HON'BLE MR.JUSTICE HARINDER SINGH SIDHU Present: Mr.Pawandeep Singh, Advocate for Mr.Amrik Singh Kalra, Advocate for the applicant. Mr.Vivek Saini, DAG, Haryana. RAJIV SHARMA, J. For orders, see detailed reasons recorded in a separate order of even date passed in CRA-D-1117-DB-2009 titled Giani Ram and others State of Haryana. (RAJIV SHARMA) JUDGE (HARINDER SINGH SIDHU) JUDGE March 17, 2020. Davinder Kumar Whether speaking / reasoned Yes/No Whether reportable Yes/No
Punjab & Haryana High Court
(Mar 17, 2020)
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BHAJAN LAL v. STATE OF HARYANA & ORS.
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