2025:CGHC:20798 NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WP227 No. 203 of 2022 1. Shailendra Dixit S/o Late Dharmendra Dixit Aged About 28 Years
Resident Of Bajrang Chowk, Dixit Complex Chhura Civil And Revenue District Gariyaband Chhattisgarh.
2. Smt. Shalini Mishra W/o Shri Prabhakar Mishra Aged About 31 Years Resident Of Village Pauhsari , Post Champa, Tehsil And District Balodabazar Chhattisgarh.
... Petitioner(s)
versus
1. Nagar Panchayat Chhura Through The Chief Executive Officer, Nagar Panchayat , Churra, District Gariyaband Chhattisgarh.
2. The President Nagar Panchayat , Churra, District Gariyaband Chhattisgarh.
3. State Of Chhattisgarh Through The Collector , District Gariyaband Chhattisgarh. ... Respondent(s)
For Petitioners : Ms. Nidhi Tiwari, Advocate on behalf of Mr. M.L. Sakat, Advocate
For Respondents No. 1 and 2
: Mr. Sudeep Verma, Advocate along with Ms. Prachi Singh Advocate
For State/ Respondent No. 3
: Mr. Shubham Bajpai, P.L.
Hon’ble Shri Justice Rakesh Mohan Pandey
Judgment On Board
06-05-2025
1) As per office report, Civil Suit No. 17-A/2011 has already been
disposed of, therefore, nothing survives for adjudication.
2) Consequently, this petition stands dismissed being rendered
infructuous.
Sd/- (Rakesh Mohan Pandey) JUDGE
Ajinkya
AJINKYA PANSARE
Digitally signed by AJINKYA PANSARE Date: 2025.05.06 17:30:20 +0530
2025:CGHC:20798
Comments