IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (C) No. 1036 of 2022
M/s Megha Engineering & Infrastructures Ltd., Hyderabad
… … Petitioner
Versus
Jharkhand Urja Sanchar Nigam Limited, through its Managing
Director, Doranda, Ranchi & Others … … Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Petitioner : Mr. M. S. Mittal, Senior Advocate
: Mr. Salona Mittal, Advocate
For the Respondents : Mr. Ravi Prakash Mishra,
A.C. to A.A.G. II
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07/18.04.2023 Learned counsel for the parties are present.
2. Learned counsel appearing for the respondents submits that
matter has to be argued by learned counsel Mr. Sachin Kumar and he
is out of station. He prays that the matter be posted on 24.04.2023.
3. Learned senior counsel for the petitioner has no objection to the
prayer for adjournment.
4. Post this case on 24.04.2023.
5. No further adjournment will be granted.
(Anubha Rawat Choudhary, J.)
Binit