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    MS MEGHA ENGINEERING AND INFRASTRUCTURES LTD THROUGH ITS ASSOCIATE GENERAL MANAGER MR RAKESH RANJAN v. JHARKHAND URJA SANCHAR NIGAM LIMITED THROUGH ITS MANAGING DIRECTOR

    IN THE HIGH COURT OF JHARKHAND AT RANCHI

    W.P. (C) No. 1036 of 2022

    M/s Megha Engineering & Infrastructures Ltd., Hyderabad

    … … Petitioner

    Versus

    Jharkhand Urja Sanchar Nigam Limited, through its Managing

    Director, Doranda, Ranchi & Others … … Respondents

    ---

    CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

    ---

    For the Petitioner : Mr. M. S. Mittal, Senior Advocate

    : Mr. Salona Mittal, Advocate

    For the Respondents : Mr. Ravi Prakash Mishra,

    A.C. to A.A.G. II

    ---

    07/18.04.2023 Learned counsel for the parties are present.

    2. Learned counsel appearing for the respondents submits that

    matter has to be argued by learned counsel Mr. Sachin Kumar and he

    is out of station. He prays that the matter be posted on 24.04.2023.

    3. Learned senior counsel for the petitioner has no objection to the

    prayer for adjournment.

    4. Post this case on 24.04.2023.

    5. No further adjournment will be granted.

    (Anubha Rawat Choudhary, J.)

    Binit

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    MS MEGHA ENGINEERING... v. JHARKHAND URJA SANCH...
    (Apr 24, 2023)