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IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED 10.07.2023
CORAM
THE HONOURABLE Mr.JUSTICE N. ANAND VENKATESH W.P.No.20285 of 2023
E.Jaipalaniappan ... Petitioner Vs.
1. The Commissioner of Police, The Greater Chennai Police, Vepery, Chennai.
2. The Inspector of Police, V5, Thirumangalam Police Station, Chennai. ... Respondents
Prayer: Writ Petition is filed under Article 226 of the Constitution of India, pleased to issue a Writ of Mandamus, to direct the 1st respondent to issue a No Objection Certificate to the petitioner to run a SPA i.e. cross relaxation massage in the name and style of "
CUTZ SWASTHA AYURVEDIC WELLNESS SPA" at Door No.44, Pillaiyarkoil Street, Jawaharlal Nehru Road, Metro Zone Club House, Anna Nagar, Chennai - 600 040, by passing orders on the petitioner's representation dated 19.06.2023.
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For Petitioner : Mr.N.Edwin Jeyakumar For Respondents : Mr.A.Damodaran Additional Public Prosecutor
O R D E R
This writ petition has been filed seeking for a direction to the first respondent to grant No Objection Certificate to the petitioner to enable the petitioner to run the SPA based on the representation dated 19.06.2023.
2. Heard Mr.N.Edwin Jeyakumar, learned counsel for petitioner and Mr.A.Damodaran, learned Additional Public Prosecutor appearing for respondents.
3. Taking into consideration the facts and circumstances of the case and without going into the merits of the case, there shall be a direction to the first respondent to deal with the representation made by the petitioner dated 19.06.2023 on its own merits and in accordance with law and in line with the relevant Government
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Order/circulars and a decision shall be taken within a period of two
(2) weeks from the date of receipt of a copy of this order. This writ petition is disposed of with the above direction. No costs. Consequently, connected miscellaneous petition is closed.
10.07.2023
Index :Yes/No Internet:Yes/No Speaking/Non speaking order rka
To
1. The Commissioner of Police, The Greater Chennai Police, Vepery, Chennai.
2. The Inspector of Police, V5, Thirumangalam Police Station, Chennai.
3.The Public Prosecutor, High Court, Madras.
N. ANAND VENKATESH,J
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rka W.P.No.20285 of 2023
10.07.2023
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