STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP
C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 First Appeal No. A/2012/1153
( Date of Filing : 31 May 2012 )
(Arisen out of Order Dated in Case No. of District State Commission)
1. Chandra Pal Singh a ...........Appellant(s) Versus
1. Shyama Ice Cold Storage a ...........Respondent(s)
First Appeal No. A/2012/432 ( Date of Filing : 05 Mar 2012 ) (Arisen out of Order Dated in Case No. of District State Commission)
1. Shyama Ice and Cold Storage a ...........Appellant(s) Versus
1. Chandra Pal Singh a ...........Respondent(s)
BEFORE:
HON'BLE MR. Rajendra Singh PRESIDING MEMBER HON'BLE MR. SUSHIL KUMAR JUDICIAL MEMBER
PRESENT:
Dated : 01 Sep 2021 Final Order / Judgement
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[HON'BLE MR. Rajendra Singh]
PRESIDING MEMBER
[HON'BLE MR. SUSHIL KUMAR]
JUDICIAL MEMBER
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