CENTRAL ADMINISTRATIVE TRIBUNAL
HYDERABAD BENCH, HYDERABAD
OA/21/1057/2015
HYDERABAD, this the 10thday of March, 2022
Hon'ble Mr. Ashish Kalia, Judl. Member Hon'ble Mr. B.V. Sudhakar, Admn. Member
N. Srinivas Reddy, S/o. Ram Reddy, Aged about 42 years, Occ: Branch Post Master (Ex), R/o. Imampet, Suryapet Mandal,
Nalgonda District.
... Applicant
(By Advocate : V. Raghunath)
Vs.
1. The Union of India through the Secretary, Ministry of Communications and I.T. Department, Dak Bhavan, Ashok Marg,
New Delhi.
2. The Post Master General, Hyderabad Region,
Abids, Hyderabad - 500 001.
3. The Superintendent of Post Office, Suryapet Division, Suryapet, Nalgonda District - 508 213.
4. The Inspector of Post, Suryapet East Sub Division, Suryapet, Nalgonda District - 508 213. ... Respondents
(By Advocate: Mr. A. Radhakrishna, Sr. PC to CG)
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ORAL ORDER
(As per Hon'ble Mr. Ashish Kalia, Judl. Member) Learned counsel for the respondents present. There is no representation on behalf of the applicant. It indicates that neither the applicant nor his counsel is interested in prosecuting the O.A. Accordingly, the O.A. is dismissed for non-prosecution. No order as to costs.
(B.V. SUDHAKAR) (ASHISH KALIA)
ADMINISTRATIVE MEMBER JUDICIAL MEMBER
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