Court No. - 3
Case :- WRIT - C No. - 7136 of 2010
Petitioner :- Bhisham Lal Verma
Respondent :- State Of U.P.Through Prin. Secy. Avas Evam
Shahari Niyojan
Counsel for Petitioner :- O.P.Srivastava,Anil Kumar
Mishra,Anurag Narain,Ashok Kumar
Counsel for Respondent :- C.S.C.,Nadeem Murtaza,Shobhit
Mohan Shukla
Hon'ble Vivek Chaudhary,J.
Hon'ble Manish Kumar,J.
Case is called out.
No one is present on behalf of the petitioner to press the
petition.
Mr. Shobhit Mohan Shukla, learned counsel for respondents are
present.
In view thereof, petition is dismissed for want of prosecution.
.
[Manish Kumar, J.] [Vivek Chaudhary, J.]
Order Date :- 16.12.2023
-Amit K-