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ITEM NO.1611 COURT NO.8 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2929/2023 SHILPA SINGLA Petitioner(s)
VERSUS
KESHAV GOEL Respondent(s) (FOR ADMISSION and IA No.225634/2023-STAY APPLICATION ) Date : 01-11-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KAROL For Petitioner(s) Mr. Vinod Sharma, AOR (N/P) Mr. Deepak Goyal, Adv.(N/P)
Mr. Aakash Varma, Adv.(N/P)
Ms. Reena Devi, Adv.(N/P)
Mr. Arun Singh, Adv.(N/P)
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
None appears for the petitioner. As such, Ms. Srujana Suman Mund, (Mobile No. 8376024050, Email ID - Srujanasuman111@gmail.com), who is present in the Court, is appointed as Amicus Curiae to assist the Court. The mater stands passed over, enabling the learned Amicus Curiae to read the brief and assist the Court. After pass over, the matter was taken up.
Learned Amicus Curiae ably assists the Court. She submits that already three proceedings instituted prior point of time in Delhi;
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the petitioner is not in a position to travel long distance for pursuing the matter before the Family Court at Panipat Harayana proceedings initiated by her husband.
The assistance rendered by Ld. Amicus is highly appreciated Hence, issue notice, returnable within four weeks. In the meantime, there shall be stay of further proceedings in Petition No. DMC No.547 of 2023 titled "Keshav Goel vs. Shilpa Singla" pending before the Additional District and Sessions Court, Panipat Haryana.
The Registry is directed to supply complete paper-book to learned Amicus, who would continue to assist the Court. Learned Amicus shall also apprise the learned Advocate-on- Record for the petitioner of passing of the present order.
(BABITA PANDEY) (KAMLESH RAWAT)
COURT MASTER (SH) ASSISTANT REGISTRAR
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