UNION OF INDIA & OTHERS v. COLONEL R.ALAGARRAJ

IN THE HIGH COURT OF KERALA AT ERNAKULAM

PRESENT:

THE HONOURABLE THE AG.CHIEF JUSTICE MR.ASHOK BHUSHAN

&

THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

MONDAY, THE 12TH DAY OF JANUARY 2015/22ND POUSHA, 1936 WA.No. 2074 of 2010 ( ) IN WP(C).34276/2010 ---------------------------------------------

AGAINST THE ORDERS IN WP(C) 34276/2010 of HIGH COURT OF KERALA

DATED 15.11.2010 & 30-11-2010 ----------------

APPELLANT(S)/(RESPONDENTS IN THE WPC) :-

------------------------------------------

1. UNION OF INDIA, REPRESENTED BY ITS

SECRETARY, MINISTRY OF DEFENCE, SOUTH BLOCK

NEW DELHI-110 011.

2. THE CHIEF OF THE ARMY STAFF,

INTEGRATED HEAD QUARTERS OF MINISTRY OF DEFENCE

(ARMY), SOUTH BLOCK, DHQ P.O., NEW DELHI-110 011.

3. THE MILITARY SECRETARY,

MILITARY SECRETARY'S BRANCH (MS-3B), INTEGRATED

HEADQUARTERS OF MINISTRY OF DEFENCE (ARMY)

SOUTH BLOCK, DHQ P.O., NEW DELHI-110 011.

4. INSPECTING OFFICE,

SAINIK SCHOOL SOCIETY, MINISTRY OF DEFENCE

ROOM NO.101, D-1 WING, SENA BHAVAN DHQ P.O., NEW DELHI-110 011.

5. THE PRINCIPAL SAINIK SCHOOL,

KAZHAKOOTTAM, THIRUVANANTHAPURAM-675 552.

BY ADVS.SRI.T.P.M.IBRAHIM KHAN, ASST.S.G OF INDIA

SRI.P.PARAMESWARAN NAIR,ASG OF INDIA

SRI.T.SANJAY, CGC

RESPONDENT(S)/(PETITIONER IN THE WPC) :-

------------------------------------------- COLONEL R. ALAGARRAJ (IC NO.48908 "N", ARMY EDUCATION

CORPS, PRESENTLY AT SAINIK SCHOOL, KAZHAKOOTTAM,

THIRUVANANTHAPURAM.

BY SRI.V.K.SATHYANATHAN

THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 12-01-

2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

1