CELLULAR OPERATORS ASSOCIATION OF INDIA DIRECTOR GENERAL v. BHARAT SANCHAR NIGAM LIMITED CHAIRMAN

ITEM NO.104 COURT NO.3 SECTION XVII

S U P R E M E C O U R T O F I N D I A

RECORD OF PROCEEDINGS

R.P.(C) No. 1409-1410/2014 In C.A. No. 5253/2010

CELLULAR OPERATORS ASSOCIATION

OF INDIA DIRECTOR GENERAL Petitioner(s)

VERSUS

BHARAT SANCHAR NIGAM LIMITED CHAIRMAN Respondent(s)

[ TO GO BEFORE THREE HONBLE JUDGES ]

WITH

C.A. No. 4555/2014 (XVII) (IA No. 1/2014 - EX-PARTE STAY) C.A. No. 4459/2014 (XVII) (IA No. 1/2014 - GRANT OF INTERIM RELIEF) C.A. No. 5629-5631/2014 (XVII) C.A. No. 2017/2013 (XVII)

(IA No. 2/2013 - EX-PARTE STAY) C.A. No. 1525/2013 (XVII)

C.A. No. 1821/2013 (XVII)

(IA No. 1/2013 - EX-PARTE STAY) C.A. No. 1526/2013 (XVII)

(IA No. 1/2013 - EX-PARTE STAY) C.A. No. 1509/2013 (XVII)

( FOR [PERMISSION TO FILE ANNEXURES] ON IA 1/2013) C.A. No. 1402/2013 (XVII)

(IA No. 2/2013 - EX-PARTE STAY)

C.A. No. 2248-2249/2013 (XVII)

(IA No. 3/2015 - PERMISSION TO FILE ANNEXURES) Date : 12-04-2023 C.A. No. 1509/2013 was mentioned today.

CORAM :

HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MR. JUSTICE KRISHNA MURARI HON'BLE MRS. JUSTICE B.V. NAGARATHNA

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For Petitioner(s) Mr. Y. Raja Gopala Rao, AOR Ms. Y. Vismai Rao, Adv. Mr. Y. Ramesh, Adv. Mr. Dhuli Gopi Krishna, Adv. Mr. Balaji Srinivasan, AOR Mr. Umang Shankar, AOR Mr. S. K. Verma, AOR Mr. Abhinav Mukerji, AOR Ms. Sumita Hazarika, AOR Mr. Sridhar Potaraju, AOR Mrs. Bina Gupta, AOR Mr. Yoginder Handoo, AOR Mr. Vivek Jain, AOR For Respondent(s) Mr. Gautam Narayan, AOR M/S. Karanjawala & Co., AOR Mr. Debmalya Chandra Banerjee, Adv. Mr. Rohan Sharma, Adv.

Mr. Kartik Bhatnagar, Adv. Mr. Anmol, Adv.

Mr. Nicholas Choudhury, Adv. Mr. Shreesh Chadha, Adv. Mr. Abhinav Mukerji, AOR Mr. Gopal Jain, Sr. Adv. Mr. Naveen Kumar, AOR

Mr. Nitesh Bhandari, Adv. Mr. Shourajeet Chakravart, Adv. Mr. Shourajeet Chakravarty, Adv. Ms. Aprajita Bhardwaj, Adv. Mr. Prabhat Kumar Rai, Adv. Ms. Stuti Bisht, Adv. Ms. Sumita Hazarika, AOR Mr. Ritesh Kumar, AOR Ms. Vishakha Ahuja, Adv. Mr. Gaurav Sharma, AOR Ms. Manmeet Kaur Sareen, Adv. Mr. Tejveer Bhatia, Adv. Mr. Rohan Swrup, Adv. Mr. Paranjay Thripathi, Adv. Mr. Rakesh Dwivedi, Sr. Adv.

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Mr. Sanjay Kapur, AOR Ms. Megha Karnwal, Adv. Mr. Surya Prakash, Adv. Mr. Arjun Bhatia, Adv. Dr. Shashwat Bajpai, Adv. Mr. Rohit Amit Sthalekar, AOR Mr. Yoginder Handoo, AOR UPON hearing the counsel the Court made the following

O R D E R

CIVIL APPEAL NO. 1509 OF 2013

It is submitted by the learned counsel for the appellant that the matter has become infructuous. He prays that the appellant may be permitted to withdraw the civil appeal.

The civil appeal is dismissed as withdrawn.

(NIDHI AHUJA) (RENU KAPOOR)

AR-cum-PS ASSISTANT REGISTRAR [Signed order is placed on the file.]

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