IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 2589 of 2020
Sudhir Narayan Dwary and others … … Petitioners
Versus
The State of Jharkhand and others … … Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Petitioners : Mr. Piyush Chitresh, Advocate
For the Respondents : Mr. Rakesh Kumar Roy, Advocate
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6/14.06.2022 Learned counsel for the parties are present.
2. Learned counsel for the respondents prays for and is allowed
time till 11.07.2022 to file a counter affidavit in the present case.
3. Rejoinder, if any, by 14.07.2022.
4. Post this case before appropriate Bench as per roster in the
week commencing 25th of July, 2022.
(Anubha Rawat Choudhary, J.)
Binit