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    Raj Pal Singh v. Union Of India

    K.K. Srivastava, Registrar:— List has been revised.

    2. None appears on behalf of the applicant.

    3. This case is pending for filing of counter affidavit since July 2019.

    4. Today, respondents counsel has not come to the Court.

    5. Departmental representative prays for and is granted two weeks further time, as a last opportunity, to file counter affidavit.

    6. Rejoinder affidavit, if any, may be filed by applicant counsel, thereafter. List this case on 14.02.2020 for orders.

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    Raj Pal Singh v. Union Of India
    (Jan 17, 2020)