STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP
C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 First Appeal No. A/335/2019
( Date of Filing : 08 Mar 2019 )
(Arisen out of Order Dated 13/02/2019 in Case No. C/144/2017 of District Bareilly-I)
1. M/S Pride Seles Rohilkhand Vishvvidylaya Ke Samne Pilibhit By Pass Road Distt. Bareilly U.P.To Prabandhak ...........Appellant(s) Versus
1. Subhash Chandra Saxena S/O Late Jagat Narayan Saxsena Niwasi Masjid Wali Gali Mo. Kanungoyan Post anad Nagar Faridpur Distt. U.P.Bareilly ...........Respondent(s)
BEFORE:
HON'BLE MR. JUSTICE ASHOK KUMAR PRESIDENT HON'BLE MR. SUSHIL KUMAR JUDICIAL MEMBER
PRESENT:
Dated : 12 Jul 2022 Final Order / Judgement
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, 0 0-1 [HON'BLE MR. JUSTICE ASHOK KUMAR]
PRESIDENT
[HON'BLE MR. SUSHIL KUMAR]
JUDICIAL MEMBER
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