IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated 10.10.2022
CORAM:
THE HONOURABLE MR.JUSTICE V.SIVAGNANAM
V.Manimegalai ... Petitioner Vs.
1.The Deputy Inspector General of Police, Salem Range,
Salem, Salem District 636 007. 2.The District Superintendent of Police, Namakkal District,
Namakkal.
3.The Deputy Superintendent of Police Namakkal, Namakkal District.
4.The Inspector of Police,
Erumaipatti Police Station,
Namakkal, Namakkal District. ... Respondents
Prayer: Criminal Original Petition filed under Section 482 of the Criminal Procedure Code, 1973 to direct the 4threspondent to register the First Information Report in pursuant to the pending CSR No.102 of 2022 dated 27.08.2022 at 10.30 a.m., on the file of the 4threspondent.
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For petitioner : Mr.R.Naresh Kumar For respondent : Mr.S.Santhosh Government Advocate (crl.side)
ORDER
This Criminal Original Petition has been filed to direct the 4th respondent to register the First Information Report in pursuant to the pending CSR No.102 of 2022 dated 27.08.2022 at 10.30 a.m., on the file of the 4threspondent.
2. The learned Counsel appearing for the petitioner submitted that the complaint given by the petitioner was assigned as CSR No.102/2022. However, the respondent police has not taken any further action and hence, this petition is filed.
3. The learned Government Advocate (Criminal Side) appearing on behalf of the respondents submitted that on the complaint given by the petitioner, enquiry has been conducted and the same has been closed on 20.09.2022.
4. Recording the submission of the learned Government Advocate
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(Criminal Side), this Criminal Original Petition is closed with liberty to pursue the matter in accordance with law.
10.10.2022
Index:Yes/No Internet:Yes/No mst
To
1.The Deputy Inspector General of Police, Salem Range,
Salem, Salem District 636 007. 2.The District Superintendent of Police, Namakkal District,
Namakkal.
3.The Deputy Superintendent of Police Namakkal, Namakkal District.
4.The Inspector of Police,
Erumaipatti Police Station,
Namakkal, Namakkal District.
5.The Public Prosecutor,
Madras High Court.
V.SIVAGNANAM, J.
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mst
10.10.2022
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