumari, D/o Rameshwar Mahto, Aged About 39 Years, R/o Vill Peraidih P.O. Janumpiri P.S. Tamar Dist Ranchi

52. Satyaranjan Das Keshriyar, S/o Prahlad Mahto, Aged About 37 Years, R/o Vill and P.O. Halmad P.S. Silli Dist Ranchi. ..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Secretary, School Education and Literacy Development Department Govt of Jharkhand, Telephone Building Dhurwa Ranchi 04 P.O. And P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education, School Education and Literacy Department, Govt of Jharkhand, Telephone Building Dhurwa Ranchi -4 P.O. And P.S. Dhurwa Dist

282

Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi

6. The Secretary, Department of Personnel, Administrative Reforms and Rajbhasha, Govt of Jharkhand, Office at Telephone Building, Dhurwa Ranchi-4 P.O. And P.S. Dhurwa Dist Ranchi ..... Respondents

with

W.P.(S) No. 3604 of 2024

….…..

1. Rabindra Kumar, S/o Sri Jhaman Ram Mahli, Aged About 45 Years, R/o Vill and P.O. Potamdaga P.S. Rajrappa Project Dist Ramgarh

2. Dinesh Singh, S/o Basant Kumar Singh, Aged About 35 Years, R/o Vill Kanti P.O. Telaiya Dam P.S. Jainagar Dist Koderma

3. Archana, D/o Chandra Bhaskar, Aged About 36 Years, R/o Vill Tengari P.O. Bargarh P.S. Bhandariya Dist Garhwa

4. Pairo Tudu, D/o Sanjay Kumar Tudu, Aged About 36 Years, R/o Vill Urimari P.O. P.S. Urimari Dist Hazaribagh

5. Premlata Kumari, W/o Umesh Kumar Mishra, Aged About 38 Years, R/o Vill Krishna Nagar P.O. P.S. Ichak Dist Hazaribagh ..… Petitioner(s)

Versus

283

1. The State of Jharkhand Through the Chief Secretary Project Building P.O. P.S. Dhurwa Dist Ranchi Jharkhand

2. Secretary Deptt of Personnel Administrative Reforms and Rajbhasha, Project Building P.O. P.S. Dhurwa Dist Ranchi Jharkhand

3. Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar Chaibagan Namkum Dist Ranchi Jharkhand

4. Controller Of Examination Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar Chaibagan Namkum Dist Ranchi Jharkhand. ..... Respondents

with

W.P.(S) No. 3790 of 2024

….…..

1. Ranjan Kumar Yadav, S/o Harikishor Yadav, Aged About 32 Years, R/o Jamuniya P.O. P.S. Dist Deoghar Jharkhand

2. Arbind Kumar Mandal, S/o Ram Narayan Mandal, Aged About 36 Years, R/o Kurmidih P.O. Haripur Kolwa P.S. Pathrol Dist Deoghar Jharkhand

3. Md Ashif Hussain, S/o Md Mobin Ansari, Aged About 36 Years, R/o Mathadangal P.O. Baijnathpur P.S. Palojori Dist Deoghar Jharkhand

4. Vivek Aanand, S/o Dhananjay Yadav, Aged About 45 Years, R/o Khaira P.O. P.S. Bindapathar Dist Jamtara Jharkhand

5. Dinesh Yadav, S/o Dhananjay Yadav, Aged About 38 Years, R/o Khaira P.O. P.S. Bindapathar Dist Jamtara Jharkhand

6. Laxmi Kumari, W/o Arbind Kumar, Aged About 44 Years, R/o B Ii / 370, Sharma Road, Daymand Field, Dhurwa P.O. P.S. Dhurwa Dist Ranchi Jharkhand

284

..… Petitioner(s) Versus

1. The State of Jharkhand

2. The Secretary, School Education and Literacy Development Deptt, Govt of Jharkhand, Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

3. The Director, School Education and Literacy Development Deptt, Govt of Jharkhand, Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

4. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

6. The Secretary, Deptt of Personnel Administrative Reforms and Rajbhasha, Govt of Jharkhand Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 3820 of 2024

….…..

1. Samant Kumar, S/o Rewat Lal Mahto, Aged About 43 Years, Resi of Vill Telo Tola Lal Bandh P.O. Telo P.S. Chandrapura Dist Bokaro

2. Md Ishrail, S/o Mahmud Alam, Aged About 42 Years, Resi of Vill Masjid Tola, Telo P.O. Telo P.S. Chandrapura Dist Bokaro

3. Santosh Rajak, S/o Late Bhawani Rajak, Aged About 44 Years, Resi of Vill Bhandra Telo Raja Tand P.O. Bhandra P.S. Nawadih Dist Bokaro

4. Samir Kumar Mishra, S/o Shyama Kant Mishra, Aged

285

About 44 Years, Resi of H No 1134, Saraswati Niwas, Ward No 24, Hanumantikari P.O. And P.S. Deoghar Dist Deoghar

5. Manju Minakshi Kujur, D/o Late Marianus Kujur, Aged About 35 Years, Resi of House No 949/a3, Gosai Toli Chutia P.O. And P.S. Chutia Dist Ranchi

6. Manoj Kumar, S/o Rohania Mahto, Aged About 43 Years, Resi of Prem Nar, near Devi Mandap P.O. Patratu Thana Patratu Dist Ramgarh

7. Babita Kumari, W/o Manish Kumar Jha, Aged About 41 Years, Resi of Clinic Road, Flat No B-3 Ratna Apartment Bartand P.O. And P.S. Dhanbad Dist Dhanbad

8. Rani Kumari, W/o Dharm Prakash, Aged About 37 Years, Resi of Vill Dandai, P.O. And P.S. Dandai Dist Garhwa

9. Md Wasim Akram, S/o Late Noor Mohammad, Aged About 34 Years, Resi Of 43, Masjid Bhandrichak, Sijna P.O. And P.S. Dhanbad Dist Dhanbad

10. Sant Kumar Jha, S/o Phani Bhushan Jha, Aged About

42 Years, Resi of Vill Dugda Basti, Brahman Tola, Dugda Coal Washery P.O. Karamtand P.S. Dugda Dist Bokaro

11. Tabssum Prawin, W/o Munir Ahmad, Aged About 35 Years, Resi of Khalasi Para, P.O. P.S. Andal Dist Barddhaman West Bengal

12. Thanu Prasad, S/o Chhotilal Prasad, Aged About 39 Years, Resi of Salaiya P.O. Barwan P.S. Barkatha Dist Hazaribagh. ..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Secretary, School Education and Literacy Department Government of Jharkhand, Telephone Building Dhurwa Ranchi 04, P.O. And P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education, School Education

286

and Literacy Department, Government of Jharkhand, Telephone Building Dhurwa Ranchi-4 P.O. And P.S. Dhurwa Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dit Ranchi

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi ..... Respondents

with

W.P.(S) No. 3964 of 2024

….…..

Rahul Prasad, S/o Dwarika Prasad, Aged About 36 Years, R/o Vill Barki Punnu House No 19i P.O. Barki Punnu P.S. Mahuwatand Dist Bokaro Jharkhand.

..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Chief Secretary Govt of Jharkhand Office at Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary School Education and Literacy Deptt, Govt of Jharkhand Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

3. The Principal Secretary Deptt of Personnel Administrative Reforms and Raj Bhasha, Govt of Jharkhand Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

4. The Director Secondary Education, Govt of Jharkhand

287

Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

5. The Chairman Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi

6. The Secretary Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. P.S. Namkum Dist Ranchi

7. The Examination Contorller Jharkhand Staff Selection Commission, Kalinagar Chai Bagan P.O. P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 3968 of 2024

….…..

1. Pradeep Kumar Panna, S/o Ignatius Panna, Aged About

38 Years, R/o Panchi P.O. Gumla P.S. Bikhampur Dist Gumla Jharkhand

2. Abdul Faisal, S/o Abdul Saffar Ansari, Aged About 36 Years, R/o Bangla Toli P.O. P.S. Pundag Dist Ranchi Jharkhand

3. Sagufta Bely, W/o Rijwan Alam, Aged About 40 Years, R/o Vtc Geswe P.O. Turmuli Sub Dist Burmu Dist Ranchi Jharkhand

4. Dashrath Kumar Yadav, S/o Bundo Mahto, Aged About

35 Years, R/o Vill Aduwadih P.O. P.S. Jamua Dist Giridih Jharkhand

5. Vijay Kumar, S/o Parmeshwar Mehta, Aged About 37 Years, R/o Vill Aduwadih P.O. P.S. Jamua Dist Giridih Jharkhand

6. Bhuneshwar Rajak, S/o Jitan Rajak, Aged About 34 Years, R/o Pindrabad P.O. Balgo P.S. Jamua Balgo Dist Giridih Jharkhand. ..… Petitioner(s)

Versus

1. The State of Jharkhand

2. The Principal Secretary School Education and Literacy

288

Deptt, Govt of Jharkhand Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary General Administration and Raj Bhasha Deptt, Govt of Jharkhand Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

4. The Director Secondary Education, Govt of Jharkhand Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

5. The Chairman Jharkhand Staff Selection Commission Ranchi, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

6. The Secretary Jharkhand Staff Selection Commission Ranchi, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller Jharkhand Staff Selection Commission Ranchi, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 4024 of 2024

….…..

Priya Kumari, W/o Vijay Mahto, Aged About 33 Years, R/o Vill Nichetoli Gurmi P.O. P.S. Murhu Dist Khunti Jharkhand. ..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Chief Secretary Govt of Jharkhand Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

2. The Secretary Deptt of Personnel Administrative Reforms and Rajbhasha, Govt of Jharkhand Office at Project Bhawan Dhurwa P.O. Dhurwa P.S. Jagganathpur Dist Ranchi Jharkhand

289

3. The Secretary Deptt of School Education and Literacy, Govt of Jharkhand Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

4. The Director Directorate of Secondary Education Deptt of School Education and Literacy, Govt of Jharkhand Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Secretary, Office at Chaibagan Gali Nagar P.O. P.S. Namkum Dist Ranchi Jharkhand

6. The Controller of Examination Jharkhand Staff Selection Commission, Office at Chaibagan Gali Nagar P.O. P.S. Namkum Dist Ranchi Jharkhand

..... Respondents

with

W.P.(S) No. 4050 of 2024

….…..

1. Dilip Yadav, S/o Vimal Yadav, Aged About 36 Years, Resi of Vill Pokhri Khurd P.O. Betla P.S. Barwadih Dist Latehar.

2. Umesh Yadav, S/o Thuran Yadav, Aged About 33 Years, Resi of Vill Pundag, P.O. Udaypura P.S. Ramkanda Dist Garhwa.

3. Shushil Kumar, S/o Suresh Ram, Aged About 34 Years, Resi of Vill Chainpur, P.O. And P.S. Chainpur Dist Palamau.

4. Punam Devi, W/o Ram Prawesh Yadav, Aged About 38 Years, Resi of Vill Baralota P.O. Baralota P.S. Medninagar Dist Palamau.

5. Pooja Verma, W/o Navin Nischal Kumar, Aged About 41 Years, Resi of Vill Baralota P.O. Gla Collage, P.S. Medninagar, Dist Palamau. ..… Petitioner(s) Versus

290

1. The State of Jharkhand Through the Secretary, School Education and Literacy Department Government of Jharkhand, Telephone Building, Dhurwa, Ranchi -04, P.O. And P.S. Dhurwa Dist Ranchi.

2. The Principal Secretary, Personnel, Administrative Reforms and Rajbhasa Department, Govt of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi.

3. The Director, Secondary Education, School Education and Literacy Department, Govt of Jharkhand, Telephone Building Dhurwa Ranchi -4 P.O. And P.S. Dhurwa Dist Ranchi

4. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi.

5. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi.

6. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. And P.S. Namkom Dist Ranchi ..... Respondents

with

W.P.(S) No. 4067 of 2024

….…..

Sachin Kumar, S/o Pachu Paswan, Aged About 42 Years, R/o Hurhuru P.O. P.S. Dist Hazaribagh Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand.

2. The Secretary, School Education And Literacy Development Deptt , Govt Of Jharkhand, Dhurwa P.O.

291

Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

3. The Director, School Education And Literacy Development Deptt, Govt Of Jharkhand, Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

4. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan, Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan, Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

6. The Secretary, Deptt of Personnel Administrative Reforms and Rajbhasha, Govt of Jharkhand, Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 4090 of 2024

….…..

1. Bhaskar Chandra Mahato, S/o Late Khetu Chandra Mahato, Aged About 51 Years, R/o Vill Mihijam P.O. Geria P.S. Bindapathar Dist Jamtara

2. Anand Kumar Mahato, S/o Amresh Mahato, Aged About

41 Years, R/o Vill Kalajharia P.O. Geria P.S. Bindapathar Dist Jamtara

3. Anita Kumari, D/o Amresh Mahato, Aged About 36 Years, R/o Vill Mihijam P.O. Geria P.S. Bindapathar Dist Jamtara

4. Parul Kumari Manjhi, D/o Diwakar Sarak, Aged About

39 Years, R/o Vill Salkunda P.O. Geria P.S. Bindapathar Dist Jamtara

5. Bikash Kumar Singh, S/o Biswanath Singh, Aged About

45 Years, R/o Vill Bada Pandeydih P.O. Khanudih P.S. Dhanbad Dist Dhanbad Jharkhand

292

..… Petitioner(s) Versus

1. The State of Jharkhand

2. The Secretary, School Education and Literacy Deptt, Govt of Jharkhand, Having Its Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

3. The Director, School Education and Literacy Deptt, Govt of Jharkhand, Having Its Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi

4. The Chairman, Jharkhand Staff Selection Committee (JSSC) Ranchi, Office at Kali Nagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi

5. The Examination Controller, Jharkhand Staff Selection Committee (JSSC) Ranchi, Office at Kali Nagar Chaibagan, Namkom P.O. P.S. Namkom Dist Ranchi

..... Respondents

with

W.P.(S) No. 4220 of 2024

….…..

Happy Kumari, W/o Sanjay Kumar Jha, Aged About 42 Years, R/o Vill Pathrol Ward No. 2 P.O. Pathrol P.S. Madhupur And Dist Deoghar ..… Petitioner(s) Versus

1. The State of Jharkhand Through the Chief Secretary, Govt of Jharkhand, Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education and Literacy Deptt, Govt of Jharkhand Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

3. The Director, Secondary Education Directorate of Secondary Education School Education, And Litracy Deptt Govt of Jharkhand Project Bhawan P.O. P.S. Dhurwa Dist

293

Ranchi

4. The Principal Secretary, Personnel Administrative Reforms and Rajbhasa Deptt, Govt of Jharkhand Project Bhawan P.O. P.S. Dhurwa Dist Ranchi.

5. The Jharkhand Staff Selection Commission Through Its Secretary, Office at Kali Nagar Chai Bagan P.O. P.S. Namkum And Dist Ranchi.

6. The Chairman, Jharkhand Staff Selection Commission, Office at Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi.

7. The Examination Controller, Jharkhand Staff Selection Commission, Office at Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 4246 of 2024

….…..

1. Pradeep Kumar Singh, S/o Sri Rakesh Pratap Singh, Aged About 39 Years, Resi of Vill Dharawara P.O. And P.S. Dharawara Dist Allahabad Uttar Pradesh

2. Asheesh Kumar, S/o Sri Raja Ram, Aged About 35 Years, Resi of Vill Gopsahasa P.O. Hisambad P.S. Kaushambi Dist Kaushambi Uttar Pradesh

3. Amit Kumar Singh, S/o Suresh Singh, Aged About 35 Years, Resi of Vill Chalkusha P.O. And P.S. Chalkusha Dist Hazaribagh

4. Sanjay Kumar Mahto, S/o Puran Mahto, Aged About 41 Years, Resi of Vill Arkhango P.O. Arkhango P.S. Dhanwar Dist Giridih

5. Reeta Kumari, W/o Barun Kumar Mahto, Aged About 35 Years, Resi of Vill Chhattand P.O. And P.S. Saraidhela Dist Dhanbad

6. Jyoti Pandey, W/o Mahendra Kumar Mishra, Aged

294

About 46 Years, Resi of Vill Lutta P.O. Salgawan P.S. Katkamdag Dist Hazaribag

7. Sunita Kumari, D/o Sahdeo Mahto, Aged About 50 Years, Resi of Vill Bamhani P.O. Khora P.S. And Dist Gumla

8. Poonam Singh, D/o Pramod Kumar Singh, Aged About

40 Years, P.O. P.S. And Dist Lohardaga. ..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Chief Secretary Project Building P.O. And P.S. Dhurwa Dist Ranchi

2. Secretary, Department of Personnel Administrative Reforms and Rajbhasha, Project Building P.O. And P.S. Dhurwa Dist Ranchi

3. Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar, Chaibagan, PO+PS Namkum, Dist Ranchi

4. Controller Of Examination, Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar Chaibagan, PO+PS Namkum, Dist Ranchi. ..... Respondents

with

W.P.(S) No. 4373 of 2024

….…..

1. Pooja Kumari, D/o Rajendra Dubey, Aged About 38 Years, Resi of Vill Karua Kala, P.O. Dumariya P.S. Garhwa Dist Garhwa

2. Raju Sahu, S/o Lalu Sahu, Aged About 34 Years, Resi of Vill Lanji P.O. Khora P.S. And Dist Gumla

3. Rajshree Nischal, D/o Late Yugal Kishor, Aged About 39 Years, Resi of Vill- D. S. Road, Murli Bagicha P.O. And P.S. Gumla Dist Gumla

4. Sitaram Yadav, S/o Chandrashekhar Yadav, Aged About

295

46 Years, Resi of Vill Satdiha, P.O. Sharmatand P.S. Jainagar Dist Koderma

5. Rajesh Kumar Singh, S/o Baleshwar Singh, Aged About

37 Years, Resi of Vill and P.O. Govindpur Kala P.S. Bishnugarh Dist Hazaribagh. ..… Petitioner(s) Versus

1. The State of Jharkhand Through the Chief Secretary, Government of Jharkhand Office at Project Building, Dhurwa P.O. And P.S. Dhurwa Dist Ranchi.

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Project Building Dhurwa, P.O. And P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Department of Personnel, Administrative Reforms and Raj Bhasha, Government of Jharkhand, Project Building, Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Government of Jharkhand, Project Building, Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. And P.S. Namkum Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. And P.S. Namkum, Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. And P.S. Namkum Ranchi. ..... Respondents

with

W.P.(S) No. 4505 of 2024

….…..

1. Parimal Prashant, S/o Ram Lagan Ram, Aged About 48 Years, R/o House No 189, Indrapuri Road No 1 Ratu Road P.O. Hehal P.S. Sukhdeo Nagar Dist Ranchi

296

2. Anima Kumari, W/o Arvind Kumar Mishra, Aged About

39 Years, R/o Indrapuri Road No 6 Ratu Road P.O. Hehal P.S. Sukhdeo Nagar Dist Ranchi

..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Chief Secretary Govt of Jharkhand, Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education and Literacy Deptt, Govt of Jharkhand, Project Bhawan P.O. P.S. Dhurwa Dist Ranchi.

3. The Director, Secondary Education Directorate of Secondary Education School Education and Literacy, Department, Govt of Jharkhand, Project Bhawan P.O. P.S. Dhurwa Dist Ranchi.

4. The Principal Secretary, Personnel Administrative Reforms and Rajbhasa Deptt, Govt of Jharkhand, Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

5. The Jharkhand Staff Selection Commission Through Its Secretar, Office at Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi.

6. The Chairman, Jharkhand Staff Selection Commission, Office at Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi.

7. The Examination Controller, Jharkhand Staff Selection Commission, Office at Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 4510 of 2024

….…..

Meghna Sinha, W/o Sujit Kumar Sinha, Aged About 45 Years, R/o 197/a 13, Behind SIRD Office, New Sahdeo

297

Nagar P.O. Hehal P.S. Sukhadeonagar Dist Ranchi ..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Chief Secretary Govt of Jharkhand, Having Office at Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education and Literacy Deptt, Govt of Jharkhand, Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Personnel Administrative Reforms and Rajbhasha Deptt, Govt of Jharkhand, Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

4. The Director Secondary Education, Govt of Jharkhand Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 4523 of 2024

….…..

1. Basanti Kujur, S/o Late Soma Kujur, Aged About 44 Years, R/o Vill Chatakpur P.O. Chatakpur P.S. Mahuadand Dist Latehar Jharkhand.

2. Sudha Kumari, S/o Rakesh Narayan, Aged About 46 Years, R/o Vill Hurhuru P.O. P.S. Sadar Hazaribagh Dist Hazaribagh Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand Through the Chief Secretary

298

Govt of Jharkhand, Having Its Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

2. The Secretary, Deptt of Personnel Administrative Reforms and Rajbhasha, Govt of Jharkhand, Having Its Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand.

3. The Secretary, Deptt of School Education and Literacy, Govt of Jharkhand, Having Its Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

4. The Director, Directorate of Secondary Education, Deptt of School Education and Literacy, Govt of Jharkhand, Having Its Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibagan Gali, Kali Nagar P.O. P.S. Namkum Dist Ranchi Jharkhand

6. The Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali, Kali Nagar P.O. P.S. Namkum Dist Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 4536 of 2024

….…..

1. Khushnuma Farhad, D/o Shamsher Ali, Aged About 40 Years, Resi of Doranda Parastoli Near Ashaniwas P.O. And P.S. Doranda Dist Ranchi.

2. Mukesh Kumar, S/o Janardan Pandey, Aged About 39 Years, Resi of Vill Palmo P.O. Khariyodih P.S. Hirodih Dist Giridih.

3. Archana Kumari, D/o Rameshwar Prasad, Aged About

299

31 Years, Resi Of At Murhari P.O. Murhari P.S. Bengabad Dist Giridih

4. Manju Kumari Yadav, W/o Vishnu Kumar Yadav, Aged About 40 Years, Resi Of Vill Manikbad P.O. Manikbad P.S. Deori Dist Giridih

5. Parinita Barla, D/o Late Joakim Barla, Aged About 43 Years, Resi Of Vill Badktand P.O. Maheshmunda P.S. Gandey Dist Giridih

6. Rajeev Ranjan Thakur, S/o Keshav Thakur, Aged About

41 Years, Resi Of Vill Ketat Kalan, P.O. Ketat Kalan, P.S. Rehla Dist Palamu

7. Km Supriya, D/o Ganesh Prasad, Aged About 35 Years, Resi Of Vill Shankha P.O. Ketat, P.S. Rehla Dist Palamu

8. Sujata Kumari, D/o Rajmani Choubey, Aged About 40 Years, Resi Of Vill Singhitali, P.O. Chapari P.S. Bhawnathpur Dist Garhwa

9. Subodh Prasad, S/o Rambriksh Prasad, Aged About 42 Years, Resi Of Vill Karkat P.O. And P.S. Latehar Dist Latehar

10. Sanjeev Kumar Pandey, S/o Shaligram Pandey, Aged About 38 Years, Resi F Vill Baratola P.O. Medninagar, P.S. Medninagar Dist Palamau. ..… Petitioner(s) Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary, General Administration And Raj Bhasha Department, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

300

4. The Director, Secondary Education, Government Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building, Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 4595 of 2024

….…..

1. Prity Jaiswal, W/o Akash Kumar, Aged About 33 Years, R/o Mathura Das Lane P.O. Lohardaga P.S. Lohardaga Dist Lohardaga

2. Thanalal Bediya, S/o Ramchandra Ram, Aged About 43 Years, R/o 109 Hargara Ichadag P.O. Piska P.S. Ormanjhi Dist Ranchi

3. Manisha Minj, D/o Deonish Minj, Aged About 34 Years, R/o Vill Gotra Dipti Toli P.O. Ghoshra P.S. Gotra Dist Simdega

4. Lalita Kindo, D/o Patras Kindo, Aged About 36 Years, R/o Vill Naudiha P.O. Ghaghra P.S. Ghaghra Dist Gumla

5. Suchita Lakra, D/o Joseph Lakra, Aged About 38 Years, R/o Vill Bhandartoli P.O. Nawagarh P.S. Nawagarh Dist Gumla

6. Seema Toppo, W/o Isdor Toppo, Aged About 39 Years, R/o At Purulia Road Kanta Toli P.O. Gpo P.S. Sadar Dist

301

Ranchi

7. Shweta Kumari, W/o Dumraj Saha, Aged About 43 Years, R/o Near Singhwahini Mandir Rasikpur P.O. Dumka P.S. Dumka Dist Dumka

8. Ranjeeta Kumari, D/o Tiwari Bhagat, Aged About 34 Years, R/o Vill Chandkopa P.O. Badla P.S. Senha Dist Lohardaga

9. Md Sahaib Ansari, S/o Md Asghar Ansari, Aged About

43 Years, R/o Vill Bajaniya P.O. Madhopur P.S. Satgawan Dist Koderma

10. Babita Mahto, W/o Amit Ranjan Mahto, Aged About 31 Years, R/o Vill Bhalurungi P.O. Bhalurungi P.S. Bhalurungi Dist West Singhbhum

11. Md Ismail, S/o Md Imaman, Aged About 47 Years, R/o Vill Nayanagar P.O. Nayanagar P.S. Mahagama Dist Godda

12. Amit Kumar Minz, S/o Basu Minz, Aged About 43 Years, R/o Vill Dihi Purna Pani P.O. Murup P.S. Latehar Dist Latehar ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Principal Secretary, General Administration And Raj Bhasha Deptt, Govt Of Jharkhand Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission,

302

Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission , Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 4613 of 2024

….…..

Sunita Kujur, W/o Mashi Franciss Nag, Aged About 43 Years, R/o Vill Jori P.O. Duwari P.S. Pathalgada Dist Chatra Jharkhand. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

2. The Secretary, Deptt Of Personnel Administrative Reforms And Rajbhasha, Govt Of Jharkhand Having Its Office At Project Bhawan Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

3. The Secretary, Deptt Of School Education And Literacy, Govt Of Jharkhand Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

4. The Director, Directorate Of Secondary Education, Deptt Of School Education And Literacy, Govt Of Jharkhand Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

303

5. The Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi Jharkhand

6. The Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi Jharkhand

..... Respondents

with

W.P.(S) No. 4639 of 2024

….…..

1. Preeti Kumari, W/o Prabhu Yadav, Aged About 34 Years, R/o Vill Sewatand P.O. Chalkusha P.S. Chalkusha Dist Hazaribagh Jharkhand

2. Mohit Kumar, S/o Murli Prasad, Aged About 34 Years, R/o Nai Muhalla Ward No 15 P.O. Medininagar P.S. Medinagar Dist Palamu Jharkhand

3. Sunil Kumar Vishwakarma, S/o Shobhanath Vishwakarma, Aged About 39 Years, R/o Vill Manjhiladih P.O. Saranda P.S. Birni Dist Giridih Jharkhand

4. Dilip Gope, S/o Hemraj Gope, Aged About 36 Years, R/o Vill Chhotki Bergi P.O. Chalmorahmasiya P.S. Brahmasiya Dist Giridih Jharkhand

5. Bhola Kumar, S/o Birendra Prasad Yadav, Aged About

43 Years, R/o Vill Belatand P.O. Saranda P.S. Birni Dist Giridih Jharkhand

6. Shashi Ranjan Prasad Burnwal, S/o Mahadeo Prasad Burnwal, Aged About 45 Years, R/o Vill Sudan P.O. Chalkusha P.S. Chalkusha Dist Hazaribag Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand Office At Project Building Dhurwa P.O.

304

P.S. Dhurwa Dist Ranchi

2. The Principal Secretary School Education And Literacy Deptt, Govt Of Jharkhand Office Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

3. The Principal Secretary Personnel Administrative Reforms And Rajbhasha Deptt, Govt Of Jharkhand Office At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

4. The Director Secondary Education, Govt Of Jharkhand Office At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

5. The Chairman Jharkhand Staff Selection Commission Kalinagar Chai Bagan, P.O. P.S. Namkum Dist Ranchi

6. The Secretary Jharkhand Staff Selection Commission Kalinagar Chai Bagan, P.O. P.S. Namkum Dist Ranchi

7. The Examination Controller Jharkhand Staff Selection Commission Kalinagar Chai Bagan, P.O. P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 4662 of 2024

….…..

Mamta Kumari, D/o Nimay Chandra Pandey, Aged About

34 Years, R/o Vill Pandeydih P.O. P.S. Shympur Dhanbad Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand Project Bhawan P.O. P.S. Dhurwa And Dist Ranchi

2. The Principal Secretary , School Education And Literacy Deptt Govt Of Jharkhand, Project Bhawan P.O. P.S. Dhurwa And Dist Ranchi

3. The Director , Secondary Education , Directorate Of Secondary Education School, School Education And

305

Literacy Deptt Govt Of Jharkhand Project Bhawan P.O. P.S. Dhurwa And Dist Ranchi

4. The Principal Secretary Personnel Administrative Reforms And Rajbhasa Deptt, Govt Of Jharkhand Project Bhawan P.O. P.S. Dhurwa And Dist Ranchi

5. The Jharkhand Staff Selection Commission Through Its Secretary, Office At Kali Nagar Chai Bagan P.O. P.S. Namkum And Dist Ranchi

6. The Chairman Jharkhand Staff Selection Commission, Office At Kali Nagar Chai Bagan P.O. P.S. Namkum And Dist Ranchi

7. The Examination Controller Jharkhand Staff Selection Commission, Office At Kali Nagar Chai Bagan P.O. P.S. Namkum And Dist Ranchi. ..... Respondents

with

W.P.(S) No. 4700 of 2024

….…..

1. Ashok Kumar Yadav, S/o Nageshwar Yadav, Aged About

38 Years, R/o Vill Belkhara P.O. Tilaiya Dam P.S. Jainagar Dist Koderma Jharkhand

2. Manoj Kumar, S/o Tukan Prasad Rana, Aged About 43 Years, R/o Vill Chandwara P.O. Chandwara P.S. Chandwara Dist Koderma Jharkhand

3. Vijay Kumar, S/o Chhatru Lal, Aged About 50 Years, R/o Vill Madangundi P.O. Chandwara P.S. Chandwara Dist Koderma Jharkhand

4. Nikhat Parween, D/o Md Safi, Aged About 40 Years, R/o

158 Barkandaj Toli Bari Bazar P.O. Chaibasa P.S. SadarDist West Singhbhum Jharkhand. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary

306

Govt Of Jharkhand Project Bhawan P.O. And P.S. Dhurwa Dist Ranchi Jharkhand

2. The Principal Secretary School Education And Literacy Department Govt Of Jharkhand, Project Bhawan P.O. And P.S. Dhurwa Dist Ranchi Jharkhand

3. The Director Secondary Education Directorate Of Secondary Education School Education N Literacy Dep, Govt Of Jharkhand Project Bhawan P.O. And P.S. Dhurwa Dist Ranchi Jharkhand

4. The Principal Secretary Personnel Administrative Reforms And Rajbhasha Deptt Govt Of Jharkhand, Project Bhawan P.O. And P.S. Dhurwa Dist Ranchi Jharkhand

5. The J S S C Through Its Secretary, Office At Kali Nagar Chai Bagan P.O. And P.S. Namkum Dist Ranchi Jharkhand

6. The Chairman J S S C, Having Its Office At Kali Nagar Chai Bagan P.O. And P.S. Namkum Dist Ranchi Jharkhand

7. The Examination Controller J S S C, Having Its Office At Kali Nagar Chai Bagan P.O. And P.S. Namkum Dist Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 4709 of 2024

….…..

Suresh Kumar Mishra, S/o Daya Ram Mishra, Aged About

44 Years, R/o C/o S K Pandey , Devi Mandap Road, Behind Spenin , Hehal P.O. P.S. Hehal Dist Ranchi Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand , Project Bhawan P.O. P.S.

307

Dhurwa Dist Ranchi

3. The Director, Secondary Education , Directorate Of Secondary Education, School Education, And Literacy Deptt, Govt Of Jharkhand , Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

4. The Principal Secretary, Personnel Administrative Reforms And Rajbhasa Deptt, Govt Of Jharkhand , Project Bhawan P.O. P.S. Dhurwa Dist Ranchi

5. The Jharkhand Staff Selection Commission Through Its Secretary, Office At Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi

6. The Chairman, Jharkhand Staff Selection Commission, Office At Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Office At Kali Nagar Chai Bagan P.O. P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 4761 of 2024

….…..

Imran Ansari, S/o Md Muslim Ansari, Aged About 38 Years, R/o Vill Okhargara P.O. Kokdoro P.S. Pithoria Dist Ranchi Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary School Education And Literacy Deptt Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary, Personnel Administration Reforms And Rajbhasha Deptt Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

308

4. The Director Secondary Education , Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

6. The Secretary Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 4769 of 2024

….…..

Neelam Devi, W/o Pannalal Sahu, Aged About 46 Years, R/o Kulabira P.O. Patiya P.O. Gumla Dist Gumla Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary School Education And Literacy Deptt Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary, Personnel Administration Reforms And Rajbhasha Deptt Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

4. The Director Secondary Education , Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission

309

Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

6. The Secretary Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 4796 of 2024

….…..

1. Md Ishteyaque Ahmad, S/o Md Hussain, Aged About 38 Years, R/o House No 92 Ward No 02 Panah Kola P.O. P.S. Madhupur Dist Deoghar Jharkhand 815353

2. Md Adil Hussain, S/o Md Ainul Haque, Aged About 39 Years, R/o House No 64 , Ward No 04 Near Masjid Post/ Block Madhupur Gp Patwabad P.S. Madhupur Dist Deoghar Jharkhand 815353

3. Md Yusuf Ansari, S/o Md Akbar Ali, Aged About 46 Years, R/o Baghnadih P.O. Pathrol P.S. Madhupur Dist Deoghar Jharkhand 815353. ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Department Govt Of Jharkhand , Telephone Building Dhurwa Ranchi 04 P.O. P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education, School Education And Literacy Deptt, Govt Of Jharkhand , Telephone Building Dhurwa Ranchi 4 P.O. P.S. Dhurwa Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar, Chaibagan Namkom P.O. P.S.

310

Namkom Dist Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar, Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar, Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

6. The Principal Secretary, Deptt Of Personnel Administrative Reform, And Project Bhawan Dhurwa P.O. P.S. Dhurwa Dist Ranchi. ..... Respondents

with

W.P.(S) No. 4818 of 2024

….…..

Soni Kumari, W/o Prem Prakash Shankar, Aged About 44 Years, R/o Shanti Niwas Gali No 4 Near Shiv Mandir Chiroundi Boreya P.S. Bariatu Dist Ranchi ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Deptt Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Principal Secretary, General Administration And Raj Bhasha Deptt Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. The Director Secondary Education , Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

311

6. The Secretary Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 4834 of 2024

….…..

1. Kumari Namita, W/o Fhul Chand Ram Mahto, Aged About 49 Years, Resi Of Flat No 204, Brahma Niktan Chira Chas P.O. And P.S. Chas Bokaro Dist Bokaro

2. Renu Kumari, D/o Yadupati Mahto, Aged About 38 Years, Resi Of Vill Burhiyadih P.O. Burhiyadih P.S. Giridih Dist Giridih

3. Bharti Kumari, W/o Ritlal Kumar Rajak, Aged About 33 Years, Resi Of Vill Charkho P.O. Chargha P.S. Jamua Dist Giridih

4. Praveen Kumar, S/o Narayan Prasad Verma, Aged About

41 Years, Resi Of Vill Jorasandh P.O. Dwarpahari P.S. Jamua Dist Giridih

5. Rajesh Kumar Verma, S/o Banaras Prasad Verma, Aged About 37 Years, Resi Of Vill And P.O. Siyatand P.S. Jamua Dist Giridih

6. Bikash Kumar Shaw, S/o Ashok Shaw, Aged About 35 Years, Resi Of Vill And P.O. Mihijam P.S. And Dist Jamtara

7. Jitendra Kumar, S/o Narayan Saw, Aged About 41 Years, Resi Of Vill Harla P.O. And P.S. Jamua Dist Giridih

8. Priyanka Bagchi, W/o Pulak Kumar Lahiri, Aged About

46 Years, Resi Of Mohalla Bansjora (near Ekra Workshop) P.O. Bansjora P.S. And Dist Dhanbad

312

..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Department Government Of Jharkhand, Telephone Building, Dhurwa Ranchiu -04 P.O. And P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education, School Education And Literacy Department, Government Of Jharkhand, Telephone Building Dhurwa Ranchi-4 P.O. And P.S. Dhurwa Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi

6. The State Of Jharkhand Through The Secretary, Department Of Personnel Administrative Reform, Project Bhawan, Dhurwa P.O. And P.S. Dhurwa Dist Ranchi ..... Respondents

with

W.P.(S) No. 4835 of 2024

….…..

1. Hemlal Mandal, S/o Narayan Mandal, Aged About 29 Years, R/o Jitkundi Dumri P.O. Khudisar P.S. Dumri Dist Giridih Jharkhand

2. Kumar Amit, S/o Ram Narayan Bhagat, Aged About 30 Years, R/o Topchanchi P.O. Topchanchi P.S. Topchanchi Dist Dhanbad Jharkhand

313

3. Tuleshwar Ravidas, S/o Kishun Ravidas, Aged About 38 Years, R/o Kurhagada P.O. Dantokhurd P.S. Karkamsandi Dist Hazaribag Jharkhand

4. Pritam Kumar, S/o Shekhar Prasad, Aged About 36 Years, R/o Nawadih P.O. Jarmundi P.S. Jarmundi Dist Dumka Jharkhand'

5. Rajesh Ranjan, S/o Surendra Prasad, Aged About 41 Years, R/o Rakhabani Bagnocha P.O. Dumka P.S. Dumka Dist Dumka Jharkhand ..… Petitioner(s) Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand , Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary, Personnel Administrative And Raj Bhasha Deptt, Govt Of Jharkhand , Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi]

6. The Secretary, Jharkhand Staff Selection Commission , Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi ..... Respondents

314

with W.P.(S) No. 4837 of 2024 ….…..

1. Partha Sarathi Roy, S/o Nirmal Kumar Roy, Aged About

45 Years, R/o H No Solagidih Chas Bokaro P.O. Chas P.S. Dist Bokaro

2. Shankar Prasad Mahto, S/o Dashrath Mahato, Aged About 39 Years, R/o Near Shiv Mandir Ramakunda P.O. Dhanbad P.S. Dhanbad Dist Dhanbad

3. Kumari Rashmi Rani, D/o Kumar Chandra Shekhar, Aged About 35 Years, R/o Koderma P.O. Koderma P.S. Koderma Dist Koderma

4. Srikanta Rajak, S/o Badal Chandra Rajak, Aged About

40 Years, R/o Vill Edelbera P.O. Bankati P.S. Ghatshila Dist East Singhbhum

5. Tapas Kumar Roy, S/o Matilal Roy, Aged About 33 Years, R/o Vill Parbattipur P.O. Parbattipur P.S. Parbattipur Dist North Dinajpur

6. Ashutosh Kumar Singh, S/o Arun Kumar Singh, Aged About 37 Years, R/o Vill Rehla Kalan P.O. Rehla P.S. Rehla Dist Palamau

7. Om Prakash Tiwari, S/o Vindhyachal Tiwari, Aged About

47 Years, R/o Vill Dumariya P.O. Dumariya P.S. Garhwa Dist Garhwa. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Na

2. The Principal Secretary , School Education And Literacy Deptt Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist And Ranchi

3. The Principal Secretary, General Administration And Raj Bhasha Deptt Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist

315

Ranchi

4. The Director, Secondary Education , Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

5. The Chairman , Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

6. The Secretary , Jharkhand Staff Selection Commission Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

7. The Examination Controller , Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 4840 of 2024

….…..

1. Prashant Kumar Choudhary, S/o Pramod Kumar Choudhary, Aged About 39 Years, Resi Of H No 31, Raj Dhanwar Dariadih P.O. And P.S. Giridih Dist Girdih

2. Subodh Kumar Verma, S/o Ramlal Verma, Aged About

41 Years, Resi Of Vill Bamitand P.O. And P.S. Sonardih Via Bengabad Near Hamumaan Mandir, Dist Giridih

3. Manoj Prasad Verma, S/o Sahdev Mahto, Aged About 42 Years, Resi Of Panchayat-kendua Block Birni, Vill Gando P.O. Gando P.S. Birni Dist Giridih

4. Praveen Kumar, S/o Permeshwar Narayan Verma, Aged About 36 Years, Resi Of House No 47, Chachghara Charghara P.O. And P.S. Giridih Dist Giridih

5. Alka Tigga, S/o Benedict Tigga, Aged About 35 Years, Resi Of House No 28, Bardouni Kala, Near Shiv Mandir, Durup, P.O. And P.S. Latehar Dist Latehar

316

6. Anshu Kumari, W/o Shailendra Kumar, Aged About 38 Years, Resi Of C H Compound Argaghat P.O. And P.S. Giridih Dist Giridih

7. Shiv Narayan Pandit, S/o Badri Narayan Pandit, Aged About 42 Years, Resi Of Ward No 5, Panchayat Gohal P.O. And P.S. Jainagar Gohal Dist Koderma

..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Secretary, School Education And Literacy Department, Government Of Jharkhand, Office At Project Building, Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

3. The Secretary, Personnel Administrative Reforms And Rajbhasha Department, Government Of Jharkhand, Office At Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education , School Education And Literacy Department, Government Of Jharkhand, Office At Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

5. The Jharkhand Staffs Selection Commission Through Its Secretary, Ranchi, Office At Kali Nagar, Chai Bagan, Namkum P.O. And P.S. Namkum Dist Ranchi

6. The Examination Controller, Jharkhand Staffs Selection Commission, Ranchi, Office At Kali Nagar, Chai Bagan, Namkum P.O. And P.S. Namkum Dist Ranchi

..... Respondents

with

W.P.(S) No. 4847 of 2024

….…..

1. Lalan Kumar Yadav, S/o Arjun Prasad Yadav, Aged About 37 Years, Resi of Vill N.h. 30, Pokhri Khurd P.O.

317

Betla P.S. Barwadih Dist Latehar

2. Nawal Kishor Verma, S/o Baleshwar Verma, Aged About

46 Years, Resi Of Vill Saptar, P.O. Saptar P.S. Madhupur Dist Deoghar

3. Pradeep Kumar Yadav, S/o Anandi Prasad Yadav, Aged About 36 Years, Resi Of Vill Sapaha P.O. Madhupur P.S. Madhupur Dist Deoghar

4. Deokant Sriniwas, S/o Deo Narayan Das, Aged About 52 Years, Resi Of 1a Bariyar Bandhi Deosangh Bampas Town, P.O. Bampas P.S. Deoghar Dist Deoghar

5. Nityendra Jha, S/o Late Yamina Jha, Aged About 45 Years, Resi Of H No 348, Nawadih P.O. Deoghar P.S. Deoghar Dist Deoghar

6. Ravi Shankar, S/o Hakim Mahra, Aged About 53 Years, Resi Of H No 86, Bardahi P.O. Deoghar P.S. Deoghar Dist Deoghar

7. Ravi Prakash, S/o Mohan Lal Mahto, Aged About 38 Years, Resi Of Vill Marangmarcha P.O. Sandi P.S. Rajrappa Project Dist Ramgarh

8. Nityanand Koiri, S/o Lal Koiri, Aged About 39 Years, Resi Of Vill Nawadih P.O. Barachanru P.S. Silli Dist Ranchi

9. Harsha Bardhan Mahato, S/o Thakur Das Mahato Mahto, Aged About 38 Years, Resi Of Vill Jamun P.O. Jamun P.S. Nimdih Dist Saraikela Kharsawan ..… Petitioner(s)

Versus

1. The State of Jharkhand Through The Secretary, School Education And Literacy Department Government Of Jharkhand, Telephone Building, Dhurwa, Ranchi-04 P.O. And P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, Personnel, Administrative Reforms And Rajbhasa Department, Govt Of Jharkhand,

318

Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Director, Secondary Education, School Education And Literacy Department, Government Of Jharkhand, Telephone Building Dhurwa Ranchi-04 P.O. And P.S. Dhurwa Dist Ranchi

4. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi

5. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. And P.S. Namkom Dist Ranchi

6. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar Chaibagan, Namkum P.O. And P.S. Namkom Dist Ranchi ..... Respondents

with

W.P.(S) No. 4868 of 2024

….…..

1. Usha Soreng, D/o James Soreng, Aged About 34 Years, R/o Vill Malsara P.O. Malsara P.S. Simdega Dist Simdega

2. Anjna Kujur, D/o Arun Kujur, Aged About 33 Years, R/o Karm Toli P.O. Gutwa P.S. Gutwa Dist Ranchi

3. Sahabir Mahto, S/o Late Chane Mahto, Aged About 42 Years, R/o Vill Korabar P.O. Turmuli P.S. Burmu Dist Ranchi

4. Anand Kishore Yadav, S/o Gopal Yadav, Aged About 41 Years, R/o Vill Manatu P.O. Turmuli P.S. Burmu Dist Ranchi5. Bikash Kumar Majhee, S/o Bhabataran Majhee, Aged About 50 Years, R/o Vill Hendaljuri P.O. Hendaljuri P.S. Ghatshila Dist West Singhbhum

6. Chanchal Kumar Dhauria, S/o Jamani Kant Dhauria,

319

Aged About 49 Years, R/o Vill Amdanga P.O. Mahuliya P.S. Ghatshila Dist West Singhbhum

7. Marliyan Julie Bihan, W/o Lalit Oraon, Aged About 47 Years, R/o Govind Nagar, Pipar Toli Argora P.O. Argora P.S. Argora Dist Ranchi

8. Arvind Kumar Das, S/o Jagdev Ravidas, Aged About 33 Years, R/o At Deokuli P.O. Deokuli P.S. Ichak Dist Hazaribagh

9. Kumari Leela, W/o Pramod Kumar Sharma, Aged About

42 Years, R/o Vill Tetrain P.O. Tetrain P.S. Panki Dist Palamu

10. Shakuntala Pal, W/o Om Kumar Pal, Aged About 41 Years, R/o Vill Polpol P.O. Medninagar P.S. Medninagar Dist Palamu. ..… Petitioner(s)

Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Deptt, Govt of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Principal Secretary, General Administration And Raj Bhasha Deptt, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa

320

P.S. Jagarnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 4876 of 2024

….…..

Rashmi Rekha, D/o Rajendra Mishra, Aged About 47 Years, R/o Typ Rmk 4/3 Quarter P.O. P.S. Sindri Dist Dhanbad ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary, Personal And Administrative Reforms And Raj Bhasa Govt Of Jharkhand Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. The Director Secondary Education Deptt, State Of Jharkhand Project Building P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Secretary School Education And Literacy Deptt Govt Of Jharkhand, Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. The Jharkhand Staff Selection Commission Through Its Secretary Chai Bagan, P.O. P.S. Namkum Dist Ranchi Jharkhand. ..... Respondents

with

W.P.(S) No. 4884 of 2024

….…..

Amlen Dorothy Minj @ Amlen Dorothy Ming, D/o Ishwar Sahay Minj, Aged About 40 Years, R/o Vill Kocha P.O. P.S. Kisko Dist Lohardaga Jharkhand ..… Petitioner(s) Versus

321

1. The State Of Jharkhand.

2. The Secretary, School Education And Literacy Deptt, Govt Of Jharkhand , At Project Building P.O. P.S. Dhurwa Dist Ranchi Jharkhand

3. The Director, Secondary Education School Education And Literacy Deptt, Govt Of Jharkhand, At Project Building P.O. P.S. Dhurwa Dist Ranchi Jharkhand

4. Jharkhand Staff Selection Commission Through Its Chairman, Office At Chaibagan Gali , Kali Nagar Namkum P.O. P.S. Namkum Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission, Office At Chaibagan Gali , Kali Nagar Namkum P.O. P.S. Namkum Dist Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 4893 of 2024

….…..

1. Rakhi Rashmi, D/o Yogendra Saw, Aged About 31 Years, R/o Vill Jarwa P.O. Jarwa P.S. Charhi Dist Hazaribagh Jharkhand.

2. Balram Kumar, S/o Dhaneshwar Ramani, Aged About

34 Years, R/o Vill Dahul P.O. Kusumghati P.S. Lalmatiya Dist Godda Jharkhand. ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

2. The Secretary, Deptt Of Personnel Administrative Reforms And Rajbhasha, Govt Of Jharkhand Having Its Office At Project Bhawan Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

322

3. The Secretary, Deptt Of School Education And Literacy, Govt Of Jharkhand Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagannathpur Dist Ranchi Jharkhand

5. The Jharkhand Staff Selection Commission, Through Its Secretary, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi Jharkhand

6. The Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi Jharkhand

..... Respondents

with

W.P.(S) No. 4898 of 2024

….…..

1. Himanshu Kumar Deo, S/o Divesh Chandra Deo, Aged About 40 Years, R/o Vill Kushmaha P.O. Deopur P.S. Deopur Dist Deoghar

2. Ranju Kumari, D/o Vimal Sharma, Aged About 39 Years, R/o Kuju Colliery Kuju East Murpa P.O. Kuju P.S. Mandu Dist Ramgarh

3. Amrita Kumari Das, D/o Uttam Lal Das, Aged About 35 Years, R/o Koderma Bazar Ward No 1 Nagar Panchayat Koderma P.O. Koderma P.S. Koderma Dist Koderma

4. Chandan Kumar Singh, S/o Ranjit Singh, Aged About

38 Years, R/o Vill Chorkari P.O. Chorkari P.S. Chatra Dist Chatra ..… Petitioner(s)

Versus

1. The State Of Jharkhand

323

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Principal Secretary, General Administration And Raj Bhasha Deptt, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 4926 of 2024

….…..

Chand Kumar Sen, S/o Baul Sen, Aged About 41 Years, R/o Vill Kundahit P.O. P.S. Kundahit Dist Jamtara Jharkhand. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand , Having Office At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy

324

Deptt, Govt Of Jharkhand , At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

3. The Secretary, Deptt Of Personnel Administrative Reforms And Rajbhasha, Govt Of Jharkhand , At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand , At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

5. The Jharkhand Staff Selection Commission, Ranchi Through Its Chairman, At Chaibagan, Kalinagar P.O. P.S. Namkum Dist Ranchi Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi Through Its Chairman, At Kalinagar , Chaibagan, P.O. P.S. Namkum Dist Ranchi Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chaibagan P.O. P.S. Namkum Dist Ranchi Jharkhand. ..... Respondents

with

W.P.(S) No. 4930 of 2024

….…..

1. Vijay Kumar, S/o Avadhesh Kumar Vishwakarma, Aged About 35 Years, Resi Of Vill Semri P.O. Murma Kala P.S. Utariroad, Dist Palamau

2. Ajit Kumar Singh, S/o Jagdish Singh, Aged About 37 Years, Resi Of Vill Sagalim P.O. Sagalim P.S. Panki Dist Palamau

3. Savitri Kumari, W/o Raj Kumar Singh, Aged About 35 Years, Resi Of Vill Baralota P.O. Baralota P.S. Medninagar Dist Palamau

4. Rani Kumari, W/o Shri Bijendra Kumar Singh, Aged About 47 Years, Resi Of House No 22 And 29, Nanak Nagar Namda Basti, P.O. Golmuri P.S. Golmuri Jamshedpur Purbi Singhbhum

325

5. Sangeeta Kumari, W/o Santosh Kumar Paswan, Aged About 37 Years, Resi Of Vill Sikkikurd P.O. Sikkikala P.S. Patan Dist Palamau

6. Kumari Manisha, W/o Pawan Kumar Dangi, Aged About

32 Years, Resi Of Vill Barisakhi P.O. Barisakhi P.S. Barisakhi Dist Chatra

7. Panchanan Pramanik, S/o Rameshwar Pramanik, Aged About 39 Years, Resi Of Vill And P.O. Chokahatu P.S. Sonahatu Dist Ranchi

8. Anshu Kumari, W/o Amit Kumar, Aged About 34 Years, Resi Of Vill Barwaiya P.O. Dhub P.S. Panki Dist Palamau

9. Himanshu Shekhar, S/o Govind Sahu, Aged About 43 Years, Resi Of Vill Kumhari P.O. Pupunki P.S. Chas (M), Dist Bokaro

10. Kabita Kumari Gorai, W/o Himanshu Shekhar, Aged About 37 Years, Resi Of Vill Kumhari P.O. Pupunki P.S. Chas (m), Dist Bokaro. ..… Petitioner(s) Versus

1. The State of Jharkhand Through the Secretary, School Education and Literacy Department Government of Jharkhand, Telephone Building, Dhurwa Ranchi-04 P.O. And P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, Personnel Administrative Reforms And Rajbhasa Department, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Director, Secondary Education, School Education And Literacy Department, Government Of Jharkhand, Telephone Building Dhurwa Ranchi-4 P.O. And P.S. Dhurwa Dist Ranchi

4. The Chiarman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And

326

P.S. Namkom Dist Ranchi

5. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi

6. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi ..... Respondents

with

W.P.(S) No. 4932 of 2024

….…..

Krishna Kant Mani, S/o Mannan Prasad Vishwakarma, Aged About 39 Years, R/o Vill Vishnupuri 3rd Lane Kadma Hazaribagh Road P.O. Kadma P.S. Katkamdag Dist Hazaribagh Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand , Having Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. The Secretary, Deptt Of School Education And Literacy, Govt Of Jharkhand , Office At Telephone Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Director, Directorate Of Secondary Education, Deptt Of School Education And Literacy, Govt Of Jharkhand , Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission, Through Its Secretary, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi

5. Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi

327

6. The Secretary, Deptt Of Personnel Administrative Reforms, Govt Of Jharkhand , Project Bhavan , Dhurva P.S. Jagarnathpur Dist Ranchi. ..... Respondents

with

W.P.(S) No. 4948 of 2024

….…..

1. Sudha Kumari, D/o Khedlal Mahto, Aged About 33 Years, R/o Boi Atm, Gola Road , Bazar Tand , Ramgarh Cant P.O. Ramgarh P.S. Ramgarh Dist Ramgarh Jharkhand.

2. Raj Kumar Singh, S/o Late Mandareshwar Singh, Aged About 44 Years, R/o Anand Nagar Colony P.O. Maithon Dam P.S. Chirkunda Dist Dhanbad Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand , Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Principal Secretary, Personnel Administrative And Raj Bhasha Deptt, Govt Of Jharkhand , Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building Dhurwa P.O.

328

Dhurwa P.S. Jagarnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission , Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 4949 of 2024

….…..

1. Bikash Kumar Choudhary, S/o Kaletar Prasad Choudhary, Aged About 41 Years, Ward No 2 Saket Vihar Kumudni Ghosh Road Deoghar P.O. P.S. B Deoghar Dist Deoghar

2. Om Prakash Pandir, S/o Sahdeo Pandit, Aged About 39 Years, Vill Bara Dhanaibindi Kusumghati P.O. Rajabhitha P.S. Lalmatia Dist Godda

3. Ajay Kumar Singh, S/o Lakhan Singh, Aged About 39 Years, Near Shiv Mandir Thakur Kuhi Dhaiya Bhawandaha P.O. Ism P.S. Dist Dhanbad ..… Petitioner(s) Versus

1. The State Of Jharkhand, Through Principal Secretary Ranchi

2. The Secretary Personnel Administrative Reforms And Rajbhasha Department Government Of Jharkhand, Ranchi

3. The Secretary School Education And Literacy Department Government Of Jharkhand, Ranchi

4. The Director Secondary Education School Education And Literacy Department Government Of Jharkhand, Ranchi

5. The Chairman Jharkhand Staff Selection Commission JSSC Ranchi, Ranchi

6. The Secretary Jharkhand Staff Selection Commission

329

JSSC Ranchi, Ranchi

7. The Examination Controller Jharkhand Staff Selection Commission JSSC Ranchi, Ranchi. ..... Respondents

with

W.P.(S) No. 4972 of 2024

….…..

1. Sushma Dang, D/o Late Masih Charan Dang, Aged About 41 Years, R/o At K/23 Phed Filter Plant Dhurwa P.O. Dhurwa P.S. Dhurwa Dist Ranchi

2. Asunta Tete, D/o Peter Tete, Aged About 31 Years, R/o Vill Bihabail P.O. Tainser P.S. Kurdeg Dist Simdega

3. Mary Alma Runda, D/o Thomas Runda, Aged About 53 Years, R/o Vill Telaipiri P.O. Rajaulatu P.S. Namkum Dist Ranchi

4. Rajesh Kumar, S/o Govindeshwar Misra, Aged About 38 Years, R/o Vill Katiya P.O. Katiya P.S. Jainagar Dist Koderma

5. Ajeet Kumar, S/o Manejar Singh, Aged About 40 Years, R/o Vill Sandih P.O. Mirzaganj P.S. Jamua Dist Giridih

6. Snehlata Ekka, D/o Jyoti Prakash Ekka, Aged About 36 Years, R/o Vill Obera P.O. Obera P.S. Palkot Dist Gumla

7. Kumari Manisha, W/o Laxman Mahato, Aged About 39 Years, R/o Vill Kusunda P.O. Kusunda P.S. Kusunda Dist Dhanbad

8. Jay Lal Mahto, S/o Sona Ram Mahto, Aged About 44 Years, R/o Vill Muraidih P.O. Pochari P.S. Barora Dist Dhanbad ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand , Office At Project Building Dhurwa , P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

330

3. The Principal Secretary, General Administration And Raj Bhasha Deptt, Govt Of Jharkhand , Office At Project Building Dhurwa , P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand , Office At Project Building Dhurwa , P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa , P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa , P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building Dhurwa , P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 4974 of 2024

….…..

1. Prema Minj, D/o Isidor Minj, Aged About 34 Years, R/o Vill Bambiyari P.O. P.S. Basai Dist Gumla Jharkhand

2. Mourya Kislay Kantam, S/o Surendra Prasad Kushwaha, Aged About 47 Years, R/o Vill Chitmatand P.O. Arkhango P.S. Dhanwar Dist Giridih Jharkhand

3. Naina Sahu, D/o Sahiba Sahu, Aged About 33 Years, R/o Vill Lembuwa P.O. Dhangada P.S. Tandwa Dist Chatra Jharkhand

4. Taslim Fatma, W/o Tanwir Alam, Aged About 37 Years, R/o Vill Gou Bhiter P.O. P.S. Govindpur Dist Dhanbad Jharkhand

5. Renu Kumari, W/o Binod Kumar Sahu, Aged About 32

331

Years, R/o Vill Lohardaga P.O. P.S. Lohardaga Dist Lohardaga Jharkhand

6. Mahadeo Hansda, S/o Munshi Hansda, Aged About 41 Years, R/o Vill Gangta P.O. P.S. Godda Dist Godda Jharkhand

7. Lovelesh Kumar Jha, S/o Mahesh Prasad Jha, Aged About 42 Years, R/o Vill Bhalla P.O. Sukhari P.S. Meharma Dist Godda Jharkhand

8. Barnali Mondal, D/o Asit Mondal, Aged About 36 Years, R/o Vill Guliardih P.O. Ledaheria P.O. Nirsa Dist Dhanbad Jharkhand. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Project Building P.O. P.S. Dhurwa Dist Ranchi Jharkhand

2. Secretary , Department Of Personnel Administrative Reforms And Rajbhasha, Project Building P.O. P.S. Dhurwa Dist Ranchhi Jharkhand

3. Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar Chaibagan , Namkum Dist Ranchi Jharkhand

4. Controller Of Examination Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar Chaibagan Namkum Dist Ranchi Jharkhand. ..... Respondents

with

W.P.(S) No. 4978 of 2024

….…..

1. Md Shamsul Ansari, S/o Md Kabir Miyan, Aged About

38 Years, R/o Vill Bhandara P.O. Sariya P.S. Padma O P Dist Hazaribagh Jharkhand

2. Dasrath Yadav, S/o Pancham Yadav, Aged About 47 Years, R/o Vill Bhandara P.O. Sariya P.S. Padma O P Dist Hazaribagh Jharkhand. ..… Petitioner(s)

332

Versus

1. The State Of Jharkhand Through The Chief Secretary Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. The Secretary , Deptt Of School Education And Literacy Govt Of Jharkhand, Office At Telephoine Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Director , Directorate Of Secondary Education Deptt Of School Education And Literacy, Govt Of Jharkhand Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibasa Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi

5. Controller Of Examination , Jharkhand Staff Selection Commission, Office At Chaibasa Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi

6. The Secretary Deptt Of Personnel Administrative Reforms , Govt Of Jharkhand, Project Bhawan Dhurwa P.O. P.S. Jagarnathpur Dist Ranchi. ..... Respondents

with

W.P.(S) No. 4999 of 2024

….…..

1. Navin Soni, S/o Sugamber Soni, Aged About 38 Years, R/o Vill Nawaripara P.O. Badla P.S. Badla Dist Lohardaga Jharkhand

2. Rana Somit Sharma, S/o Rana Chiranjivi Sharma, Aged About 42 Years, R/o Vill Rana Toli P.O. Lohardaga P.S. Lohardaga Dist Lohardaga Jharkhand

3. Navin Kumar Sinha, S/o Madan Mohan Prasad, Aged About 42 Years, R/o Vill Haripur Kolwa P.O. Haripur Kolwa P.S. Pathrol Dist Deoghar Jharkhand …Petitioner(s)

333

Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Department Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 04 P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, Personnel Administrative Reforms And Rajbhasa Deptt, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Director, Secondary Education, School Education And Literacy Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 4 P.O. P.S. Dhurwa Dist Ranchi

4. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

5. The Secretary, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand

6. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom Dist Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 5019 of 2024

….…..

1. Manoj Kumar Pandey, S/o Sitaram Pandey, Aged About

43 Years, R/o Vill Doranda P.O. Doranda P.S. Dhanwar Dist Giridih Jharkhand2. Braj Kishore Singh, S/o Shree Indradeo Singh, Aged About 48 Years, R/o Vill Dudhimati P.O. Koderma P.S. Koderma Dist Koderma Jharkhand ..… Petitioner(s)

Versus

334

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand, Having Office At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand, Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Personnel Administrative Reforms And Rajbhasha Deptt, Govt Of Jharkhand, Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi ..... Respondents

with

W.P.(S) No. 5026 of 2024

….…..

1. Shiv Shanker Prasad, S/o Baleshwar Prasad Verma, Aged About 33 Years, R/o Marpoka P.O. Mandro P.S. Deori Dist Giridih Jharkhand

2. Rajendra Prasad, S/o Baleshwar Prasad Verma, Aged About 37 Years, R/o Marpoka P.O. Mandro P.S. Deori Dist Giridih Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. The Secretary, Deptt Of School Education And Literacy,

335

Govt Of Jharkhand, Office At Telephone Building, Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi Jharkhand

3. The Director, Directorate Of Secondary Education Deptt Of School Education And Literacy, Govt Of Jharkhand Office At Building, Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi Jharkhand

4. Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi

5. Controller Of Examination Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi

6. The Secretary, Deptt Of Personnel Administrative Reforms Govt Of Jharkhand, Project Bhavan Dhurwa P.S. Jagarnathpur Dist Ranchi. ..... Respondents

with

W.P.(S) No. 5044 of 2024

….…..

1. Mamta Kerketta, W/o Isedor Kerketta, Aged About 32 Years, R/o At Ghujhariya P.O. Basen P.S. Basen Dist Simdega

2. Sharmila Kumari, W/o Bankteshwar Kumar, Aged About 42 Years, R/o Ward No 42 Jagdeo Nagar Ara P.O. Ara P.S. Ara Dist Bhojpur

3. Prashant Kumar Yadav, S/o Sunil Kumar Mahto, Aged About 43 Years, R/o Vill Chandana P.O. Masalia P.S. Masalia Dist Dumka. ..… Petitioner(s) Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhuwa P.S. Jagarnathpur Dist

336

Ranchi

3. The Principal Secretary, General Administration And Raj Bhasha Deptt, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhuwa P.S. Jagarnathpur Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Having Its Office At Project Building Dhurwa P.O. Dhuwa P.S. Jagarnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhuwa P.S. Jagarnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhuwa P.S. Jagarnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission Ranchi, Having Its Office At Project Building Dhurwa P.O. Dhuwa P.S. Jagarnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 5055 of 2024

….…..

Indrani Kujur, D/o Late Jatru Oraon, Aged About 48 Years, R/o Vill Juria Kathar Toli P.O. Juria P.S. Lohardaga Dist Lohardaga Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Secretary, School Education And Literacy Deptt, Govt Of Jharkhand At Project Building P.O. P.S. Dhurwa Dist Ranchi Jharkhand

3. The Director, Secondary Education, School Education And Literacy Deptt, Govt Of Jharkhand At Project Building P.O. P.S. Dhurwa Dist Ranchi Jharkhand

337

4. Jharkhand Staff Selection Commission, Through Its Chairman, Office At Chaibagan Gali Kali Nagar Namkum P.O. P.S. Namkum Dist Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar Namkum P.O. P.S. Namkum Dist Ranchi Jharkhand

..... Respondents

with

W.P.(S) No. 5075 of 2024

….…..

Kumari Achala, W/o Dhananjay Pandey, Aged About 41 Years, R/o House No 290 , Sarvoday Nagar Chas P.O. P.S. Checkpost Chas Dist Bokaro ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand , Having Its Office At Project Building P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand , At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Deptt Of Personnel Administrative Reforms And Raj Bhasha, Govt Of Jharkhand , At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education , Govt Of Jharkhand , At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Office At Kalinagar Chai Bagan P.O. P.S. Namkom Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Office At Kalinagar Chai Bagan P.O. P.S. Namkom Dist Ranchi

338

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkom Dist Ranchi. ..... Respondents

with

W.P.(S) No. 5104 of 2024

….…..

1. Punam Kumari Ravidas, D/o Shanta Ram Ravidas, Aged About 43 Years, Resi Of Azad Road Khunti, P.O. And P.S. And Dist Khunti

2. Uttam Kumar, S/o Shanta Ram Ravidas, Aged About 38 Years, Resi Of Azad Road Khunti, P.O. P.S. And Dist Khunti

3. Bhairavi Kumari Mahto, W/o Raghunath Mahto, Aged About 41 Years, Resi Of Vill Mayaramjaradih, P.O. Dowaru, P.S. Silli Dist Ranchi

4. Randhir Kumar Mishra, S/o Lankesh Kumar Mishra, Aged About 35 Years, Resi Of Vill Kandadag, P.O. Padma P.S. Padma O.p Dist Hazaribagh Jharkhand

5. Mousumi Kumari, D/o Jai Ram Mahto, Aged About 35 Years, Resi Of Vill Otar, P.O. Otar, P.S. Kariekela Dist West Singhbhum

6. Kumar Goutam, S/o Bidhu Bhushan Shukla, Aged About 41 Years, Resi Of At Thana Toli, P.O. And P.S. Bundu Dist Ranchi

7. Braj Kishor Pandey, S/o Krishna Murari Pandey, Aged About 43 Years, Resi Of At Near Punjab National Bank, Basiha, Dandarkala Palamu P.O. And P.S. Panki Dist Palamu

8. Kumari Anuradha, D/o Arjun Mahto, Aged About 31 Years, Resi Of Vill Jamdih P.O. Ulilohar P.S. Tamar Jamdih Dist Ranchi

9. Pushpa Kumari, D/o Chandrika Ram, Aged About 37 Years, Resi Of Vill Janghasi (tola-banaso) P.O. Kisunpur

339

P.S. Patan Dist Palamu

10. Usha Pareek, D/o Satyanarayan Pareek, Aged About

45 Years, Resi Of Dahala Road, Durga Sthan, Sahibganj P.O. Sahibganj P.S. Nagar Thana, Dist Sahibganj

11. Dukh Haran Mahto, S/o Ganesh Mahto, Aged About

46 Years, Resi Of Vill Chokesereng P.O. Tutkinawadih P.S. Silli Dist Ranchi

12. Amrita Chaturvedi, D/o Uday Kant Chaturvedi, Aged About 42 Years, Resi Of At Pokharia, P.O. Sahibganj P.S. Jirbabari (o.p.) Dist Sahibganj

13. Sweta Kumari, W/o Rajkamal Tiwari, Aged About 35 Years, Resi Of Vill Torikala P.O. Jarhi P.S. Dandai Dist Garhwa

14. Asha Kumari, D/o Umashankar Thakur, Aged About

38 Years, Resi Of Vill Peshka P.O. Peshka P.S. Meral Dist Garhwa

15. Md Hassan Ahmad, S/o Md Tufail Ahmad, Aged About

45 Years, Resi Of Vill Gorgawan P.O. Naraini P.S. Hanwara Dist Godda

16. Anita Aruna Kujur, D/o Alois Kujur, Aged About 44 Years, Resi Of At Nutan Nagar (c/o-rajan Kujur)., P.O. Korra, P.S. Sadar Hazaribagh Dist Hazaribagh

17. Nikita Sharma, D/o Jyotilal Thakur, Aged About 32 Years, Resi Of Vill Hosir, P.O. Dari P.S. Giddi A Dist Hazaribagh

18. Jaleshwari Devi, D/o Tejnath Mahto, Aged About 36 Years, Resi Of At Barlong, P.O. Kundru Kalan, P.S. Rajrappa Dist Ramgarh. ..… Petitioner(s) Versus

1. The State Of Jharkhand, Through The Secretary, School Education And Literacy Development Deptt Govt Of Jharkhand, Telephone Building, Dhurwa Ranchi-04, P.O.

340

And P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education, School Education And Literacy Department, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi-4 P.O. And P.S. Dhurwa Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. And P.S. Namkom Dist Ranchi

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi

6. The Secretary, Department Of Personnel, Administrative Reforms And Rajbhasha, Government Of Jharkhand, Office At Telephone Building, Dhurwa Ranchi-4, P.O. And P.S. Dhurwa Dist Ranchi. ..... Respondents

with

W.P.(S) No. 5112 of 2024

….…..

1. Anuj Kumar Deepak, S/o Gurucharan Mandal, Aged About 34 Years, Resi Of Vill Bhandaro, P.O. Naitand P.S. Dumri Dist Giridih

2. Anuj Kumar, S/o Permeshwar Prasad Singh Choudhary, Aged About 42 Years, Resi Of Vill Bakaspura P.O. Tantri P.S. Topchanchi Dist Dhanbad

3. Anil Prasad Verma, S/o Pyari Mahto, Aged About 34 Years, Resi Of Vill Kodaiya P.O. Dwarpahari P.S. Giridih Dist Giridih

4. Awadhesh Kumar Mehta, S/o Anirudh Prasad Mehta, Aged About 48 Years, Resi Of Vill Dariya P.O. Ratanpur

341

P.S. Ichak Dist Hazaribagh

5. Sunil Kumar Sah, S/o Ramjeevan Prasad Sah, Aged About 42 Years, Resi Of Vill Poreyahat P.O. Poreyahat P.S. Poreyahat Dist Godda

6. Porash Kumar, S/o Ram Prasad Verma, Aged About 32 Years, Resi Of Vill Chachghara P.O. Jerubadih P.S. Jamua Dist Giridih. ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

3. The Principal Secretary, Personnel Administrative And Raj Bhasha Department, Govt Of Jharkhand, Office At Project Building, Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

4. The Director. Secondary Education, Government Of Jharkhand, Office At Project Building, Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building, Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building, Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Office At Project Building, Dhurwa P.O. Dhurwa P.S. Jagarnnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 5134 of 2024

342

….…..

1. Rakesh Kumar, S/o Banarsi Prasad Singh, Aged About

41 Years, R/o Vill Hardaschak P.O. Koshi College P.S. Muffasil Dist Khagaria

2. Janki Kumari, D/o Shalik Prasad Verma, Aged About 32 Years, R/o Dasdih P.O. Gandey P.S. Gandey Dist Giridih

3. Mary Premlata Aind, D/o Vincet Aind, Aged About 37 Years, R/o Vill Lappa P.O. Bakaspur P.S. Karra Dist Khunti

4. Pintu Kumar Yadav, S/o Pradip Kumar Yadav, Aged About 33 Years, R/o Vill Mohjuri P.O. Manihari P.S. Bindapathar Dist Jamtara

5. Shweta Kujur, W/o Pradeep Kujur, Aged About 35 Years, R/o Vill Sasbera , Mission Road P.O. Baidari P.S. Bokaro Dist Bokaro

6. Bela Mary Beck, D/o Pascal Beck, Aged About 42 Years, R/o Mariam Toli Dipugarha P.O. Dipugarha P.S. Hazaribagh Dist Hazaribagh. ..… Petitioner(s) Versus

1. The State Of Jharkhand

2. The Principal Secretary , School Education And Literacy Deptt, Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Principal Secretary ,general Administration And Raj Bhasha Deptt Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. The Director , Secondary Education , Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

5. The Chairman , Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa

343

P.S. Jagarnathpur Dist Ranchi

6. The Secretary , Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

7. The Examination Controller , Jharkhand Staff Selection Commission Ranchi, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi ..... Respondents

with

W.P.(S) No. 5139 of 2024

….…..

1. Kalpana Kumari, D/o Rakho Hari Mahto, Aged About 38 Years, R/o Vill Bamundih P.O. Soro P.S. Ichagarh Dist Saraikella Kharsawan Jharkhand 832403

2. Bishwanath Majhi, S/o Bhagirath Majhi, Aged About 40 Years, R/o Vill P.O. Jharbarda Tola Kumardih P.O. Jhalbarda P.S. Chandankiyari Dist Bokaro Jharkhand

3. Bikram Saw, S/o Shakti Narayan Saw, Aged About 37 Years, R/o Vill Alluara P.O. Batbinor P.S. Chandankiyari Dist Bokaro Jharkhand

4. Ajit Kumar Mahto, S/o Sagar Mahto, Aged About 36 Years, R/o Vill P.O. Siyaljori P.S. Siyaljori Dist Bokaro Jharkhand

5. Janmey Jay Mahato, S/o Haribol Mahato, Aged About

42 Years, R/o Vill Kherabera P.O. Barmasia P.S. Chandankiyari Dist Bokaro Jharkhand

6. Pushpa Kumari, D/o Mantu Lal Mahato, Aged About 41 Years, Vill Gopalpur P.O. Olgara P.S. Pindrajora Dist Bokaro Jharkhand

7. Babita Kumari, D/o Chandru Ram, Aged About 31 Years, R/o Vill P.O. Barkagaon P.S. Barkagaon Dist Hazaribagh Jharkhand ..… Petitioner(s)

344

Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand , Having Office At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Deptt, Govt Of Jharkhand , Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Deptt Of Personnel Administrative Reforms And Raj Bhasha, Govt Of Jharkhand, Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. P.S. Namkum Ranchi. ..... Respondents

with

W.P.(S) No. 5155 of 2024

….…..

Binod Kumar Das, S/o Late Lankesh Das, Aged About 48 Years, R/o Vill P.O. Puranadih P.S. Deoghar Dist Deoghar ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Of Jharkhand Having Office At Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

2. The Principal Secretary , School Education And Literacy Deptt Govt Of Jharkhand, Project Building Dhurwa P.O.

345

P.S. Dhurwa Dist Ranchi

3. The Principal Secretary , Personnel , Administrative Reforms And Rajbhasha Deptt , Govt Of Jharkhand Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

4. The Director ,secondary Education , Govt Of Jharkhand, Project Building Dhurwa P.O. P.S. Dhurwa Dist Ranchi

5. The Chairman , Jharkhand Staff Selection Commission At Kalinagar Chai Bagan, P.O. P.S. Namkum Dist Ranchi

6. The Secretary , Jharkhand Staff Selection Commission At Kalinagar Chai Bagan, P.O. P.S. Namkum Dist Ranchi

7. The Examination Controller , Jharkhand Staff Selection Commission At Kalinagar Chai Bagan, P.O. P.S. Namkum Dist Ranchi. ..... Respondents

with

W.P.(S) No. 5171 of 2024

….…..

Deo Kumar Pandey, S/o Birendra Pandey, Aged About 41 Years, R/o Vill Sonpura P.O. Kanko P.S. Jainagar Dist Koderma Jharkhand. ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Government Of Jharkhand Project Bhawan P.O. And P.S. Dhurwa Dist Ranchi Jharkhand

2. The Principal Secretary School Education And Literacy Department Govt Of Jharkhand, Project Bhawan P.O. And P.S. Dhurwa Dist Ranchi Jharkhand

3. The Director Secondary Education Directorate Of Secondary Education School Education And Literacy Dep, Govt Of Jharkhand Project Bhawan P.O. And P.S. Dhurwa Dist Ranchi Jharkhand

4. The Principal Secretary Personnel Administrative Reforms And Rajbhasha Deptt Govt Of Jharkhand, Project

346

Bhawan P.O. And P.S. Dhurwa Dist Ranchi Jharkhand

5. The J S S C Through Its Secretary, Office At Kali Nagar Chai Bagan P.O. And P.S. Namkum Dist Ranchi Jharkhand

6. The Chairman J S S C, Office At Kali Nagar Chai Bagan P.O. And P.S. Namkum Dist Ranchi Jharkhand

7. The Examination Controller J S S C, Office At Kali Nagar Chai Bagan P.O. And P.S. Namkum Dist Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 5174 of 2024

….…..

1. Sarita Kumari, W/o Damrudhar Sahu, Aged About 41 Years, R/o Vill Pojenga P.O. Pojenga P.S. Palkot Dist Gumla Jharkhand

2. Rohit Kumar, S/o Basudeo Mahto, Aged About 46 Years, R/o Vill Patratu P.O. Patratu P.S. Chanho Dist Ranchi Jharkhand

3. Ashok Kumar, S/o Gajendra Sahu, Aged About 39 Years, R/o Vill Nagfeni Rapu Toli P.O. Nagfeni P.S. Sisai Dist Gumla Jharkhand

4. Ujjwal Kumar Singh, S/o Siyaram Singh, Aged About 44 Years, R/o Vill Dhawabad P.O. Kukraha P.S. Chitra Dist Deoghar Jharkhand

5. Ranjeet Kumar Sharma, S/o Jagdish Sharma, Aged About 35 Years, R/o Vill Konwai P.O. Konwai P.S. Panki Dist Palamu Jharkhand

6. Amrendra Kumar, S/o Shyam Lal Mahto, Aged About 36 Years, R/o Vill Belari P.O. Pathra P.S. Godda Dist Godda Jharkhand

7. Kuldeep Saw, S/o Bifan Saw, Aged About 31 Years, R/o Vill Majhiganwa P.O. P.S. Pachmo Dist Palamu Jharkhand

347

..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Chief Secretary Project Building P.O. P.S. Dhurwa Dist Ranchi Jharkhand

2. Secretary, Deptt Of Personnel Administrative Reforms And Rajbhasha, Project Building P.O. P.S. Dhurwa Dist Ranchi Jharkhand

3. Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar Chaibagan Namkum Dist Ranchi Jharkhand

4. Controller Of Examination , Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar Chaibagan Namkum Dist Ranchi Jharkhand

..... Respondents

with

W.P.(S) No. 5182 of 2024

….…..

1. Pushpa Tigga, D/o Bishu Tigga, Aged About 38 Years, R/o Vill Manho Siyan Toli P.O. Hirhi P.S. Lohardaga Dist Lohardaga Jharkhand

2. Arati Soni, W/o Ram Prasad Verma, Aged About 39 Years, R/o Vill Bijuliya P.O. Bijuliya P.S. Ratu Dist Ranchi Jharkhand

3. Kripa Shankar Pandey, S/o Rameshwar Pandey, Aged About 33 Years, R/o Vill Dumar P.O. Bedam P.S. Tatijhariya Dist Hazaribagh Jharkhand

4. Rohan Thakur, S/o Dhaneshwar Thakur, Aged About 36 Years, R/o Vill Kodawe P.O. Rabodh P.S. Giddi A Dist Hazaribagh Jharkhand

5. Deep Kumar Das, S/o Ramkishun Ram, Aged About 35 Years, R/o Vill Jinga P.O. Maheshra P.O. Daru Dist Hazaribagh Jharkhand

348

6. Birendra Nath Mahato, S/o Jaidev Mahato, Aged About

47 Years, R/o Vill Salukdih P.O. Situ P.S. Ichagarh Dist Seraikela Kharswan ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Govt Jharkhand Office At Project Building Dhurwa P.O. Dhurwa Jagannathpur Dist Ranchi Jharkhand

2. The Secretary , Deptt Of Personnel Administrative Reforms And Rajbhasha Govt Of Jharkhand, Office Project Bhawan Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi Jharkhand

3. The Secretary , Deptt Of School Education And Literacy , Govt Of Jharkhand, Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi Jharkhand

4. The Director , Directorate Of Secondary Education Deptt Of School Education And Literacy, Govt Of Jharkhand Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Secretary, Office At Chaibasa Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi Jharkhand

6. The Controller Of Examination , Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi Jharkhand

..... Respondents

with

W.P.(S) No. 5197 of 2024

….…..

Priyanka, W/o Sri Jaykant Kumar, Aged About 34 Years, Flat No 2, Sai Floral Apartment Sri Sai City P.O. P.S. Pundag Dist Ranchi ..… Petitioner(s)

Versus

349

1. The State Of Jharkhand

2. The Member Secretary, School Education And Literacy Deptt, Govt Of Jharkhand , Project Building P.O. Dhurwa P.S. Dhurwa Dist Ranchi

3. Member Secretary, Deptt Of Administrative Reforms And Rajbhasa , Govt Of Jharkhand, Project Building Dhurwa P.O.+P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Govt Of Jharkhand, Project Building PO+PS Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission (JSSC), At Kali Nagar Chaibagan P.O. P.S. And P.S. Namkum Ranchi ..... Respondents

with

W.P.(S) No. 5214 of 2024

….…..

1. Monalisha Sheewani Purty, S/o Late Jaipal Singh Purty, Aged About 35 Years, Resi of Vill Barukuti P.O. And P.S. Goilkera Dist West Singhbhum

2. Ajay Kumar, S/o Late Degan Ram, Aged About 47 Years, Resi of Holding No 379, Ward No 03, Mohalla Noora Landmark Kalyan Kunwar Chowk (mandai Road), P.O. Hazaribagh P.S. Lohsinghna Dist Hazaribagh

3. Harendra Kumar Saw, S/o Rajendra Prasad Saw, Aged About 32 Years, Resi of Vill Mango Chowk P.O. Tupkadih P.S. Balidih Dist Bokaro

4. Gautam Ravidas, S/o Dharmnath Ravidas, Aged About

37 Years, Resi of Vill and P.O. Chalkari Basti P.S. Petarwar Dist Bokaro

5. Manoj Kumar Singh, S/o Digbijay Singh, Aged About 42 Years, Resi of Main Road, P.O. And P.S. Haidar Nagar Dist Palamu

6. Samresh Kumar Singh, S/o Onkar Singh, Aged About

350

42 Years, Resi of Rajputan Tola, P And P.S. Haidar Nagar Dist Palamu

7. Rizwan Anwar, S/o Mansoor Ahmed, Aged About 37 Years, Resi of Bhai Bigha P.O. And P.S. Haidar Nagar Dist Palamau

8. Rafat Ali, S/o Qudrat Ali, Aged About 38 Years, Resi of Harijan Mohalla Shahpur P.O. Shahpur P.S. Chainpur Dist Palamu

9. Zeba Tabassum, D/o Aziz Ahmad Khan, Aged About 50 Years, Resi of Nai Mohalla Shahpur P.O. Shahpur P.S. Chainpur Dist Palamu

10. Md. Moinuddin Ansari, S/o Md Nezamuddin Ansari, Aged About 41 Years, Resi of Near Imamiya Mashjid, Shahpur P.O. Shahpur P.S. Chainpur Dist Palamu

11. Koshal Kumar Jaiswal, S/o Shiv Shankar Prasad Jaiswal, Aged About 42 Years, Resi of Vill and P.O. Chhoti Ran Bahiyar P.S. Hansdiha Dist Dumka

12. Ashish Kumar Verma, S/o Ganga Deen Verma, Aged About 39 Years, Resi of Mohalla Thok-4, Mishrikh P.O. And P.S. Mishrikh Dist Sitapur, Uttar Pradesh

13. Rishi Kumar Mishra, S/o Babu Ram Mishra, Aged About 39 Years, Resi of Vill Pataunja P.O. Aant P.S. Mishrikh Dist Sitapur, Uttar Pradesh

14. Ajay Mishra, S/o Om Prakash Mishra, Aged About 40 Years, Resi of Mohalla Radha Nagar, Near Bilgram Chungi P.O. Head Office, Hardoi P.S. Kotwali Ssaher Dist Hardoi, Uttar Pradesh

15. Seema Kumari, D/o Saryu Rajak, Aged About 35 Years, Resi of Vill Padampur, P.O. Dhangadda P.S. Tandwa Dist Chatra ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary

351

Government Of Jharkhand, Office At Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Department Of Personnel, Administrative Reforms And Raj Bhasha, Government Of Jharkhand, Project Building Dhurwa P.O. Dhurwa P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Government Of Jharkhand, Project Building Dhurwa P.O. Dhurwa P.S. Dhurwa Dist Ranchi

5. The Chairman, jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan P.O. And P.S. Namkum Dist Ranchi

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. And P.S. Namkum Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. And P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 5271 of 2024

….…..

Ravi Nath, S/o Phalguni Mahto, Aged About 38 Years, Sulumjori, Near M. L. A. Office Silli, P.O. Silli, Police Station: Silli, District: Ranchi, State: Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through Secretary, School Eudcation Education And Literacy Department, Government Of Jharkhand, Dhurwa, P.O. Dhurwa, Police

352

Station: Dhurwa, District: Ranchi, State: Jharkhand

2. The Director , Secondary Education, School Education And Literacy Department, Government Of Jharkhand, Dhurwa, P.O. Dhurwa, Police Station: Dhurwa, District:

Ranchi, State: Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission, Ranchi Kalinagar, Chaibagan, Namkum, P.O. Namkum, Police Station: Namkum, District: Ranchi, State:

Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission, Ranchi , Kalinagar, P.O. Namkum, Police Station:

Namkum, District: Ranchi, State: Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, P.O. Namkum, Police Station:

Namkum, District: Ranchi, State: Jharkhand ..... Respondents

with

W.P.(S) No. 5279 of 2024

….…..

1. Prabin Kumar, S/o Kashi Naht Mandal, Aged About 34 Years, Kanjiya, P.O. Singhni, Police Station: Jarmundi, District: Dumka, State: Jharkhand

2. Mahendra Darbey, S/o Sri Chinta Nand Darbey, Aged About 40 Years, Kundadih P.O. Laxmipur, Police Station:

Jama, District: Dumka, State: Jharkhand

3. Nivas Kumar Raut, S/o Kashinath Raut, Aged About 38 Years, Raypar, P.O. Singhni, Police Station: Jarmundi, District: Dumka, State: Jharkhand

4. Mahesh Rajak, S/o Prabhu Rajak, Aged About 45 Years, Manatu, P.o Tutilawa, Police Station: Simariya, District:

Chatra, State: Jharkhand

5. Umesh Rajak, S/o Prabhu Rajak, Aged About 38 Years,

353

Manatu, P.O. Tutilawa, Police Station: Simariya, District:

Chatra, State: Jharkhand. ..… Petitioner(s) Versus

1. The State Of Jharkhand

2. The Secretary, School Education And Literacy Development Department, Government Of Jharkhand, Dhurwa, P.O. Dhurwa, Police Station: Jagarnathpur, District: Ranchi, State: Jharkhand

3. The Director, School Education And Literacy Development Department, Government Of Jharkhand, Dhurwa, P.O. Dhurwa, Police Station: Jagarnathpur, District: Ranchi, State: Jharkhand

4. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi Kalinagar, Chaibagan, Namkom, P.O. Namkom, Police Station: Namkum, District: Ranchi, State:

Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi Kalinagar, Chaibagan, Namkom, P.O. Namkom, Police Station: Namkum, District:

Ranchi, State: Jharkhand

6. The Secretary, Department Of Personnel, Administrative Reforms And Rajbhasha, Government Of Jharkhand, Dhurwa, P.O. Dhurwa, Police Station: Jagarnathpur, District: Ranchi, State: Jharkhand. ..... Respondents

with

W.P.(S) No. 5283 of 2024

….…..

1. Abdullah Tarique, S/o Hifzur Rahman, Aged About 34 Years, Resi Of Borio Manjh Tola P.O. And P.S. Borio Dist Sahebganj

2. Punam Jyoti Guria, W/o Amit Naresh Beck, Aged About

41 Years, Resi Of Lichi Bagan Bank Colony Lowadih P.O.

354

And P.S. Namkum Dist Ranchi

3. Deoki Purti, W/o Jai Prakash Manki, Aged About 42 Years, Resi Of Burhadih P.O. Maranhadda P S Khunti Dist Khunti

4. Sailendra Kumar Bhokta, S/o Dhanjay Kumar Bhokta, Aged About 44 Years, Resi Of House No 57, Fulchuwan P.O. And P.S. Deoghar Dist Deoghar

5. Panchdeo Roy, S/o Late Bhikhari Roy, Aged About 43 Years, Resi Of Manakdiha P.O. Chatro P.S. Deori Dist Giridih ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Department Government Of Jharkhand, Telephone Building Dhurwa Ranchi 04 P.O. And P.S. Dhurwa Dist Ranchi

2. The Director, Secondary Education, School Education And Literacy Department, Government Of Jharkhand, Telephone Building, Dhurwa Ranchi-4, P.O. And P.S. Dhurwa Dist Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan Namkom P.O. And P.S. Namkom Dist Ranchi

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom Dist Ranchi

6. The Secretary, Department Of Personnel Administrative Reforms and Rajbhasha, Govt. of Jharkhand, Project Bhawan, Dhurwa, P.O. And P.S. Dhurwa Dist Ranchi ..... Respondents

355

with W.P.(S) No. 5285 of 2024 ….…..

1. Rohit Kumar Darbey, S/o Mahawir Darbey, Aged About

34 Years, Kanjiya, P.O. Singhni, Police Station: Jarmundi, District: Dumka, State: Jharkhand

2. Ram Jiwan Mahto, S/o Shanti Prasad Mahto, Aged About 35 Years, Jama, P.O. Singhni, Police Station:

Jarmundi, District: Dumka, State: Jharkhand

3. Ajit Raut, S/o Jagdish Raut, Aged About 36 Years, Baghjhopa P.O. Baghjhopa, Police Station: Jama, District:

Dumka, State: Jharkhand. ..… Petitioner(s) Versus

1. The State Of Jharkhand

2. The Secretary, School Education And Literacy Development Department, Goverment Of Jharkhand, Dhurwa, P.O. Dhurwa, Police Station: Jagarnathpur, District: Ranchi, State: Jharkhand

3. The Director, School Education And Literacy Development Department, Government Of Jharkhand, Dhurwa, P.O. Dhurwa, Police Station: Jagarnathpur, District: Ranchi, State: Jharkhand

4. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi Kalinagar, Chaibagan, Namkom, P.O. Namkom, Police Station: Namkum, District: Ranchi, State:

Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi Kalinagar, Chaibagan, Namkum, P.O. Namkum, Police Station: Namkum, District: Ranchi, State: Jharkhand

6. The Secretary, Department Of Personnel, Administrative Reforms And Rajbhasha, Government Of Jharkhand,

356

Dhurwa P.O. Dhurwa, Police Station: Jagarnathpur, District: Ranchi, State: Jharkhand ..... Respondents

with

W.P.(S) No. 5310 of 2024

….…..

1. Vibha Kumari, W/o Jagdish Chandra Mahto, Aged About 50 Years, Village - Manjhidih, P.O. - Rahe, Police Station: Rahe, District: Ranchi, State: Jharkhand

2. Rupa Kumari, W/o Anuj Kumar, Aged About 36 Years, Village - Lesliganj, P.O. - Lesliganj, Police Station:

Lesliganj, District: Palamu, State: Jharkhand

3. Devendra Kumar Mandal, S/o Tarachand Mandal, Aged About 37 Years, Village - Bandkharo, P.O. - Bandkharo, P.S. - Suriya, Police Station: Saria, District: Giridih, State:

Jharkhand

4. Rocky Prasad Sahu, S/o Sudhir Prasad Sahu, Aged About 41 Years, Village - Patrahatu, P.O. - Patrahatu, Police Station: Silli, District: Ranchi, State: Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Secretary, School Education And Literacy Department, Government Of Jharkhand, Telephone Building, Dhurwa, P.O. - Dhurwa, Police Station: Dhurwa, District: Ranchi, State: Jharkhand

2. The Principal Secretary, Personnel, Administrative Reforms And Rajbhasa Department, Govt. Of Jharkhand, Having Its Office At Project Building, Dhurwa, P.O. - Dhurwa, Police Station: Jagarnathpur, District: Ranchi, State: Jharkhand

3. The Director, Secondary Education, School Education And Literacy Department, Government Of Jharkhand,

357

Telephone Building, Dhurwa, P.O. - Dhurwa, Police Station: Dhurwa, District: Ranchi, State: Jharkhand

4. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. - Namkom, Police Station: Namkum, District: Ranchi, State:

Jharkhand

5. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. - Namkom, Police Station: Namkum, District: Ranchi, State:

Jharkhand

6. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. - Namkom, Police Station: Namkum, District: Ranchi, State: Jharkhand

..... Respondents

with

W.P.(S) No. 5338 of 2024

….…..

Bhaskar Singh Munda, S/o Ghasu Singh Munda, Aged About 36 Years, R/o Village - Situmdih, P.O. Landupdih, Police Station: Sonahatu, District: Ranchi, State:

Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Na

2. The Principal Secretary, School Education And Literacy Department, Govt Of Jharkhand, Having Its Office At Project Building, Dhurwa, P.O. - Dhurwa, Police Station:

Jagarnathpur, District: Ranchi, State: Jharkhand

3. The Principal Secretary, General Administration And Raj Bhasha Department, Govt. Of Jharkhand, Having Its Office At Project Building, Dhurwa, P.O. - Dhurwa, Police Station:

Jagarnathpur, District: Ranchi, State: Jharkhand

358

4. The Director, Secondary Education, Government Of Jharkhand, Having Its Office At Project Building, Dhurwa, P.O. - Dhurwa, Police Station: Jagarnathpur, District:

Ranchi, State: Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building, Dhurwa, P.O. - Dhurwa, Police Station: Jagarnathpur, District: Ranchi, State: Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building, Dhurwa, P.O. - Dhurwa, Police Station: Jagarnathpur, District: Ranchi, State: Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having Its Office At Project Building, Dhurwa, P.O. - Dhurwa, Police Station: Jagarnathpur, District: Ranchi, State: Jharkhand. ..... Respondents

with

W.P.(S) No. 5341 of 2024

….…..

Gourab Show, S/o Chandi Prasad Show, Aged About 33 Years, Near Fish Market Tin Bazar Ward No 7 P.O. Suri Birbhum, P.s. Birbhum, West Bengal., District: Pashchimi Singhbhum, State: Jharkhand ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Chief Secretary, Government Of Jharkhand, Having Office At Project Building, Dhurwa, P.O. Dhurwa, Police Station: Dhurwa, District: Ranchi, State: Jharkhand

2. The Prinicipal Secretary, School Education And Literacy Department, Government Of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, Police Station: Dhurwa, District:

Ranchi, State: Jharkhand

359

3. The Principal Secretary, Department Of Personnel, Administrative Reforms And Raj Bhasha, Government Of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, Police Station: Dhurwa, District: Ranchi, State: Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, Police Station: Dhurwa, District: Ranchi, State: Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. Namkum, Police Station:

Namkum, District: Ranchi, State: Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. Namkum, Police Station:

Namkum, District: Ranchi, State: Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. Namkum, Police Station: Namkum, District: Ranchi, State:

Jharkhand ..... Respondents

with

W.P.(S) No. 5342 of 2024

….…..

Rahul Mondol, S/o Budhadeb Mondal, Aged About 33 Years, Village Galaichandi, P.O. Bunia Labpur, P.s. Birbhum, West Bengal., District: Pashchimi Singhbhum, Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary, Government Of Jharkhand, Having Office At Project Building, Dhurwa, P.O. Dhurwa, Police Station: Dhurwa, District: Ranchi, State: Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, Police Station: Dhurwa, District:

360

Ranchi, State: Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, Police Station: Dhurwa, District: Ranchi, State: Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. Namkum, Police Station:

Namkum, District: Ranchi, State: Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. Namkum, Police Station:

Namkum, District: Ranchi, State: Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. Namkum, Police Station: Namkum, District: Ranchi, State:

Jharkhand ..... Respondents

with

W.P.(S) No. 5343 of 2024

….…..

1. William Marandi, S/o Alfred Marandi, Aged About 32 Years, Village - Bargacha Hariari, P.O. Bargacha Hariari, P.s. Bargacha Hariari, District: Godda, State: Jharkhand

2. Anil Murmu, S/o Shivlal Murmu, Aged About 35 Years, Village - Dikwani Mukundi, P.O. Lobandha, P.s. Lobandha, District: Godda, State: Jharkhand. ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Secretary, Personnel, Administrative Reforms And Rajbhasa Dept. Govt. Of Jharkhand, Project Building, P.O. - Dhurwa, Police Station: Dhurwa, District: Ranchi, State: Jharkhand

361

2. Jharkhand Staff Selection Commission, Through Its Chairman, Having Its Office At Kalinagar, Chaibagan, P.O. Namkum, Police Station: Namkum, District: Ranchi, State:

Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission, Having Its Office At F-49/50, Sector - Iii, Dhurwa, P.O. - Dhurwa, Police Station: Dhurwa, District: Ranchi, State:

Jharkhand

4. The Controller Of Examination, Jharkhand Staff Selection Commission, Having Its Office At F-49/50, Sector - Iii, Dhurwa, P.O. - Dhurwa, Police Station: Dhurwa, District: Ranchi, State: Jharkhand. ..... Respondents

with

W.P.(S) No. 5371 of 2024

….…..

1. Neeli Murmu, D/o Julen @ Julian Shishir Murmu, Aged About 36 Years, Village - Gauripur, P.O. Hariyari, P.S. Hariyari, Godda, Jharkhand

2. Reena Murmu, D/o Julen @ Julian Shishir Murmu, Aged About 32 Years, Village - Gauripur, P.O. Hariyari, P.S. Hariyari, Godda, Jharkhand. ..… Petitioner(s) Versus

1. The State Of Jharkhand, Through The Secretary, Personnel, Administrative Reforms And Rajbhasa Dept. Government Of Jharkhand, Project Building, P.O. - Dhurwa, Taluka: Ranchi, Police Station: Dhurwa, District:

Ranchi, State: Jharkhand

2. Jharkhand Staff Selection Commission, Through Its Chairman, Having Its Office At Kalinagar, Chaibagan, P.O. Namkum, Police Station: Namkum, District: Ranchi, State:

Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission,

362

Having Its Office At F-49/50, Sector - Iii, Dhurwa, P.O. - Dhurwa, Police Station: Dhurwa, District: Ranchi, State:

Jharkhand

4. The Controller Of Examination, Jharkhand Staff Selection Commission, Having Its Office At F-49/50, Sector -Iii, Dhurwa, P.O. - Dhurwa, Police Station: Dhurwa, District: Ranchi, State: Jharkhand. ..... Respondents

with

W.P.(S) No. 5373 of 2024

….…..

Alfiya Nasim, D/o Md Nasimuddin, Aged About 34 Years, Hansdiha Chak, P.o.- Hansdiha, Police Station: Hansdiha, District: Dumka, State: Jharkhand ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Chief Secretary, Government Of Jharkhand, Project Bhawan, P.o.- Dhurwa, Police Station: Dhurwa, District: Ranchi, State: Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Project, Bhawan, P.o.- Dhurwa, Police Station: Dhurwa, District: Ranchi, State: Jharkhand

3. The Director, Secondary Education, Government Of Jharkhand, Project Bhawan, P.o.-dhurwa, Police Station:

Dhurwa, District: Ranchi, State: Jharkhand

4. The Principal Secretary, Personnel, Administrative And Rajbhasah Department, Goverment Of Jharkhand, Project Bhawan, P.o.- Dhurwa, Police Station: Dhurwa, District:

Ranchi, State: Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Secretary, Having Its Office At Kalinagar, Chai Bagan, P.o.- Namkum, Police Station: Namkum, District: Ranchi, State:

Jharkhand

363

6. The Chairman, Jharkhand Staff Selection Commission, Having Its Office At Kalinagar, Chai Bagan, P.o.-namkum, Police Station: Namkum, District: Ranchi, State:

Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Having Its Office At Kali Nagar, Chai Bagan, P.o.-namkum, Police Station: Namkum, District: Ranchi, State: Jharkhand ..... Respondents

with

W.P.(S) No. 5383 of 2024

….…..

Beauty Kumari, W/o Pankaj Kumar Jha, Aged About 46 Years, R/o Jap - Iii Road, Karmatand Govindpur P.O. P.S. Govindpur Dist Dhanbad Jharkhand 828109 ..… Petitioner(s)

Versus

1. The State of Jharkhand Through the Chief Secretary Govt of Jharkhand, Having Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

2. The Secretary, Deptt of School Education and Literacy, Govt Of Jharkhand , Office At Telephone Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

3. The Director, Directorate Of Secondary Education, Deptt Of School Education And Literacy, Govt Of Jharkhand , Office At Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur Dist Ranchi

4. Jharkhand Staff Selection Commission, Through Its Secretary, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi

5. Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali Kali Nagar P.O. P.S. Namkum Dist Ranchi

364

6. The Secretary, Deptt Of Personnel Administrative Reforms, Govt Of Jharkhand , Project Bhavan , Dhurva P.S. Jagarnathpur Dist Ranchi. ..... Respondents

with

W.P.(S) No. 5390 of 2024

….…..

1. Nirmala Kumari, D/o Kailash Singh, Aged About 42 Years, Resi Of Vill Jariagarh, P.O. And P.S. Jariagarh Dist Khunti

2. Naresh Prasad Sharma, S/o Umashankar Sharma, Aged About 40 Years, Resi Of Vill Sri Ramdih P.O. Murna P.S. Dhanwar Dist Giridih

3. Chinmay Mahato, S/o Anil Chandra Mahato, Aged About 33 Years, Resi Of Vill Dundu, P.O. And P.S. Boram Dist East Singhbhum ..… Petitioner(s)

Versus

1. The State Of Jharkhand Through The Chief Secretary Government Of Jharkhand, Office At Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Project Building Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

3. The Principal Secretary, Department Of Personnel, Administrative Reforms And Raj Bhasha, Government Of Jharkhand, Project Building, Dhurwa P.O. And P.S. Dhurwa Dist Ranchi

4. The Director, Secondary Education, Government Of Jharkh And, Project Building Dhurwa P.O. Dhurwa P.S. Dhurwa Dist Ranchi

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. And P.S. Namkum Dist Ranchi

365

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. And P.S. Namkum Dist Ranchi

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar Chai Bagan P.O. And P.S. Namkum Dist Ranchi ..... Respondents

with

W.P.(S) No. 5391 of 2024

-----

1. Sarita Kumari, W/o Jai Prakash Kumar, Aged About 33 Years, Village Bongasauri, P.o Honhey, P.S. Rajrappa, Ramgarh, Jharkhand

2. Purna Chandra Baskey, S/o Lakhan Baskey, Aged About 46 Years, Village Kamarbasa, P.O. Keshargaria, P.S. Rajnagar, Saraikela, Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand through The Chief Secretary, Government Of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, Shcool, Education And Literacy Department, Govt Of Jharkhand, Project Bhawan, P.O.dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Director, Secondary Education, Director Of Secondary Education, School, Education And Literacy Department, Government Of Jharkhand,project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Principal Secretary, Personnel, Administrative Reforms And Rajbhasga Department, Government Of Jharkhand, project Bhawan P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Secretary, Having its Office At Kali Nagar, Chai Bagan, P.O.

366

Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Chairman, Jharkhand Staff Selection Commission, Having its Office At Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Having its Office At Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5405 of 2024

------

1. Pratima Kumari, D/o Dhundharam Mahato, Aged About

37 Years, Bhawanipur Side, Kultand, P.O. Chas, P.S. Chas, Bokaro, Jharkhand

2. Kabita Mandal, D/o Badal Chandra Mandal, Aged About

45 Years, Near Pmch, 37, Kocha Kulhi, P.O. Saraidhela, P.S. Saraidhela, Dhanbad, Jharkhand

3. Asib Fatma, D/o Aminuddin Ansari, Aged About 42 Years, Near Jain Mandir, P.O. Doranda, P.S. Doranda, Ranchi, Jharkhand

4. Rokshana Perween, D/o Jainul Ansari, Aged About 36 Years, Asnapani, P.O. Kathara, P.S. Gomia, Bokaro, Jharkhand

5. Rehana Khatoon, D/o Md. Kamaluddin Ansari, Aged About 36 Years, Village Ranipokhra, Tola - Ramdih, P.O. Baidhmara, Sector 9, P.S. Harla, Bokaro, Jharkhand

6. Manju Kumari, D/o Hari Saw, Aged About 34 Years, Jamuniya Tand , P.O. Birni, P.S. Nawadih, Bokaro, Jharkhand

7. Husna Ara, D/o Md. Yusuf Ansari, Aged About 45 Years, Q. No. F16, Ccwo Colony Steel Gate, P.O. Saraidhella, P.S. Saraidhela, Dhanbad, Jharkhand

367

8. Rinku Kumari, D/o Shankar Narain Singh, Aged About

42 Years, 37, Mafi Dubahar, P.O. And P.s. - Bhelsharh, Ballia, Uttar Pradesh

9. Jay Shankar Chhavi, S/o Jay Prakash Narayan Singh, Aged About 40 Years, Gram Raghunathpur Tola, P.O. Sarawan, P.s. Natwa, Rohtas, Bihar

..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Government of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School, Education and Literacy Department, Government of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Director, Secondary Education, Directorate of Secondary Education, School, Education, And Literacy Department, Government of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Principal Secretary, Personnel, Administrative Reforms and Rajbhasa Department, Government of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Secretary, Having its Office at Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Chairman, Jharkhand Staff Selection Commission, Having its Office at Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Having its Office at Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

368

with W.P.(S) No. 5406 of 2024 ------

Rajesh Kumar Shukla, S/o Ramchandra Shukla, Aged About 45 Years, Village and P.O. Thanipatti, P.S. Vindhyachal, Mirzapur, State: Uttar Pradesh ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Government Of Jharkhand, Having Office At Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Prinicipal Secretary, School Education And Literacy Department, Government Of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Department Of Personnel, Administrative Reforms And Raj Bhasha, Government Of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

..... Respondents

369

with W.P.(S) No. 5430 of 2024 ------

Banti Kumari, W/o Sri Ranjeet Prasad Rajak, Aged About

47 Years, Village - Shaharjam, P.O. - Karni, P.S. Itkhori, Chatra, Jharkhand .… Petitioner(s)

Versus

1. The State of Jharkhand through Chief Secretary, Government of Jharkhand, Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Having its Office Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, Personnel Administrative and Raj Bhasha Department, Govt. Of Jharkhand, Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government of Jharkhand, Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman of Jharkhand Staff Selection Commission, Kalinagar, Chaibagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Kalinagar, Chaibagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Kalinagar, Chaibagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

..... Respondents

with

370

W.P.(S) No. 5431 of 2024 ------

Kumari Puja, D/o Shankar Mahato, Aged About 33 Years, Jorapokhar Basti No.1, Near Royal High School, Kalmegha, P.O.-jamadoba, P.S. Jorapokhar, Dhanbad, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through Chief Secretary, Govt. of Jharkhand, Office at Project Building, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Govt. Of Jharkhand, Office at Project Building, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Department of Personnel, Administrative Reforms and Raj Bhasa, Office at Project Building, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Govt. Of Jharkhand, Office at Project Building, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Office at Kalinagar, Chai Bagan, P.O.-namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Office at Kalinagar, Chai Bagan, P.O.-namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Office at Kalinagar, Chai Bagan, P.O.- namkum, P.S. Namkum, Ranchi, Jharkhand

..... Respondents

with

W.P.(S) No. 5432 of 2024

------

371

Kumari Puja, D/o S N Nehru, Aged About 38 Years, R/o Village Baralota, PS+PO Daltonganj, District Palamau, Jharkhand 822102 ..… Petitioner(s)

Versus

1. State Of Jharkhand Through the Chief Secretary Govt of Jharkhand Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur District Ranchi

2. Secretary, Deptt of School Education and Literacy, Govt of Jharkhand Office at Project Building Dhurwa P.O. Dhurwa P.O. Jagarnathpur District Ranchi

3. Director, Director of Secondary Education, Deptt of School Education and Literacy, Govt of Jharkhand Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnathpur District Ranchi

4. Jharkhand Staff Selection Commission Through Its Secretary, Office at Chaibagan Gali Kali Nagar P.O. P.S. Namkum District Ranchi

5. Controller Of Examination, Jharkhand Staff Selection Commission, Office at Chaibagan Gali Kali Nagar P.O. P.S. Namkum District Ranchi ..... Respondents

with

W.P.(S) No. 5433 of 2024

------

Dibya Raj Basant Lakra, S/o Tairas Lakra, Aged About 38 Years, R/o At Roas No 4 Prem Nagar Hatia P.O. Hatia P.S. Jagarnathpur District Ranchi Jharkhand

..… Petitioner(s)

Versus

1. The State of Jharkhand through The Secretary, School Education and Literacy Deptt Govt of Jharkhand, Telephone Building Dhurwa Ranchi 04 P.O. P.S. Dhurwa District Ranchi

372

2. The Pr Secretary, Personnel Administrative Reforms and Rajbhasa Deptt, Govt of Jharkhand, Office at Project Building Dhurwa P.O. Dhurwa P.S. Jagarnnathpur District Ranchi

3. The Director, Secondary Education School Education and Literacy Deptt, Govt of Jharkhand, Telephone Building Dhurwa Ranchi 4 P.O. P.S. Dhurwa District Ranchi

4. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom District Ranchi Jharkhand

5. The Secretary, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom District Ranchi Jharkhand

6. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom District Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 5447 of 2024

------

Sunita Kisku, D/o Amar Kumar Kisku, Aged About 34 Years, Village- Burudih, P.O.- Burudih, P.s.- Bara Jurni, Purbi Singhbhum, Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Department Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, General Administration and Raj Bhasha Department, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O.-o Dhurwa, P.S.

373

Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having its Office at Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commssion, Ranchi, Having its Office at Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having its Office at Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5451 of 2024

------

1. Jay Prakash Narayan, S/o Lalo Mahto, Aged About 44 Years, R/o Village- Balsagra, P.o-Balsagra, P.S. Maandu, Hazaribag, Jharkhand

2. Raj Kumar Mahto, S/o Dalchand Mahto, Aged About 39 Years, R/o Village - Balsagra, P.o- Balsgra, P.S. Maandu, Hazaribag, Jharkhand

3. Zafer Ahmad, S/o Najib Ali, Aged About 37 Years, R/o Village - Bhittha, P.o- Ranchi University, P.S. Gonda, Ranchi, Jharkhand

4. Anil Kumar Oraon, S/o Jhirga Oraon, Aged About 44 Years, R/o Village - Bargaon Barwa Toli, P.o- Kesipara, P.S. Gumla, Gumla, Jharkhand

5. Saket Bihari Sharan, Ram Nath Mahto, Aged About 43 Years, R/o Village - Olgara, P.o- Olgara, P.S. Pind-jor, Bokaro, Jharkhand

374

6. Kumar Pancham Naveen, S/o Nandkishor Misra, Aged About 37 Years, R/o Village - Kolwa, P.o- Haripurkolwa, P.S. Madhupur, Deoghar, Jharkhand

7. Md Rasid Anwar, S/o Md Inam, Aged About 43 Years, R/o Village - Chobdar Balia, P.o- Chobdar Balia, P.S. Barkagaon, Hazaribag, Jharkhand

..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Govt. of Jharkhand, Office at Project Building, Dhurwa, P.o- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Govt. of Jharkhand, Project Building, Dhurwa, P.o- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Personnel, Administrative Reforms and Rajbhasha Department, Govt. of Jharkhand, Project Builidng, Dhurwa, P.o- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Govt. of Jharkhand, Project Building, Dhurwa, P.o- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Kalinagar, Chai Bagan, P.o- Namkum, Ranchi, Jharkhand

6. The Secretary, jharkhand Staff Selection Commission, Kalinagar, Cahi Bagan, P.o- Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Kalinagar, Chai Bagan, P.o- Namkum, P.S. Namkum, Ranchi, Jharkhand. ..... Respondents

with

W.P.(S) No. 5496 of 2024

------

375

1. Kundan Kumar Singh, S/o Durga Prasad Singh, Aged About 45 Years, R/o Village and P.O. - Bihariganj, P.S. Madhepura, Madhepura, State: Bihar

2. Md. Alamgir Ansari, S/o Durga Prasad Singh, Aged About 38 Years, R/o Village Babhandih, P.O. Nawadih, P.S. Ramgarh, Palamu, Jharkhand

3. Irma Toppo, D/o Jerom Toppo, Aged About 34 Years, R/o Village - Pratap Pur, P.O. Armai, P.S. Gumla, Gumla, Jharkhand

4. Anupma Pathak, W/o Sudhir Kumar Mishra, Aged About 50 Years, R/o Village - Bandarbela, P.O. - Padma, P.s. - Padma Op, P.S. Patratu, Hazaribag, Jharkhand

5. Abhay Kumar Singh, S/o Shiv Nandan Singh, Aged About 46 Years, R/o Village and P.O. - Mokatma, P.s. - Kariatpur, Hazaribag, Jharkhand

6. Ghazala Yasmin, W/o Md. Soaib Ansari, Aged About 34 Years, R/o Upper Mohalla, Near Jama Masjid, Kanke, P.O.- Kanke, P.S. Kanke, Ranchi, Jharkhand

7. Md. Soaib Ansari, S/o Md. Zubair, Aged About 37 Years, R/o Near Badi Masjid, Patra Toli, Kanke, P.O. - R.v.c. Kanke, P.S. Kanke, Ranchi, Jharkhand

8. Shaheena Parween, W/o Nasim Ansari, Aged About 39 Years, R/o Village and P.O. - Pali, P.S. Ratu, Ranchi, Jharkhand

9. Anand Kumar, S/o Baidyanath Dhobi, Aged About 38 Years, R/o Krbala Road, P.O. And P.s. - Giridih, Giridih, Jharkhand

10. Parwati Purty, W/o Mithilesh Kumar Sawaiyan, Aged About 40 Years, R/o Village New Colony Tungri, P.O. And P.s. - Chaibasa, P.S. Chaibasa Sadar, Pashchimi Singhbhum, Jharkhand

11. Sanjay Kumar Pandey, S/o Vishwanath Pandey, Aged

376

About 36 Years, R/o Village Ghanghari, P.O. - Kariawan, P.S. Jainagar, Koderma, Jharkhand

12. Mukesh Kumar, S/o Dinesh Singh, Aged About 36 Years, R/o Village Khargara, P.O. - Haidar Nagar, P.S. Haider Nagar, Palamu, Jharkhand

13. Rohan Bari, S/o Arjun Bari, Aged About 40 Years, R/o New Bank Colony, Nutandi, P.O. And P.s. - Nutandih, Dhanbad, Jharkhand

14. Sabina Khatun, W/o Md. Sahadat Hussain, Aged About 36 Years, R/o Village Hariganj, P.O. - Gandhaipur, P.s. - Pakur, Pakur, Jharkhand

15. Md. Masoom Alam, S/o Md. Kalim Ansari, Aged About

34 Years, R/o Kokdoro, P.o And P.S. .- Doranda, P.S. Doranda, Ranchi, Jharkhand

16. Anisha Khatoon, D/o Qurban Ansari, Aged About 41 Years, R/o Mani Tolo, Nezam Nagar, Doranda, P.O. And P.s. - Doranda, P.S. Doranda, Ranchi, Jharkhand

17. Md. Ibrahim, S/o Md. Sarif, Aged About 37 Years, R/o Mani Tola, Nezam Nagar, Doranda, P.O. And P.s. - Doranda, P.S. Doranda, Ranchi, Jharkhand

18. Shyama Kumari, W/o Pawan Kumar, Aged About 49 Years, R/o Upar Toli, Near Shiv Mandir, Sarenghatu, P.O. And P.s. - Gola, P.S. Gola, Ramgarh, Jharkhand

19. Prashant Kumar, S/o Kacho Mahto, Aged About 46 Years, R/o Village Dumar Kocha, Serenghatu, P.O. And P.s. - Gola, P.S. Gola, Ramgarh, Jharkhand

20. Devendra Mahto, S/o Anu Mahto, Aged About 45 Years, R/o Village Nich Tola, Serenghatu, P.O. And P.s. - Gola, P.S. Gola, Ramgarh, Jharkhand

21. Lakheshwar Kumar, S/o Jhubar Mahto, Aged About

38 Years, R/o Village Mahto Tola, Tanagatu, P.O. And P.s. - Gola, P.S. Gola, Ramgarh, Jharkhand

377

..… Petitioner(s) Versus

1. The State of Jharkhand

2. The Principal Secretary, School Eduation and Literacy Department, Government of Jharkhand, Office at Project Building, P.O. And P.s. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, General Adminstrative and Raj Bhasha Department, Government of Jharkhand, Office at Project Building, P.O. And P.s. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government of Jharkhand, Office at Project Building, P.O. And P.s. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Office at Project Building, P.O. And P.s. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Office at Project Building, P.O. And P.s. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Seleciton Commission, Ranchi, Office at Project Building, P.O. And P.s. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5503 of 2024

------

1. Sunil Kumar Verma, S/o Arjun Mahto, Aged About 38 Years, Vill - Sakhaibad, P.O. - Dumma, P.S. Jamua, Giridih, Jharkhand

2. Vijay Kumar, S/o Baldeo Prasad, Aged About 38 Years, Vill - Sakhaibad, P.O. - Dumma, P.S. Jamua, Giridih,

378

Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Personnel Administrative and Raj Bhasha Department, Govt. Of Jharkhand, Having its Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having its Office at Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having its Office at Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having its Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5504 of 2024

------

1. Pritam Kumar, S/o Ramnandan Singh, Aged About 47 Years, Ward No 08, Near Yakshraj Asthan, Ramchandrapur Pubari Tola P.O. And P.s. Lakhisarai, Lakhisarai, Bihar

2. Deo Niranjan Jha, S/o Kameshwar Jha, Aged About 46

379

Years, Totaha Salha Saidpur Barari, P.O. Shamho Via- Suryagadha, P.S. Samho, Begusarai, State: Bihar ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Secretary, School Education and Literacy Department, Government of Jharkhand, telephone Building, Dhurwa, Ranchi-04, p.o. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Director, secondary Education, School Education and Literacy Department, Government of Jharkhand, telephone Building, Dhurwa, Ranchi-04, p.o. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. namkom, P.S. Namkum, Ranchi, Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar, Chaibagan, Namkom, P.O. namkom, P.S. Namkum, Ranchi, Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. namkom, P.S. Namkum, Ranchi, Jharkhand

6. Department Of Personnel Administrative Reforms and Rajbhasha, (government Of Jharkhand) Having its Office Project Bhawan, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand. ..... Respondents

with

W.P.(S) No. 5505 of 2024

------

Firoza Begam, W/o Yakub Ansari, Aged About 50 Years, Fathepur, Pirrahat, P.O. Dhanbad, P.S. Dhanbad, Dhanbad, Jharkhand ..… Petitioner(s)

380

Versus

1. The State of Jharkhand through The Secretary Telephone Building, Dhurwa, Ranchi-04, P.O.-dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Director, Secondary Education, School Education and Literacy Department, Govt. Of Jharkhand, Telephone Building, Dhurwa, Ranchi-04, P.O.-dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O.- namkum, P.S. Namkum, Ranchi, Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O.- namkum, P.S. Namkum, Ranchi, Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission, Kalinagar, Chaibagan, Namkum, P.O.- namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary through its Department of Personnel Administrative Reforms and Rajbhasha, Government of Jharkhand, Office at Project Bhawan, Dhurwa, P.O.- dhurwa, P.S. Dhurwa, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5526 of 2024

------

1. Manoj Kumar Tudu, S/o Rame Tudu, Aged About 31 Years, Golmara, P.O. Pokharia, P.S. Purbi Tundi, Dhanbad, Jharkhand

2. Parwati Kumari, D/o Hiralal Hansda, Aged About 30 Years, Adiwasi Tola, Village Kharni, P.O. Kharni, P.S. Barwadda, Dhanbad, Jharkhand ..… Petitioner(s) Versus

381

1. The State of Jharkhand through The Chief Secretary, Government of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School, Education and Literacy Department, Government of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Principal Secretary, Personnel, Administrative Reforms and Rajbhasa Department, Government of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Secretary, Having its Office at Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Chairman, Jharkhand Staff Selection Commission, Having its Office at Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Having its Office at Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5540 of 2024

------

1. Chandra Kishor Oraon, S/o Sadho Oroan, Aged About

34 Years, R/o Vill Jhatni Toli P.O. P.S. Sisai District Gumla Jharkhand 835324

2. Muzahirul Haque, S/o Md Quasim Ansari, Aged About

39 Years, R/o Vill Mohanpur P.O. Gurugain P.S. Burmu

382

District Ranchi Jharkhand

3. Taqdir Sheikh, S/o Md Mahbub Alam, Aged About 39 Years, R/o Vill Lakhipur P.O. Khanpur P.S. Pakur District Pakur Jharkhand

4. Begum Khalida Ziya, W/o Mahboob Alam, Aged About

32 Years, R/o Vill Pandeydih Badakitand P.O. Maheshmunda P.S. Gandey District Giridih Jharkhand

5. Darakhshan Bano, W/o Aftab Alam, Aged About 46 Years, R/o Rahmat Nagar P.O. P.S. Chatra District Chatra Jharkhand

6. Shama Khatun, D/o Seraj Ansari, Aged About 33 Years, R/o Vill Sisai Basti P.O. P.S. Sisai District Gumla Jharkhand

7. Sadiya Khatun, D/o Md Asim, Aged About 40 Years, R/o Vill Kerki P.O. P.S. Pan Ki District Palamu Jharkhand

8. Hashmiya Khatoon, W/o Shahnawaz Ahmad, Aged About 41 Years, R/o Gulam Toli Colony, Thakurgoan P.S. Itki District Ranchi Jharkhand

9. Mohammad Salim, S/o Md Asim, Aged About 45 Years, R/o Vill Kerki P.O. P.S. Panki District Palamu Jharkhand

10. Rajiya Parween, W/o Md Matin, Aged About 39 Years, R/o Vill Kamardih P.O. P.S. Maharajganj District Dhanbad Jharkhand

11. Koushalya Mahato, W/o Jamin Kumar Mahato, Aged About 39 Years, R/o Vill Nadiasai P.O. Nadisai P.S. Ichagarh District Seraikela Kharsawan Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Secretary, School Education and Literacy Department Govt of Jharkhand, Telephone Building Dhurwa Ranchi 04 P.O. P.S. Dhurwa District Ranchi

383

2. The Director, Secondary Education, School Education and Literacy Deptt, Govt of Jharkhand, Telephone Building Dhurwa Ranchi 04 P.O. P.S. Dhurwa District Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom District Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom District Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom District Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 5541 of 2024

------

1. Priyanka Bharti, D/o Nagdeo Yadav, Aged About 32 Years, Vill - Gahora, P.O. - Babhandih, P.S. Hariharganj, Palamu, Jharkhand

2. Sujata Jha, W/o Gautam Kumar Jha, Aged About 32 Years, At Masalia, P.O.-asansol, P.S. Maslia, Dumka, Jharkhand

3. Manish Kumar, S/o Ramakant Mishra, Aged About 34 Years, At Ambedkarnagar, Barmashiya, P.O.-barmashiya, P.s.-barmashiya, P.S. Rpf Post Dumka, Deoghar, Jharkhand

4. Md. Shabir Alam, S/o Abdul Karim, Aged About 36 Years, Village-balago, P.O.-khurjio, P.S. Birni, Giridih, Jharkhand

5. Md. Zubair Mallick, S/o Md. Ayub Mallick, Aged About

39 Years, Village-manakdiha, P.O.-gadi Bharkatta, P.S. Birni, Giridih, Jharkhand

384

6. Shiv Kumar Prajapati, S/o Sita Ram Prajapati, Aged About 35 Years, Village-manjhiaon, P.O.-manjhiaon, P.S. Majhiaon, Garhwa, Jharkhand

7. Aarti Kumari, D/o Ramji Ram, Aged About 36 Years, Village-bharkatta, P.O.-gadi Bharkatta, P.S. Birni, Giridih, Jharkhand

8. Md. Iftekhar Alam, S/o Ahmad Hussain, Aged About 34 Years, Village- Garjasaran, P.O.-khorimahua, P.S. Dhanwar, Giridih, Jharkhand

9. Md. Ekramul Haque, S/o Shafi Mohammad, Aged About

41 Years, At Naitand, P.O.- Janta Jaridih, P.S. Birni, Giridih, Jharkhand

10. Kanchan Kumari, W/o Sunil Kumar Keshri, Aged About 39 Years, At Rajendra Nagar Police Line, P.O.- giridih, P.S. Giridih Town, Giridih, Jharkhand

11. Kumari Priyanka, D/o Ramakant Mishra, Aged About

42 Years, At House No. 342, Ward No. 4, Ambedkar Nagar, P.O.- Deoghar, P.S. Deoghar, Deoghar, Jharkhand

12. Md. Sultan Ahmad, S/o Md. Zafruddin, Aged About 34 Years, Tetarya Salaidih, P.O.-gandey, P.S. Giridih Town, Giridih, Jharkhand

13. Md. Rustam Ali, S/o Md. Asgar Ali, Aged About 46 Years, At Near Falha, Rahmat Ganj, Pandarpala, P.O.- dhanbad, P.S. Dhanbad, Dhanbad, Jharkhand

14. Rajiv Ranjan Nirala, S/o Parmanand Choubey, Aged About 38 Years, At Ward No. 1, Mandir Road, Near Shiv Mandir, P.O.-meharma, P.S. Mehrama, Godda, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand Na

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Having its Office

385

at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, General Administration and Raj Bhasha Department, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having its Office at Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having its Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having its Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5548 of 2024

------

Mirtunjai Kumar Pankaj, S/o Nathu Rana, Aged About 43 Years, R/o Village Dharampur, P.O. Sarwan, Village:

Dharampur, Taluka: Deoghar, P.S. Sarwan, Deoghar, Jharkhand. ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary Government of Jharkhand, Project Bhawan, P.O. Dhurwa, Taluka: Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School, Education and Literacy Department, Government of Jharkhand, Project Bhawan,

386

P.O. Dhurwa, Taluka: Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

3. The Director, Secondary Education, Directorate of Secondary Education, School, Education and Literacy Department, Government of Jharkhand, Project Bhawan, P.O. Dhurwa, Taluka: Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

4. The Principal Secretary, Personnel, Government Of Jharkhand, Project Bhawan, P.O. Dhurwa, Taluka:

Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Secretary, Having its Office at Kali Nagar, Chai Bagan, P.O. Namkum, Taluka: Ranchi, P.S. Namkum, Ranchi, Jharkhand

6. The Chairman, Jharkhand Staff Selection Commission, Office at Kali Nagar, Chai Bagan, P.O. Namkum, Taluka:

Ranchi, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Office at Kali Nagar, Chai Bagan, P.O. Namkum, Taluka: Ranchi, P.S. Namkum, Ranchi, Jharkhand. ..... Respondents

with

W.P.(S) No. 5572 of 2024

------

1. Shammi Naz, D/o Ainul Haque, Aged About 35 Years, R/o Village - Karanji, P.O. - Khatri Khatanga, P.S. Bero, Ranchi, Jharkhand

2. Abhay Shankar Patar, S/o Manik Chand Patar, Aged About 39 Years, R/o Village - Bhatia Basti, P.O. Industrial Area Adityapur, P.S. Adityapur, Saraikela, Jharkhand

3. Suchitra Patar, D/o Bibhuti Bhushan Patar, Aged About

39 Years, R/o Village Bhutia Basti, P.O. Chandrapur, P.s.-

387

Barsote, Purbi Singhbhum, Jharkhand

4. Subhadra Kumari, D/o Umakant Pandey, Aged About

37 Years, R/o Village - Chit Panchudih, P.O. And P.O.+ P.S. Sarwan, Deoghar, Jharkhand

5. Hena Tarannum, D/o Zakir Hussain, Aged About 36 Years, R/o Village - Chiri, P.O. - Chiri, P.S. Kuru, Lohardaga, Jharkhand

6. Tarana Rabassum, D/o Seraj Ansari, Aged About 45 Years, R/o Village Mathtoli, P.O. - Nayasaray, P.S. Nagri, Ranchi, Jharkhand

7. Khairun Nisa, D/o Suleman Ansari, Aged About 32 Years, R/o Village Darid, P.O. Uttasara, P.S. Peterwar, Bokaro, Jharkhand

8. Qaisar Bano, W/o Ejaj Ahmad, Aged About 46 Years, R/o Village - Soso Kalan, P.O. - Soso, P.S. Gola, Ramgarh, Jharkhand

9. Md Aqbal Ahmad, S/o Enamul Haque, Aged About 38 Years, R/o Village Jarwatand, P.O. - Petarwar, P.S. Peterwar, Bokaro, Jharkhand. ..… Petitioner(s) Versus

1. The State of Jharkhand through Its Chief Secretary Government of Jharkhand, Office at Project Building, P.O. And P.s. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Project Building, P.O. And P.s. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Personnel, Administrative Reforms and Rajbhasha Department, Government of Jharkhand, Project Building, P.O. And P.s. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Government of Jharkhand, Project Building, P.O. And P.s. - Dhurwa, P.S.

388

Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. And P.s. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. And P.s. - Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. And P.s. - Namkum, P.S. Namkum, Ranchi, Jharkhand

..... Respondents

with

W.P.(S) No. 5616 of 2024

------

1. Parikshit Mahto Alias Parikshit Mahato, S/o Brindaban Mahto, Aged About 45 Years, Village - Alokdih, (barsabad), P.O. - Pundru, P.S. Pind-jor, Bokaro, Jharkhand

2. Shalini Tiwari, D/o Shrikant Tiwari, Aged About 39 Years, Village - Bindua, P.O. - Joga, P.S. Untari Road, Palamu, Jharkhand

3. Binita Kumari, D/o Ram Kishore Ram, Aged About 38 Years, Village - 56 Set Kumhar Toli, P.O. - Doranda, P.S. Doranda, Ranchi, Jharkhand

4. Kajal Kumar, S/o Gangadhar Prasad Padav, Aged About

42 Years, Village - Amghatta, P.O. - Saraiyahat, P.S. Saraiya Hat, Dumka, Jharkhand

5. Sandip Kumar, S/o Tikeshwar Yadav, Aged About 44 Years, Village - Garwa, P.O. - Sonaraithari, P.s. - Sonaraithari, Deoghar, Jharkhand

6. Dilip Kumar Yadav, S/o Tikeshwar Yadav, Aged About

37 Years, Village - Garwa, P.O. - Sonaraithari, P.s. - Sonaraithari, Deoghar, Jharkhand

389

7. Pradip Yadav, S/o Tikeshwar Yadav, Aged About 43 Years, Village - Garwa, P.O. - Sonaraithari, P.s. - Sonaraithari, Deoghar, Jharkhand

8. Anil Prasad Yadav, S/o Suresh Prasad Yadav, Aged About 40 Years, Village-kendkhapra, P.O. - Sahara, P.S. Taljhari, Dumka, Jharkhand

9. Mani Kant Yadav, S/o Bhawani Prasad Yadav, Aged About 39 Years, Village-gadijhopa, P.O.-gadijhopa, P.S. Saraiya Hat, Dumka, Jharkhand

10. Basudev Sen, S/o Balai Chandra Sen, Aged About 35 Years, Village-pokhuria, P.O.-pokhuria, P.S. Boram, Purbi Singhbhum, Jharkhand

11. Anupama Pathak, D/o Dev Kumar Pathak, Aged About

50 Years, Village-bandarbela, P.O.-padma, P.s.-padma, Hazaribag, Jharkhand

12. Sangeeta Agrawal, D/o Badri Agarwal, Aged About 40 Years, Vishnupuri, Vishwanath Nagar Gali No. 15, P.O.- kadma, P.S. Katkamdag, Hazaribag, Jharkhand

13. Arti Kumari, D/o Nand Kishor Prasad, Aged About 35 Years, Village-khirgoan, Teli Tola Near Sahu Dharamsala, P.O.-hazaribagh Sadar, P.S. Hazaribagh Sadar, Hazaribag, Jharkhand

14. Ravindra Ravidas, S/o Moti Ravidas, Aged About 37 Years, Village-ammin, P.O.-barisakhi, P.S. Giddhour, Chatra, Jharkhand

15. Manoj Kumar Verma, S/o Chintaman Dangi, Aged About 33 Years, Village-gidhour, P.O.-gidhour, P.S. Giddhour, Chatra, Jharkhand

16. Kedar Nath Verma, S/o Puran Mahto, Aged About 45 Years, Village-lame, P.O.-lame, P.S. Chatra Sadar, Chatra, Jharkhand

17. Binod Kumar, S/o Sri Rameshwar Ram, Aged About 46

390

Years, Mohalla-shivpuri Near Kali Mandir, P.O.-sadar Hazaribagh, P.s.-lohsinghna, Hazaribag, Jharkhand

18. Annu Kumari, D/o Bucheswar Prasad, Aged About 34 Years, Near St. Kiran School, P.O.-hazaribagh, P.S. Hazaribagh Sadar, Hazaribag, Jharkhand

19. Renu Kumari, D/o Satya Narayan Paswan, Aged About

40 Years, Village-goria, P.O.-goria, P.S. Barhi, Hazaribag, Jharkhand

20. Sumita Kumari Kisku, D/o Lehra Kisku, Aged About

42 Years, Village-jharha, P.O.-kumhar Lalo, P.S. Pirtand, Giridih, Jharkhand

21. Anita Tudu, D/o Late Kaila Tudu, Aged About 37 Years, Village-tiloraidih, P.O.-ghoranji, P.S. Deori, Giridih, Jharkhand]

22. Shiv Shankar Mahato, S/o Jethu Ram Mahato, Aged About 41 Years, Village- Aluara, P.O.- Batbinor, P.S. Chandankeyari, Bokaro, Jharkhand

23. Chandani Kumari, S/o Veda Nath Thakur, Aged About

31 Years, Village- Brahampur, P.O.- Bounsi, P.S. Bausi, Banka, State: Bihar.

24. Amit Kumar Mahato, S/o Sudhir Kumar Mahato, Aged About 35 Years, Village- Nalkuri, P.O.- Kurarbaid, P.S. Boro, Purulia, State: West Bengal

25. Partha Sarathi Mahato, S/o Arun Chandra Mahato, Aged About 35 Years, Village- Choukan, P.O.- Bari, P.S. Boro, Purulia, State: West Bengal

26. Santosh Kumar Vishwakarma, S/o Baijnath Prasad, Aged About 35 Years, House No. 2/426, Machchharhatta, P.O.- Ramnagar, P.S. Ram Nagar, Varanasi, State: Uttar Pradesh

27. Vivekanand, S/o Mathura Prasad, Aged About 41 Years, Village- Turhamu, P.O.- Kamta, P.S. Chandwa,

391

Latehar, Jharkhand

28. Tahal Kumar Patel, S/o Mukhlal Mahto, Aged About 31 Years, Village- Govindpur Kala, P.O.- Gonvidpur Kalan, P.S. Bishnugarh, Hazaribag, Jharkhand

29. Abrar Ahmad, S/o Md. Sadique Ahmad, Aged About 37 Years, Village- Nuru, P.O.- Panki, P.S. Panki, Palamu, Jharkhand

30. Bikash Kumar Pandey, S/o Late Chaturbhuj Pandey, Aged About 45 Years, Village- Karitand, P.O.- Doranda, P.S. Dhanwar, Giridih, Jharkhand

31. Md. Aftab Alam, S/o Shami Ansari, Aged About 41 Years, Village- Musikhap, P.O.- Pandu, P.S. Pandu, Palamu, Jharkhand

32. Manjusha Kumari, D/o Late Bechu Saw, Aged About

37 Years, Ganpat Nagar, P.O.-chutia, P.S. Chutia, Ranchi, Jharkhand

33. Usha Kiran Kujur, D/o Sukra Kujur, Aged About 38 Years, Village- Tangar Toli, P.O.- Gangra, P.S. Basia, Gumla, Jharkhand

34. Md. Shamsuddin, S/o Md. Khalil Ansari, Aged About

35 Years, Village- Sabhari, P.O.- Murradih, P.S. Barwadda, Dhanbad, Jharkhand

35. Md. Sagiruddin Ansari, S/o Md. Yousuf Ansari, Aged About 36 Years, Village- Baru, P.O.- Baru, P.S. Jaridih, Bokaro, Jharkhand

36. Neelu Kumari, D/o Arun Kumar Yadav, Aged About 40 Years, Village- Murpa, P.O.- Kuju, P.S. Mandu(kuju), Ramgarh, Jharkhand

37. Binay Kumar, S/o Ranjan Yadav, Aged About 41 Years, Village- Karhariya, P.O.- Kurmichak, P.S. Godda Mufassil, Godda, Jharkhand

38. Surendra Kumar Yadav, S/o Kistu Yadav, Aged About

392

36 Years, Village- Chhota Nokhil, P.O.- Koeridih, P.S. Jasidih, Deoghar, Jharkhand

39. Lakhindra Mandal, S/o Kisun Mandal, Aged About 38 Years, Village- Kasathi, P.O.- Kasathi, P.S. Devipur, Deoghar, Jharkhand]

40. Vijay Kumar Gupta, S/o Brij Bihari Prasad Gupta, Aged About 41 Years, Village- Ramna, P.O.- Ramna, P.S. Ramna, Garhwa, Jharkhand

..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Government of Jharkhand, Having Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Department of Personnel, Administrative Reforms and Raj Bhasha, Government of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Government of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum,

393

P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5645 of 2024 ------

Ashrafi Khatoon, Aged About 48 Years, W/o Mohammad Afzal Ansari, C/o Khalil Ansari, Resident at House No. - 672/1, 46 K.m. Road, Naya Toli, Ranchi G.p.o., P.O. - Kantatoli, P.S. Lower Bazar, Ranchi, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Secretary, School Education and Literacy Department, Govt. of Jharkhand, Telephone Building, Dhurwa, Ranchi - 04, P.O.-dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, Personnel, Administrative Reforms and Rajbhasa Department, Govt. of Jharkhand, Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Director, Secondary Education, School Education and Literacy Department, Govt. of Jharkhand, Telephone Building, Dhurwa, ranchi -4, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar, Chaibagan, Namkum, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

5. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O.- Namkum, P.S. Namkum, Ranchi,

394

Jharkhand ..... Respondents

with

W.P.(S) No. 5658 of 2024 ------

Robert Kishor Lakra, S/o Eugin Lakra, Aged About 37 Years, Village - Bhikampur, P.O. - Jari, P.S. Jari, Gumla, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand, Through the Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Having its Office at Project Bhawan, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. The Director Secondary Education, Having its Office at Project Bhawan, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Secretary, Jharkhand Staff Selection Commission, Having Office at Kalinagar, Chai Bagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

4. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having Office at Kalinagar, Chai Bagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5659 of 2024

------

Madhuri Kunkal, W/o Satish Chandra Sinku, Aged About

49 Years, At High School Colony, P.O.- Jorapokhar, P.S. Jhinkpani, West Singhbhum, Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy

395

Department Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, General Administration and Raj Bhasha Department, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O.-o Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having its Office at Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commssion, Ranchi, Having its Office at Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having its Office at Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5665 of 2024

------

1. Rajesh Kumar Sinha, S/o Umesh Prasad Sinha, Aged About 40 Years, Upper Tungri, Chaibasa, P.O. Chaibasa, P.S. Chaibasa Sadar, Pashchimi Singhbhum, Jharkhand

2. Neha Bhadani, D/o Devendra Prasad Bhadani, Aged About 39 Years, 77 Vishunpur Road Jhumri Telaiya P.O. Jhumari Telaiya, P.s. Telaiya, Koderma, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand

396

2. The Department of School Education and Literacy Through Its Secretary, Government of Jharkhand Having Their Office at Project Bhawan, M.d.i. Building, P.O. dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Deparment of Personnel, Administrative, Reforms and Rajbhasha Through Its Secretary, Government of Jharkhand Having Their Office at Project Bhawan, M.d.i. Building, P.O. dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Directorate of Secondary Education Through Its Director, Having Their Office at Project Building, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Jharkhand Staff Selection Commission (JSSC), Through Its Chairman, Having Their Office at Kalinagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission (JSSC), Having Their Office at Kalinagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Controller Examinations Jharkhand Staff Selection Commission (JSSC), Having Their Office at Kalinagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5692 of 2024

------

1. Uma Kumari, D/o Khudiram Bediya, Aged About 30 Years, Village Choker Bera, P.O. Sondimra, P.S. Barlanga, Ramgarh, Jharkhand

2. Rupchand Mahto, S/o Bisheswar Mahto, Aged About 43 Years, At - Saragdih, Block - Gola, P.O. - Barlanga, P.S. Barlanga, Ramgarh, Jharkhand. ..… Petitioner(s)

397

Versus

1. The State of Jharkhand through The Chief Secretary, Government of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School, Education and Literacy Department, Government of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Director, Secondary Education, Directorate of Secondary Education, School, Education And, Literacy Department, Government of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Principal Secretary, Personnel, Administrative Reforms and Rajbhasha Department, Government of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Secretary, Having its Office at Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Chairman, Jharkhand Staff Selection Commission, Having its Office at Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Having its Office at Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5699 of 2024

------

Swajan Manoj Minj, S/o Helarius Minj, Aged About 46 Years, Village - Ara Nayatoli, P.O. - Mahilong, P.S. Tatisilway, Ranchi, Jharkhand

..… Petitioner(s)

398

Versus

1. The State of Jharkhand, Through the Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Having its Office At Project Bhawan, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. The Director Secondary Education, Having its Office At Project Bhawan, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Secretary, Jharkhand Staff Selection Commission, Having Office At Kalinagar, Chai Bagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

4. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having Office At Kalinagar, Chai Bagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5714 of 2024

------

1. Tanmoy Mandal, S/o Shishir Kumar Mandal, Aged About 41 Years, Village-khairbani, P.O.- J. Khairbani, P.S. Fatehpur, Jamtara, Jharkhand

2. Vidyut Baran Yadav, S/o Naba Gopal Yadav, Aged About

33 Years, Village P.O.- Kusumghata, P.S. Tongra, Dumka, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through Chief Secretary, Government Of Jharkhand, Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Having its Office Project Building, Dhurwa, P.O.- Dhurwa, P.S.

399

Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, Personnel Administrative And Raj Bhasha Department, Government Of Jharkhand, Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman Of Jharkhand Staff Selection Commission, Kalinagarh, Chaibagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Kalinagarh,chaibagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Kalinagarh, Chaibagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

..... Respondents

with

W.P.(S) No. 5732 of 2024

------

1. Krishna Ballav Singh, S/o Pradeep Narayan Singh, Aged About 35 Years, Village Dariapur, P.O. Dariapur, P.S. Belbadda, Godda, Jharkhand

2. Raj Shekhar, S/o Narad Kumar Dwivedi, Aged About 31 Years, Janakpuri Colony, Vidhi Nagar, Gola Road, P.O. Danapur, P.S. Rupaspur, Patna, State: Bihar

3. Sunil Kumar Pandit, S/o Janardan Pandit, Aged About

42 Years, Village Samlapur, Near Bishahari Sthan, P.O. Sahebganj, P.S. Sahibganj Nagar, Sahibganj, Jharkhand

4. Prama Rani, W/o Ranjan Kumar Jha, Aged About 38 Years, Village Dumaria, P.O. Chapri, P.S. Thakur Ganghi,

400

Godda, Jharkhand. ..… Petitioner(s) Versus

1. The State of Jharkhand through The Chief Secretary, Government Of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School, Education And Literacy Department, Government Of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Director, Secondary Education, Directorate Of Secondary Education, School, Education, And Literacy Department, Government Of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Principal Secretary, Personnel, Administrative Reforms And Rajbhasa Department, Government Of Jharkhand, Project Bhawan, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Secretary, Having its Office At Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Chairman, Jharkhand Staff Selection Commission, Having its Office At Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Having its Office At Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5758 of 2024

------

1. Uma Shankar Roy, S/o Sukhdeo Roy, Aged About 48 Years, Village Taranakho, P.O. - Tarankho, P.S. Giridih Town, Giridih, Jharkhand

401

2. Rashid Jamal, S/o Ajmal Hussain, Aged About 33 Years, Near Jama Masjid, Bariyatu Road, Village Baragain, p.o. Baragain, P.S. Bariatu, Ranchi, Jharkhand

3. Vakil Kumar, S/o Madan Mohan Mahto, Aged About 43 Years, Cross Street, Sector 2/c, P.O. Head Office Bokaro, P.S. Bokaro Steel City, Bokaro, Jharkhand

4. Suprabhat Dinkar, S/o Raj Kishor Roy, Aged About 45 Years, Village Manikpur Gangati, P.O. Madhopur, P.s. Madhopur, Jamui, Bihar5. Krishn Kumar Mandal, S/o Late Surya Lal Mandal, Aged About 42 Years, Village Kathalbai, P.O. Sahebganj, P.S. Sahibganj Nagar, Sahibganj, Jharkhand

6. Balram Roy, S/o Vidhyanand Roy, Aged About 48 Years, Village Bela, P.O. Basbuti, P.S. Chakai, Jamui, Bihar

7. Janardan Kumar Roy, S/o Mahadeo Roy, Aged About 39 Years, Village Maya Ram Tola, Utari Dhanwar, P.O. Dhanwar, P.S. Dhanwar, Giridih, Jharkhand

8. Pradeep Kumar Yadav, S/o Udit Narayan Yadav, Aged About 48 Years, Gram Kurhobindo, P.O. Kurhobindo, P.S. Jamua, Giridih, Jharkhand

9. Md. Shahanshah, S/o Md. Ekram, Aged About 32 Years, Village Shibla, P.O. Balumath, P.S. Balumath, Latehar, Jharkhand

10. Md. Naushad Ahmad, S/o Md. Israil, Aged About 54 Years, Village Shibla, P.O. Balumath, P.S. Balumath, Latehar, Jharkhand

11. Arshad Hussain, S/o Rustam Ali, Aged About 42 Years, Village Pandri, P.O. Pandri, P.S. Chanho, Ranchi, Jharkhand

12. Qudsia Khanam, W/o Mohammad Salman, Aged About

37 Years, Village Tribindha Chowk, Itki, P.O. Itki, P.S. Itki, Ranchi, Jharkhand

402

13. Deepak Kumar Jha, S/o Basant Kumar Jha, Aged About 45 Years, Village Maheshpur, P.O. Godda, P.S. Godda Town, Godda, Jharkhand

14. Vikash Kumar Agarwal, S/o Vijay Prasad Agarwal, Aged About 39 Years, Near Ram Mandir, Gola Bazar, P.O. Sherghati, P.S. Sherghati, Gaya, State: Bihar

15. Virendra Kumar Sharma, S/o Surendra Prasad Sharma, Aged About 41 Years, Shivpuri Colony, Near Mahto Badh, P.O. Chas, P.S. Chas, Bokaro, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Secretary, School Education and Literacy Department, Government of Jharkhand, Telephone Building, Dhurwa, Ranchi - 04, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Director, Secondary Education, School Education and Literacy Department, Government of Jharkhand, Telephone Building, Dhurwa, Ranchi - 4, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. - Namkom, P.S. Namkum, Ranchi, Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. - Namkom, P.S. Namkum, Ranchi, Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. - Namkom, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5766 of 2024

------

403

1. Aruna Kumari, W/o Late Ram Nath Das, Aged About 46 Years, Dd/385, Site 5, Near Bangla School, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. Roshni Minj, D/o Francis Minj, Aged About 36 Years, Village- Nawagarh, P.O.- Nawagarh, P.S. Raidih, Gumla, Jharkhand

3. Binita Topno, D/o Jaimangal Topno, Aged About 36 Years, Village Dhengurpani, P.O. Sukhajharia, P.S. Jaldega, Simdega, Jharkhand

4. Rupesh Tirkey, S/o Wilson Tirkey, Aged About 47 Years, Tiru Enclave, New Garden, P.O.- G.p.o., P.S. Chutia, Ranchi, Jharkhand

5. Raj Kumar Gorain, S/o Lakhan Gorain, Aged About 35 Years, Village- Mukunda, P.O.- Baliapur, P.S. Baliapur, Dhanbad, Jharkhand

6. Krishna Pratap Singh, S/o Ram Bahadur Kushwaha, Aged About 40 Years, Village- Meja, P.O.- Pasha, P.s.- Korowan, District Praygraj, P.S. Koraon, Allahabad, State:

Uttar Pradesh

7. Ajay Bhan, S/o Krishna Prasad, Aged About 41 Years, Village Meja, P.O. Pasha, P.s. Korowan, District Prayagraj, P.S. Koraon, Allahabad, State: Uttar Pradesh

8. Pradip Kumar Bind, S/o Vijay Bahadu Bind, Aged About

37 Years, Village Tejsinghpur, P.O. Suriyawan P.s. Suriyawan, P.S. Suriayawn, Sant Ravidas Nagar Bhadohi, State: Uttar Pradesh

9. Pinki Kumari, D/o Ashok Choudhary, Aged About 40 Years, Village Hasdiha, P.O. Hasdiha, P.S. Saraiya Hat, Dumka, Jharkhand

10. Rabindra Kumar, S/o Bhuneshwar Mahto, Aged About

35 Years, Village Bakradih, P.O. Khesakari, P.s. Suriya District Bagodar, P.S. Saria, Giridih, Jharkhand

404

11. Asha Kumari, W/o Naresh Prasad Mahto, Aged About

42 Years, Village Gendnawadih, P.O. Tantri, P.s. Tantri, Dhanbad, Jharkhand

12. Ravindra Birua, S/o Ravan Birua, Aged About 47 Years, Sereogidih, P.O. Baraiagra, P.s. Baraiagra, Pashchimi Singhbhum, Jharkhand

13. Rinki Kumari, W/o Bharat Bhushan, Aged About 36 Years, Village Manjhiladih, P.O. Saranda, P.S. Birni, Giridih, Jharkhand

14. Jagannath Chhetropal, S/o Hira Birua, Aged About 37 Years, Asanbani, P.O. Chandra, P.S. Chandankeyari, Bokaro, Jharkhand

15. Kapildeo Rajak, S/o Puran Rajak, Aged About 41 Years, Village Birni, P.O. Birni, P.S. Birni, Giridih, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Project Building, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. Secretary, Department of Personnel Administrative Reforms and Rajbhasha, At Project Building, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Government of Jharkhand, At Project Building, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, At Kali Nagar Chaibagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

405

6. The Secretary, Jharkhand Staff Selection Commission, At Kali Nagar Chaibagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kali Nagar Chaibagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand.

..... Respondents

with

W.P.(S) No. 5767 of 2024

------

1. Jayanti Kumari, W/o Nand Kishor Saw, Aged About 40 Years, Parsotiya, Near - Koyari Tola, High School, P.O. - Ramgarh, P.S. Ramgarh, Ramgarh, Jharkhand

2. Etamani Kumari, W/o Umacharan Bhagat, Aged About

47 Years, Near - Savitri Sadan, New Area, Morabadi, P.O. - Bariyatu, P.S. Bariatu, Ranchi, Jharkhand

3. Bishwasi Tirkey, W/o Lodher Oraon, Aged About 44 Years, House No. - 20, Village - Nagjuwa, Kairo, P.O. - Kairo, P.S. Kairo, Lohardaga, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Government of Jharkhand, Having Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. The Secretary, Department of School Education and Literacy, Government of Jharkhand, Having Office at Telephone Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Director, Directorate of Secondary Education, Department of School Education and Literacy, Government of Jharkhand, Having Office at Project Building, Dhurwa,

406

P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. Jharkhand Staff Selection Commission, Through Its Secretary, Having its Office at Chaibagan Gali, Kali Nagar, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

5. Controller Of Examination, Jharkhand Staff Selection Commission, Having its Office at Chaibagan Gali, Kali Nagar, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Department of Personnel, Administrative Reforms, Government of Jharkhand, Project Bhavan, Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand. ..... Respondents

with

W.P.(S) No. 5773 of 2024

…..

Nitu Upadhyay, W/o Rakesh Pati Sharma, Aged About 48 Years, Okni, Near Bara Shiv Mandir, P.O.- Hazaribagh, P.s- Sadar, Hazaribag, Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, Pesonnel Administration and Raj Bhasha Deptt, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Having its Office at Chaibagan Gali, Kali Nagar, P.O.-

407

Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection, Commision, Having its Office at Chaibagan Gali, Kali Nagar, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Joint Secretary, Jharkhand Staff Selection Commisison, Having its Office at Chaibagan Gali, Kali Nagar, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

8. The Controller of Examination, Jharkhand Staff Selection, Commission, Having its Office at Chaibagan Gali, Kali Nagar, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5783 of 2024

------

1. Crecencia Kindo, D/o Late Silbester Kindo, Aged About

40 Years, R/o Village - - Khursutta, P.O. - Kasir, P.s. - Raidih, P.S. Raidih, Gumla, Jharkhand

2. Selcius Jojo, S/o Martin Jojo, Aged About 42 Years, R/o Village - Orga, Jamtoli, P.O. - Orga, P.S. Jaldega, Simdega, Jharkhand

3. Upendra Kumar, S/o Jay Prakash Verma, Aged About

42 Years, R/o Village and P.O. - Siyatand, P.S. Jamua, Giridih, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand

2. The Secretary, School of Education and Literacy Department, Government of Jharkhand, Office at Project Building, Dhurwa, P.O. And P.s. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Secretary, Personnel Administrative Reforms and Rajbhasha Deparment, Govt. Of Jharkhand, School of Education and Literacy Department, Government of

408

Jharkhand, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, School of Education and Literacy Department, Government of Jharkhand, Office at Project Building, Dhurwa, P.O. And P.s. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Secretary, Ranchi, Office at Kali Nagar, Chai Bagan, Namkum, P.O. And P.s. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Examination Controller, Jharkhand Staffs Selection Commission, Ranchi, Office at Kali Nagar, Chai Bagan, Namkum, P.O. And P.s. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5792 of 2024

------

Hurmat Jahan, D/o Mohammad Abdullah, Aged About 40 Years, At- Muslim Basti, Jaintgarh P.O.- P.s.- Jaintgarh, Pashchimi Singhbhum, Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand Na

2. The Principal Secretary, School Education and Literacy Department Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, General Administration and Raj Bhasha Department, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O.-o Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government of Jharkhand, Having its Office at Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

409

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having its Office at Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commssion, Ranchi, Having its Office at Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having its Office at Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5795 of 2024

------

1. Hemant Kumar Yadav, S/o Nanku Yadav, Aged About

35 Years, Village - Jonka, P.O. - Karma, P.S. Taljhari, Dumka, Jharkhand

2. Alok Prasad Dangi, S/o Daulat Prasad Dangi, Aged About 38 Years, Village- Shivadih, P.O.-sandh, P.S. Barkagaon, Hazaribag, Jharkhand

3. Nutan Kumari, D/o Jai Narayan Ray, Aged About 35 Years, Kajariya Colony, P.O.-jasidih, P.S. Jasidih, Deoghar, Jharkhand

4. Gouri Kumari, D/o Anup Ram, Aged About 40 Years, Village- Gurhet, P.O.-chandwar, P.S. Hazaribagh Muffasil, Hazaribag, Jharkhand

5. Pitambar Narayan Pandey, S/o Sharda Pandey, Aged About 47 Years, New Barganda, P.O.-barganda, P.s.- barganda, Giridih, Jharkhand

6. Niraj Prasad Mahto, S/o Ramjeet Prasad Mahto, Aged About 39 Years, Village- Dhodhi, P.O.-mandhaniya, P.S. Mayurhand, Chatra, Jharkhand

7. Kumari Ashadeep, D/o Mahadeo Yadav, Aged About 38

410

Years, Tetariyadih, P.O.-hirodih, P.S. Jainagar, Koderma, Jharkhand

8. Arpana Kumari, D/o Beda Nand Thakur, Wife Of Santosh Kumar Jha, Aged About 39 Years, Gilan Para, Near Baba Chowk, P.O.-dumka, P.S. Dumka Town, Dumka, Jharkhand

9. Gopal Chandra Singh, S/o Pabrit Prasad Singh, Aged About 38 Years, Village- Piyarsol, P.O.-siktiya, P.S. Chitara, Deoghar, Jharkhand

10. Amritesh Kumar, S/o Aditya Narayan Choudhary, Aged About 40 Years, Ward No. 7, Saketpuri, P.O.-godda, P.S. Godda Town, Godda, Jharkhand

11. Nisha Kumari, D/o Nirmal Mahto, Aged About 36 Years, Village- Nawadih, P.O.-nawadih, P.S. Nawadih, Bokaro, Jharkhand

12. Champa Kumari, D/o Balgovind Saw, Aged About 34 Years, Village- Gadokhar, P.O.-kadma, P.S. Katkamsandi, Hazaribag, Jharkhand

13. Dildar Mahto, S/o Mohit Ram Mahto, Aged About 47 Years, Village- Dimra, P.O.-sondimra, P.S. Barlanga, Ramgarh, Jharkhand

14. Arbind Kumar, S/o Upendra Mahto, Aged About 42 Years, Koiri Muhalla, P.O.-lohardaga, P.S. Lohardaga, Lohardaga, Jharkhand

15. Renuka Kumari, D/o Mohit Mahto, Aged About 38 Years, Village- Dimra, P.O.-sondimra, P.S. Barlanga, Ramgarh, Jharkhand

16. Sanjay Pramanik, S/o Rohit Hazam, Rohit Hazam, Aged About 44 Years, Purnanagar, P.O.-naurhi, P.S. Arki, Khunti, Jharkhand

17. Brajesh Kumar, S/o Anirudh Sahu, Aged About 48 Years, Purnanagar, P.O.-nourhi, P.S. Arki, Khunti,

411

Jharkhand

18. Prabir Kumar Bhol, S/o Mukti Pada Bhol, Aged About

37 Years, Village- Saldoha, P.O.-manus Muria, P.S. Barsol, Purbi Singhbhum, Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand through The Chief Secretary, Government of Jharkhand, Having Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Department Of Personnel, Administrative Reforms And Raj Bhasha, Government Of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5802 of 2024

------

1. Amrita Kumari, W/o Santosh Kumar Sahu, Aged About

412

37 Years, Village - Pabura, P.O. Bano, P.S. Bano, Simdega, Jharkhand

2. Ziaul Asif, S/o Mohammad Jalil, Aged About 42 Years, Hindpiri, P.O. G.p.o, Daily Market, P.S. Daily Market, Ranchi, Jharkhand

3. Shobha Kumari, D/o Ramchandra Bhagat, Aged About

39 Years, Village - Majhgaon, P.O. Majhgaon, P.S. Dumri, Gumla, Jharkhand

4. Saraswati Mondal, W/o Anath Nath Mondal, Aged About

32 Years, Village- Bahadurpur, P.O. Bahadurpur, P.s.- Jamuria, Pashchimi Singhbhum, Jharkhand

5. Jaya Sen Gupta, W/o Mukesh Ram, Aged About 43 Years, Village- Ram Nagar, P.O. Gumla, P.S. Gumla, Gumla, Jharkhand

6. Yashoda Oraon, W/o Bhote Oraon, Aged About 35 Years, Village- Khora, Patra Toli, P.O. Khora, P.S. Gumla, Gumla, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary General Administration and Raj Bhasha Department, Government Of Jharkhand, Office At Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O.

413

Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5805 of 2024

------….…..

1. Purneshwar Ram, S/o Late Lutan Ram Ravidas, Aged About 48 Years, Village - Baihari, Post- Oriya, P.s.- Muffasil, Hazaribag, Jharkhand

2. Munuren Topno, D/o Late Danial Topno, Aged About 40 Years, Village- Tangarkela, Post- Khatanga, P.S. Rania, Khunti, Jharkhand. ..… Petitioner(s)

Versus

1. The State of Jharkhand

2. The Secretary, Department Of School Education And Literacy Department, Having its Office At Project Bhawan, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Director, Department Of School Education And Literacy Department, Having its Office At Project Bhawan, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Chairman, Jharkhand Staff Selection Commission, Having its Office At New Office Building, Namkum Chai, Bagan, Kali Nagar, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

5. The Secretary, Jharkhand Staff Selection Commission, Having its Office At New Office Building, Namkum Chai, Bagan, Kali Nagar, P.O.- Namkum, P.S. Namkum, Ranchi,

414

Jharkhand

6. The Examination Controller, Jharkhand Staff Selection Commission, Having its Office At New Office Building, Namkum, Chai Bagan, Kali Nagar, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

..... Respondents

with

W.P.(S) No. 5821 of 2024

------

Phool Kumari Bala, D/o Rameshwar Prasad Mahto, Aged About 35 Years, C/o Nirmal Kumar, H. No. 73, P.O.- chirudih, P.S. Nawadih, Bokaro, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary Government of Jharkhand, Project, Bhawan Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Project Bhawan, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, Department of Personal, Administrative Reforms and Raj Bhasa, Government Of Jharkhand, Project Bhawan, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Project Bhawan, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Kalinagar,chay Bagan, Namkum, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission,

415

Ranchi, Kalinagar, chay Bagan, Namkum, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Kalinagar, chay Bagan, Namkum, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5831 of 2024

------

1. Tarannum Jahan, D/o Md. Nabi Akhtar, Aged About 42 Years, R/o 16, Village - Taljhari, P.O. - Bagdaha, P.s. - Khaga, P.S. Khaga, Deoghar, Jharkhand

2. Shahana Khatoon, W/o Md. Mukhtar Hussain, Aged About 38 Years, R/o Village - Budhudih, P.O. - Bena, P.s.- Jamtara, P.S. Jamtara, Jamtara, Jharkhand

3. Lata Koshar, W/o Md. Mubarak Hussain, Aged About 44 Years, R/o Village - Budhudih, P.O. - Bena, P.s. - Jamtara, Taluka: Jamtara, Jamtara, Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand

2. The Secretary, School Education and Literacy Department, Government of Jharkhand, Office At Project Building, P.O. And P.s. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Secretary, Personnel Administrative Reforms and Rajbhasha Department, Government of Jharkhand, Office at Project Building, P.O. And P.s. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, School Education and Literacy Department, Government of Jharkhand, Office at Project Building, P.O. And P.s. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

416

5. The Jharkhand Staffs Selection Commission Through Its Secretary, Ranchi, Office At Kali Nagar, Chai Bagan, Namkum, P.O. And P.s. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Office At Kali Nagar, Chai Bagan, Namkum, P.O. And P.s. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5832 of 2024

------….…..

Shahida Praween, D/o Nabiul Hasan, Aged About 34 Years, Kharki Bala Toli, P.O. - Kisko, P.S. Kiskoo, Lohardaga, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Government of Jharkhand, Having Office at Project Building Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, Department Of School Education And Literacy Department, Government Of Jharkhand, H.e.c., Project Bhawan, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Director, (secondary Education), Department Of School Education And Literacy Department, Government Of Jharkhand, H.e.c., Project Bhawan, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

5. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O. -

417

Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5833 of 2024

------

Akhilesh Kumar Singh, S/o Sri Madan Singh, Aged About

48 Years, L.i.g. Flat No. L/4/10, Adityapur - 2, P.O. - Adityapur, P.S. R I T, Saraikela Kharsawan, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Government of Jharkhand, Having Office at Project Building Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, Department of School Education and Literacy Department, Government of Jharkhand, H.e.c., Project Bhawan, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Director, (secondary Education), Department of School Education and Literacy Department, Government of Jharkhand, H.e.c., Project Bhawan, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

5. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Examination Controller, Jharkhand Staff Selection

418

Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5849 of 2024

------

Sonam Singh, D/o Sarvesh Singh, Aged About 33 Years, R/o Village- Narsinghpur, P.O.- Diha, P.S. Jahanganj, Azamgarh, State: Uttar Pradesh. ..… Petitioner(s) Versus

1. State of Jharkhand Through the Chief Secretary, Govt. of Jharkhand, Office At Project Builidng, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. Secretary, Department of School Education and Literacy, Govt. of Jharkhand, Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. Director, Directorate Of Secondary Education, Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. Jharkhand Staff Selection Commission, Through Its Secretary, Office At Chaibagan Gali, Kali Nagar, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

5. Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali, Kali Nagar, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5871 of 2024

------

Deepa Kumari, D/o Janaradan Mishra, Aged About 48

419

Years, Village Panchmo, P.O. - Karni, P.S. Itkhori, Chatra, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Government of Jharkhand, Having Office at Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Project Building, Dhurwa, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhan

3. The Principal Secretary, Department of Personnel, Administrative Reforms and Raj Bhasha, Government Of Jharkhand, Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand. ..... Respondents

with

W.P.(S) No. 5873 of 2024

-----

1. Nirja Demta, D/o Joseph Demta, Aged About 43 Years, Pathalkudwa, P.O.-g.p.o., P.S. Lower Bazar, Ranchi, Jharkhand

2. Jolly Beng, D/o Sudarshan Beng, Aged About 42 Years,

420

Lurgumi Khurd, Durup, P.O.- Latehar, P.S. Latehar, Latehar, Jharkhand ..… Petitioner(s) Versus

1. State Of Jharkhand Through The Chief Secretary Government of Jharkhand Having Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. Secretary, Department Of School Education And Literacy, Government Of Jharkhand Having Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. Director, Directorate Of Secondary Education, Department Of School Education And Literacy, Government Of Jharkhand Having Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. Jharkhand Staff Selection Commission, Through Its Secretary, Having its Office At Chaibagan Gali, Kali Nagar, P.O.- Namkuim, P.S. Namkum, Ranchi, Jharkhand

5. Controller Of Examination, Jharkhand Staff Selection Commission, Having its Office At Chaibagan Gali, Kali Nagar, P.O.- Namkuim, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5883 of 2024

------

Jagnath Prasad Rajak, S/o Harishchandra Rajak, Aged About 45 Years, Pandana Kala, P.O.- Bangra Kala, P.S. Birni, Giridih, Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand through The Chief Secretary, Government Of Jharkhand, Having Office At Project

421

Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. The Secretary, Department Of School Education And Literacy, Government Of Jharkhand, Having Office At Telephone Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Director, Directorate Of Secondary Education, Department Of School Education And Literacy, Government Of Jharkhand, Having Office Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. Jharkhand Staff Selection Commission, Through Its Secretary, Having its Office At Chaibagan Gali, Kali Nagar, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

5. Controller of Examination, Jharkhand Staff Selection Commission, Having its Office At Chaibagan Gali, Kali Nagar, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Department Of Personnel, Administrative Reforms, Government Of Jharkhand Project Bhawan, Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5891 of 2024

------

Lalita Kumari, W/o Maghiya Oraon, Aged About 49 Years, R/o Village- Phori Karamtli, P.O.- Phori, P.S. Gumla, Gumla, Jharkhand ..… Petitioner(s)

Versus

1. The Jharkhand Staff Selection Commission Through Its Secretary Office at Kali Nagar, Chai Bagan, p.o.- Namkum, P.S. Namkum, Ranchi, Jharkhand

2. The Chairman, Jharkhand Staff Selection Commission,

422

Office At Kali Nagar, Chai Bagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

3. The Examination Controller, Jharkhand Staff Selection Commission, Office At Kali Nagar, Chai Bagan, P.O.- namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5907 of 2024

------

Nancy Alice Kachhap, D/o Jiren Kachhap, Aged About 44 Years, R/o - House No. -8, Zone No. - 3, D- Block Birsanagar, Jamshedpur, Gobinndpur, Purbi Singhbhum, Jharkhand ..… Petitioner(s)

Versus

1. State Of Jharkhand Through The Chief Secretary, Govt. of Jharkhand, Office At Project Building, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. The Secretary, Department Of School Education And Literacy, Govt. Of Jharkhand, Office At Project Building, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Director, Directorate Of School Education, Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Jharkhand Staff Selection Commission, Through Its Secretary, Office At Chaibagan Gali, Kali Nagar, P.O. - namkum, P.S. Namkum, Ranchi, Jharkhand

5. The Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali, Kali Nagar, P.O. -namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5909 of 2024

423

------

Gloria Bara, D/o Rimish Bara, Aged About 38 Years, R/o - New Area Pipar Toli, P.O. - Ashok Nagar, P.S. Argora, Ranchi, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Govt. of Jharkhand, Office at Project Bhawan, Dhurwa, P.O. -dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Government of Jharkhand, Office At Project Bhawan, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, Department Of Personal, Administrative Reforms And Raj Bhasha, Government O, Office At Project Bhawan, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Office At Project Bhawan, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Kali Nagar, Chay Bagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Kali Nagar, Chay Bagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Kali Nagar, Chay Bagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 5962 of 2024

------

424

1. Sanjay Kumar, S/o Tapeshwar Singh, Aged About 45 Years, R/o Village and Post- Paduma, P.S. Manatu, Palamu, Jharkhand

2. Lal Mohammad, S/o Md. Khatur Shekh, Aged About 38 Years, R/o Village- English, P.O.- Fudkipur, P.S. Radha Nagar, Sahibganj, Jharkhand

3. Sujeet Kumar, S/o Ran Vijay Singh, Aged About 44 Years, R/o Village And Post- Bahimar, P.S. Katkamsandi, Hazaribag, Jharkhand

4. Arvind Kumar, S/o Baijnath Rajak, Aged About 41 Years, R/o Village And Post- Barkagaon, P.S. Barkagaon, Hazaribag, Jharkhand

5. Sanjay Ram, S/o Karu Ram, Aged About 47 Years, R/o Village And Post- Barkagaon, P.S. Barkagaon, Hazaribag, Jharkhand

6. Md. Kalam Ansari, S/o Abdul Gafur Ansari, Aged About

41 Years, R/o Village- Guruchatti, P.O.- Barkagaon, P.S. Barkagaon, Hazaribag, Jharkhand

7. Raghunandan Pd. Verma, S/o Toto Mahto, Aged About

48 Years, R/o Village- Lendhasimar, Baddiha, P.S. Hirodih, Giridih, Jharkhand

8. Savitri Kumari, D/o Gurudayal Mahto, Aged About 43 Years, R/o Village- Ranipokhar (Toal Ramchi), P.O.- Baidhmara, P.s.- Harla Sector- 9, Bokaro, Jharkhand

9. Jitendra Kumar Gupta, S/o Kali Saw, Aged About 37 Years, R/o Village and Post- Mayapur, P.S. Mayurhand, Chatra, Jharkhand

10. Neelam Jyoti Lakra, D/o Yacub Lakra, Aged About 53 Years, R/o Village- Tiril Sarna Toli, P.O.- Bariatu, P.S. Ranchi Sadar, Ranchi, Jharkhand

11. Vaibhav Kant Adarsh, S/o Rajendra Choudhary, Aged About 41 Years, R/o Madhuri Mandir, Belwatika, P.O.-

425

Daltonganj, P.s.- Midininagar, Palamu, Jharkhand

12. Ajay Kumar, S/o Rajeshwar Ram, Aged About 50 Years, R/o Village- Sarhu, P.O.- Jhargra, P.S. Hussainabad, Palamu, Jharkhand

13. Kanchan Kumari, D/o Bahadur Bhagat, Aged About 44 Years, R/o Village- Guriyahi, P.O.- Baralota, P.s.- Medininagar, Palamu, Jharkhand

14. Rajesh Ram, S/o Chaturi Ravidas, Aged About 42 Years, R/o Village- Rajachak, P.O.- Peltoul Kala, P.S. Rajpur, Chatra, Jharkhand. ..… Petitioner(s) Versus

1. The State of Jharkhand through The Chief Secretary Government Of Jharkhand, Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Department Of Personnel, Administrative Reforms And Raj Bhasha, Government Of Jharkhand, Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chiarman, Jharkhand Staff Selection Commission, At- Kalinagar, Chai Bagan, P.O.- Namkum, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, At- Kalinagar, Chai Bagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At- Kalinagar, Chai Bagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand.

426

..... Respondents

with

W.P.(S) No. 5988 of 2024 ------

1. Priyanka Kumari, D/o Prem Narayan Chaubey, Aged About 44 Years, Resi Of Vill Hoor Madheya P.O. Hoor Madheya P.S. Garhwa District Garhwa

2. Brajesh Kumar Mishra, S/o Lok Nath Mishra, Aged About 41 Years, Resi Of Vill Amdiha P.O. Semoura P.S. Kandi District Garhwa

3. Rupa Kumari, D/o Mahendra Prasad, Aged About 40 Years, Resi Of At Daltonganj P.O. And P.S. Daltonganj District Palamau

4. Nishi Kumari, D/o Bijay Bihari Debey, Aged About 34 Years, Resi Of At Dugila P.O. Bansdih P.S. Lesliganj District Palamau

5. Gokul Mukherjee, S/o Gopal Mukherjee, Aged About 36 Years, Resi Of At Kotaladda P.O. Brahmandiha P.S. Topchanchi District Dhanbad

6. Kartik Mahato, S/o Jitu Mahato, Aged About 38 Years, Resi Of Vill Tilatand P.O. Chandore P.S. Tetulmari District Dhanbad

7. Baldeo Prasad Mahto, S/o Mangar Mahto, Aged About

41 Years, Resident of Vill Narcopi P.O. Dumdumi P.S. Topchanchi District Dhanbad

8. Niraj Kumar, S/o Late Vijay Bahadur Singh, Aged About

42 Years, Resi Of Vill Khura P.O. And P.S. Barwadih District Latehar

9. Mahesh Kumar Maity, S/o Yadhisthir Maity, Aged About

40 Years, Resi Of At Kadamjora P.O. Rasiknagar P.S. Boram District East Singhbhum

10. Vikash Chandra Nayak, S/o Dularchand Nayak, Aged

427

About 37 Years, Resi Of At Keri P.O. Lalpaniya P.S. Lalpaniya District Bokaro

11. Sangita Rani, D/o Rana Suresh Prasad Singh, Aged About 42 Years, Resi Of Vill Kone P.O. Kone P.S. Karra District Khunti

12. Priyanka Kumari, D/o Ravindra Tiwari, Aged About 36 Years, Resi Of Vill Chetna P.O. Garhwa P.S. And District Garhwa

13. Neelima Kumari, D/o Raghubir Sah, Aged About 46 Years, Resi Of Vill Sanghat Muhall Garhwa P.O. P.S. And District Garhwa

14. Jitendra Kumar Pandey, Bishwanath Pandey, Aged About 41 Years, Resident Of At Ward No 04, Vill Barwadih P.O. Mahugain P.S. Markacho District Koderma

15. Jotish Kumar Pandey, S/o Hari Shankar Pandey, Aged About 36 Years, Resi Of Brahmtoli P.O. And P.S. Markacho District Koderma

16. Minu Pandey, D/o Braj Kishor Pandey, Aged About 42 Years, Resi Of At Ward No 4, Saraikela, P.O. And P.S. Saraikela District Seraikela-kharsawan

17. Mukesh Kumar Pandey, S/o Raghava Pandey, Aged About 41 Years, Resi Of Vill Jagarnathdih P.O. Mirzaganj P.S. Jamua District Giridih

18. Sumita Shanti Kispotta, D/o Sunil Kispotta, Aged About 45 Years, Resi Of At Lalpur Peace Road Bye Lane, P.O. And P.S. Lalpur District Ranchi

19. Amit Kumar Singh, S/o Late Manoj Singh, Aged About

36 Years, Resi Of Vill Baherwa P.O. And P.S. Chainpur District Palamau. ..… Petitioner(s)

Versus

1. The State Of Jharkhand, Through The Secretary, School Education And Literacy Development Department Govt Of

428

Jharkhand, Telephone Building Dhurwa Ranchi-4 P.O. And P.S. Dhurwa District Ranchi

2. The Director, Secondary Education, School Education And Literacy Department, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi-4 P.O. And P.S. Dhurwa District Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan Namkom P.O. And P.S. Namkom District Ranchi

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan Namkom P.O. And P.S. Namkom District Ranchi

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. And P.S. Namkom District Ranchi

6. The Secretary, Department Of Personnel, Administrative Reforms And Rajbhasha, Government Of Jharkhand, Office At Telephone Building Dhurwa, Ranchi-4, P.O. And P.S. Dhurwa District Ranchi. ..... Respondents

with

W.P.(S) No. 5997 of 2024

------

1. Saroj Mondal, S/o Sanjay Mondal, Aged About 33 Years, Ajantapara, P.O. - Hirapur, P.S. Dhanbad, Dhanbad, Jharkhand

2. Rajiya Sultana, D/o Md. Siddiq, Aged About 38 Years, Village - Doranda, P.O. - Doranda, P.S. Dhanwar, Giridih, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Government Of Jharkhand, Having Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi,

429

Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand,

Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Personnel, Administrative Reforms And Rajbhasha Department, Government Of Jharkhan, Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi,Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 6012 of 2024

------

1. Dinesh Kumar Pandey, S/o Buddhdev Pandey, Aged About 31 Years, R/o Village - Kundko, P.O.- Sobranpur, P.S. - Pirtand, District - Giridih, P.S. Pirtand, Giridih, Jharkhand

2. Rajesh Kumar Das, S/o Late Dhoklal Das, Aged About

43 Years, R/o Village - Kanpur, P.O. - Rohini, P.s. - Jasidih, District - Deoghar, P.S. Jasidih, Deoghar, Jharkhand

3. Pradeep Kumar, S/o Nirmal Mahto, Aged About 44

430

Years, R/o Village -meru, P.O. - Meru (B.S.F.) And P.S. - Hazaribagh Muffasil, District - Hazaribagh, P.S. Hazaribagh Muffasil, Hazaribag, Jharkhand

4. Chhatradhari Thakur, S/o Tokanaryan Thakur, Aged About 35 Years, R/o Shiv Sagar Talab, Achalijamu, P.O. Bishnugarh District- Hazaribagh, P.S. Bishnugarh, Jharkhand

5. Sajal Kumar Nayak, S/o Anathbandhu Nayak, Aged About 39 Years, R/o Village - Kelepather, P.O. - Hatirampur, P.s. - Hirbandh, District - Bankura, West Bengal, Bankura, State: West Bengal

6. Sudha Kumari, D/o Sitaram Yadav, Aged About 31 Years, R/o Village - Karmatia, P.O. - Swang Colliery, P.S. - Gomia, District - Bokaro, P.S. Gomia, Bokaro, Jharkhand

7. Shabnam Parween, D/o Md. Sikandar, Aged About 41 Years, R/o Mohalla- Barwadih, P.O., P.s. And District - Giridih, Giridih, Jharkhand

..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Govt. of Jharkhand, Office At Project Building, P.O. And P.s. - Dhurwa, District - Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Govt. of Jharkhand, Office At Project Building, P.O. And P.s. - Dhurwa, District - Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Department Of Personnel, Administrative Reforms And Raj Bhasha, Govt. of Jharkhand, Office At Project Building, P.O. And P.s. - Dhurwa, District - Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

431

4. The Director, Secondary Education, Govt. of Jharkhand, Office At Project Building, P.O. And P.S. - Dhurwa, District - Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Office At Kalinagar, Chai Bagan, P.O. And P.s. - Namkum, Ranchi, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Seleciton Commission, Office At Kalinagar, Chai Bagan, P.O. And P.S. - Namkum, Ranchi, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Office At Kalinagar, Chai Bagan, P.O. And P.S. - Namkum, Ranchi, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 6030 of 2024

------

1. Vinod Kumar Yadav, S/o Ram Bilash Yadav, Aged About

47 Years, Village-rahitol Ahiyari, P.O.-ahiyari, Taluka:

Darbhanga, P.S. Kamtaul, Darbhanga, Bihar

2. Priya Kumari, D/o Rabindra Prasad, Aged About 35 Years, 409, Kadma Road, Ramnagar, P.O.-kadma, Taluka:

Hazaribag, P.S. Katkamdag, Hazaribag, Jharkhand

3. Saba Naaz, W/o Mohammed Salim, Aged About 50 Years, Area No. 6, Quarter No. M.h. 6, Gagna, P.O. Dhanbad, P.S. Dhanbad, Dhanbad, Jharkhand

4. Mohammed Mahmood, S/o Mohammad Mustakeem, Aged About 47 Years, C 19/199 , Matakund, P.O. And P.S.- Chhitupur, Varanasi, State: Uttar Pradesh

5. Ghanshyam, S/o Mahadeo, Aged About 38 Years, Village Pure Gulam, P.O. Fattapur Kalan, P.O.+P.S. Barabanki, Barabanki, State: Uttar Pradesh

6. Pyar Chand Prasad, S/o Manilal Prasad, Aged About 46 Years, Barkattha, Gaipahari P.O. Barkattha, P.S. Barkata,

432

Hazaribag, Jharkhand

7. Md. Sarfuddin Ansari, S/o Md. Abdul Manzid Ansari, Aged About 43 Years, 136 , Ward No. 2, Masjid, Sarauni, P.O. Godda, P.S. Godda Town, Godda, Jharkhand

8. Anil Kumar Pandey, S/o Tirth Raj Pandey, Aged About

40 Years, 105 , Oraiyadeeh, Purey Gulal, P.O. And P.S. - Pratapgarh, Pratapgarh, State: Uttar Pradesh

9. Md. Shafi Alam, S/o Md. Israil, Aged About 44 Years, Lobandha, P.O. Godda, P.S. Godda Town, Godda, Jharkhand

10. Md. Firoze Alam, S/o Md. Usman, Aged About 40 Years, Teldiha , P.O. And P.S. - Sundmara, Godda, Jharkhand

11. Ved Prakash, S/o Awadhesh Prasad, Aged About 34 Years, 18, Gobari, Khajuri, P.O. And P.s. Khajuri, Allahabad, State: Uttar Pradesh

12. Amit Kumar Jha, S/o Rama Kant Jha, Aged About 45 Years, Kajigaon, P.O. - Kajigaon, P.S. Rajmahal, Sahibganj, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary Government Of Jharkhand, Project Bhawan, P.O.-dhurwa, Taluka: Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School, Education And Literacy Department, Government Of Jharkhand, Project Bhawan, P.O.-dhurwa, Taluka: Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

3. The Director, Secondary Education, Directorate Of Secondary Education, School, Education, And Literacy Department, Government Of Jharkhand, Project Bhawan, P.O.-dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Principal Secretary, Personnel, Administrative

433

Reforms and Rajbhasa Department, Govt. Of Jharkhand, Project Bhawan, P.O.-dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Secretary, Having its Office At Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Chairman, Jharkhand Staff Selection Commission, Having its Office At Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Having its Office At Kali Nagar, Chai Bagan, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 6125 of 2024

------

1. Md Wasim Akram, S/o Md. Zamiruddin, Aged About 37 Years, R/o H.no. 113, Jun Pokhar, Sri Ram Gali, P.O. And P.s. - Deoghar, P.S. Deoghar, Deoghar, Jharkhand

2. Ms. Reyazuddin, S/o Md. Hussain, Aged About 45 Years, R/o Ward No. 02, Panah Kola, P.O. And P.S. - Madhupur, District - Deghar, P.S. Madhupur, Deoghar, Jharkhand

3. Md. Hasnain Khan, S/o Md. Ayub Khan, Aged About 44 Years, R/o Q.no. - A/513, Bhuli A Block, Near Hanuman Mandir, P.O. And P.s. - Bhuli, District - Dhanbad, P.S. Bhuli, Dhanbad, Jharkhand

4. Md Tauphik Ansari, S/o Md Ahmad Miyan, Aged About

35 Years, R/o Village - Khapia, P.o - Edla, P.S. - Simaria, District - Chatra, P.S. Simariya, Chatra, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Secretary, School

434

Education And Literacy Department Government Of Jharkhand, Telephone Building, Dhurwa, P.O. And P.s. - Dhurwa, District - Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

2. The Director, Secondary Education, School Education And Literacy Department, Government Of Jharkhand, Telephone Building, Dhurwa, P.O. And P.s. - Dhurwa, District - Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission(JSSC), Ranchi, Office At Kalinagar, Chai Bagan, P.O. And P.s. - Namkom, District - Ranchi, P.S. Namkum, Ranchi, Jharkhand

4. The Secretary, Jharkhand Staff Selectio Commission(JSSC), Ranchi, Office At Kalinagar, Chai Bagan, P.O. And P.s. - Namkom, District - Ranchi, P.S. Namkum, Ranchi, Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission(JSSC), Office At Kalinagar, Chai Bagan, P.O. And P.s. - Namkom, District - Ranchi, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Deparment Of Personnel Administrative Reform And Rajbhasha, Office At Project Bhawan, Dhurwa, P.O. And P.s. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 6146 of 2024

1. Umesh Nath Pandey, S/o Sri Rameshwar Pandey, Aged About 42 Years, R/o Village-at/post-bedhna, Village:Chauparan, Taluka: Chauparan, P.S. Chauparan, Hazaribag, Jharkhand

2. Khushi Yadav, S/o Sri Bhola Yadav, Aged About 37 Years, Residence Of P.O. Rampur, Village: Petula, Taluka:

435

Chauparan, P.S. Chauparan, Hazaribag, Jharkhand. ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Secretary School Edu And Literacy Development Deptt Government Of Jharkhand, Telephone Building, Dhurwa, Ranchi-04, P.O. Dhurwa, Taluka: Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

2. The Director, Secondary Education, School Education And Literacy Department, Government Of Jharkhand, Telephone Building, Dhurwa, Ranchi-4, P.O. Dhurwa, Taluka: Ranchi, P.S. Dhurwa, Ranchi, Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Nemkom, P.O. Namkum, Taluka: Ranchi, P.S. Namkum, Ranchi, Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkum, P.O. Namkum, Taluka: Ranchi, P.S. Namkum, Ranchi, Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. Namkum, Taluka: Ranchi, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Department Of Personnel, Administrative Reforms And Rajbhasha, Government Of Jharkha, Having its Office At Telephone Building, Dhurwa, Ranchi-4, P.O. Dhurwa, Taluka: Ranchi, P.S. Namkum, Ranchi, Jharkhand. .... Respondents

with

W.P.(S) No. 6176 of 2024

------

436

1. Arbind Kumar Sahu, S/o Kalicharan Sahu, Aged About

37 Years, Village - Soso, P.O. - Bansiya, P.S. Silli, Ranchi, Jharkhand

2. Savita Devi, W/o Kauleshwar Mahto, Aged About 37 Years, C/o - Kalicharan Mahto, Village - Rolabera, P.O. - Janumpiri, P.S. Tamar, Ranchi, Jharkhand

3. Dinesh Kumar Mahto, S/o Sanjay Kumar Mahto, Aged About 35 Years, Vill - Malhan Bhuiyandih, P.O. - Baburamdih, P.S. Tamar, Ranchi, Jharkhand. ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Government Of Jharkhand, Having Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand 2. The Secretary, Department Of School Education And Literacy, Government Of Jharkhand, Having Office At Telephone Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand 3. The Director, Directorate Of Secondary Education, Department Of School Education And Literacy, Government Of Jharkhand, Having Office At Telephone Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. Jharkhand Staff Selection Commission, Through Its Secretary, Having its Office At Chaibagan Gali, Kali Nagar, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

5. Controller Of Examination, Jharkhand Staff Selection Commission, Having its Office At Chaibagan Gali, Kali Nagar, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Department Of Personnel, Administrative Reforms, Government Of Jharkhand, Project Bhawan, Dhurva, P.S. Jagarnathpur, Ranchi, Jharkhand

437

..... Respondents

with

W.P.(S) No. 6189 of 2024 ------

1. Sabina Banu, W/o Md. Sartaj Ansari, Aged About 30 Years, Village - Barwa, P.O. - Barwa East, P.S. Govindpur, Dhanbad, Jharkhand

2. Shanti Kumari, W/o Dilip Kumar, Aged About 37 Years, Village - Jhabri, P.O. - Jhabri, P.S. Silli, Ranchi, Jharkhand

3. Bindu Rani Bage, D/o Jhon Pratap Bage, Aged About 41 Years, Village - Farshabera, P.O. - Simdega, P.S. Simdega, Simdega, Jharkhand

4. Kanak Lata Kumari, W/o Thakur Randhir Singh Munda, Aged About 44 Years, Village - Sonahatu, P.O. - Sonahatu, P.S. Sonahatu, Ranchi, Jharkhand

5. Rampad Puran, S/o Shankar Puran, Aged About 38 Years, Village - Palna, P.O. - Palna, P.S. - Palna, Ranchi, Jharkhand

6. Ajay Kumar, S/o Gopal Mahto, Aged About 41 Years, Village - Banagada, P.O. - Chaingara, P.S. Ramgarh, Ramgarh, Jharkhand

7. Roshan Kumar, S/o Lalku Mahto, Aged About 35 Years, Village - Harwey, P.O. - Karma, P.S. Mandu, Ramgarh, Jharkhand

8. Rahul Kumar, S/o Ramayan Singh, Aged About 33 Years, Village - Nayanagar Barkakana, P.O. - Nayanagar Barkakana, P.S. Patratu, Ramgarh, Jharkhand

9. Anoop Kumar Maurya, S/o Ram Jaiwan Maurya, Aged About 35 Years, Village - Baghaila, P.O. - Mahuraon, P.S. - Chanhar, Gorakhpur, State: Uttar Pradesh

10. Dayamay Khan, S/o Nitay Khan, Aged About 36 Years,

438

Village - Khaga, P.O. - Sarsa, P.S. Palajori, Deoghar, Jharkhand

11. Satya Prakash Choubey, S/o Jay Govind Choubey, Aged About 45 Years, Bariatu Road, Central Academy, P.O. - Bariyatu, P.S. Bariatu, Ranchi, Jharkhand

12. Md. Iftekhar Alam, S/o Abdur Rashid, Aged About 36 Years, Village - Nagadari, P.O. - Baskupi, P.S. Karon, Deoghar, Jharkhand. ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Project Building, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. Secretary, Department Of Personnel Administrative Reforms And Rajbhasha, Project Building, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar, Chaibagan, Namkum, Ranchi, Jharkhand

4. Controller Of Examination, Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar, Chaibagan, Namkum, Ranchi, Jharkhand

..... Respondents

with

W.P.(S) No. 6277 of 2024

------

Archana Kumari, D/o Madan Mohan Singh, Aged About 40 Years, Village- Mamarkudar, P.O.- Dudhigazar, P.S. Chas Mufassil, Bokaro, Jharkhand

..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy

439

Department, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Prinicipal Secretary, General Administration And Rajbhasha Department, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 6293 of 2024

------

1. Rajesh Prasad Gupta, S/o Kameshwar Prasad, Aged About 41 Years, Santi Nagar, Kisko More, P.O. - Lohardaga, P.S. Lohardaga, Lohardaga, Jharkhand

2. Anand Kumar Sahu, S/o Madan Sahu, Aged About 35 Years, Village - NH 166A, Pandra, P.O. - Kuru, P.S. Kuru, Lohardaga, Jharkhand

..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary

440

Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. The Secretary, Department Of Personnel, Administrative Reform And Rajbhasha, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Secretary, Department Of School Education And Literacy, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Directorate Of Secondary Education, Department Of School Education And Literacy, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Jharkhand Staff Selection Commission, Through Its Secretary, Having its Office At Chaibagan Gali, Kali Nagar, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Controller Of Examination, Jharkhand Staff Selection Commission, Having its Office At Chaibagan Gali, Kali Nagar, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 6294 of 2024

------

Kavita Kumari, D/o Bishwanth Das, Aged About 39 Years, R/o Village- Gariong, P.O.- Tandwa, P.S. Tandwa, Chatra, Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Govt. of Jharkhand, Office At Project Building, Dhurwa,

441

P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. The Secretary, Department Of Personnel, Administrative Reforms And Rajbhasha, Govt. of Jharkhand, Office Project Bhawan, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Secretary, Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Directorate Of Secondary Education, Department Of School Education And Literacy, Govt. of Jharkhand, Office At Project Building, Dhurwa P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Jharkhand Staff Selection Commission, Through Its Secretary, Office At Chaibagan Gali, Kali Nagar, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Controller Of Examination, Jharkhand Staff Selection Commission, Office At Chaibagan Gali, Kali Nagar, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 6296 of 2024

------

1. Sanjay Kumar Gupta, S/o Naresh Prasad Gupta, Aged About 46 Years, Ratanpur, P.O. - Barharwa, P.S. Barharwa, Sahibganj, Jharkhand

2. Subrata Sahu, S/o Nimai Chandra Sadhu, Aged About

39 Years, Vill - Kalipahari, P.O. - Kalipahari, P.S. Nala, Jamtara, Jharkhand

3. Shabana Ishrat, W/o Mohammad Taslim, Aged About

43 Years, Near YM.C.A. Hospital, Islam Nagar, Pathal Kudwa, P.O. - Ranchi G.P.O., P.S. Lower Bazar, Ranchi, Jharkhand

442

4. Md. Imteyaz Alam, S/o Sameer Alam, Aged About 40 Years, Behind Azad High School, Karbala Chowk, P.O. - Church Road, P.S. Lower Bazar, Ranchi, Jharkhand

5. Kamdeo Das, S/o Bhola Ravidas, Aged About 42 Years, Vill - Berhabad, P.O. - Berhabad, P.S. Jamua, Giridih, Jharkhand

6. Ramnaresh Yadav, S/o Givardhan Yadav, Aged About

48 Years, Vill - Gandhroya, P.O. - Unta, P.s. - Chatra, Chatra, Jharkhand

7. Md. Akhtar, S/o Abdul Rasid, Aged About 45 Years, Vill - Rahmat Nagar, P.O. - Balumath, P.S. Balumath, Latehar, Jharkhand. ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Secretary, School Education And Literacy Department Government Of Jharkhand, Telephone Building, Dhurwa, Ranchi - 04, P.O. - Dhura, P.S. Dhurwa, Ranchi, Jharkhand

2. The Director, Secondary Education, School Education And Literacy Department, Government Of Jharkhand, Telephone Building, Dhurwa, Ranchi - 4, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. - Namkom, P.S. Namkum, Ranchi, Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. - Namkom, P.S. Namkum, Ranchi, Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom, P.O. - Namkom, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

443

W.P.(S) No. 6315 of 2024 ------

1. Ghulam Rasool, S/o Md Sharifuddin, Aged About 33 Years, Village - Mamaahri, P.O. - Khorimahua, P.s. - Rajdhanwar, Giridih, Jharkhand

2. Anil Kumar Rana, S/o Kaleshwar Rana, Aged About 36 Years, Village - Khajmunda, P.O. - Chiknadih,P.S. Deori, Giridih, Jharkhand

3. Praveen Kumar, S/o Prabhu Sao, Aged About 38 Years, Village - Bucho, P.O. Babhanbay, P.S. Hazaribagh Muffasil, Hazaribag, Jharkhand

4. Santosh Kumar, S/o Bijay Kumar, Aged About 45 Years, Jado Babu Chowk, P.O. - Boddom Bazar, P.S. Hazaribagh Sadar, Hazaribag, Jharkhand

5. Nikhil Mandal, S/o Chatur Mandal, Aged About 43 Years, Village And P.O. - Kundhurka, P.S. Puncha, Purulia, State:

West Bengal

6. Tanushree Mahato, D/o Dhanjay Mahato, Aged About 34 Years, Vajpayee Nagar, P.O. - Chakulia, P.S. Chakulia, Purbi Singhbhum, Jharkhand

7. Ranjita Tiwary, D/o Shilwant Tiwary, Aged About 40 Years, Court Road, Medini Nagar, P.O. And P.S. - Medini Nagar, Daltonganj, Palamu, Jharkhand

8. Maimuna Khatoon, D/o Md. Tahir Hussain, Aged About

32 Years, Village - Chengadih, P.O. - Dhobna, P.S. Jamtara, Jamtara Jharkhand

9. Md Anwar Hussain, S/o Md Jaan, Aged About 37 Years, Village - Garagdiha, P.O. - Bhandaro, P.S. Hirodih, Giridih, Jharkhand

10. Shweta Kumari, D/o Uden Tiwari, Aged About 40 Years, Shivaji Nagar, Fire Station, Ward No. - 21, Sarkanda, P.O. And P.s. - Godda, Godda, Jharkhand

444

11. Buddheshwar Mahato, S/o Har Mohan Mahato, Aged About 41 Years, Village - Bamundih, P.O. - Soro, P.S. Ichagarh, Saraikela, Jharkhand

12. Arun Kumar, S/o Dev Narayan Prasad, Aged About 43 Years, Village - Narha, P.O. - Narha, P.S. - Bathnaha (sursand), District - Sitamarhi, Jharkhand

13. Manju Salini Hemrom, D/o Nicolas Hemrom, Aged About 38 Years, Village - Dorma, Putkal Toli, P.O. - Dorma, P.S. Torpa, Khunti, Jharkhand

14. Prem Lata, D/o Om Prakash Chouhan, Aged About 34 Years, House No. - 11/237, Avas Vikas Colony, Yojna No. - 3, Jhunsi, P.O. - Jhunsi, P.S. Jhunsi, Allahabad, Uttar Pradesh ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary Government Of Jharkhand, Having Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Department Of Personnel, Administrative Reforms And Raj Bhasha, Government Of Jharkhand, Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, At

445

- Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

..... Respondents

with

W.P.(S) No. 6320 of 2024

------

Manisha Kumari, D/o Late Haresh Kumar Sinha, Aged About 40 Years, At - Balwatika Near Pampu Kal, Medninagar (daltonganj), P.O. And P.s. - Medninagar, Palamu, Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand, Through The Secretary, School Education And Literacy Development Department Govt. Of Jharkhand, Telephone Building, Dhurwa, Ranchi - 04, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Director, Secondary Education, School Education And Literacy Department, Govt. Of Jharkhand, Telephone Building, Dhurwa, Ranchi - 4, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. - Namkom, P.S. Namkum, Ranchi, Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. - Namkom, P.S. Namkum, Ranchi, Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC), Ranchi, Kalinagar, Chaibagan, Namkom P.O. - Namkom, P.S. Namkum, Ranchi, Jharkhand

446

6. The Secretary, Department Of Personnel, Administrative Reforms And Rajbhasha, Government Of Jharkhand, Having its Office At Telephone Building, Dhurwa, Ranchi - 4, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 6569 of 2024

------

1. Tabassum Jahan, D/o Badruddin Akhtar, Aged About

37 Years, R/o At- Tinpahar, P.O.- Tinpahar, P.S. Rajmahal, Sahibganj, Jharkhand

2. Abhishek Kumar Pandey, S/o Binod Kumar Pandey, Aged About 43 Years, R/o Flat No. A-2, Madhuri Apartment, Kusum Vihar, Road No. 7, P.O.- Bariatu, P.S. Bariatu, Ranchi, Jharkhand

3. Sangita Kumari, W/o Ranthu Bhogta, Aged About 32 Years, R/o Village-chotki Gorang, P.O.- Bisa, P.S. Angara, Ranchi, Jharkhand

4. Shashi Minz, W/o Prakash Oroan, Aged About 39 Years, R/o Village- Pokeltikra, P.O.- Nehalu, P.S. Nehalu, Ranchi, Jharkhand

5. Shalini Minj, D/o Anil Kumar Minj, Aged About 37 Years, R/o At 1605/b2, Anand Vihar, Kadru, Doranda, P.O.- Doranda, P.S. Doranda, Ranchi, Jharkhand

6. Archana Kerketta, W/o Xavier Baxla, Aged About 35 Years, R/o Village- Gotra, P.O.- Gotra, P.S. Simdega, Simdega, Jharkhand

7. Anshu Swarnlata Tirkey, D/o Gregory Tirkey, Aged About 37 Years, R/o Titri Toli, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

8. Ignacia Bara, D/o Late Benjamin Bara, Aged About 38 Years, R/o Village- Tongo, P.O.- Tongo, P.S. Chainpur,

447

Gumla, Jharkhand

9. Anni Prabha Dadel, D/o Edward Dadel, Aged About 35 Years, R/o Village- Kachabari, P.O.- Bingaon, P.S. Khunti, Khunti, Jharkhand

10. Pupen Ekka, W/o Arvind Bara, Aged About 37 Years, R/o At Maria Toli, Sosai, P.O.- Sasai Ashram, P.S.- Mandar, District Ranchi

11. Jagrani Kerketta, D/o Jaiprakash Kerketta, Aged About 36 Years, R/o Village- Kudpos, P.O.- Manoharpur, P.S. Manoharpur, Pashchimi Singhbhum, Jharkhand

12. Archana Hembrom, D/o Late Garbet Hembrom, Aged About 39 Years, R/o Near Sarna Maidan, 31 New Garden Siram Toli, Chutia, P.O.- G.P.O., P.S. Chutia, Ranchi, Jharkhand

13. Amita Hembram, D/o Late Garbet Hembrom, Aged About 36 Years, R/o Near Sarna Maidan, 31 New Garden Siram Toli, Chutia, P.O.- G.p.o., P.S. Chutia, Ranchi, Jharkhand

14. Manju Kujur, D/o Niyaran Kujur, Aged About 36 Years, R/o Village- Panisani, P.O.- Palkot, P.S. Palkot, Gumla, Jharkhand

15. Mahesh Yadav, S/o Churaman Yadav, Aged About 46 Years, R/o Village- Khaira, P.O.- Duwari, P.S. Patthalgadda, Chatra, Jharkhand

16. Reshma Rani Minz, D/o Pascal Minz, Aged About 40 Years, R/o At Sarna Toli, Lohardaga, P.O.- Lohardaga, P.S. Lohardaga, Lohardaga, Jharkhand

17. Ruhi Kujur, D/o Sara Dharmika Kujur, Aged About 40 Years, R/o Kartikey Nagar, Dahutoli, P.O.- Ratu, P.S. Ratu, Ranchi, Jharkhand

18. Alka Rani Ekka, D/o Roseline Tirkey, Aged About 40 Years, R/o Anand Pur, Lohardaga, P.O.- Lohardaga, P.S.

448

Lohardaga, Lohardaga, Jharkhand

19. Mukti Sona Kujur, D/o Manoranjan Naigas Kujur, Aged About 37 Years, R/o Village- Jura, P.O.- Jura, P.S. Bharno, Gumla, Jharkhand

20. Nomita Topno, D/o Late Jidan Topno, Aged About 36 Years, R/o Village- Rania, P.O.- Khatanga, P.S. Khunti, Khunti, Jharkhand

21. Binita Horo, W/o Sudarshan Aind, Aged About 46 Years, R/o At Singh More, Hatia, P.O.- Hatia, P.S. Hatia, Ranchi, Jharkhand

22. Nikunj Ruhi Horo, D/o Pawal Hori, Aged About 38 Years, R/o At Near Sujata Chowk, Raja Banglow, Gel Mission Compound, Ranchi, P.O.- G.p.o., P.S. Daily Market, Ranchi, Jharkhand

23. Ashok Kumar Mandal, S/o Haradhan Mandal, Aged About 38 Years, R/o Village- Birajpur, P.O.- Birajpur, P.S. Palajori, Deoghar, Jharkhand

24. Anand Shankar, S/o Krishna Kumar, Aged About 44 Years, R/o At Bit Sindri, P.O.- Sindri, P.S. Sindri, Dhanbad, Jharkhand

25. Sangeeta Topno, W/o Louis Bage, Aged About 45 Years, R/o At Tati Naya Toli, Kurkura, Gumla, P.O.- Gumla, P.S. Gumla, Gumla, Jharkhand

26. Manohar Pandey, S/o Thakur Pandey, Aged About 46 Years, R/o Village- Bharkatta, P.O.- Gadi, P.S. Birni, Giridih, Jharkhand

27. Rajendra Bahadur Patel, S/o Matapher Patel, Aged About 33 Years, R/o Village- Sheshpur Chauras, P.O.+P.S.- Derwa, District- Pratapganj

28. Abrar Ansari, S/o Md. Abdul Rahim Ansari, Aged About 45 Years, R/o Village- Musikhap, P.O.- Pandu, P.S. Pandu, Palamu, Jharkhand

449

29. Indu Kujur, D/o Telesphore Kujur, Aged About 36 Years, R/o Village- Roll, P.O.- Sarju, P.S. Garu, Latehar, Jharkhand

30. Md Tauhid Alam, S/o Roz Mohammad, Aged About 33 Years, R/o Village- Pachferi, P.O.- Okhargar, P.S. Meral, Garhwa, Jharkhand

31. Praveen Kumar Tripathi, S/o Shachindra Nath Tripathi, Aged About 45 Years, R/o Village- Pure Cherai, P.O.- Ramnagar, P.s.- Ramnagar, Pratapgarh, Uttar Pradesh ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, Personal Administrative Reforms And Raj Bhasha Department, Govt. Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi,

450

Jharkhand ..... Respondents

with

W.P.(S) No. 6586 of 2024 ------

Shet Salome Burh, S/o Late Prabhudan Burh, Aged About

43 Years, Prem Nagar, Road, No.4 P.O.-htia, P.S. Hatia, Ranchi, Jharkhand ..… Petitioner(s)

Versus

1. The State Of Jharkhand, Thro The Secretary, Personnel, Administrative Reforms And Rajbhasa Dept., Government Of Jharkhand, Project Building, P.O. Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. Jharkhand Staff Selection Commission, Through Its Chairman, Having its Office At Kalinagar, Chaibagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

3. The Chairman, Jharkhand Staff Selection Commission, Having its Office At F-49/50, Sector-iii, Dhurwa, P.O.- dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Controller Of Examination, Jharkhand Staff Selection Commission, Having its Office At -f 49-50, Sector-III, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 6597 of 2024

------

1. Shristi Shankar Chouhan, D/o Shio Shankar Singh, Aged About 37 Years, 2A/13, NTS Barkakana, CCL Colony, Hehal, P.O. - Barkakana NTS, P.s. - Barkakana, Ramgarh, Jharkhand

2. Shivangi Shankar, D/o Shio Shankar Singh, Aged About

30 Years, 2A/13, NTS Barkakana, CCL Colony, Hehal, P.O. - Barkakana NTS, P.S. - Barkakana, Ramgarh, Jharkhand

451

..… Petitioner(s) Versus

1. The State of Jharkhand through The Chief Secretary, Government Of Jharkhand, Project Bhawan, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Project Bhawan, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Director, Secondary Education, Directorate Of Secondary Education, School, Education, And Literacy Department, Government Of Jharkhand, Project Bhawan, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Principal Secretary, Personnel, Administrative Reforms And Rajbhasa Department, Government Of Jharkhand, Project Bhawan, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Jharkhand Staff Selection Commission Through Its Chairman, Having its Office At Kali Nagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Having its Office At Kali Nagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Having its Office At Kali Nagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 6599 of 2024

------

1. Rajesh Kumar, S/o Triveni Lal, Aged About 44 Years, R/o Vill Karnibag P.O. P.S. Deoghar District Deoghar

2. Saroj Ranjan, S/o Mahendra Pandey, Aged About 41

452

Years, R/o Pandeydih P.O. Koridih P.S. Deoghar District Deoghar

3. Prabhakar Pandey, S/o Shiv Shankar Pandey, Aged About 34 Years, R/o Vill Daluraydih P.O. P.S. Deoghar District Deoghar

4. Bikash Chandra Mandal, S/o Rasbihari Mandal, Aged About 43 Years, R/o Vill P.O. Manihari P.S. Jamtara District Jamtara

5. Namrata Mishra, D/o Raj Kishore Mishra, Aged About

42 Years, R/o Maharshi Mehi Nagar Gali No 1 P.O.+P.S. Godda District Godda

6. Reshmi Kumari, D/o Om Prakash Gupta, Aged About 38 Years, R/o Saw Lane Daiguttu Cross Rod No 5 Behind Kali Mandir P.O. Azadnagar P.S. Jamshedpur District Purbi Singhbhum. .… Petitioner(s)

Versus

1. The State of Jharkhand through The Secretary, School Education And Literacy Department Govt Of Jharkhand , Telephone Building Dhurwa Ranchi 04 P.O. P.S. Dhurwa District Ranchi

2. The Director, Secondary Education, School Education And Literacy Deptt, Govt Of Jharkhand , Telephone Building Dhurwa Ranchi-4 P.O.+P.S. Dhurwa District Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom District Ranchi Jharkhand

4. The Secretary, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom District Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan

453

Namkom P.O. P.S. Namkom District Ranchi Jharkhand

6. The Secretary, Deptt of Personnel Administrative Reforms and Rajbhasha, Govt. of Jharkhand, Project Bhawan Dhurwa P.O. P.S. Dhurwa District Ranchi 834004. ..... Respondents

with

W.P.(S) No. 6611 of 2024

------

1. Asghari Khatoon, D/o Adbur Razzaque, Aged About 37 Years, Village- Sarauni, P.O.- Sarauni, P.S. Godda(M), Godda, Jharkhand

2. Bibi Tarannum Parween, aged about 31 years, W/o Rafshan Zani, D/o Md. Khudabux Ansari, R/o Vill+PO Lobandha, PS+District Godda. ..… Petitioner(s) Versus

1. The State Of Jharkhand Through The Secretary/ Principal Secretary, School Education And Literacy Dept. Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Director, Secondary Education, School Education And Literacy Department, Having Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The District Education Officer, Godda, P.O.-godda, P.S. Godda Town, Godda, Jharkhand

4. The Jharkhand Staff Selection Commission, Through Its Secretary, Having Office At Kali Nagar, Chai Bagan, Namkum, P.O.-namkum, P.S. Namkum, Ranchi, Jharkhand

5. The Examination Controller, The Jharkhand Staff Selection Commission, Having Office At Kali Nagar, Chai Bagan, Namkum, P.O.- Namkum, P.S. Namkum, Ranchi,

454

Jharkhand. .... Respondents

with

W.P.(S) No. 1724 of 2025 ------

1. Pawan Kumar Ray, S/o Kedar Ray, Aged About 41 Years, R/o Village- Hardadih, P.O.- Barotand, P.S. Dhanwar, Giridih, Jharkhand

2. Bachandeo Kumar Ray, S/o Ram Krishna Ray, Aged About 37 Years, R/o Village- Baddiha, P.O.- Mirzaganj, P.S. Jamua, Giridih, Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand through The Chief Secretary Government of Jharkhand Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government of Jharkhand,Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Personnel, Administrative Reforms And Rajbhasha Department,Government of Jharkhand, Project Building, Dhurwa , P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Kalinagar, Chai Bagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Kalinagar, Chai Bagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

455

..... Respondents

with

W.P.(S) No. 1764 of 2025 ------

1. Arjun Kumar Mahatha, S/o Lakhiram Mahatha, Aged About 39 Years, R/o Village- Kumirdhoba, P.O.- Kumirdhoba, P.S. Chandankeyari, Bokaro, Jharkhand

2. Vikesh Kumar Thakur, S/o Bisheshwar Thakur, Aged About 44 Years, R/o Village- Teliyatu, P.O. And P.s.- Barkakana, Ramgarh, Jharkhand

3. Rupesh Kumar Mahto, S/o Jodhan Mahto, Aged About

44 Years, R/o Village- Teliyatu, P.O. And P.s.- Barkakana, Ramgarh, Jharkhand

4. Ritika Bhogta, W/o Darshan Ganjhu, Aged About 37 Years, R/o Village- Riverside, P.O.- Budh Bazar, P.s.- Bhurkunda, Ramgarh, Jharkhan. .… Petitioner(s) Versus

1. The State of Jharkhand through The Chief Secretary Project Building, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. Secretary, Department Of Personnel Administrative Reforms And Rajbhasha, Project Building, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar Chaibagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

4. Controller Of Examination, Jharkhand Staff Selection Commiission Through Its Chairman, Kali Nagar Chaibagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 1777 of 2025

456

------

1. Dezy Devendra, D/o Devendra Prasad Mehta, Aged About 41 Years, Village - Baralota North, P.O. - Sudna, P.s. -Medininagar, Palamu, Jharkhand

2. Satya Prakash Singh, S/o Kishun Singh, Aged About 47 Years, Village - Karso, P.O. - Barhi, P.S. Barhi, Hazaribag, Jharkhand

3. Varsha Kumari, D/o Shashi Bhushan Singh, Aged About 41 Years, Wife of Sant Kumar, R/o T.T.P.S. Lalpania, P.O. And P.s. - T.T.P.S. Lalpania, Bokaro, Jharkhand

4. Saraswati Mahto, D/o Jitu Lal Mahto, Aged About 38 Years, Village - Jobla, P.O. - Lagam, P.S. Silli, Ranchi, Jharkhand

5. Kabita Mahato, D/o Ambuj Mahato, Aged About 37 Years, Village - Muchidih, P.O. - Kuiyani, P.S. Boram, Purbi Singhbhum, Jharkhand

6. Raj Kishore Prasad, S/o Bhuneshwar Prasad Sahu, Aged About 47 Years, Village - Hesalong, P.O. - Hesalong, P.S. - Giddi 'A', Hazaribag, Jharkhand

7. Jaldhar Prasad Dangi, S/o Triveni Mahto, Aged About

39 Years, Village - Sandh, P.O. - Sandh, P.S. Barkagaon, Hazaribag, Jharkhand. ..… Petitioner(s) Versus

1. The State of Jharkhand through The Chief Secretary, Govt. Of Jharkhand, Having Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Govt. Of Jharkhand, Having Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Dept. Of Personnel, Administrative Reforms and Raj Bhasha, Govt. Of

457

Jharkhand, Having Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Govt. Of Jharkhand, Having Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At - Kalinagar, Chai Bagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand.

..... Respondents

with

W.P.(S) No. 1779 of 2025

------

1. Jitendra Prasad Gupta, S/o Balmukund Saw, Aged About 39 Years, Village- Masihani, P.O.-Chhattarpur, P.S. Chattarpur, Palamu, Jharkhand

2. Ritambhara Bhagwan Pandey, W/o Dr. Vinay Kumar Pandey, Aged about 35 Years, Village-banaso, P.O.-banaso, P.S. Bishnugarh, Hazaribag, Jharkhand.

..… Petitioner(s)

Versus

1. The State of Jharkhand through the Chief Secretary Government Of Jharkhand, Having Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education And Literacy Dept, Government Of Jharkhand, Project Building,

458

Dhurwa, P.O.-dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Personnel, Administrative Reforms And Rajbhasha Dept, Government Of Jharkhand, Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, At- Kalinagar, Chai Bagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, At- Kalinagar, Chai Bagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At- Kalinagar, Chai Bagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand.

..... Respondents

with

W.P.(S) No. 1881 of 2025

------

1. Jyoti Bala, W/o Shiv Prasad Sahu, Aged About 36 Years, Village - Pandra, P.O. and P.S. Pandra, Lohardaga, Jharkhand

2. Gyatri Kumari, W/o Uttam Kumar Prajapati, Aged About

35 Years, Village - Rud, P.O. - Pandra, P.s. - Kuru, Latehar, Jharkhand

3. Ujjal Banerjee, S/o Gourang Sen Sarani, Aged About 36 Years, Village - Nichu Para, P.O. And P.s. - Nuni, Bardwan, State: West Bengal

4. Mohammad Saraj, S/o Gulam Rasul, Aged About 49 Years, Village - Teliyatu, P.O.+P.S. - Barkakana, Ramgarh,

459

Jharkhand

5. Kailash Prasad Singh, S/o Jai Prakash Singh, Aged About 48 Years, Village - Adalpur, P.O. - Madarganj, P.s. - Amdanda, Bhagalpur, Bihar

6. Pooja Kumari, D/o Lalan Baitha, Aged About 33 Years, Haliwanta Kalan, P.O. - Haliwanta Kalan, P.S. Nagar Utari, Garhwa, Jharkhand. ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Chief Secretary, Project Building, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. Secretary, Department Of Personnel, Administrative Reforms And Rajbhasha, Project Building, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar, Chaibagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

4. Controller Of Examination, Jharkhand Staff Selection Commission Through Its Chairman, Kali Nagar, Chaibagan, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 1976 of 2025

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1. Deepak Kumar Sharma, S/o Manglanand Sharma, Aged About 38 Years, R/o Vill Kaura P.O. Kaura P.S. Pratappur District Chatra Jharkhand

2. Reetika Rani, W/o Anupam Kumar, Aged About 37 Years, R/o Vill Hesalong P.O. Hesalong P.S. Giddi District Hazaribagh Jharkhand

3. Somnath Mandal, S/o Damodar Mandal, Aged About 41 Years, R/o Vill Jituhir P.O. Palajuri P.S. Kundahit District

460

Jamtara Jharkhand

4. Mukesh Kumar Nayak, S/o Atwari Nayak, Aged About

33 Years, R/o Vill Nawagarh P.O. Nawagarh P.S. Dhanwar District Giridih Jharkhand

5. Md Mahtab Ahmad, S/o Sultan Ahmad, Aged About 37 Years, R/o Vill Jamkikola P.O.+P.S. Azanpakariya District Godda Jharkhand

6. Abu Talha, S/o Abu Obaidah, Aged About 36 Years, R/o Ajanata Arts Press, Hoda Manzil Nishat Nagar Wasseypur P.O.+P.S. Dhanbad Jharkhand

7. Mamuni Mandal, W/o Rabin Kumar Mandal, Aged About 34 Years, R/o Vill Nawadih Ashrafi Hospital Baromuri P.O.+P.S. Baromuri District Dhanbad Jharkhand

8. Neelam Khanuja, W/o Deepak Kumar Singh, Aged About

39 Years, R/o New Bazar Tand Kuju West Murpa P.O. Kuju P.S. Mandu District Ramgarh Jharkhand

9. Vikash Kumar Ray, S/o Kapil Ray, Aged About 37 Years, R/o Vill Naya Sankho P.S. Deori District Giridih Jharkhand ..… Petitioner(s)

Versus

1. The State of Jharkhand through The Secretary School Education And Literacy Deptt Govt Of Jharkhand , Telephone Building Dhurwa Ranchi 04 P.O. P.S. Dhurwa District Ranchi

2. The Director, Secondary Education School Education And Literacy Deptt, Govt Of Jharkhand, Telephone Building Dhurwa Ranchi 4 P.O. P.S. Dhurwa District Ranchi

3. The Chairman, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom District Ranchi Jharkhand

461

4. The Secretary, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom District Ranchi Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Commission (JSSC) Ranchi, Kalinagar Chaibagan Namkom P.O. P.S. Namkom District Ranchi Jharkhand ..... Respondents

with

W.P.(S) No. 2005 of 2025

------

Santosh Kumar Rawani, S/o Kunnu Rawani, Aged About

38 Years, Village - Nimadih, P.O. - Karmatar, P.S. Karmatanr, Jamtara, Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand through The Chief Secretary, Govt. Of Jharkhand, Having its Office At Project Building, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Govt. Of Jharkhand, At Project Building, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Dept. Of Personnel, Administrative Reforms and Raj Bhasha, Govt. Of Jharkhand, Having its Office At Project Building, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

4. The Director, Secondary Education, Govt. Of Jharkhand, Having its Office At Project Building, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Having its Office At Kalinagar, Chai Bagan, P.O. - Namkom, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Having its Office at Kalinagar, Chai Bagan, P.O. - Namkom,

462

P.S. Namkum, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, At Kalinagar, Chai Bagan, P.O. - Namkom, P.S. Namkum, Ranchi, Jharkhand

..... Respondents

with

W.P.(S) No. 2011 of 2025

------

Sumita Kumari, W/o Amit Kumar Tiwari, Aged About 36 Years, Village - Lohra, P.O. - Garikhas, P.S. Pandwa, Palamu, Jharkhand. ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Govt. Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, Personnel Administration And Rajbhasha Department, Govt. Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Govt. Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Kali Nagar, Chai Bagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Kali Nagar, Chai Bagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand

463

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Kali Nagar, Chai Bagan, Namkum, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 2071 of 2025

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1. Ranjeet Kumar Pandey, S/o Late Shyam Pandey, Aged About 32 Years, R/o Village- Kobna, P.O.- Kobna, P.S. Hunterganj, Chatra, Jharkhand

2. Madhu Sudan Sharma, S/o Sri Shreestidhar Sharma, Aged About 38 Years, R/o Village- Chiksia, P.O.- Chiksia, P.S. Chas Mufassil, Bokaro, Jharkhand

3. Bikash Chandra Sharma, S/o Sri Jawahar Sharma, Aged About 40 Years, R/o Village- Rambad Tiyara, P.O.- Dudhi Gajar, P.S. Chas Mufassil, Bokaro, Jharkhand .… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Secretary, School Education And Literacy Department, Govt. of Jharkhand, Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Director, School Education And Literacy Department, Govt. of Jharkhand, Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Chairman, Jharkhand Staff Selection Committee (JSSC), Ranchi, Office At Kali Nagar, Chaibagan, Namkom, P.O.- Namkom, P.S. Namkum, Ranchi, Jharkhand

5. The Examination Controller, Jharkhand Staff Selection Committee (JSSC), Ranchi, Office At Kali Nagar,

464

Chaibagan, Namkom, P.O.- Namkom, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 2078 of 2025

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1. Snehlata Horo, W/o Manmasih Jojo, Aged About 39 Years, Village - Jamtai Patatiril, P.O. - Hurda, P.S. Bano, Simdega, Jharkhand

2. Punam Kumari, D/o Basudev Sahu, Aged About 36 Years, Village - Ratu, Lichi Bagan, P.O. - Ratu, P.S. Ratu, Ranchi, Jharkhand

3. Sweety Kumari, W/o Manovinod, Aged About 37 Years, Village - Kusmani Ghat, P.O. - Kusmani Ghat, P.s. - Godda, Godda, Jharkhand

4. Jageshwar Das, S/o Dwarika Das, Aged About 40 Years, Village - Hariharpur, P.O. - Ranikhawa, P.s. - Giridih, Giridih, Jharkhand ..… Petitioner(s) Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Govt. Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Principal Secretary, Personal Administrative Reforms And Raj Bhasha Dept., Govt. Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Govt. Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O.

465

- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 2378 of 2025

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Anju Neelima Tigga, D/o Benjamin Tigga, Aged About 38 Years, Gumla, P.O. - Misri, P.S. Dumri, Erawal, District Gumla, Jharkhand. .… Petitioner(s)

Versus

1. State Of Jharkhand Through The Chief Secretary, Government Of Jharkhand, Having Office At Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

2. The Secretary, Department Of School Education And Literacy, Govt. Of Jharkhand, Having Office At Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

3. The Director, Directorate Of Secondary Education, Department Of School Education And Literacy, Government Of Jharkhand, Having Office At Project Building, Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Jharkhand Staff Selection Commission, Through Its Secretary, Having its Office At Chaibagan Gali, Kali Nagar, P.O. Namkum, P.S. Namkum, Ranchi, Jharkhand

5. The Controller Of Examination, Jharkhand Staff

466

Selection Commission, Having its Office At Chaibagan Gali, Kali Nagar, P.O. - Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 2398 of 2025

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1. Dinesh Kumar Verma, S/o Kishun Mahato, Aged About

34 Years, Village - Dhurgargi, P.O. - Tara, P.s. - Jama, Giridih, Jharkhand

2. Kripa Shankar Harijan, S/o Murali Harijan, Aged About

41 Years, Village - Junkundar Brahamsthan, P.O. - Chirkunda, P.S. Chirkunda, Dhanbad, Jharkhand

3. Md. Mobin Ahmad, S/o Md. Hasimuddin Biswas, Aged About 48 Years, Village Sangrampur, P.O. - Sangrampur, P.s. - Pakur, Pakur, Jharkhand

4. Santosh Kumar, S/o Jageshwar Prajapati, Aged About

40 Years, Village - Dangratoli Middle Lane, P.O. - G.p.o., P.S. Lower Bazar, Ranchi, Jharkhand

5. Meena Murmu, D/o Tulia Murmu, Aged About 48 Years, Village - Sitakohbar, P.O. - Amlachatar, P.S. Jama, Dumka, Jharkhand

6. Seema Yadav, D/o Balram Yadav, Aged About 43 Years, Village - Udrangi, P.O. - Bhandra, P.S. Bhandra, Lohardaga, Jharkhand

7. Kanchan Kumari, D/o Ram Lakhan Ram, Aged About

38 Years, Village - Lowadag, P.O. - Banka, P.S. Meral, Garhwa, Jharkhand

8. Mohammad Shamshad Alam, S/o Mohammad Hadis, Aged About 36 Years, Village - Bangargi, P.O. - Dhanwar, P.S. Dhanwar, Giridih, Jharkhand

9. Saddam Hussain, S/o Zakir Hussain, Aged About 32 Years, Village - Dumardiha, P.O. - Arkhango, P.S.

467

Dhanwar, Giridih, Jharkhand

10. Satya Kumari, D/o Faneshwar Dubey, Aged About 44 Years, Q. No. - B/1275, Sector - 2, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education and Literacy Department, Govt. Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Govt. Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O. - Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand. ..... Respondents

with

W.P.(S) No. 2403 of 2025

Sarita Kumari, W/o Subhash Panjiyara, Aged About 50 Years, Domnadih, P.O.- Jarmundi, P.S. Jarmundi,

468

Dumka, Jharkhand ..… Petitioner(s) Versus

1. The State of Jharkhand through The Chief Secretary, Government Of Jharkhand At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

2. The Secretary, Department Of School Education And Literacy, Government Of Jharkhand At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Dhurwa, Ranchi, Jharkhand

3. The Jharkhand Staff Selection Committee Through The Secretary, Having its Office At Kali Nagar, Chaibagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand

4. The Examination Controller, Jharkhand Staff Selection Committee, Having its Office At Kali Nagar, Chaibagan, P.O.- Namkum, P.S. Namkum, Ranchi, Jharkhand ..... Respondents

with

W.P.(S) No. 2470 of 2025

-----

1. Ashutosh Chatterjee, S/o Bhagwat Narayan Chatterjee, Aged About 40 Years, At- Niche Tola, P.O.- Kaitha, P.S. Ramgarh, Ramgarh, Jharkhand

2. Kiran Kumari, W/o Subhash Rajak, Aged About 37 Years, Village- Chokad, P.O.- Maganpur, P.S. Ramgarh, Ramgarh, Jharkhand

3. Awdhesh Kumar, S/o Ram Sagar, Aged About 44 Years, Village- Chainpur, P.O.- Birbal, P.S. Garhwa, Garhwa, Jharkhand. ..… Petitioner(s)

Versus

1. The State Of Jharkhand

2. The Principal Secretary, School Education And Literacy Department, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S.

469

Jagarnathpur, Ranchi, Jharkhand

3. The Principal Secretary, Personal Administrative Reforms And Raj Bhasha Department, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

4. The Director, Secondary Education, Government Of Jharkhand, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

5. The Chairman, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

6. The Secretary, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand

7. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi, Having its Office At Project Building, Dhurwa, P.O.- Dhurwa, P.S. Jagarnathpur, Ranchi, Jharkhand. ..... Respondents

….…..

CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN ….…

For the Petitioners: Mr. Ajit Kumar, Sr. Adv. (In respective Writ Petitions) Ms. Aprajita Bhardwaj, Adv Ms. Tejaswita Safalta, Adv

Ms. Satakchchi Priya Veram, Adv

Mr. Manoj Tondon, Adv.

Mr. Indrajit Sinha, Advocate

Mr. Shekhar Prasad Gupta, Adv.

Mr. Kunal Chandra Suman, Adv

Mr. Ravi Kumar, Adv

Mr. Rajiv Kumar Padney, Adv.

Mr. Rajiv Kr. Pandey, Advocate

Mr. Rahul Kamlesh, Advocate

Mrs. Sneha Sonam, Advocate

Mr. Ramanand Pandey, Advocate

Mrs. Vandana Singh, Advocate

470

Mrs. Neha Pandey, Advocate Mr. Ram Prakash Singh, Advocate Mr. Abdullah Umar, Advocate Mr. Ravi Kumar, Advocate Ms. Mina Kumari, Adv.

Mr. Mahesh Kr. Sinha, Advocate Mr. Yogendra Yadav, Advocate Mr. Krishna Prajapati, Advocate Mr. Pankaj Kumar Ravi, Advocate Mr. Nishant Kr, Advocate Mr. Navin Kumar, Advocate Mrs. Sarita Gupta, Advocate Mr. Abhijeet Kumar, Advocate Mr. Santosh Kr. Jha, Advocate Mr. Anil Kumar, Advocate Mr. S.K. Murty, Adv.

Mr. Rohit Kumar Gupta, Advocate Mr. Deepak Kumar Singh, Advocate Mr. Mukesh Kumar Mehta, Advocate Mr. Anuj Kumar Trivedi, Advocate Mr. Vishnu Prabhakar Pathak, Adv Mr. Uttam Kumar Das, Advocate Mr. Rajesh Kumar, Advocate Mr. Mayank Deep, Advocate Mr. Prashant Kumar Rai, Advocate Ms. Ganga Kumari Kachhap, Adv. Mr. Ramesh Kr. Singh, Advocate Mr. Amarendra Kumar, Advocate Mr. Alok Kumar Singh, Advocate Mr. Abhijeet Kumar Singh, Advocate Ms. Rashmi Lal, Advocate Mr. Bhola Nath Rajak, Advocate Mr. Abhijeet Kr. Singh, Advocate Mr. Kazi Asif Iqubal, Advocate Mr. Harsh Chandra, Advocate

Mr. Chanchal Jain, Advocate Mr. Abhishek Kumar, Adv. Mr. Shashank Kumar, Advocate Mr. Santosh Kumar, Adv.

Mr. Avilash Kumar, Advocate

471

Mr. Akhilesh Prasad, Advocate Mr. Anand Kr. Sinha, Advocate Mr. Abhishek Sharan, Advocate Ms. Jyoti Kumari, Advocate M/s. Tejaswita Safalta, Adv. Mr. S. K. Murtty, Advocate Mr. Arpit Sinha, Adv. Mr. Rakesh Kumar, Advocate Ms. Seema Kashyap, Advocate Mr. Nityanand Pd. Choudhary, Adv. Mr. Shiv Prasad, Advocate. Mr. Sushil Kumar Verma, Adv Ms. Arpita Sinha, Advocate Mr. Pratyush Shounikya, Adv. Mr. Afsar Raja, Adv

Mr. Sanjay Kumar Saraswat, Adv Mr. Shubham Kuamr, Adv

Mr. Shubham Pathak, Adv Mr. Rakesh Kr. Roy, Adv Mr. Manoj Kr. No.4, Adv Mr. Arvind Prakash Malakar, Adv Mr. Shubham Mishra, Advocate Ms. Aanya, Advocate

Mr. Anil Kumar Singh, Adv Mr. Abdullah Umar, Adv

Mr. Abhay Kishore, Adv

Mr. Kamdeo Pandey, Adv

Mr. Sauracbh Shekhar, Adv Mrs. Shail Lakra, Adv

Mr. Rajesh Kumar, Adv

Mr. Anupama Singh, Adv

Mr. Mahesh Kumar Sinha, Adv Mr. Gaurav Priyadarshi, Adv Mrs. Priyadarshini Shiwangi, Adv Mr. Anup Kr. Yadav, Adv Mr. Sameer Saurabh, Adv Mr. Vishal Kumar, Adv

Mr. Rohit Ranjan Sinha, Adv Mr. J.J.Sanga, Adv

Mr. Randhir Kr. Sharma, Adv Mr. Pankaj Kumar Dubey, Adv

472

Mrs. K.M. Poonam Veram, Adv Mrs. Anjana Kumari, Adv Mr. Ranjit Kumar, Adv Ms. Ganga Kumari Kachhap, Adv Mr. S.K. Murtty, Adv

Mr. Amritansh Vats, Adv Mr. Lalit Kumar Singh, Adv Mr. Ashit Kumar, Adv

Mr. Sanjay Kumar Saraswat, Adv For the Respondent-State: Mr. Rajiv Ranjan, A.G. Mr. Shray Mishra, A.C. to A.G.

Mr. Vishwanath Moon, AC to AG

Mrs. Pinky Tiwary, AC to AG

Mr. Jai Prakash, AAG 1A

Mr. Manav Poddar, AC to AAG-I

Mr. Varun Prabhakar, A.C. to G.P.-III Mr. Pradeep Kumar, AC to AAG-IV

Mr. Sushant Kumar, A.C to S.C.-II

Mr. Ravi Prakash Mishra, AC to AAG-II Mr. Indranil Bhaduri, S.C.-IV

Ms. Ruby Yadav, AC to S.C.-VI

Ms. Omiya Mr. Anushka, AC to AAG-IA Mr. Sudhanshu Kumar Singh, AC to

SC-III

Mr. Kishore Kr. Singh, S.C.-V

Mr. Munna Lala Yadav, (SC L&C)-III Mr. Ashwini Bhushan, AC to Sr. S.C.-II Ms. Rukmini Kumari, AC to S.C (M)-III Mr. Ranjan Kumar, AC to Sr. S.C.-I Mr. J. F. Toppo, GA-V

Mrs. Laxmi Murmu, G.P.-I

Mr. Neil Abhijit Toppo, AC to GA-V Ms. Nirupama, A.C. to Sr. S.C.-II

Mr. Amit Kumar, A.C. to Sr. S.C.-II Mr. Suresh Kumar, SC (L&C)-II

Mr. Rajesh Kr. Singh, AC to SC (L&C)- II Mr. Mithilesh Singh, G.A.-IV

Ms. Soumya S. Pandey, A.C. to AAG-I Mr. Ashutosh Anand No.2, A.C. to G.P.-IV Mr. Kanishka Deo, A.C. to G.P.-IV

Mr. Chandan Tiwari, A.C. to G.A.-I

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Mr. Rahul Saboo, GP-II Mr. Saurav Mahto, AC to G.P.-I Ms. Nirupama, A.C. to Sr. S.C.-II Mr. Amit Kumar Mishra, AC to Sr. S.C.-II Ms. Sunita Kumari, AC to Sr. SC-II Mr. P.C. Sinha, A.C. to G.A-III Mr. Aman Shekhar, AC to GA-I Md. Shahabuddin, SC-VII

Mr. Suraj Prakash, AC to SC-VII Mr. Piyush Anand, AC to SC-VI Mr. Rituraj, AC to SC-VI

Mr. Shubham Gautam, A.C. to AAG-V Ms. Sunita Prasad, A.C. to Sr. S.C.-II Mr. Ashwini Bhushan, A.C. to Sr. S.C.-II Ms. Deepika Jojowar, AC to S.C-VI Mr. Pradeep Kumar, A.C. to AAG-IV Mr. Priyadarshi, G.P.VI.

For the Respondent-JSSC : Mr. Sanjoy Piprawall, Advocate Mr. Dr. Ashok Kumar Singh, Adv.

Mr. Tejo Mistry, Adv.

Mr. Bhawesh Kumar, Advocate

Mr. S.N. Tiwari, Adv

Mr. Akata Anand, Advocate

Ms. Risheeta Singh, Adv.

Mr. Rakesh Ranjan, Advocate

Mr. Prince Kumar, Advocate

Mr. Jay Prakash, Advocate

Mr. Pravin Kr. Pandey, Advocate

….…..

C.A.V. ON: 01/08/2025 PRONOUNCED ON:01/09/2025 Since all these writ petitions have common issues involved; accordingly, with consent of the rival parties, all were heard together and being disposed of by this common order.

2. A scanning of prayers made in the above writ petitions including W.P.S. No. 582/2023 (which has been taken as a 'Lead Case' for the purpose of refering to the

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averments made in the respective affidavits); the writ petitioners have prayed for consideration of their candidature for appointment on the post of Graduate Trained Teachers in the respective subjects in which they have applied pursuant to Advertisement No. 21/2016 and in terms of order dated 02.08.2022 passed in Civil Appeal No. 4038/2022 & analogous cases read with the order dated 02.12.2022 & 15.12.2022 passed in Contempt Petition (C) No. 612/2022 & analogous cases; wherein the Hon'ble Apex Court directed the State Government to "revise the merit list based on the already published cut off obtained by the last selected candidate in each TGT subject against the respective categories with respect to entire State".

The petitioners have also prayed for issuance of appropriate directions commanding upon the respondents to appoint all the petitioners on the post of Trained Graduate Teachers in their respective subjects in pursuance of Advertisement No. 21/2016 because they have scored more marks than the marks of the last selected candidates in their respective categories.

3. Mr. Ajit Kumar, Ld. Sr. Counsel assisted by Ms. Aprajita Bhardwaj & Tejaswita Safalta while advancing his arguments on behalf of the petitioners argued that all the petitioners have been participants in the recruitment process conducted by the Jharkhand Staff Selection Commission (hereinafter to be referred as JSSC) which took place in the light of Advertisement no. 21/ 2016 dated 28.12.2016 for the appointment of Trained Graduate Teachers in various subjects. It has been contended that the petitioners have obtained higher marks than those candidates who have been appointed and they have been wrongfully left out leading to violation of the petitioners' rights under Article 14 and 16 of

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the Constitution of India. While referring to the various orders passed by this Court in W.P.C. No. 1387 of 2017; Soni Kumari and other batch matters, and by the Hon'ble Apex Court in Civil Appeal No. 4038 of 2022; Satyajit Kumar & Ors. versus The State of Jharkhand & Ors. dated 02.08.2022 (Annexure-6), Order dated 02.12.2022 passed in Contempt Pet. (C) No. 612/2022 and Order dated 15.12.2022 passed in Contempt Pet. (C) No. 612/2022 vehemently argued that the Respondent JSSC as well as the State Respondents were duty bound to prepare the "Revised Merit List" for the whole State and other lists for the purpose of filing up of the entire remaining vacancies as per the Hon'ble Apex Court judgment dated 02.08.2022 read with the subsequent orders dated 02.12.2022 and 15.12.2022 but Respondents have completely breached the directions given by the Hon'ble Apex Court and in fact; no such "Merit List" as directed by the Hon'ble Apex Court has been prepared and published; thus, it is not certain as to who have been appointed when; and who actually have been appointed prior to the date referred to by the Hon'ble Apex Court and are protected.

He further contended that, similarly, it is also highly uncertain and unclear as to how many persons have been appointed in the name of the "Original Petitioners" in regards to whom directions were given by the Hon'ble Apex Court to appoint in the hierarchy and manner as directed by order dated 15.12.2022 passed in Contempt Pet. (C) No. 612 of 2022.

It has further been argued that the respondents have acted in a haphazard and pick and choose manner and thereby they have caused gross injustice to the petitioners who all have obtained higher marks, than the cut-off marks

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already prescribed by the Hon'ble Apex Court and the persons who have obtained lower marks than the petitioners, have been appointed in violation of Article 14 and 16 of the Constitution of India.

Ld. Sr. Counsel has referred to the pleadings made in the writ petitions as well as supplementary affidavits dated 23.09.2024 (para 21) and 12.12.2024(para 23) to argue that gross irregularities have been committed causing serious discrimination with the meritorious petitioners and there are large number of non-deserving and less meritorious persons who have been favoured with appointments.

4. While taking reference of various orders passed by this Court in these batch of cases, including the orders dated

18.07.2023, 19.06.2024, 05.08.2024, 05.09.2024,

06.09.2024, 24.10.2024, 07.04.2025 and 25.07.2025, he argued that in-spite of repeated orders and directions given by this Court, the Respondents have failed to bring forth the 'Revised Merit list' as was directed to be prepared by the Hon'ble Apex Court and they have also not produced the correct data as desired by this Court, thus it is clear and evident that the Respondents have acted wrongfully and while offering appointments to the less meritorious persons; the petitioners who are having higher merit marks have been discriminated.

5. While drawing attention of this Court and placing heavy reliance on the State's own Resolution dated 23.02.2024 which has been issued in the name of the Governor of Jharkhand, Mr. Kumar argued that as per Clause 4 of the said Resolution it was the own stand of the State Government that altogether 17784 posts for the purpose of appointment on the post of Graduate Trained Teachers in the Middle Schools were requisitioned from JSSC

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and as against the Advertisement No. 21/2016, only 9916 recommendations were made. Further as per the said Resolution the total appointments till the date of Resolution had been to the tune of 8171 only.

While comparing the said figures with the

supplementary counter affidavit filed on behalf of the Respondent no. 2 and 4 dated 30.07.2025, the Ld. Sr. Counsel has pointed out that as per the said affidavit, when the total appointments up to 18.09.2019 has been shown to be 8214 and if other 614 persons were appointed in between 19.09.2019 to 02.08.2022, thus, as per the said affidavit, total number of appointments already made up to 02.08.2022 comes to 8828.

Mr. Kumar argued that in view of the above, either the figures mentioned in the State Resolution dated 23.02.2024 stands false or if it is not so; the counter affidavit of the Respondent no. 2 and 4 dated 30.07.2025 depicts a misleading and fictitious figure. He further contended that if as per the Resolution of the State Government the total appointments up to February 2024 had been only 8171; how a claim of 8828 appointments already made up to 02.08.2022 can be accepted particularly when no revised

"Merit List" and other merit lists have been produced before this Court despite of the repeated directions given in these proceedings.

6. Ld. Senior Counsel has also drawn this Court's attention to the list of candidates and details furnished by the Respondents in four volumes to argue that the Hon'ble Apex Court had in paragraph 27 of its judgement rendered in the case of Satyajit Kumar and Ors. v. State of Jharkhand CIVIL APPEAL No. 4038 of 2022 categorically observed and directed that the persons already appointed in

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the scheduled districts/areas who are already working for three years are to be protected and a fresh selection list based on revised merit and based on already published cut-off obtained by the last selected candidate in each TGT subject against respective categories has to be prepared for further appointments.

He further argued while referring to paragraph 28 of the said judgement and contended that the Hon'ble Apex Court had categorically directed that instead of fresh/de- novo recruitment process by setting aside the appointments already made in the scheduled districts/areas the state shall revise the merit list based on the already published cut-off obtained by the last selected candidates in each TGT subject against the respective categories with respect to entire state and respective candidates belonging to the non-scheduled areas and scheduled areas (districts) shall be adjusted accordingly on the basis of individual merit of the candidates; thus, the Respondents were duty bound to prepare a

"Revised Merit List" as directed.

7. While further referring to the order dated 02.12.2022 passed by the Hon'ble Apex Court in Contempt Petition (C) No. 612/2022 (Annexure-7 to the writ petition), the Ld. Senior Counsel argued that the Hon'ble Apex Court had already ordered that the State has to prepare a merit list of those candidates who were actually appointed both in the scheduled area and non-scheduled area and then the adjustment of more meritorious candidates had to be made amongst the non-scheduled and scheduled area. He also argues that as per the same order dated 02.12.2022, the Hon'ble Apex Court had also directed for preparation of a separate merit list of those original writ petitioners who approached the High Court and appointments and/or

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adjustments of those original writ petitioners had to be made as per merit and it was made absolutely clear that except for those who did not approach the High Court, the benefit of the order of the Apex Court shall not be given to them.

8. Ld. Senior Counsel has reiterated that the respondents have not prepared the revised merit list as directed by the Hon'ble Apex Court vide its judgement dated 02.08.2022 and the merit list as directed by the said court vide order dated 02.12.2022, has not been prepared just to accommodate the chosen candidates and as per him this aspect is fortified due to the fact that the respondents have failed to produce such revised "State-wise merit list" in spite of repeated directions of this court.

It has also been submitted that in the light of the orders and directions as contained in the main judgment of the Hon'ble Apex Court dated 02.08.2022 read with orders dated 02.12.2022 and 15.12.2022, the respondents should have first prepared the revised merit list for filling up of the left over vacancies; thereafter, they should have also prepared separate merit list of the already appointed candidates and original writ petitioners and then appointments ought to have been made as per the manner and hierarchy as enumerated in the order dated 15.12.2022 passed by the Hon'ble Apex Court in Contempt Petition (C) No. 612/2022, but, the respondents have acted in breach of the said directions for oblique motives and gross injustice has been done to the present writ petitioners as they have been discarded and the less meritorious persons have been chosen to be appointed while denying appointments to the meritorious candidates.

9. While referring to the lists submitted by the respondents which runs in four volumes, Ld. Sr. Counsel has

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pointed out and argued that the said lists of candidates cannot be said to be the 'revised merit list' or 'merit list' of the 'already appointed persons' or the merit list of 'original writ petitioners' as was indicated in the judgment/orders of the Hon'ble Apex Court.

Mr. Kumar has made serious assertions with

respect to the said list of 13961 candidates to criticise the same on the ground that the said lists are full of errors and misleading information which according to him has been done with oblique motives and just to cover up the illegalities which has been committed by the respondents.

While referring to various pages of the said lists which runs in four volumes, it has been pointed out that more than 900-1000 candidates are shown to be appointees as original petitioners which is a much higher figure and appears to be fictitious and misleading. Similarly, large number of candidates are shown to be appointees from district wise recommendations in the year 2019 itself; thus, protected while having less marks than the petitioners but in relation to various names such as at page no. 438/S. No. 5060 to 5064, page no. 489 to 515/S. No. 5667 to 5988 of volume-II, their marks have been mentioned in two digits and points which is impossible. In the same volume at page no. 229 to 283/S. No. 2554 to 3201 and likewise all details such as date of appointment, etc. have been shown blank. Furher, at page no. 438, page no. 157, page no. 181, page no. 207, page no. 342 and likewise in relation to several appointees of the year 2023 or 2024 marks obtained by them have not been given which all gives a complete misleading picture and raises serious doubt about the appointments made by the respondents.

In volume-III also, similar page nos. such as 519,

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520, 521, page no. 663 to 682, the names of the candidates have been pointed out whose marks have been given in two digits and points, similarly, names of such candidates and appointees of 2023/2024 have been shown from page no. 817 / S. No. 9606, page no. 911 / S. No. 10731, page no. 938/S. No. 11063, 11064, 11065, 11066, 11072, 11073, page no. 941/S. No. 11089,11097,11099,11100 and likewise against whom no marks is indicated. At page no. 1011/S. no. 11933 an appointee of 2023 is shown with all his columns blank. In volume-IV also, similar names have been pointed out to argue that the respondents have breached the very sanctity of the entire process to discard the petitioners and accommodate their chosen persons.

He reiterated that the entire list running in 4 volumes is full of errors and cannot be treated to be the revised State-wise merit list or such merit list of already appointees or even the original petitioners as indicated by the Hon'ble Apex Court and the actions of the respondents must be put to serious scrutiny because the Constitutional Courts must ensure the protection as mandated under article 14 and 16 of the Constitution of India and in this case, the respondents have completely breached the said equality clause of the Indian Constitution.

10. It has further been pointed out by the Ld. Sr. Counsel that the complete lists contains names and stray details of 13961 candidates only which includes all persons such as 'already appointees' as protected by the Hon'ble Apex Court; the 'original writ petitioners', and even the 'appointees who are being claimed to be appointed after the judgements of the Hon'ble Apex Court' and further the respondents are claiming to have surrendered 3704 vacancies on the ground that the candidates from reserved

482

categories were not available in the concerned subjects. Ld. Sr. Counsel points out that the said lists of 13961 candidates even consist of 1915 such names who are shown to be absent or not-joined in 2019 itself; thus, effectively result of only 12046 candidates has been given and the respondents are not having any answer as to why petitioners have not been accommodated as per their merit against the said remaining vacancies in spite of specific directions of the Apex Court.

11. Mr. Indrajit Sinha, Ld. Counsel representing another set of writ petitions has mainly adopted the arguments advanced by the Ld. Senior Counsel but he further added that as per the judgement and orders passed by the Hon'ble Apex Court, the subject-wise cut-off marks was already prescribed to be the lowest marks obtained by the last selected candidate in each subject in any of the district of the State, thus the JSSC could not have prescribed any other cut-off marks for their own convenience and they ought to have essentially prepared the revised State-wise merit list as per the directions given in judgement dated 02.08.2022 and other merit list as per the subsequent order dated 02.12.2022. As per him, the JSSC and State respondents have breached the prescribed norms and gross discrimination and prejudice has been caused to the petitioners by not offering them appointments when the less meritorious persons have been appointed.

He further contended that there are sufficient number of vacancies even as per the respondents which they are duty-bound to fill up as per the directions of the Hon'ble Apex Court.

12. It has specifically been contended that gross irregularities and illegalities have been committed by the

483

respondents, Firstly, by not preparing, publishing or presenting the revised State-wise merit list and other merit lists as directed by the Hon'ble Apex Court, the respondents have grossly discriminated with the deserving and meritorious candidates like the petitioners. Secondly, in the name of 'original petitioners' various non-deserving candidates have been appointed. Thirdly, by including the names of 'absentees or not joined candidates of the year 2019' a misleading picture of vacancies having filed up has been given to this court. Fourthly, by not mentioning the marks or date of joining of large number of appointed candidates, necessary information has been suppressed to cover up the wrongful appointments already made by the respondents. Fifthly, by including the names of such candidates whose candidature was already rejected by the respondent JSSC on deficiency of eligibility or documents, gross injustice has been done to the petitioners and Finally, while ignoring the petitioners who have obtained marks higher than the cut-off marks, the respondents have chosen to favour less meritorious candidates and thereby the Constitutional mandate of Article 14 and 16 has been breached; thus, the action of the respondents be deprecated and a through enquiry by way of appointing a Judicial Commission or through independent agency be ordered and Mandamus be issued upon the respondents to consider the cases of the petitioners, if and only if, they are above in merit and are also fulfilling other requisite qualifications and conditions for being appointed on the advertised posts.

Learned Counsels appearing in the other writ

petitions have adopted the arguments advanced by Mr. Kumar & Mr. Sinha.

13. Mr. Rajiv Ranjan, Ld. Advocate General has

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represented the State respondents as well as the JSSC assisted by Mr. Sanjoy Pipperwal, has argued that all appointments have been made as per the orders and directions of the Hon'ble Apex Court. He emphatically aserted that every data and information as directed by this Court has been presented in the form of affidavits filed before this Court and the list of 13961 which has been presented in 4 volumes is indeed the revised State-wise merit list, thus, no relief can be granted to the petitioners.

On being confronted with the specific arguments advanced on behalf of the petitioners regarding number of mistakes in the list of 13961 candidates and inclusion of large numbers of absent and not joining candidates of the year 2019; Ld. A.G. admitted that the lists does contain mistakes as pointed out but in order to justify such mistakes he stated that since the details were collected from various districts of the State; such typographical errors might have taken place which can be ignored.

14. It has been further submitted by the Ld. Advocate General that State had to essentially prescribe a new State- wise and subject-wise cut-off marks for filing up of the available vacancies after the judgement of the Hon'ble Apex Court because the number of candidates had been large and the vacancies were limited. However, he could not give a cogent answer on the issue of inclusion of 1915 candidates who were absent or did not join in the year 2019 yet were included in the so-called merit list.

Ld. Advocate General has not explained as to why such large number of vacancies are shown as occupied by the absentees or not joined candidates of the year 2019 and why those vacancies have not been offered to genuine and meritorious candidates. He only reiterated that since the

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details were collected from various districts of the State; such typographical errors might have taken place which can be ignored, and further during course of argument, he produced some documents trying to impress this Court about rectifying the error which happened only due to the reason that the data were prepared at the district level.

He emphatically submitted that there is no error in the entire appointment process and the State wise merit list has been prepared strictly in the adherence to the orders passed by the Hon'ble Apex Court in the above referred cases and, no any candidate can show that he/she is having higher marks than the cut-off marks.

15. When confronted with the arguemts on the point of independent enquiry and/or appointment of Judicial Commission for scruitiny in the matter; Ld. Advocate General opposed such scheme; however, suggested that the petitioners may be given option to make representations before the Secretary, JSSC and if the petitioners or any of the candidates would be able to make out a valid claim, the State Government shall certainly do justice with them.

16. With respect to the arguments advanced on behalf of the petitioners in relation to the serious disparities in the figures mentioned in the State's resolution dated 23.02.2024 vis-à-vis the latest affidavit of the respondents (filed on 30.07.2025), Ld. Advocate General stated that the State's resolution was issued on some other subject, i.e. conversion of the posts from policy head to non-policy head; thus, the contention of the petitioners is misconceived and misleading this Court.

17. In rejoinder to the arguments advanced on behalf of JSSC and State respondents, Mr. Ajit Kumar, Ld. Senior Counsel appearing on behalf of the petitioners contended

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that while the respondents are admitting their mistakes as contained in the so called result which they have produced before this Court in four volumes, they have failed to appreciate that such mistakes are in fact innumerable and apart from that large number of vacancies have been shown to be occupied by absentees and not joined persons in the year 2019 itself. Ld. Senior Counsel also argued that the mistakes may even be deliberate act of the JSSC or State stakeholders which is resulting in premium to the non- deserving candidates and causing injustice to the petitioners who are before this Court by way of filing large number of writ petitions.

18. Heard learned counsels for the rival parties at length and perused the documents available on record. The facts of the case are that JSSC acting in pursuant to Jharkhand Government High School Teaching and Non- Teaching Staff Appointment and Service Condition Rules, 2015 floated an Advertisement No. 21/2016 for Combined Graduate Trained Teachers Competitive Examination 2016 (CGTTCE-2016) for appointment on 17786 posts of Graduate Trained Teachers. Out of 17786 advertised posts: -  13399 posts for the direct recruitment  4387 posts for working Primary Trained Teachers A dispute cropped up with respect to appointment in Schedule districts vis a vis the restrictions imposed upon the candidates to apply only from one district and W.P.(C) No. 1387/2017 (Soni Kumari & others vs. State of Jharkhand & others.) with several analogous cases were filed before the Jharkhand High Court challenging the Notification No. 5938 dated 14.07.2016; wherein a decision has been taken that in

13 Scheduled Districts of the State only local residents of the

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concerned districts shall be eligible to be appointed on the District Cadre Class-III and Class-IV posts for a period of 10 years from the date of publication of the notification.

19. The Division Bench of this Court vide order dated 18.09.2019 stayed the operation of the Notification No. 5938 dated 14.07.2016, subject to the appointments already made, if any, and further referred the matter to Larger Bench. The Larger Bench vide judgment dated 21.09.2020 allowed the writ petitions and quashed notification no. 5938 dated 14.07.2016 and further directed that fresh selection process be undertaken in 8423 posts of Trained Graduate Teacher in the Government Secondary Schools in the scheduled districts.

20. The judgment/order dated 21.09.2020 was challenged before the Hon'ble Apex Court in Civil Appeal No. 4038/2022 (Satyajit Kumar & Ors. vs. State of Jharkhand & Ors.), Civil Appeal No. 4044/2022 (Soni Kumari vs. State of Jharkhand & Ors.) and analogous cases and the Hon'ble Apex Court vide judgment & order dated 02.08.2022 partially upheld the judgment dated 21.09.2020 & partially modified the same. Para 28 of the Hon'ble Apex Court order dated 02.08.2022 directed as under-

Emphasis Supplied

21. The Hon'ble Apex Court in its subsequent order

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dated 02.12.2022 passed in Contempt petition (C) No. 612/2022 in C.A No. 4044/2022; Soni Kumari vs K. Ravi Kumar & Ors. passed the following order:

"Let the State prepare a merit list of those candidates who were actually appointed both in the Scheduled Area and Non-Scheduled area. Thereafter, whoever a candidate in the Non-Scheduled area is found to be more meritorious than the last candidate in the Scheduled Area of which he has given option, then that candidate in the Non-Scheduled area be adjusted in the concerned Scheduled Area as per his merits and the last candidate in that Scheduled Area have to be reshuffled and adjusted in another district, among those who are already appointed.

Similarly, with respect to those original writ petitioners, who approached the High Court, their merit list also be prepared by the State Government and they may accordingly be appointed and/or adjusted in the concerned Non-Scheduled or Scheduled District as per their merits. However, it is specifically observed that except those who did not approach the High Court, the benefit of this order shall not be given to them."

Emphasis Supplied

22. The Hon'ble Apex Court further vide order dated 15.12.2022 passed in Contempt Petition (C) No. 612/2022 clarified its instructions and issued some more directions, indicating the manner in which the respondents had to fill up the vacancies and held as under:

"We pass further following order in furtherance of our earlier judgment and order dated 02.08.2022 as well as subsequent order dated 02.12.2022, as under -

1) That the State shall prepare merit list state-wise pursuant to the applications already invited;

2) That the candidates who already applied for scheduled area and they were not offered appointments in the scheduled area in view of earlier notification which has been struck down, they may be adjusted as per the earlier judgment and order dated 02.08.2022;

3) Thereafter, the appointment to be made with respect to 425 candidates who were the original writ petitioners before the High Court as well as in whose favour subsequently some orders are passed by the High Court;

4) That thereafter the remaining vacant posts meant for direct recruitment (75%) shall be filled in absolutely on the basis of merit as per the state wise merit list and subject wise and after following due procedure as required, namely, counselling etc.;

5) Thereafter, so far as the posts remain vacant meant for promotion (25%) are concerned, the same may be filled in by

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operating the State wise merit list in accordance with law. Meaning thereby, if any candidate for the promotional quota is not available, in that case the remaining vacancies be filled in according to proviso to Rule 9 of the Rules, 2015. However, it is made clear that the merit list be operated and the appointments be made restricted to the total vacancies advertised/notified, i.e., 17,786 posts only. It is also made clear that High Court shall not pass any contrary order with respect to the recruitment in question. …………..."

23. Thus, after going through the above orders it is crystal clear that the respondents had to first of all comply with the above referred directions as contained in judgment dated 02.08.2022 and prepare a revised merit list for the whole State including the Scheduled districts as well as non- scheduled districts on the basis of the marks obtained by the last selected candidate in each subject in any of the districts of the State and based on such revised merit list, the appointments had to be made to fill up all the available vacancies. Further, as per the above referred orders of the Hon'ble Apex Court dated 02.12.2022, the respondents were supposed to prepare the separate merit list of already appointed candidates in the scheduled as well as non- scheduled districts and the adjustments of the candidates had to be made as per directions of the Hon'ble Apex Court. As per the same very order dated 02.12.2022, above referred respondents were also supposed to prepare a merit list of the original writ petitioners as indicated in the said order and there could not be any inclusion of other candidates who were not original petitioners.

In view of the directions given by the Hon'ble Apex Court, the respondents had no other options but to fill up the available vacancies as per the judgement dated 02.08.2022 in the manner and sequence as was outlined in the order of the Hon'ble Apex Court dated 15.12.2022.

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24. It is also worth noting that after disposal of Contempt Petition (C) No. 612/2022 and analogous cases, various Miscellaneous Applications were filed before the Hon'ble Apex Court with a prayer for consideration of the candidature of the applicants. However, the Hon'ble Apex Court disposed of those applications with the observation that there are still vacant posts of Trained Graduate Teachers and there are several writ petitions which are pending before the Jharkhand High Court and further stated that liberty is reserved to the applicants to seek appropriate remedies before the Jharkhand High Court and further the respondents were directed to fill the vacancies.

25. It appears that these batch of writ petitions were listed before this court on various dates and for the purpose of resolving the issues involved in these cases directions were also passed asking the respondents to produce the merit lists and other details so that the contentions of the petitioners may be properly addressed. The order dated 19.06.2024 passed by this Court in these batch of matters reads as under:-

"2. During the course of hearing, it transpired that essentially the matter relates to implementation of the order passed by the Hon'ble Supreme Court. It is not in dispute that the persons who were already appointed in the case of Soni Kumari and other analogous cases their appointments have been saved by the Hon'ble Supreme Court and there is specific direction by the Hon'ble Supreme Court under Article 142 of the Constitution of India with regard to filling up of the remaining vacant advertised posts and for that purpose the learned counsels have submitted that state wise merit list with respect to each subject and further bifurcation category wise is required to be prepared by the respondent-JSSC.

3. Learned counsel appearing on behalf of respondent-JSSC has submitted that though different cut off marks for different categories and for different subjects is there in different districts of the State of Jharkhand, but in terms of the judgment passed by the Hon'ble Supreme Court, a state wise merit list is to be prepared and the minimum cut-off marks of last selected

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candidates in each subject and under each category is to be taken into consideration. Therefore, from amongst the various districts whatever be the minimum cut-off marks of the last selected candidates (category wise and subject wise) , the same would be the basis for the preparation of merit list for those candidates who have received marks above such cut-off marks and after preparation of state wise merit list, the recommendation is to be made on the basis of such merit list. The learned counsel submits that the selection process is going on and a number of candidates have already been appointed in terms of the direction issued by the Hon'ble Supreme Court.

4. ……………………………………………………………………….

5. This batch of writ petitions involves case of different candidates who have applied under different subjects in the said recruitment process.

6. Learned counsel for the respondent-JSSC is directed to seek instructions and file merit list with respect to each subject [ subject wise and category wise] which have been prepared pursuant to the order passed by the Hon'ble Supreme Court. The affidavit should clearly indicate the cut-off marks of the last selected candidate district wise and category wise in each subject so that the cut-off marks which has been taken for the entire State of Jharkhand for each subject will also reflect in the counter-affidavit.

7. The counter-affidavit should be filed in W.P. (S) No. 3273 of 2023 and the said affidavit will be considered in all the cases involved in this batch of cases."

26. Further, on 05.08.2024 this Court had passed another specific order in the matter of "State Wise Merit List"

which reads as under: -

"4. After much deliberation with respect to implementation of the Hon'ble Apex Court order, this Court is of the view that the entire controversy with regard to consideration will be resolved by publishing the State wise merit list on the concerned website of the respondent-JSSC.

5. Mr. Piprawall, learned counsel representing the Respondent- JSSC fairly submits that since the software which is already available with the JSSC is not up to the mark and they will require about 10 days upgrading its software and uploading the said State wise merit list.

6. Learned counsels appearing for the petitioners do not have any serious objection.

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7. Accordingly, this court directs that the respondent JSSC shall publish/upload the State-wise merit list strictly in the compliance to the order passed by the Hon'ble Apex Court which has been referred to hereinabove within a period of 2 weeks from today. All the individual petitioners are directed to see the website after publication of the State wise merit list in each subject and they will verify their own result and come prepared on the next date of hearing, if at all, their cases are required to be considered.

8. It goes without saying that the above State-wise merit list which is to be uploaded on website is with respect to those subjects for which results are already published and appointments are going on and it is not for those subjects where the result is not at all published and the process is underway."

27. On 05.09.2024, this Court had to again reiterate its earlier orders by even quoting the earlier directions as respondents failed to comply the earlier orders. The said order dated 05.09.2024 reads as under: -

"2. In paragraph No.7 of the earlier order, the respondent-JSSC was directed to publish /upload the State-wise merit list strictly in compliance of the order passed by the Hon'ble Apex Court, which is referred to hereinabove within a period of two weeks and the case was posted for today i.e. on 05.09.2024.

3. Today, Mr. Innocent Tudu, who is from the office of the Jharkhand Staff Selection Commission (In short JSSC), who claims to be competent and possess all requisite knowledge is also present with Mr. Sanjoy Piprawall, learned counsel representing JSSC. In order to assist this Court, two staffs from the registry/CPC, Jharkhand High Court, are also present to open the website of Jharkhand Staff Selection Commission in order to peruse the State-wise merit list; however, after going through the website, it appears that the State-wise merit list has not yet been uploaded on the website.

4. Mr. Innocent Tudu fairly submitted before this Court that the website will only show the Scorecard of the respective applicant with cut off marks of each category.

5. This was never the object of this Court nor was it the intent of the order dated 5th August, 2024. The aforesaid order passed on 5th August, 2024, was made pursuant to grave apprehension of learned counsels for the respective petitioners about mass-bungling and breach of Hon'ble Apex Court's order in not publishing the State-Wise Merit List and 11 continued with the appointment process.

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6. At this stage Mr. Piparwal, Ld. Counsel for the JSSC submitted that the State wise Merit List will be uploaded today / tomorrow, which clearly shows that the JSSC not only had the wherewithal to publish the same and the only conclusion that can be arrived at this stage is that they did not intend to comply with the order deliberately with some ulterior motive. Therefore, the aforesaid order has not been complied in any manner.

7. Forced with this situation, the Chairman-JSSC is directed to appear in person tomorrow i.e., on 06.09.2024 at 11:30 A.M. to show cause as to why the order passed by this Court has not been complied with by publishing/uploading the "State-Wise Merit List", and why not a contempt proceeding be initiated against him for deliberately flouting the order; not of this Court only, but also of the Hon'ble Apex Court. It goes without saying that the representative of respondent-JSSC itself, before this Court, has categorically stated that only Score Card of a candidate is uploaded and State-wise merit list has not yet been uploaded on the website which became evident from perusal of the JSSC website.

8. List this case tomorrow i.e., on 06.09.2024 at 11:30 A.M.

9. Let a copy of this order be also sent to the Office of the learned Advocate General, who shall also be present in order to assist this Court."

28. Again on 06.09.2024 this Court had to pass the following order: -

"2. Mr. Rajiv Ranjan, learned Advocate General submits that there was some confusion and that is why the state wise merit list was not uploaded and the commission has given something more which was more beneficial for the individual candidates like individual marks, cut-off marks and log-in facility to them. However, he fairly submits that after last day's order, within a couple of hours, the same has been uploaded. He further tendered the show-cause filed on behalf of respondent no.5, Chairman-JSSC which was pursuant to the order dated 05.09.2024, and the same is taken on record.

3. So far as show cause filed by the Chairman, Jharkhand Staff Selection Commission is concerned; the same will be taken up for hearing on the next date of hearing.

4. Mr. Ajit Kumar, Ld. Sr. Counsel appearing in few of the writ applications, tries to point out certain discrepancies and submits that some clarifications are required in the State Wise Merit List, for that he prays a short indulgence for filing an affidavit.

5. At this stage it is relevant to indicate that admittedly, State Wise Merit List has been published on 05.09.2024, which was

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the direction of the Hon'ble Apex Court dated 02.12.2022 and the same was reiterated by the Co-ordinate Bench of this Court vide order dated 19th June, 2024 and also by this Court, a month before and again yesterday."

29. Yet, again on 26.09.2024, the issue of 'State Merit List' was the bone of contention of the parties and this court had to say and observe as below: -

"At the very outset, it has been brought to the notice of this Court that though the State has come out with the State-merit list but the same has not been prepared as per the direction and order of the Hon'ble Supreme Court.

Learned senior counsel for the petitioners submits that name of persons having less marks than the petitioners find place in the merit list whereas in case of petitioners, though they have obtained more marks, they have not been considered for appointment.

Learned Advocate General submits that State-wise merit list has been prepared in strict compliance of the order and direction of the Hon'ble Supreme Court.

Without delving deep into the merit of the case, since State-wise merit list has already been prepared and published, I hereby direct the respondent-State as well as respondent-JSSC to come out with category wise and subject wise cut off marks of the candidates who have been declared successful and come within the zone of consideration and whether any person has been appointed till date or not against remaining vacancies i.e. 8,160 (approx.) in compliance of the order passed by the Hon'ble Supreme Court.

At the same time petitioners are also directed to prepare a common chart showing marks obtained by them and cut off marks of the concerned subjects and the same be handed over to the learned senior counsel for the petitioners of the lead case and also a copy of the same be handed over to the office of Advocate General and learned counsel appearing on behalf of

6 Jharkhand Staff Service Commission by the learned senior counsel for the petitioners of the lead case."

30. Again on 24.10.2024, this Court had to observe and direct as under: -

2. The matters were taken up on 26.09.2024 and there was specific direction given to the respondents to bring on record the chart showing the marks obtained by the candidates and cut off marks of the concerned subjects. No affidavit has been filed to that effect. However, Mr. Sanjay Piprawall, learned counsel appearing for the respondent-JSSC has come with the detailed chart in compliance of the order dated 26.09.2024.

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3. More than thousands of the petitioners have approached this Court. Time and again, several directions have been made to the respondents to come out with an affidavit showing the subject-wise and category-wise cut off marks of the candidates to be appointed against the leftover seats in the light of the order passed by the Hon'ble Supreme Court in Contempt Petition (C) No. 612 of 2002, arising out of Civil Appeal No. 4044 of 2022. Referring to the documents produced before this Court, which has also been supplied to the learned senior counsel for the petitioners, argument has been advanced by Mr. Sanjay Piprawall that 9626 candidates were recommended for appointment which are now protected in view of the order passed by the Hon'ble Supreme Court of India in Civil Appeal No. Satyajit Kumar & Ors Vs. State of Jharkhand & Ors, rendered in Civil Appeal No. 4038 of 2022. It was submission of Mr. Piprawall that there are 425 candidates who approached the High Court or Supreme Court in the case of Soni Kumari & Ors., and order has been passed by the Hon'ble Supreme Court to consider their cases first vide order dated 15.12.2022 passed in Cont. Petition (C) No. 612 of 2022 and after passing of the order by the Supreme Court, JSSC has already recommended a total of 4429 posts, which includes the original petitioners.

4. Mr. Ajit Kumar, learned senior counsel, assisted by Mr. Shekhar Prasad Gupta, learned counsel appearing for the petitioners has 6 refuted the aforesaid arguments advanced by the learned counsel for the respondent-JSSC and submits that the candidates having more marks than the last selected candidates on the basis of State merit list have been denied appointment. To fortify his contention, learned senior counsel refers page-36 of the supplementary affidavit filed on 21.10.2024 and submits that petitioner no.1 Md. Iqbal Hussain and petitioner no.2 Sunil Kumar of W.P.(S) No. 301 of 2023 are the example before this Court as to how the respondents have acted upon. Petitioner-Md. Iqbal Hussain has obtained 238 marks in subject Urdu under EBC-I category, whereas 12 candidates falling in the category of EBC-I have been appointed having less marks than the petitioner. Similarly, petitioner no.

2 Sunil Kumar, who has obtained 184 marks under EBC-I category in subject Geography has been denied appointment whereas other 36 candidates have been appointed who have obtained less marks than the petitioner. Similar is the position in case of several other candidates, who have obtained more marks than the last selected candidates in their respective categories and subjects. It has also been brought to the notice of this Court by the learned senior counsel that total 4429 candidates have been recommended and appointed prior to the order passed by the Hon'ble Apex Court.

5. Controverting the aforesaid submissions, Mr. Piprawall submits that no candidate having lesser marks than the last selected candidates on the basis of the State wise merit list

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have been recommended for appointment and the petitioners cannot equate their cases with the original 425 petitioners or the candidates who have been recommended for appointment on the basis of district wise merit list and protected by the order of the Hon'ble Supreme Court.

6. Looking into the contradictory stands of the parties and for just adjudication of the matter, this Court directs the respondent-State and the respondent-JSSC to bring on record, the real facts by way of affidavit with supportive documents on the following points:-

(i) As to how many candidates have been recommended / appointed prior to passing of the order by the Hon'ble Supreme Court in Satyajit 7 Kumar & Ors Vs. State of Jharkhand & Ors, rendered in Civil Appeal No. 4038 of 2022

(ii) As to how many candidates in different subjects and categories have been recommended in view of the marks / rank secured by them in State level merit list prepared after the order passed by the Hon'ble Supreme Court in Contempt Petition (C) No. 612 of 2022

(iii) What is the category wise and subject wise cut off marks in the State merit list in each category and subject prepared in compliance of the order passed by the Hon'ble Supreme Court.

7. On the cost of repetition, the respondent-JSSC is directed to file a comprehensive reply to the supplementary affidavit filed by the petitioners on 21.10.2024, in which averments have been made that the petitioners, having more marks than the recommended / appointed candidates, have been denied appointment. Additionally, the respondent JSCC is directed to produce before this Court the details of all the recommendations for appointment made on the basis of the State wise merit list in sealed cover.

8. Similarly, the respondent-State shall also file a specific affidavit meeting out the aforesaid queries including date-wise, category-wise and subject-wise details of the candidates who have been appointed following the recommendation of the JSSC and also the details of the candidates, who have not joined to the recommended post.

9. Learned counsel for the respondents are directed to serve a copy of the specific affidavit meeting out the aforesaid queries to the learned counsel for the petitioners, Mr. Ajit Kumar, learned senior advocate well in advance, so that the reply thereto, if any, shall also be filed by the petitioners before listing of the case."

31. Yet again on 28.11.2024, same very stance was taken and this Court had to pass an order which reads as under:

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"2. Mr. Rajiv Ranjan, learned Advocate General appearing for the respondents makes a fair submission that all the appointments have been made in consonance with the order and direction of the Hon'ble Supreme Court. However, he prays for time to file specific affidavit regarding queries made by this Court on the previous date of hearing.

3. On the other hand, Mr. Ajit Kumar, learned senior counsel appearing for the petitioners submits that since several posts are still vacant and petitioners have scored more marks than the selected candidates their candidature ought to have been considered by the respondents. Learned senior counsel further argues that even the cut-off marks has not been fixed as per the order and direction of the Hon'ble Supreme Court. It has also been argued that figures given by the respondent State regarding protected candidates are not in consonance with the order and direction of the Hon'ble Supreme Court and as such, same needs rectification. It has been further argued that the appointments be made strictly in consonance with the order and direction of the Hon'ble Supreme Court. Relying on the judgment rendered by the Hon'ble Apex Court dated 02.08.2022, learned senior counsel submits that only in scheduled districts, the appointments already made upto 6 02.08.2022 have been protected and those appointments after 02.08.2022 cannot be said to be protected.

4. Mr. Rajiv Nanda, learned senior counsel appearing for the petitioners submits that since the petitioners have qualified and are possessing requisite qualification to be appointed as Trained Graduate Teacher (TGT) and also in view of the fact that the matter has been kept pending for long years since 2016-17, they have become overage, their candidature should be considered, as many vacancies are still available, which have been surrendered by the State without any specific direction of the Hon'ble Supreme Court or by this Court.

5. Having heard the parties at length across the Bar, this Court is of the view that suffice it would be if a direction is given to the respective counsel including the learned Advocate General to file specific affidavit meeting out the queries made by this Court. The affidavits filed by the respective parties shall be exchanged and if required, reply to that effect be also filed. Parties are at liberty to file written notes of arguments. The affidavits be filed and exchanged before 10.12.2024."

32. Lastly on 07.04.2025, this Court had to pass specific orders directing the respondents to furnish requisite data and the same very order was reiterated on 25.07.2025 as the earlier order was not complied. The order dated

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25.07.2025 reads as under:

"2. At the outset, Mr. Ajit Kumar draws attention of this Court towards the order dated 07.04.2025; wherein the Respondents-JPSC/State were directed to furnish the information with regard to certain facts. For brevity relevant part of the order is quoted hereinbelow: -

"24.07.04.2025: 2. Heard, learned counsel for the parties at length. The respondents-JPSC/State will furnish the following information's in a tabular form in respect of each of the writ petitioner: -

3. Further another chart will be furnished giving the following information in tubular form:-

4. List these cases on 08.05.2025 as the first cast at the top of the list.

5. Mr. Ajit Kumar, learned senior counsel while referring to the aforesaid direction draws attention of this court towards the supplementary counter affidavit filed pursuant to the aforesaid order and submits that this court has directed the Respondent to give the details with regard to date of his/her appointment letter, but for the reasons best known to the respondents; Annexure-1 to the supplementary counter-affidavit depicts the column as date of recommendation letter. This creates a doubt in the mind of the petitioners as to why instead of giving the date of appointment letter they are giving the date of recommendation letter.

6. Learned Advocate General submits these batch of cases

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may be heard individually and on the next date of hearing they will furnish the record, if so directed.

7. Having regard to the peculiar facts and circumstances of these cases when there was a specific direction of this Court vide order dated 07.04.2025 to give the information with regards to marks of last selected candidate in the category of the Petitioner whose appointment has been saved by the order of Hon'ble Apex Court and the date of his/her appointment letter; why the respondent has given the statement with regard to date of his/her recommendation letter.

8. Accordingly, it is now necessary to direct the Respondents to depute an officer with all relevant records on the next date of hearing in order to substantiate and counter the grievance of these petitioners, failing which the court will proceed in the matter on the basis of available records."

33. A scanning of the above orders passed by this Court in these batch of cases clearly depicts a very sorry- state of affairs because this Court had to pass repeated orders for even publication of merit lists which is otherwise the basic duty and responsibility of the respondents JSSC and the State authorities.

The respondents have submitted various lists and have published and produced a list running in 4 volumes on 05.09.2024, after much delay and only after stringent orders/directions passed by this Court. It appears that the petitioners who know their individual marks are aggrieved because the respondents are giving conflicting or no details of those candidates who are having higher/lesser marks than them and being indicated as already appointed or protected candidates. Similarly, in these lists, large number of candidates are shown as "original petitioners" without disclosing their correct details. Even in relation to the large number of names of appointees who have been appointed after the Judgements/orders of the Apex Court, the respondents have given incomplete or no details which raises serious doubts.

It may be evident from the details of

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recommendations and appointments as mentioned in the said lists that respondent JSSC/State are claiming to have issued such recommendations and appointments even prior to the publication of the lists, yet the respondents appear to be claiming these lists to be the 'State Wise Merit list' as was directed to be prepared by the Hon'ble Apex Court dated 02.08.2022 in Civil Appeal No. 4038/2022 (Satyajit Kumar & Ors. v. State of Jharkhand).

34. This Court is bound to take serious notice of this fact that in-spite of various and repeated orders passed by this Court; the respondents have failed to publish and produce the 'State Wise Merit List' which they were bound to prepare before making appointments as per the verdict of the Hon'ble Apex Court dated 02.08.2022 in Civil Appeal No. 4038/2022 (Satyajit Kumar & Ors. v. State of Jharkhand). The 'Merit List' as was directed to be prepared as per orders dated 02.12.2022 & 15.12.2022 passed by the Hon'ble Apex Court in Cont. Pet. (C) No. 612/2022 (Soni Kumari v. K. Ravi Kumar & Ors.) have also not been produced or brought on record. At the cost of repetition, the so-called Merit list produced before this Court in four volumes are full of discrepancies and the Ld. Advocate General has also admitted that since the details were collected from various districts of the State; such typographical errors might have taken place which can be ignored.

This Court cannot accept such flimsy

plea/argument perticulary when the Petitioners are claiming violation of Article 14 & 16 of the Constitution of India.

35. At this stage, it is also pertinent to refer to the Resolution dated 23.02.2024; wherein the respondents have themselves declared that out of 17784 notified posts,

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recommendation was made for 9916 posts and appointments on the advertised posts till the date of the said Resolution had been to the tune of 8171 only. Thus, as per the resolution, 9613 vacancies were remaining unfilled. The supplementary counter affidavit filed on behalf of the Respondent nos. 2 and 4 dated 30.07.2025 mentions the total appointments up to 18.09.2019 as 8214 and further 614 persons are said to be appointed in between 19.09.2019 to 02.08.2022; thus, as per the said affidavit, total number of appointments already made up to 02.08.2022 comes to 8828.

Accordingly, in view of the above resolution and supplementary counter affidavit; the respondents appear to be taking contradictory stand with respect to the appointments already made which has been protected by the judgement of the Hon'ble Apex Court.

Ld. Advocate General has though argued that the State's resolution is on different subject and the figures mentioned in the supplementary counter affidavit can only be relied upon but after having perused the contents of the resolution; this court finds difficulty in accepting such arguments of the Ld. Advocate General.

36. This court finds force in the arguments advanced on behalf of the Petitioners that the entire list running in 4 volumes is full of errors and cannot be treated to be the

"Revised State-Wise Merit List" or such merit list of 'already appointees' or even the 'original petitioners' as indicated by the Hon'ble Apex Court and that the lists running in 4 volumes contains names of 13961 candidates but in relation to a large number of candidates which includes all persons such as "Already Appointees" as protected by the Hon'ble Apex Court, the "Original Writ Petitioners", and even the

502

'APPOINTEES' who are being claimed to be appointed after the judgements of the Hon'ble Apex Court; several vital details including their marks and date of appointment and joining are missing.

As stated hereinabove, in the said lists of 13961 candidates, it does appear that large number of such names are included (as claimed to be 1915 by the petitioners) who are shown to be absent or not joined in 2019 itself; thus, effectively result of only 12046 candidates has been given. Further, no cogent explanation has been advanced from the side of the Respondents that even if 3704 vacancies are claimed to have been surrendered why rest of the vacancies to the tune of more than 2000 have not been offered to the petitioners as per their merit in spite of specific directions of the Hon'ble Apex Court.

37. In view of the aforesaid, the following issues are to be addressed and enquired.

(i) If as per the State Resolution dated 23.02.2024, total 9613 vacancies were existing to be filled up, how those vacancies have been filled up and when ?

(ii) Whether the appointees who have lesser marks than the respective petitioners are actually appointees of anterior dates than the Apex court Judgement and are correctly protected ?

(iii) Whether the original Petitioners which are again large in numbers in the lists produced by the respondents and less meritorious than the petitioners have been correctly categorised as 'original petitioners' ?

(iv) Whether the vacancy positions being shown to be occupied by the absentees or non-joined candidates which is again large in numbers have been actually occupied by less meritorious persons and if so, why those vacancies be not offered to the petitioners on the basis of merit ?

(v) Whether if as against the total advertised vacancies of 17784, effectively the result of only 12046 candidates has been given, and

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the respondents are claiming to have surrendered 3704; then why the petitioners cannot be accommodated as per their merit against the said 2034 remaining vacancies in view of specific directions of the Hon'ble Apex Court ?

38. Thus, these are the moot questions but only due to the reasons that the Respondents have failed to present before this Court the "revised merit list" and "other merit list"

as was directed to be prepared by the Hon'ble Apex Court, and the 'Merit list' as submitted before this Court in four volumes contains numerous discrepancies raising serious doubts; this court is compelled to take a harsh view. Needless to say, the writ petitioners in W.P.(S) No. 582 of 2023 vide their supplementary affidavit filed on 23.09.2024 in paragraph no.21 mentioned such glaring examples which goes to the root of the matter. The said paragraph no. 21 mentions specific names of such candidates: -

i. who were declared rejected but still appointed by the respondents,

ii. who have been called for counselling in the year 2023 in spite of having lesser marks than the respective petitioner,

iii. who have been appointed in breach of hierarchy as prescribed by the Hon'ble Apex Court vide its order dated 15.12.2022. In said paragraph of the supplementary affidavit, by citing examples of individual names of the petitioners and the candidates who have been appointed, it has been demonstrated as to how injustice has been done to the petitioners while offering appointments to the less meritorious candidates or even rejected candidates. The JSSC has submitted a reply dated 12.11.2024 to the supplementary affidavit filed by the petitioner on 22.10.2024 wherein they have taken the following stand: -

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Para 13- "That it is stated that before passing the interim order dated 18.09.2019 by this Hon'ble court in W.P. (C) No. 1387 of 2017, JSSC has already recommended 9590 candidates for appointment in respective Districts for respective posts against the Direct recruitment quota and 324 candidates were recommended for appointment against the vacancies of the Primary Trained Teacher i.e. altogether 9914 candidates were recommended for appointment. Para 22 -"That it is not out of place to mention here that 9590 candidates against the vacancies of the direct recruitment and 324 candidates against the vacancies of the Primary Trained Teacher i.e. altogether 9914 candidates were already recommended by the JSSC on the basis of District wise Merit list prior to passing the Final order dated 21.09.2020 by the Hon'ble full Bench in W.P(C) No. 1387/2017 (Soni Kumari Vs State of Jharkhand and Ors) and analogous cases out of which recommendation in respect of 289 candidates were returned back by the Department after passing the aforesaid orders dated 02.08.2022, 02.12.2022 and 15.12.2022 by the Hon'ble Supreme Court."

Para 23- "That it is stated that Department has returned back the recommendation in respect of 289 candidates which were also included in the vacancies while preparing subject wise State merit list."

Para 24- "That it is stated that recommendation for appointment made in the Scheduled Districts have been protected by the Hon'ble Supreme Court and in the same manner the candidates who were recommended in the Non- Scheduled District was also not interfered by the Hon'ble Supreme Court."

Para 25- "That, it is also relevant to mention here that out of 9914 candidates who were recommended for

appointment on the basis of District wise merit list, recommendation in respect of 289 candidates were returned back by the State Government and as such 9626 recommended candidates were working and JSSC has not

505

to take any decision about the aforesaid candidates and they have to be reshuffled and adjusted by the State Government."

39. In the supplementary affidavit filed on 12.12.2024 in W.P.(S) No. 582 of 2023 in paragraph no.23 similarly large number of examples have been given of such candidates who belong to reserved category and got lesser marks but have been appointed in un-reserved category for which cut-off marks was much higher. Other names of such candidates have also been given in the said paragraph with details of the date of recommendation in the year 2023 and letter of appointment/joining of the same year to point out that such candidates of BC-I or other reserved category have been selected and appointed in un-reserved category in spite of having lesser marks than the so- called State-wise cut-off marks as claimed to be prescribed by the respondents. The details so given in the supplementary affidavit filed on behalf of the petitioners is specific with dates and all other details and reads as below for example:-

"Para-23(E) - A candidates whose name is Shashi Suman has secured 178 marks in Commerce and he belongs to EBC-I category and he is selected in un-reserved category but the last selected candidate or cut-off marks declared by JSSC in district wise cut-off marks for un-reserved category is 152. It is submitted again that she is recommended vide letter no. 353 dated 17.03.2023 and appointed vide letter no. 408 and joined dated 20.05.2023 and the reference has been made Sl. no. 7615 (Pg.651). It is submitted again that this candidate has been appointed by the said state merit list for un-reserved category is 218………….."

Para-23(J) - A candidates whose name is Ajit Kumar has secured 127 marks in History and Civics and he belongs to BC-II category and he is selected in BC-II category but the

506

last selected candidate or cut-off marks declared by JSSC in district wise cut-off marks for BC-II category is 190. It is submitted again that he is recommended vide letter no. 7117 dated 19.12.2018 and joined dated 09.01.2019 and the reference has been made Sl. no. 1671 (Pg.156). It is submitted again that this candidate has been appointed in district of Deoghar by district-wise merit list but the petitioners are painfully informing this Hon'ble Court that there were 150 questions in the examination, each question have weightage of 2 marks. It is submitted again that it is very much impossible to get 127 marks in this examination…….."

Para-23(K) - A candidates whose name is Upendra Paswan has secured 182 marks in History and Civics and he belongs to SC category and he is selected in SC category but the last selected candidate or cut-off marks declared by JSSC in district wise cut-off marks for SC category is 172. It is submitted again that he is recommended vide letter no. 2950 dated 28.12.2023 and appointed vide letter no. 976 and joined dated 23.07.2024 and the reference has been made Sl. no. 4560 (Pg.396). It is submitted again that this candidate has been appointed by the said state merit list and the minimum cut-off of the said state merit list for the SC category is 220…….."

On being confronted with the aforesaid specific averments about the irregularities evident from the lists produced by the respondents, no proper explanation has been given from the side of the respondents and in relation to the examples given, it has been simply submitted that the same may be mistakes or typographical mistakes because the records and data had to be compiled after getting the same from the various districts.

40. Thus, the fact still remains that why the revised merit list and other merit list as was directed to be prepared by the orders of the Hon'ble Apex Court, has not been

507

prepared and if prepared, why the same has not been presented before this Court in spite of repeated orders in true perspective.

As stated hereinabove, this Court does finds that the aforesaid figures given in the Supplementary Counter- affidavit stands contradictory to the State Government's own resolution dated 23.02.2024. Further, the stand taken by the Respondent JSSC in para 24 is contrary to what has been held by the Apex Court in its judgment dated 02.08.2022 passed in Civil Appeal No. 4038/2022 which in paragraph 28 of reads as under: -

"It is now directed that instead of fresh/de novo recruitment process by setting aside the appointments already made in the Scheduled Districts/Areas, the State shall revise the merit list based on the already published cut off obtained by the last selected candidates in each TGT subject against the respective categories with respect to entire State and respective candidates belonging to the non- Scheduled Areas and Scheduled Areas (Districts) shall be adjusted accordingly on the basis of individual merit of the candidates. The present directions are issued considering the facts peculiar and circumstances of the case and more particularly considering the fact that there are already vacant posts of teachers in the State (in both Scheduled and non-Scheduled Area). We are of the view that if the appointments already made are set aside and fresh de novo recruitment process for such posts is initiated, a number of schools in the Scheduled Areas shall be without any teacher which may ultimately affect larger public interest and education of concerned children in the Scheduled Areas. Present direction is issued in exercise of powers under Article 142 of the Constitution of India in the larger public interest of Scheduled Areas/Districts…………………"

Emphasis Supplied

41. By going through the Apex Court's direction, it is unequivocally clear that the Hon'ble Apex Court has only protected the appointments already made in Scheduled districts and nowhere the recommendations made for appointment in Scheduled and non-Scheduled districts have been protected by the Hon'ble Apex Court.

42. This Court has considered the replies submitted and arguments advanced on behalf of the Respondents and is constrained to hold that the list of 13961 candidates

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running in 4 volumes which has been presented by the Respondent-JSSC after various and repeated orders passed by this Court and is being claimed to be the 'revised State- wise merit list' cannot be accepted to be the "revised State- wise merit list" as was directed to be prepared by the Hon'ble Apex Court vide its judgement dated 02.08.2022. As per the said judgement of the Hon'ble Apex Court, read with subsequent orders dated 02.12.2022 and 15.12.2022, the Respondents were directed to prepare revised merit list of the candidates based on minimum marks obtained by the last selected candidate in each subject in any of the districts for the purpose of filing up of the then available vacancies which has apparently not being done and instead of compying with the judgement of the Hon'ble Apex Court, the Respondents are giving one or the other excuses, lists or data to anyhow justify their actions. The affidavits filed by the Respondents even claims as if all the recommendations made by JSSC in the year 2019 and prior to 18.09.2019, the date on which stay was granted by this Court in Soni Kumari case has been protected by the Hon'ble Apex Court, which is not the case.

43. It appears that the Respondents have further failed to prepare the separate merit list of the 'already appointed candidates' as well as the merit list of the 'original writ petitioners' although there was a specific order passed by the Hon'ble Apex Court on 02.12.2022 in Contempt Case (Cvl.) no. 612/2022 in C.A no. 4044/2022.

To anyhow reconcile the issues which are involved in the present batch of cases involving several writ petitioners who are claiming to have obtained higher marks than the cut-off marks as prescribed by the Hon'ble Apex Court and

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better marks than the candidates to whom the Respondents has appointed after the judgement of the Hon'ble Apex Court; this Court has precisely examined the bulky list of 13961 candidates which has been produced by the Respondents and this Court does find that:

A. Several names of such candidates have been included who are shown to be absent or not joined as against the original district-wise recommendations of 2019. B. There are many names of such candidates included in the list which are shown to be original petitioners although as per the own claim of the respondents, number of such original writ petitioners is only about

370.

C. There are large number of such names included in the list against whom the basic details such as dates of their appointment, date of joining, roll nos. and most importantly marks obtained by them; is completely blank or missing.

44. The aforesaid mistakes and discrepancies appear to be grave and serious when the figures mentioned in the State's own resolution dated 23.02.2024 is compared with the latest affidavit filed on behalf of Respondents no. 2 and 4 dated 30.07.2025, because as per the State's resolutions the number of recommendations as against the Advertisement number 21/2016 are claimed to be 9916 and all appointments until the date of Resolution of February 2024 has been disclosed as 8171 only; whereas, the above affidavit of the Respondents is claiming 8214 appointments till 18.09.2019 and further 614 appointments up to 02.08.2022; thereby total 8828 appointments till 02.08.2022 which appears contrary to the claims made in the State's resolution dated 23.02.2024.

Apart from the above, the names of absentees or

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not joined candidates which runs in large numbers have also been included in the lists produced by the Respondents. Thus, prima-facie it is apparent and evident that those vacancies remained unfilled to a serious detriment to the Petitioners and in gross breach of the directions given by the Hon'ble Apex Court. The Respondents are claiming to have surrendered 3704 vacancies only of "Reserved Candidates"

thus, the vacancies being shown as occupied by the

"absentees" and "not joined candidates" are not being claimed to have been surrendered; thus, the question arises as to why those vacancies of absentees and not joined candidates have neither been offered to the eligible candidates nor surrendered by the Respondents.

45. Further, as stated hereinabove, large number of discrepancies as contained in the list running in 4 volumes and repeated non-compliance of the orders passed by this Court by the Respondents and non-production of the 'revised State-wise merit lists' as was directed to be prepared by the Hon'ble Apex Court leads this Court to conclude that the Respondents have been thoroughly non-cooperative and these writ petitions cannot be decided casually in the manner in which the Respondents wanted this Court to dispose of the Writ petitions.

In all these cases the Petitioners are claiming breach of their rights as guaranteed under Articles 14 and 16 of the Constitution of India and their specific stand is that they have obtained higher marks than those candidates who have been offered appointments; thus, pertinent would be to ascertain who are the candidates who got appointed. From the list supplied in four volumes, it appears that the necessary information and data particularly with respect to

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the candidates who have been protected as 'already appointees' or as the 'original writ petitioners' is being deliberately not disclosed by not giving the correct picture of actual date of appointment and marks of the candidates who have been protected or appointed after the judgement of the Hon'ble Apex Court.

46. This Court cannot be a silent spectator when the matter raised herein are so grave and the question is of strict compliance of the judgment and orders passed by the Hon'ble Apex Court. This Court cannot go on passing orders after orders particularly when the Respondents are either not complying to the directions or are trying to present such information and documents which amounts to clear attempt to mislead the Court.

It is the extreme case where the Respondents have failed to present before this Court the very 'revised merit list' and other merit lists as was directed to be prepared by the Hon'ble Apex Court so as to satisfy this Court that no unlawful appointments have been made and that the orders and directions of the Hon'ble Apex Court has been implemented in its true letters and spirit.

47. At the cost of repetition, this Court is also shocked and surprised as to how the Respondents can include the names of even absent/not joined candidates of the year 2019 and yet treat those vacancies to be filled up or occupied. As stated hereinabove, large number of names of candidates who are being shown as 'original writ petitioners' and the absence of basic details such as marks, dates of appointment and date of joining etc. in relation to large number of candidates leads this Court to form a prima facie opinion that the Respondents have committed serious breaches in

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preparing the "Revised Merit List" which may also involve acts or omissions amounting to a penal offence as also in the matter of sending incorrect recommendations, without preparing the 'Merit Lists' as directed by the Hon'ble Apex Court and also in making appointments of candidates having lesser merits.

48. No doubt, even while hearing a matter under Article 226 this Court may in exceptional cases call for the witnesses and take oral depositions but such mechanism may be quite cumbersome and lengthy in its process looking at the number of the writ petitioners and a variety of claims of the petitioners; thus, in view of the above and particularly because the entire actions of the respondents appear to be in breach of the laws and prescribed procedures, this Court is constrained to take a serious view so that only the deserving and eligible candidates may be saved and the non-deserving and non-eligible candidates may be screened out to pave the way for the appointment of the petitioners if they are otherwise eligible and have obtained more marks than the cut-off marks in their respective subjects as prescribed by the Hon'ble Apex Court.

The present matter reveals serious and systemic irregularities in the recruitment process conducted under the aegis of the Jharkhand Staff Selection Commission (JSSC). Such irregularities not only undermine the fairness and transparency of the selection process but also adversely impact the fundamental rights of the petitioners guaranteed under Articles 14 and 16 of the Constitution of India.

49. The facts of the present case prima facie disclose a situation wherein the recruitment process has been tainted with gross illegalities, arbitrariness, and procedural

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improprieties, warranting an independent probe because an enquiry / investigation by any State agency would neither inspire public confidence nor serve the ends of justice, particularly when the alleged irregularities pertain to a statutory body of the State Government itself.

50. The allegations and / or the contention raised by the cadidates really appears to be very grave in nature. Furthermore, as observed earlier, this Court is prima-facie satisfied about the descripencies in the procedure of appointment on the basis of the contradictions and suppressions of material facts involved in these batch of writ petitions.

However, in exercise of powers under Article 226 of the Constitution of India it would be appropriate at this stage to constitute a fact-finding commission to enquire into the illegalities and irregularities committed by the JSSC and the State Government and their officials in the matter of publication of the revised merit list pursuant to the judgement and orders passed by the Hon'ble Apex Court.

51. Accordingly, to maintain institutional integrity and ensure an impartial enquiry a one-man commission headed by a former judge of this Court is being constituted. Hon'ble Dr. Justice S.N. Pathak (Retd.) is appointed as a One- Man Fact-Finding Commission to look into the matter of irregularities and illegalities, if any, committed in the matter of preparation and publication of the revised merit list pursuant to the judgment and orders passed by the Hon'ble Apex Court in the matters referred to above. The One-Man Fact-Finding Commission is requested to make an enquiry and report, inter alia, on the following issues:

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I. Whether the respondent JSSC has at all prepared the revised merit list and other merit lists as per the judgment and orders of the Hon'ble Apex Court before making appointments after the judgment dated 02.08.2022 ?

II. Who are and how many numbers of 'already appointed and protected candidates' having lesser marks than the marks obtained by the petitioners have been accommodated and whether their actual dates of appointment and joining is prior to and as per the judgment dated 02.08.2022 passed by the Hon'ble Apex Court or not ?

III. Who are and how many numbers of 'original writ petitioners' as indicated in the judgment of the Hon'ble Apex Court having lesser marks than the petitioners in their respective subjects have been appointed by the respondents and whether they deserve to be included in the said category ?

IV. Whether the vacancies indicated to be occupied by the absentees or non-joining candidates in the year 2019 which is large in number and not surrendered have been actually filled up by the respondents by less meritorious candidates?

V. Further it shall also be required to be verified as to, whether the candidates whose candidature was rejected on valid reasons have been later on favoured with appointments and the candidates who have lesser marks than the petitioners have actually been appointed prior to the judgment of the Hon'ble Apex Court or after 02.08.2022 ?

VI. Any other aspect / issue which the One-Man Fact-Finding Commission may think fit and proper.

52. In view of the above, the One-Man Fact-Finding Commission is requested to make an enquiry into the aspects refered to in Paragraph No.50 of this Judgment within a period of three months from the date of receipt of this Judgment and submit its report to the State Government, which may be placed before the Hon'ble Council of Ministers for taking an informed decision on the report and

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recommendations of the One-Man Fact-Finding Commission. The Final decision of the State Government must be taken within 6 weeks from the date of submission of the report by the One-Man Fact-Finding Commission.

53. This Court further directs that the State Government shall take final decision on the above referred report and the issue involved as indicated herein below:

(i) How to appoint/adjust the genuine candidates?

(ii) To take appropriate actions to remove the non-eligible candidates;

(iii) To take action against erring officials / staffs of the concerned Deaprtment/JSSC; both departmentally and/or criminally.

54. The One-Man Fact-Finding Commission is free to devise the mechanism and procedure for making the enquiry as directed by this Court and it shall be free to consider issuing a general notice inviting objections/representations from the writ petitioners only and after hearing all the concerned may prepare the report so that the orders passed by the Hon'ble Apex Court are complied with in its letters and spirit.

It is further clarified that the One-Man Fact- Finding Commission would be empowered to summon any person/(s) /Official/(s) of the Respondents and/or call for any documents in original from them for proper enquiry as aforesaid.

55. It is woth mentioning here that the Learned Advocate General has, during course of his arguments, made a proposal that the Petitioners may approach the Secretary of the JSSC raising their individual claims and their grievances can be redressed at that level subject to the available vacancies. Though this Court appreciates the

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proposal made by Ld. A.G.; however, in the attending facts and circumstances, this Court is declining to accept such proposal of sending the Petitioners to JSSC itself for the purpose of enquiry into the issues mentioned in Paragraph- 50 of this Judgment, for which purpose a One-Man Fact- Finding Commission is being appointed and the Petitioners would be at liberty to place their claims in the form of Representations and supporting documents before the One- Man Fact-Finding Commission, as already observed earlier.

56. This Court also directs that the already appointed candidates shall not be disturbed until final outcome of the enquiry and if any appointment or appointments are found to be wrongful or in breach of the directions of the Hon'ble Apex Court; the concerned candidate will be afforded due opportunity before any final action is taken with respect to their services.

57. The State Government is directed to make all necessary arrangements to effective functioning of the One- Man Fact-Finding Commission including providing of Secretarial Staff and other support staff. The State Government must ensure that the sittings of the Commission are held at a venue that the One-Man Commission may decide. The One-Man Fact-Finding Commission must be paid a sum of Rs. 6,00,000/- (Rupees Six Lakh Only) as renumeration. The same must be paid within three equated monthly instalments.

58. Inspite of the above controvercies and issues which may be enquired into by the One-Man Fact-Finding Commission; yet another important aspect which requires consideration/determination, inasmuch as, if as against the total advertised vacancies i.e. 17784; the Respondents have

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appointed only 12046 candidates and 3704 vacancies are claimed to have been surrendered on account of non- availibility of S.C. & S.T. candidates; then the remaining 2034 vacancies needs to be offered to the eligible Petitioners strictly on the baisis of their respective merits. In other words, there are good number of

vacancies which have not being filled up at all. Thus, the Respondents are also directed to fill-up the remaining 2034 vacancies within a period of six months and the Petitioners would be at liberty to approach the Respondent- JSSC/Secretary by way of filing their detailed representation within a period eight weeks from the date of this Judgment and upon receipt of such representation/(s); the JSSC shall make due recommendation to the concerned department for the needful after thorough verification.

It is made clear that the aforesaid direction shall only be applicable w.r.t. the remaining vacancies i.e. 2034.

59. Further, the vacancies which may be carved out on the basis of the One-Man Fact-Finding Commission Report and the informed decision of the State Governement, shall be offered to the other deserving candidates in due course.

60. Registry is directed to send the copy this order to the Hon'ble Mr. Justice S. N. Pathak (Retd.). Copy of this order shall also be handed over to the Ld. Advocate General & Mr. Sanjoy Piprewal for onward transmission to all the concerned authorities.

61. Before parting, it is pertinent to observe that after every examination for salection by JSSC or JPSC, this Court is flooded with the writ petitions complaining about non- consideration or rejection or non-discloser of marks of selected or non-selected candidates and thereby violation of

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Article 14 & 16 of the Constitution. Often this Court has to call for original records to verify the facts and claims of the candidates, which becomes clumsy and time taking; thus, this Court proposes the State Government to constitute an authority within JPSC/JSSC as a "Fact-Finding Body" to receive the grivances of the candidates and pass reasoned and speaking orders based on the verification of the original rceords which are maintained by these organisations. This authority, if constituted, shall act as a primary fact-finding authority to give its view only on the factual claims of the candidates; which will naturally filter out the genuine claims and it would also lessen the burden of this Court.

62. As a result, all these writ petitions stand disposed of in the manner indicated hereinabove. Pending I.A.s, if any, also stands closed.

(Deepak Roshan, J.)

Amardeep/Fahim/

A.F.R

WPC/3099/2023

SHAGUFTA BANO v. THE STATE OF JHARKHAND THROUGH THE SECRETARY SCHOOL EDUCATION AND LITERACY DEPTT

SHAGUFTA BANO v. THE STATE OF JHARKHAND THROUGH THE SECRETARY SCHOOL EDUCATION AND LITERACY DEPTT

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