IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 4871 of 2019
1. Tetarmani Devi wife of Late Geetadayal Tiwari, resident of Ward No.1, Village Khoridih, PO Ataula, PS Meral, District Garhwa.
2. Puneshwar Tiwari son of Late Nageshwar Tiwari, resident of Ward No.2, Village Khoridih, PO Ataula, PS Meral, District Garhwa.
3. Dwarika Nath Tiwari son of Gita Dayal Tiwari, resident of Ward No.2, Village Khoridih, PO Ataula, PS Meral, District Garhwa.
4. Santosh Kumar Tiwari son of Gita Dayal Tiwari, resident of Village Khoridih, PO Ataula, PS Meral, District Garhwa. … Petitioners
-versus-
1. Bishram Tiwari son of Late Bindeshwar Tiwari
2. Vidya Sagar Tiwari
3. Uma Shankar Tiwari
4. Ramanuj Tiwari
5. Adityanand Tiwari Sl. Nos.2 to 5, all are sons of Late Nand Kishor Tiwari
6. Ram Dulari Devi wife of Late Nand Kishor Tiwari Respondent No.1 to 6 are residents of Village Khoridih, PO Ataula, PS Meral, District Garhwa.
7. Lalti Devi wife of Dharmjit Tiwari and daughter of Late Nand Kishor Tiwari, resident of Village Madgari, PO PS Bhandariya, District Garhwa.
8. Meera Devi wife of Ajeet Pandey, resident of Village Amar, PO and PS Majhiaon, District Garhwa.
9. Komalmuni Devi wife of Manoj Tiwari, resident of Village Tolra, PO PS Bishrampur, District Palamu.
10. Dewanti Devi daughter of Late Nageshwar Tiwari, wife of Ram Pravesh Dubey, resident of Village Buhari, PO PS Majhiaon, District Garhwa.
11. Bidyawati Devi daughter of Late Nageshwar Tiwari, resident of Village Ranka, PO PS Ranka, District Garhwa.
12. Girjashankar Tiwari
13. Umashankar Tiwari
14. Ramanuj Tiwari Sl. Nos.12 to 14, all are sons of Nand Kishor Tiwari
15. Ramdulari Devi wife of Nand Kishor Tiwari
16. Nandeo Ram Sl. Nos.15 & 16 both are sons of Late Bifan Ram Respondent No.15 and 16 are residents of Village Khoridih, PO Ataula, PS Meral, District Garhwa.
17. Ulimaraj Devi wife of Madhuban Tiwari
18. Anil Tiwari son of Late Madhuban Tiwari Sl. Nos.17 & 18, both are residents of Village Khirodih, PO Atuala, PS Meral, District Garhwa.
19. Renu Devi daughter of Late Madhuban Tiwari, wife of Dharmendra Choubey, resident of Village & PO Nandana, PS Sonbhadra, District Sonbhadra.
20. Kiran Devi wife of Shyam Bihari Choubey, resident of Village and PO Nandana, PS Sonbhadra, District Sonbhadra.
21. Shashi Kumari
1
-: 2 :-
22. Sunil Kumar Tiwari
23. Punam Kumari Sl. No.21 to 23, all are minor son and daughters of Late Madhuban Tiwari, represented by their natural guardian Raj Devi, resident of Village Khirodih, PO Ataula, PS Meral, District Garhwa.
24. Om Prakash Tiwari son of Late Geeta Dayal Tiwari, resident of Village Khirodih, PO Ataula, PS Meral, District Garhwa.
25. Kalawati Devi wife of Balmiki Tiwari, resident of Village Potma, PO Lagma, PS Garhwa, District Garhwa.
26. Sabitri Devi wife of Brij Kishore Tiwari, resident of Village Bharatiya, PO PS District Garhwa.
27. Kalindi Devi wife of Akhilesh Dubey, resident of Village Konmudra, PO PS Bhawanathpur, District Garhwa. … Respondents
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CORAM : SRI ANANDA SEN, J.
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For the Petitioner : Mr. Anurag Kumar, Advocate For the Respondents :
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13/ 23.01.2024 Learned counsel appearing for the petitioner seeks permission to withdraw this writ petition at this stage as the original suit has already been dismissed for non-prosecution. He further submits that if the original suit is restored, the petitioners be given liberty to file a fresh writ petition. Permission, as sought for, is granted. This writ petition is, accordingly, dismissed as withdrawn. Considering the submission of the petitioners, liberty is given to file fresh writ petition if original suit is restored. Interlocutory application being I.A. No.11339 of 2023 is also allowed to be withdrawn.
(Ananda Sen, J.)
Kumar/Cp-02
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