W.P.No. 18716 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 10.07.2024
CORAM
THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN
W.P.No.18716 of 2024
N.Santhanalakshmi .... Petitioner Vs
1.The Secretary to Government, School Education Department, Government of Tamil Nadu, Fort St.George,
Chennai - 600 009.
2.The Secretary to Government, Finance (Pay Cell) Department, Government of Tamil Nadu, Fort St.George,
Chennai - 600 009.
3.The Director of Elementary Education, DPI Campus, Chennai.
4.The Joint Director of Elementary Education, DPI Campus, Chennai.
5.The Chief Educational Officer, Coimbatore District.
6.The District Elementary Educational Officer, Sulur, Coimbatore District.
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7.The Additional Assistant Elementary Educational Officer,
Sulur, Coimbatore District. .... Respondents
Prayer : Writ Petition is filed under Article 226 of the Constitution of India praying to issue a Writ of Mandamus, directing the respondents 5 to 7 to consider the petitioner representation dated 18.03.2024 in the light of G.O.Ms.No.234 dated 01.06.2009 and G.O.Ms.No.23, dated 12.01.2011 Finance (Pay Cell) Department.
For Petitioner : M/s.P.Malliga
For R1, R3, R4,
R5, R6 & R7 : Mr.M.Rajendran
Additional Government Pleader
For R2 : Mr.Yogesh Kannadasan
Special Government Pleader
ORDER
This Writ Petition has been filed for direction directing the respondents 5 to 7 to consider the representation of the petitioner dated 18.03.2024 in the light of G.O.Ms.No.234, Finance (Pay Cell) Department, dated 01.06.2009 and G.O.Ms.No.23, Finance (Pay Cell) Department, dated 12.01.2011.
2. Heard the learned counsel appearing on either side and perused the materials available on record.
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3. Without expressing any opinion on the merits of the writ petition, the respondents are directed to consider the representation submitted by the petitioner dated 18.03.2024, in the light of G.O.Ms.No.234, Finance (Pay Cell) Department, dated 01.06.2009 and G.O.Ms.No.23, Finance (Pay Cell) Department, dated 12.01.2011, and pass orders on merits and in accordance with law within a period of twelve weeks from the date of receipt of a copy of this order.
4. With the above direction, this writ petition stands disposed of. No costs.
10.07.2024
Internet : Yes/No Index:Yes/No Speaking/Non-speaking order Neutral Citation : Yes/No Lpp
To
1.The Secretary to Government, School Education Department, Government of Tamil Nadu, Fort St.George,
Chennai - 600 009.
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2.The Secretary to Government, Finance (Pay Cell) Department, Government of Tamil Nadu, Fort St.George,
Chennai - 600 009.
3.The Director of Elementary Education, DPI Campus, Chennai.
4.The Joint Director of Elementary Education, DPI Campus, Chennai.
5.The Chief Educational Officer, Coimbatore District.
6.The District Elementary Educational Officer, Sulur, Coimbatore District.
7.The Additional Assistant Elementary Educational Officer,
Sulur, Coimbatore District.
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G.K.ILANTHIRAIYAN, J.
Lpp W.P.No.18716 of 2024
10.07.2024
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