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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For The Appellant : Trevor D'lima & 2 Ors.
  • For The Respondent : M/S. Fortune Infrastructure & 4 Ors.
Judges
  • V.K. Jain, Presiding Member
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For The Appellant : Trevor D'lima & 2 Ors.
  • For The Respondent : M/S. Fortune Infrastructure & 4 Ors.
Judges
  • V.K. Jain, Presiding Member
See more information ...
Smart Summary

    Trevor D'Lima & 2 Ors. (S) v. M/S. Fortune Infrastructure & 4 Ors. (S).

    This is a petition seeking review of the order dated 08.09.2016. I have carefully considered the review petition. No ground for review or recall of the order dated 08.09.2016 is made out. The review petition is therefore, dismissed. Interim application filed with the review petition, is consequently dismissed.

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    Comments

    Trevor D'Lima & 2 Ors. (S) v. M/S. Fortune Infrastructure & 4 Ors. (S).
    (Nov 3, 2016)