IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED:14.12.2021
Coram
The Hon'ble Mr. Justice V.PARTHIBAN
W.P.No.23977 of 2021 & W.M.P.Nos.25292 & 25293 of 2021 A.Adham Sha
...Petitioner
Vs.
1.The Director General, CRPF, CGO Complex,
Lodhi Road,
New Delhi- 110 003.
2.The Inspector General/Director (Medical), Directorate General, CRPF,
Lodhi Road,
New Delhi- 110 003.
3.The Deputy Inspector General (Medical), Composite Hospital,
Group Centre, CRPF,
Avadi, Chennai- 600 065. ...Respondents
PRAYER: Petition filed under Article 226 of the Constitution of India praying to issue a writ of Certiorarified Mandamus calling for the records pertaining to transfer order signal dated 30.07.2021 issued by the 2nd respondent in proceedings No.T-IX-01/2021-DA-3 and his subsequent order in signal dated 26.08.2021 in proceedings No.T-IX- 01/2021-DA-3 transferring petitioner to 71 Battalion, CRPF, Tripura and quash the same and retain the petitioner in composite hospital Group Centre, CRPF, Avadi till petitioner superannuation on 30.06.2023 considering as a terminal posting.
1
For Petitioner .. Ms.R.Meenakshi For Respondents .. Mr.L.S.M.Hasan Fizal Additional Government Pleader (for R.1 to R.3)
ORDER
The learned counsel for the petitioner seeks the permission of this Court to withdraw this writ petition. She had also made an endorsement to that effect.
2. In view of the same, this writ petition stands dismissed as withdrawn. No costs. Consequently, the connected miscellaneous petitions are closed.
14.12.2021
tri/mrm Index:Yes/No Internet:Yes To
1.The Director General, CRPF, CGO Complex, Lodhi Road,
New Delhi- 110 003. 2.The Inspector General/Director (Medical), Directorate General, CRPF,
Lodhi Road,
New Delhi- 110 003.
3.The Deputy Inspector General (Medical), Composite Hospital,
Group Centre, CRPF,
Avadi, Chennai- 600 065.
2
V.PARTHIBAN,J.
tri/mrm W.P.No.23977 of 2021 & W.M.P.Nos.25292 & 25293 of 2021
14.12.2021
3
Comments