RAJA MOHAMMAD AMIR MOHAMMAD KHAN v. UNION OF INDIA AND ORS.

ITEM NO.1 REGISTRAR COURT SECTION X

S U P R E M E C O U R T O F I N D I A

RECORD OF PROCEEDINGS

BEFORE THE REGISTRAR MS. SUJATA SINGH

Transfer Case (Civil) No(s). 115/2013 RAJA MOHAMMAD AMIR MOHAMMAD KHAN Petitioner(s)

VERSUS

UNION OF INDIA AND ORS. & ORS. Respondent(s) (Only I.A. No. 262999/2023 in W.P.(C) No. 28/2016 is to be listed against this item )

WITH

W.P.(C) No. 28/2016 (X) ( FOR APPLICATION FOR SUBSTITUTION ON IA 262999/2023 IA No. 262999/2023 - APPLICATION FOR SUBSTITUTION) Date : 09-09-2024 This petition was called on for hearing today. For Petitioner(s)

Mr. Niraj Gupta, AOR

Mrs. Anshu Gupta, Adv.

Mr. Mukesh Kumar Jain, Adv.

For Respondent(s)

Mr. Prakash Kumar Singh, AOR

Mr. B. Krishna Prasad, AOR

Mr. Jitendra Kumar, AOR

Ms. Seema Patnaha, Adv.

Mr. Arvind Kumar Sharma, AOR

Mr. Devesh Tuli, Adv.

Ms. Sushma Suri, AOR

Mr. Tanmaya Agarwal, AOR

Mr. Wrick Chatterjee, Adv.

Mrs. Aditi Agarwal, Adv.

Mr. Vinayak Mohan, Adv.

Mr. Akshat Kumar, AOR

Mr. Pawanshree Agrawal, AOR

contd….

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