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    M.MURUKESH v. GNANESWARAN

    Alleging non compliance of the order passed by this Court dated 10.03.2020 made in WMP(MD)No.2077/2020 in W.P(MD)No. 2431/20220, this contempt petition has been filed. 2.The learned counsel for the petitioner as well as the respondent would state that the order of this Court is complied with and this contempt petition may be closed. 3.Recording the above submission, this contempt petition is closed. Consequently, Sub Application(MD)No.100 of 2020 is closed. Index : Yes/No Internet: Yes/No bala 25.03.2021

    1)Thiru.Gnaneswaran, Superintending Engineer, Tuticorin Electricity Distribution Circle, Tamil Nadu Generation & Distribution Corporation Ltd., Tamilnadu Electricity Board, Tuticorin.

    2)Thiru.Vijaya Sankara Pandiyan, Executive Engineer, Tuticorin Town, Tamil Nadu Generation & Distribution Corporation Ltd., Tamilnadu Electricity Board, Tuticorin.

    3)Thiru.Anantha Raj, http://www.judis.nic.in Assistant Engineer, Distribution Urban/West, Tamil Nadu Generation & Distribution Corporation Ltd., Tamilnadu Electricity Board, Tuticorin. http://www.judis.nic.in J.NISHA BANU, J. bala ORDER MADE IN DATED : 25.03.2021 http://www.judis.nic.in

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    M.MURUKESH v. GNANESWARAN
    (Mar 25, 2021)