AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges

    Tanaji Balasaheb Gambhire v. Union Of India Through Moefcc And Others

    Misc. Application No.77/2016 filed by the Respondent No.9, seeks to recall/modify the interim order passed by this Tribunal on 23.12.2015.

    Having heard for some time, we are of the opinion that it is desirable to see whether this matter may be listed for final hearing at the earliest. In the circumstances, we list it on 2 May, 2016.

    List it on 2 nd May, 2016.

    Use AI to get other relevant cases.

    Comments

    Tanaji Balasaheb Gambhire v. Union Of India Through Moefcc And Others
    (Apr 22, 2016)