IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
Transfer Petition (Civil) No 1626 of 2021 Parina Goyal ... Petitioner(s) Versus
Puneet Goyal ... Respondent(s)
O R D E R
1 This transfer petition has been filed by the petitioner - wife for transfer of MC No 3489 of 2021 titled "Puneet Goyal Vs Parina Goyal" from the Family Court at Bengaluru, Karnataka to the Family Court at Bhatinda, Punjab.
2 We have heard learned counsel for the parties.
3 Having regard to the interests of justice, we are of the view that an order for the transfer of the proceedings is warranted. We direct that MC No 3489 of 2021 titled "Puneet Goyal Vs Parina Goyal" be transferred from the Family Court at Bengaluru, Karnataka to the Family Court at Chandigarh.
4 The Transfer Petition is disposed of.
5 The transferor court shall forthwith transmit the record of the aforesaid case to the transferee court.
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6 After transfer of the petition, the transferee Court is directed to make all endeavour either for amicable settlement or for early decision in the matter without unnecessary adjournments.
6 Pending application, if any, stands disposed of.
…..…..…....…........……………….…........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [Hima Kohli]
New Delhi;
September 15, 2022
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ITEM NO.2 COURT NO.2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1626/2021 PARINA GOYAL Petitioner(s)
VERSUS
PUNEET GOYAL Respondent(s) (WITH IA No. 152306/2021 - VACATING STAY) Date : 15-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MS. JUSTICE HIMA KOHLI For Petitioner(s) Mr. Vimal Puggal, Adv. Mr. Harish Pandey, AOR
For Respondent(s) Mr. Narender Hooda, Sr. Adv. Mr. Shaurya Lamba, Adv.
Ms. Seema Sindhu, Adv.
Dr. Surender Singh Hooda, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 The Transfer Petition is disposed of in terms of the signed order.
2 Pending application, if any, stands disposed of.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR
(Signed order is placed on the file)
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