Neutral Citation No. - 2024:AHC-LKO:2238
Court No. - 6
Case :- WRIT - C No. - 1007010 of 2013
Petitioner :- Panch Ram
Respondent :- Additional District Judge/Special Judge Sc/St
Act And 6 Ors
Counsel for Petitioner :- Jai Shrinet
Counsel for Respondent :- Manish Kumar,Brijendra
Singh,Hari Kant,Suresh Chandra Srivastava
Hon'ble Alok Mathur,J.
1. List has been revised. No one appears for the petitioner.
2. Matter pertains to 2013.
3. It seems that petitioner has lost interest in the matter and does
not want to pursue the case.
4. Writ petition is dismissed for want of prosecution.
5. Interim order, if any, stands discharged.
Order Date :- 9.1.2024
A. Verma
(Alok Mathur, J.)