Citation Codes Equivalent Citations citation codes Case Number (with appln. (s) for bringing on record additional documents and exemption from filing O.T. and interim relief and office report),Petition(s) for Special Leave to Appeal (C) No(s). 601/2016 Judges T.S. Thakur, C.J. R. Banumathi, J. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Gaurav Sureshbhai Vyas Petitioner(S) v. State Of Gujarat And Others (S). 1. Heard.2. We see no merit in this special leave petition which is hereby dismissed.