Citation Codes Equivalent Citations citation codes Case Number 841/252/ND/2019‡ Judges P.S.N. Prasad, Member (J) Dr. V.K. Subburaj, Member (T) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Income Tax Officer v. Roc In view of the advisory issued by the Central Government considering the seriousness of Pandemic Novel Coronavirus (COVID-19), read with NCLT's notice dated 15th March, 2020, the matter is adjourned to 05.05.2020.