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    Discovery Communications India v. World View Broadband Pvt. Ltd. .

    Let the name of Mr. Vikram Singh appear as counsel for the respondent in BP No. 197 of 2018. Since he filedvakalatnama on behalf of respondent - World View Broadband Pvt. Ltd., counsel for petitioner is permitted to serve a copy of BP No. 578 of 2018 on Mr. Vikram Singh and same shall be treated as valid service on the respondent. Receipt showing service shall be filed within one week.

    List both the matters on 25.1.2019 under the same head.

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    Discovery Communications India v. World View Broadband Pvt. Ltd. .
    (Jan 10, 2019)