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    Hari Ram v. Union Of India

    1. On the case being taken up for hearing Shri Manoj Kumar Awasthi and Shri Anshuman Srivastava, Ld. Counsel for the applicant and Shri Yogesh Kesarwani, Ld. Counsel for the respondents are present.

    2. Matter needs physical hearing.

    3. List on 23.05.2022 for physical hearing.

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    Hari Ram v. Union Of India
    (Mar 10, 2022)