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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • By Legal Practitioner,
  • By Legal Practitioner, for the Applicant;
Judges
  • Umesh Chandra Srivastava, Member (Judicial)
  • Abhay Raghunath Karve, Member (Administrative)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • By Legal Practitioner,
  • By Legal Practitioner, for the Applicant;
Judges
  • Umesh Chandra Srivastava, Member (Judicial)
  • Abhay Raghunath Karve, Member (Administrative)
See more information ...
Smart Summary

    Hari Ram v. Union Of India

    1. On the case being taken up for hearing Shri Manoj Kumar Awasthi and Shri Anshuman Srivastava, Ld. Counsel for the applicant and Shri Yogesh Kesarwani, Ld. Counsel for the respondents are present.

    2. Matter needs physical hearing.

    3. List on 23.05.2022 for physical hearing.

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    Comments

    Hari Ram v. Union Of India
    (Mar 10, 2022)