Court No. - 27
Case :- CRIMINAL APPEAL DEFECTIVE No. - 589 of 2015
Appellant :- Rakesh Giri
Respondent :- State Of U.P.
Counsel for Appellant :- Dharmendra Singhal,Sanjay Kumar Sharma
Counsel for Respondent :- Govt.Advocate
Hon'ble Mohd. Tahir,J.
Heard learned counsel for the appellant, learned A.G.A. for the
State and perused the record.
This appeal has been filed beyond period of limitation. The
application for condoning the delay in filing this appeal has been
moved by the appellant.
Learned A.G.A. has accepted notice on behalf of the State. He may
file objection, if any, against the delay condonation application by
the date fixed.
This matter be listed on 9.9.2015.
Order Date :- 2.9.2015
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