HON'BLE SRI JUSTICE D.V.S.S.SOMAYAJULU WP.No.1986 of 2020
ORDER:
Heard the learned counsel for the petitioner and learned Government Pleader for services appearing for respondent Nos.1 to 4.
The short and simple question that is raised in this case is about the implementation of order dated 23.01.2019 passed in OA.No.1649 of 2017 of the A.P. Administrative Tribunal. Learned counsel submits that despite a number of letters, the order dated 23.01.2019 is still not been implemented. He points out that due to the abolition of the administrative Tribunal, he has no alternative, but to approach this Court. He also submits that the State has filed WP.No.19573 of 2019 questioning the order dated 23.01.2019 passed in OA.No.1649 of 2017 by the A.P. Administrative Tribunal. It is his contention that said writ petition was also dismissed. Therefore, learned counsel submits that this is a fit case where a further order should be passed. Learned Government Pleader on the other hand submits that no further orders are necessary. He however concedes that WP.No.19573 of 2019 has also been dismissed.
In view of the fact that the challenge to the order in OA.No.1649 of 2019 has been dismissed, this Court is of the opinion that there is no further impediment by this Court to pass further orders.
1
2
At this stage, learned Government Pleader for Services requests that some time should be allowed to the respondents to comply with the order in view of the fact that the decision making process in the Government is a little slow. Considering both the submissions, this Court is of the opinion that there should be a direction to the respondents to consider the order that has been passed by the Administrative Tribunal on 23.01.2019 and scrupulously comply with the same in all respects within a period of three months from the date of receipt of a copy of this order.
With the above observation, the writ petition is disposed of. No order as to costs. As a sequel, miscellaneous petitions pending consideration if any in the writ petition shall stand closed.
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D.V.S.S.SOMAYAJULU,J
Date : 07.02.2020
KLP
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