Citation Codes Equivalent Citations citation codes Case Number Special Leave Petition (Criminal) Diary No(s). 5150/2020, BA No. 249/2019, IA No. 35689/2020 and IA No. 35694/2020 Disposition NA Judges Justice Sharad Arvind Bobde Justice Ajjikuttira Somaiah Bopanna Justice Hrishikesh Roy See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Directorate Of Enforcement New Delhi Petitioner(s) v. Upendra Rai (s). 1. Delay condoned.2. Issue notice.3. Until further orders, there shall be a stay of operation of the impugned order passed by the High Court of Delhi if the respondent has not already been released on bail.