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    Darshan Lal v. State Of U.P. And 2 Ors.

    Court No. - 21

    Case :- WRIT - C No. - 19329 of 2015

    Petitioner :- Darshan Lal Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Amresh Malviya Counsel for Respondent :- C.S.C.,R.B. Singh

    Hon'ble Vikram Nath,J. Hon'ble Dinesh Gupta,J.

    Put up in the additional cause list on 20.4.2015.

    Order Date :- 15.4.2015 cps

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    Darshan Lal v. State Of U.P. And 2 Ors.
    (Apr 15, 2015)