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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Attorney(S)
  • By Legal Practitioner,
  • By Legal Practitioner, for the Applicant;
Judges
  • Umesh Chandra Srivastava, Member (Judicial)
  • Abhay Raghunath Karve, Member (Administrative)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Attorney(S)
  • By Legal Practitioner,
  • By Legal Practitioner, for the Applicant;
Judges
  • Umesh Chandra Srivastava, Member (Judicial)
  • Abhay Raghunath Karve, Member (Administrative)
See more information ...
Smart Summary

    Vijay Bahadur Rai v. Union Of India

    1. On the case being taken up for hearing Shri B.B. Tripathi, Ld. Counsel for the applicant and Shri R.C. Shukla, Ld. Counsel for the respondents are present.

    2. As prayed by the Ld. Counsel for the respondents, three weeks further time is granted to make compliance of the order.

    3. List on 11.02.2022.

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    Comments

    Vijay Bahadur Rai v. Union Of India
    (Jan 6, 2022)