Discharge Of Effluents By Pharma Companies Situated At Singtam, In Re | Sikkim High Court | Judgment | Law | CaseMine

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CITATION CODES

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citation codes

CASE NO.

WP(PIL) No. 12 of 2017

ATTORNEY(S)

(s): Mr. Sajal Sharma, Advocate as Amicus Curiae.

(s) For R-1: Mr. Thinlay Dorjee Bhutia, Govt. Advocate, Mr. S.K. Chettri, Mrs. Pollin Rai, Asst. Govt. Advocates, Mrs. Rita Sharma, Advocate (SPCB) and Mr. Jigdal Gyatso Chankapa, Advocate (SPCB).

For R-2: Mr. Thupden Youngda, Advocate.

For STP Pharmaceuticals: Mr. N. Rai, Sr. Advocate with Ms. Tamanna Chhetri and Ms. Malati Sharma, Advocates.

For SBL Private Ltd.: Mr. U.P. Sharma, Mr. Passang Tshering Bhutia and Mr. Kusan Limboo, Advocates.

For CIPLA Ltd.: Mr. Sonam Palden Tamang, Advocate.

For Indchemic Health Specialties Pvt. Ltd. I: Mr. J.K. Chandak and Ms. Krishna Thapa, Advocates

Indchemic Health Specialties Pvt. Ltd. II: Mr. J.K. Chandak and Mr. Romit Gurung, Advocates

Alkem Laboratories Ltd.: Mr. J.K. Chandak and Mr. Leonard Gurung, Advocates.

For Mankind Pharma Ltd.: Mr. Manish Jain and Ms. Sarita Rai, Advocates.

M/s. Swiss Garnier Unit: Mr. Manish Jain and Ms. Neetu Tamang, Advocates.

M/s. Salas Pharmaceutical Ltd.: Mr. Manish Jain and Ms. Laden Bhutia, Advocates.

M/s. Lupin Ltd.: Mr. Manish Jain and Mr. Sishir Mothay, Advocates.

M/s. MARC Lifesciences: Mr. Manish Jain and Mr. Hem Lall Mangar, Advocates.

M/s. Trophic Wellness: Mr. Manish Jain and Ms. Saroja Chettri, Advocates.

M/s. IPCA Laboratories: Mr. Manish Jain and Ms. Sanju Gupta, Advocates.

M/s. Ideal Healthcare (Pvt.) Ltd.: Mr. Manish Jain and Ms. Sunita Chettri, Advocates.

M/s. Aurochem Laboratories Pvt. Ltd.: Mr. Manish Jain and Ms. Laden Bhutia, Advocates.

M/s. Zuventus Healthcare Ltd.: Mr. Manish Jain and Ms. Anusha Chettri, Advocates.

For Regal Healthcare Ltd.: Mr. Sonam Bhutia, Advocate.

JUDGES

Vijai Kumar Bist, C.J.

Meenakshi Madan Rai, J.

ACTS

No Acts

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Sikkim High Court

Discharge Of Effluents By Pharma Companies Situated At Singtam, In Re

(Mar 15, 2019) Copy Cite

Case Information

CITATION CODES

citation codes

CASE NO.

WP(PIL) No. 12 of 2017

ATTORNEY(S)

(s): Mr. Sajal Sharma, Advocate as Amicus Curiae.

(s) For R-1: Mr. Thinlay Dorjee Bhutia, Govt. Advocate, Mr. S.K. Chettri, Mrs. Pollin Rai, Asst. Govt. Advocates, Mrs. Rita Sharma, Advocate (SPCB) and Mr. Jigdal Gyatso Chankapa, Advocate (SPCB).

For R-2: Mr. Thupden Youngda, Advocate.

For STP Pharmaceuticals: Mr. N. Rai, Sr. Advocate with Ms. Tamanna Chhetri and Ms. Malati Sharma, Advocates.

For SBL Private Ltd.: Mr. U.P. Sharma, Mr. Passang Tshering Bhutia and Mr. Kusan Limboo, Advocates.

For CIPLA Ltd.: Mr. Sonam Palden Tamang, Advocate.

For Indchemic Health Specialties Pvt. Ltd. I: Mr. J.K. Chandak and Ms. Krishna Thapa, Advocates

Indchemic Health Specialties Pvt. Ltd. II: Mr. J.K. Chandak and Mr. Romit Gurung, Advocates

Alkem Laboratories Ltd.: Mr. J.K. Chandak and Mr. Leonard Gurung, Advocates.

For Mankind Pharma Ltd.: Mr. Manish Jain and Ms. Sarita Rai, Advocates.

M/s. Swiss Garnier Unit: Mr. Manish Jain and Ms. Neetu Tamang, Advocates.

M/s. Salas Pharmaceutical Ltd.: Mr. Manish Jain and Ms. Laden Bhutia, Advocates.

M/s. Lupin Ltd.: Mr. Manish Jain and Mr. Sishir Mothay, Advocates.

M/s. MARC Lifesciences: Mr. Manish Jain and Mr. Hem Lall Mangar, Advocates.

M/s. Trophic Wellness: Mr. Manish Jain and Ms. Saroja Chettri, Advocates.

M/s. IPCA Laboratories: Mr. Manish Jain and Ms. Sanju Gupta, Advocates.

M/s. Ideal Healthcare (Pvt.) Ltd.: Mr. Manish Jain and Ms. Sunita Chettri, Advocates.

M/s. Aurochem Laboratories Pvt. Ltd.: Mr. Manish Jain and Ms. Laden Bhutia, Advocates.

M/s. Zuventus Healthcare Ltd.: Mr. Manish Jain and Ms. Anusha Chettri, Advocates.

For Regal Healthcare Ltd.: Mr. Sonam Bhutia, Advocate.

JUDGES

Vijai Kumar Bist, C.J.

Meenakshi Madan Rai, J.

ACTS

No Acts

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Discharge Of Effluents By Pharma Companies Situated At Singtam, In Re

Vijai Kumar Bist, C.J.:— Report dated 13.03.2019, filed by Member Secretary, State Pollution Control Board, Sikkim, is taken on record.

2. In compliance to Order dated 05.06.2018 of this Court, additional affidavits have been filed by Tropic Wellness Pvt. Ltd, Solas Pharmaceuticals Pvt. Ltd, Swiss Garnier Gennexiaa Sciences Unit-II, IPCA Laboratories Ltd, Zuventus HealthCare Limited, Mankind Pharma Ltd, MARC Lifesciences, Ideal Cures Pvt. Ltd. and SBL Pvt. Ltd. Other parties are also permitted to file their reports within a period of two weeks.

3. List on 08.04.2019.

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