Ex Rfn Pramod Yadav Applicant v. Union Of India And Others

1. On the case being taken for hearing Shri KP Datta, Ld. counsel for the applicant and Ms. Kavita Mishra, Ld. Counsel for the respondents are present.

2. As prayed by Ld. counsel for the respondents two weeks time is granted to file affidavit of compliance.

3. List on 20.01.2023.