Crl.M.C. No.5647 of 2019
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2024:KER:89628
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 28TH DAY OF NOVEMBER 2024 / 7TH AGRAHAYANA, 1946
CRL.MC NO. 5647 OF 2019
CRIME NO.1018/2019 OF OLLUR POLICE STATION, THRISSUR
AGAINST THE ORDER/JUDGMENT DATED IN MC NO.9 OF 2019 OF JUDICIAL MAGISTRATE OF FIRST CLASS -III,
THRISSUR
PETITIONERS/ACCUSED:
1 DAISY ANTONY
AGED 58 YEARS, W/O.LATE ANTONY, KARAKKADA
HOUSE, P.O.MARATHAKKARA,
THRISSUR DISTRICT-680 306.
2 MAYANI SEBI
AGED 36 YEARS, W/O.SEBI GEORGE,
AZCHANGADAN HOUSE, P.O.CHOVOOR,
THRISSUR DISTRICT-680027.
3 SEBI GEORGE
AGED 45 YEARS, S/O.GEORGE,
AZCHANGADAN HOUSE, P.O.CHOVOOR,
THRISSUR DISTRICT-680027.
BY ADVS.
M.R.VENUGOPAL
SMT.DHANYA P.ASHOKAN
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2
RESPONDENTS/COMPLAINANT/STATE:
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM, PIN-682 031.
2 TUNA VARGHESE,
D/O.VARGHESE, KARAKKADA HOUSE, P.O.MARATHAKKARA, THRISSUR DISTRICT-680 306
AND PRESENTLY RESIDING ALOOR HOUSE,
M.G.KAVU, P.O.THRISSUR, PIN-680 581.
BY ADVS.
SRI. RENJITH T.R., SR.PP
SRI.RAJIT - R2
THIS CRIMINAL MISC. CASE HAVING COME UP FOR
ADMISSION ON 28.11.2024, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
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P.V.KUNHIKRISHNAN, J.
------------------------------------------- Crl.M.C. No.5647 of 2019
-------------------------------------------- Dated this the 28th day of November, 2024
O R D E R
This Criminal Miscellaneous Case is filed to quash the FIR in Crime No.1018/2019 of Ollur Police Station, Thrissur District.
2. The offence alleged against the petitioners is under Section 498A IPC. Even though, originally the investigation was stayed by this Court for a short period, the stay was not extended. Probably, the final report might have been filed in this case. If the final report is filed and the petitioners are aggrieved by the final report, the petitioners are free to challenge the same, in accordance with law.
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With the above observation, this Criminal Miscellaneous Case is disposed of.
Sd/-
P.V.KUNHIKRISHNAN
nvj JUDGE
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APPENDIX OF CRL.MC 5647/2019
PETITIONER ANNEXURES
ANNEXURE I A TRUE COPY OF THE F.I.R. ALONG WITH
F.I.S AND THE COMPLAINT IN CRIME
NO.1018/2019 OF OLLUR POLICE STATION.
ANNEXURE II A TRUE COPY OF THE COMPLAINT DATED
14.3.2019 IN M.C.NO.9/2019.
ANNEXURE III A TRUE COPY OF THE CRL.M.P.648/2019 IN M.C.NO.9/2019 DATED 14.3.2019.
ANNEXURE IV A TRUE COPY OF THE WOUND CERTIFICATE
DATED 24.3.2019 ISSUED FROM THE
THRISSUR DISTRICT CO-OPERATIVE.
ANNEXURE V A TRUE COPY OF THE FIR ALONG WITH
STATEMENT IN CRIME NO.497/2019 DATED
25.3.2019.
ANNEXURE VI A TRUE COPY OF THE
CRL.M.P.NO.1006/2019 DATED 27.3.2019.
ANNEXURE VII A TRUE COPY OF THE INFORMATION DATED
26.6.2019 FROM THE ADDITIONAL DY.
COMMISSIONER OF POLICE (ADMN.) ALONG
WITH THE COMPLAINT AND SUBSEQUENT
PROCEEDINGS.
ANNEXURE VIII A TRUE COPY OF THE COUNTER DATED
26.3.2019 FILED BY THE DEFACTO
COMPLAINANT AND OTHER RESPONDENTS
BEFORE THE J.F.C.M.NO.III IN
M.C.NO.9/2019.
ANNEXURE IX A TRUE COPY OF THE ORDER DATE
15.6.2019 ALONG WITH MEDIATION
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AGREEMENT.
ANNEXURE X A TRUE COPY OF NOTICE DATED 20.6.2019
FROM THE KERALA WOMEN'S COMMISSION.
RESPONDENTS EXHIBITS :NIL
//TRUE COPY// PA TO JUDGE
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