1. Advocate Shri Pulkit Ray submits that the mother of Advocate Shri Arnav Das, who is appearing for Appellant, is not well and seeks time.
2. For reasons stated, one opportunity is given.
3. Counsel for Respondent Nos. 1 and 3 as well as counsel for Respondent No. 2 want to file short Affidavits in Reply to the Appeal. They are permitted. Short Affidavits in Reply may be filed by them by 20 August, 2018. Rejoinder, if any, may be filed by 27 August, 2018.
4. List the appeal for hearing on 28 August, 2018.