Citation Codes Equivalent Citations citation codes Case Number (with appln. (s) for permission to appear and argue in person and office report),Writ Petition(s) (Civil) No(s). 694/2015 Judges Fakkir Mohamed Ibrahim Kalifulla S.A. Bobde, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Shiva Kant Jha Petitioner(S) v. Union Of India (S). 1. At the request of the learned Attorney General for India, we grant two more weeks' time, finally, for the respondent to comply with the directions in our order dated 22.2.2016.2. List on 2.5.2016.