Citation Codes Equivalent Citations citation codes Case Number Transfer (AT) (Competition) No. 46 of 2017 (Old Appeal No. 53 of 2015) Attorney(S) Mr. Nakul Mohta, Advocate Mr. Harsha Peechara and Ms. Vidhi Jain, Advocates for Respondent No. 1 Ms. Rashmi Virmani, Advocate No. 3 Mr. M.M Sharma and Ms. Deepika Rajpal Advocates No. 4. Judges S.J Mukhopadhaya Chairperson Bansi Lal Bhat, Judicial Member See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Chemist & Druggist Association v. Competition Commission Of India Post the matter on 12th March, 2018 at 12 noon along with Competition Appeal (AT) No. 06 of 2018.