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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mrs. Anju Singh, Ld. Counsel,
  • Ms. Anjula Singh, Advoocate holding brief of Shri Prabhat Kumar Tripathi, Ld. Counsel, for the Applicant;
Judges
  • K.K. Srivastava, Registrar
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mrs. Anju Singh, Ld. Counsel,
  • Ms. Anjula Singh, Advoocate holding brief of Shri Prabhat Kumar Tripathi, Ld. Counsel, for the Applicant;
Judges
  • K.K. Srivastava, Registrar
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Smart Summary

    Varsha v. Union Of India

    K.K. Srivastava, Registrar:—

    2. Ld. counsel for the respondents submits that counter affidavit has been sent to the concerned authority for signature and the same shall be filed on receipt from them. She seeks and is granted two weeks more time to file the same.

    3. Rejoinder affidavit, if any, may be filed by applicant counsel, thereafter.

    4. List this case on 20.02.2020 for orders.

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    Comments

    Varsha v. Union Of India
    (Jan 23, 2020)