Court No. - 38
Case :- WRIT - C No. - 64055 of 2012
Petitioner :- Smt. Maya Devi
Respondent :- State Of U.P. Thru Chief Secy. And Others
Counsel for Petitioner :- Satyendra Narayan Singh,B.P.
Mishra,Sujeet Kumar
Counsel for Respondent :- C.S.C.
Hon'ble Ran Vijai Singh,J.
Hon'ble Mukhtar Ahmad,J.
List has been revised. None appears on behalf of the petitioner.
Heard learned Standing Counsel appearing on behalf of the
State.
In substance the petitioner appears to be aggrieved by non-
disposal of her representation made before Rastriya Mahila
Ayog, New Delhi.
In this writ petition the petitioner has prayed that miscreants
whose names have been mentioned in the representation dated
19.11.2012 be restrained from interfering in her possession over
the temple and the alternate prayer has also been made for her
protection.
The writ petition was filed in the year 2012. Today no one
appears to press this petition. It appears to us that grievance of
the petitioner has already been redressed and the petitioner has
lost her interest in pursuing the writ petition.
The writ petition is disposed of with the observation made
above.
Order Date :- 3.1.2018
Fhd.
Neutral Citation No. - 2018:AHC:1273-DB