STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP
C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 First Appeal No. A/2632/2014
( Date of Filing : 17 Dec 2014 )
(Arisen out of Order Dated 21/10/2014 in Case No. c/556/2012 of District Agra-I)
1. HDFC ERGO General Insurance Co. Ltd Agra
Agra
up ...........Appellant(s)
Versus
1. Mohd. Qayyum Aligarh
Aligarh
up ...........Respondent(s)
BEFORE:
HON'BLE MR. Rajendra Singh PRESIDING MEMBER HON'BLE MR. SUSHIL KUMAR JUDICIAL MEMBER
PRESENT:
Dated : 24 Aug 2023 Final Order / Judgement
()
, 00,
0 :-2632/2014 ( , () 0-556/2012 / 21/10/2014 ) HDFC ERGO General Insurance Co. Ltd. Second Floor, Ajanta Plaza, Next to Ajanta Theatre, M.G. Road, Agra through its manager-claims Sri Pankaj Kumar, posted at its office at 5th floor, tower-1, stellar I.T. Park, C-25 Sector 62, Noida
1.
Mr. Baljinder Singh (Motor Claims Department) HDFC ERGO General Insurance Co. Ltd 205-A Ratan Square, Vidhan Sabha Marg Lucknow.
2.
Mr. Naveen Tandon (Regional Claims manager, North), HDFC ERGO General Insurance co. Ltd 208, 2nd Floor Sewa corporate Suits, M.G. Road, Gurgaon.
3.
Appellants 4.
Vs Mohd. Qayyum S/o Moharram Ali r/o Mohalla Hadi Nagar, Near Sewa Corporate Suits, M.G. Road, Gurgaon.
1
………… Respondent
0 , 1.
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:
:- 000 :- 00 :-04.09.2023
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, () 0 556/2012 0 21.10.2014 1.
, 12.06.2011 , 06.10.2011 ,
08.10.2011 40 2,40,247/- : /
2.
000 00 3.
/ 0 0081/3786 , 25.05.2009 , 13.06.2010 12.06.2010
06.10.2011 24.08.2012 12.06.2011 0 22438 06.10.2011 0 5.10.2012
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/ , 06.10.2011 05.10.2012 000 : 6.
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04.09.2023
, 0 2
[HON'BLE MR. Rajendra Singh]
PRESIDING MEMBER
[HON'BLE MR. SUSHIL KUMAR]
JUDICIAL MEMBER
3
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