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    Gurukula Kangri (Deemed To Be University), Through Its Vice Chancellor And Another v. Anand Singh And Others

    1. Having argued the case at some length, Mr. Arvind Vashistha, the learned Senior Counsel appearing for the appellants, seeks liberty to file a review application before the learned Single Judge and wishes to withdraw the present special appeal.

    2. Therefore, the special appeal is, hereby, dismissed as withdrawn. The liberty, so sought for, is, hereby, granted.

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    Gurukula Kangri (Dee... v. Anand Singh And Others
    (Jan 14, 2021)