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    Ram Prakash Shukla v. Union Of India

    K.K. Srivastava, Registrar:— Present: Shri KP Datta, Advocate holding brief of Shri Om Prakash Kushwaha, Ld. Counsel for the applicant and Shri Anurag Mishra, Ld. Counsel for the respondents.

    2. Ld. Counsel for the respondents prays for and is granted four weeks' further time to file counter affidavit.

    3. Rejoinder affidavit, if any, may be filed by applicant counsel, thereafter. List this case on 05.02.2020 for orders.

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    Ram Prakash Shukla v. Union Of India
    (Jan 9, 2020)