Citation Codes Equivalent Citations citation codes Case Number WP(C) 40241/2018 Attorney(S) Judges JUSTICE P.V. KUNHIKRISHNAN See more information ... Smart Summary Please sign up to generate summary. JUDGMENT ORIGINAL PDF To access the original judgment, please Sign In or Subscribe. MUHAMMED DANISH C. K. (MINOR) v. THE STATE OF KERALA IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN WEDNESDAY, THE 18TH DAY OF MAY 2022 / 28TH VAISAKHA, 1944 WP(C) NO. 40241 OF 2018 PETITIONER/S: 1 MUHAMMED DANISH C. K. (MINOR) S/O.MUHAMMED ASHRAF C.K., REPRESENTED BY MUHAMMED ASHRAF C.K., S/O. IBRAYI, CHERANKANDI, KARAKKAMALA P.O., WAYANAD DISTRICT-670645. 2 ASHWIN RAJ T.R.,(MINOR), S/O.RAJESH KUMAR T.B., REPRESENTED BY RAJESH KUMAR T.B., S/O.BALAN, SREESHA NIVAS, CLUB KUNNU, MANATHAVADY P.O., WAYANAD DISTRICT- 670645. 3 ATHISH SHAIJO (MINOR), S/O.SHAIJO JACOB, REPRESENTED BY SHAIJO JACOB, S/O.JACOB, PLATHOTTATHIL, PALAVAYAL P.O., VIA, CHERUPUZHA, KASARAGODE DISTRICT-670511. 4 RAHUL RAJ G.,(MINOR), S/O.GOPALAKRISHNAN P.V., REPRESENTED BY GOPALAKRISHNAN, S/O.CHANDU, VATTAPARA HOUSE, MUNNAD P.O., VIA, CHENGALA, KASARAGODE DISTRICT- 670541. BY ADV SUNIL V.MOHAMMED RESPONDENT/S: 1 THE STATE OF KERALA REPRESENTED BY THE SECRETARY FOR SPORTS AND YOUTH AFFAIRS DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM -695001. 2 THE KERALA STATE SPORTS COUNCIL, REPRESENTED BY ITS SECRETARY, STATUE JUNCTION, PALAYAM, THIRUVANANTHAPURAM-695001. 3 THE KERALA STATE VOLLEYBALL ASSOCIATION, NOORMAHAL, PERUMTHALMANNA P.O., MALAPURAM DISTRICT-679322. 1 -2- 4 THE VOLLEYBALL FEDERATION OF INDIA, REPRESENTED BY ITS SECRETARY GENERAL, ROOM NO.72, JAWAHARLAL NEHRU STADIUM, CHENNAI- 600003. BY ADVS. ROSHEN D. ALEXANDER D VISHNUDAS HARIDAS TINA ALEX THOMAS(K/000532/2004) HARIMOHAN(K/000327/2018) OTHER PRESENT: SMT.VIDYA KURIAKOSE, GP THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 18.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: -3- P.V.KUNHIKRISHNAN, J. ====================================================== W.P.(C) No.40241 of 2018 ============================================================= Dated this the 18th day of May, 2022 JUDGMENT The learned counsel for the petitioners submitted that the prayers in this writ petition have become infructuous. Therefore, this writ petition is dismissed as infructuous. sd/- P.V.KUNHIKRISHNAN JUDGE das