Hon’ble Mr. Rakesh Sagar Jain,
Hon’ble Mr.
Tazeem Akhtar
(Ms. Manpreet Kour for Ms. Surinder Kour
State of J & K and Ors.
(Mr.Rajesh Thapa, DAG and Mr. K.K. Pathan)
Mr. Anand Mathur
The TA arise
claiming the relief for the post of Female Multipurpose Health Workers.
It is not a civil post and the Tribunal
Registry is directed to return the file to the Hon’ble High Court of
Jammu and Kashmir at Jammu.
( Anand Mathur
Member (A)
JNS
1
Central Administrative Tribunal
Jammu Bench, Jammu
T.A. No. 61/473/2020
(SWP No. 2855/2010)
This, the 03rd day of May, 2021
(Through Video Conferencing)
Hon’ble Mr. Rakesh Sagar Jain, Member (J)
Hon’ble Mr. Anand Mathur, Member (A)
Tazeem Akhtar ……....Applicant
Ms. Manpreet Kour for Ms. Surinder Kour)
VERSUS
State of J & K and Ors. ..Respondents
Rajesh Thapa, DAG and Mr. K.K. Pathan)
ORDER (ORAL)
Anand Mathur, Member (A):
The TA arises out of an SWP No. 2855/2010 (TA No. 473/2020)
claiming the relief for the post of Female Multipurpose Health Workers.
is not a civil post and the Tribunal does not have any jurisdiction
Registry is directed to return the file to the Hon’ble High Court of
Jammu and Kashmir at Jammu.
Anand Mathur ) ( Rakesh Sagar Jain)
Member (A) Member (J)
(Through Video Conferencing)
Member (J)
, Member (A)
..Applicant
espondents
out of an SWP No. 2855/2010 (TA No. 473/2020)
claiming the relief for the post of Female Multipurpose Health Workers.
have any jurisdiction.
Registry is directed to return the file to the Hon’ble High Court of
( Rakesh Sagar Jain)
Member (J)