KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
BASAVA BHAVAN, BANGALORE.
Execution Application No. EA/68/2023 ( Date of Filing : 13 Jul 2023 ) In
Complaint Case No. CC/117/2020
1. SMT. MEDHA NAIK .
W/O.SRI.VISHWESHARIAH,AGED ABOUT 42 YEARS,R/AT. NO.B-22, MAGNOLIA B TATA
SHERWOOD APARTMENTS, BASAWANAGAR MAIN
ROAD, MARATHALLI BANGALORE-560 022.
BENGALURU URBAN
KARNATAKA ...........Appellant(s) Versus
1. CENTRAL GOVERNMENT EMPLOYEES HOUSING
CO-OPERATIVE SOCIETY LTD. .
REPT BY ITS PRESIDENT ,SRI.Y.S.ERANNA,NO.134,
2ND FLOOR. K N COMPLEX 11TH CROSS, TEMPLE
ROAD MALLESWARAM BANGALORE-560 003.
BENGALURU URBAN
KARNATAKA ...........Respondent(s)
BEFORE:
HON'BLE MR. Krishnamurthy B.Sangannavar PRESIDING MEMBER PRESENT: DHR & his counsel present ......for the Appellant
JDR & his counsel present ......for the Respondent
Dated : 16 Mar 2024 Final Order / Judgement
16.03.2024:
Both counsels present. DHR & JDR are also present. They have submitted Joint Memo of compromise. We perused the contents of Joint Memo and interacted with JDR and DHR, thereby found satisfied to record the Joint Memo. Accordingly, ordered to record this Joint Memo of compromise and dispose-off the EP No.68/2023 as fully satisfied.
Sd/- Sd/-
LADY MEMBER JUDICIAL MEMBER
1
[HON'BLE MR. Krishnamurthy B.Sangannavar]
PRESIDING MEMBER
2
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