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    Ram Sewak v. Union Of India

    1. Present: Shri V.K. Gupta, Ld. Counsel for the applicant and Dr. Shailendra Sharma Atal, Ld. Counsel for the respondents, assisted by Maj Salen Xaxa, OIC Legal Cell.

    2. Learned counsel for the respondents prays for and is granted one week's further time to produce PPO in terms of earlier order.

    3. List the case on 18.01.2018 for hearing in terms of earlier orders.

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    Ram Sewak v. Union Of India
    (Jan 11, 2018)